VAIBHAV METALS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.Active |
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CIN U27310WB2007PTC115291 |
ROC RoC-Kolkata |
Incorporation Date 23-04-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 115291 |
Registration Date 23-04-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 11,40,000 |
Contact Information |
E-Mail Address vaibhavmetals2007@gmail.com |
Registered Address 3A Loudon Street, 2nd Floor KOLKATA Kolkata WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VAIBHAV METALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 06-03-2023 14:21
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VAIBHAV METALS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00063481 | SHARAN BANSAL | 30-09-2015 |
00063555 | SAJAN KUMAR BANSAL | 30-09-2015 |
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