V Z POWER GENERATION COMPANY PRIVATE LIMITED

Activity: Electricity, Gas & Water companies in Gujarat.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U40100GJ2004PTC044903 		ROC
RoC-Ahmedabad 		Incorporation Date
14-10-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
044903 		Registration Date
14-10-2004 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
740 JAPAN MARKET BELGIUMSQUARE RING ROAD SURAT Surat GJ 395002 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to V Z POWER GENERATION COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 04-10-2021 00:22
11-08-2021 SKS Power Generation (Chattisgarh) Ltd. & Another Versus Canara Bank High Court of Judicature at Bombay
06-07-2021 OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another High Court of Karnataka Circuit Bench At Dharwad
06-07-2021 OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another High Court of Karnataka Circuit Bench At Dharwad
05-05-2021 P. Alwin Roberty Kennedy, Properietor of Abishek Exports Versus The Executive Engineer, Tamil Nadu Generation & Distribution Corporation (TANGEDCO), Thirunelveli Power Distribution Circle, Thirunelveli & Others Before the Madurai Bench of Madras High Court
31-03-2021 Voith Hydro Private Limited, Rep. By Its Vice President Shri. Vishal Kumar Goel, New Delhi Versus Assam Power Generation Corporation Limited Rep. By Its Chairman, Bijulee Bhawan, Assam & Others High Court of Gauhati
31-03-2021 Voith Hydro Private Limited Versus Assam Power Generation Corporation Limited & Others High Court of Gauhati
18-03-2021 CWER Wind Power Private Limited, represented by its Director, Laxsmanan Natarajan Versus The Superintending Engineer, Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Tirunelveli Electricity Distribution Circle, Tirunelveli & Another Before the Madurai Bench of Madras High Court
11-01-2021 M/s. OPG Power Generation Private Limited Versus IFCI Limited High Court of Delhi
15-12-2020 OPG Power Generation Private Limited, Represented by its authorized signatory Venkatasubramanian P. Nagaraja Versus The State of Tamil nadu, Represented by the secretary to Government Commercial Taxes Department Fort St George & Others High Court of Judicature at Madras
27-10-2020 Maharashtra State Power Generation Company Limited, through its Asst. General Manager (HR), Chandrapur Thermal Power Station, Chandrapur Versus Prabhakar In the High Court of Bombay at Nagpur
12-10-2020 R. Indira Managing Director, M/s. CP Spinning Mills Pvt. Ltd. Versus The Chairman, Tamil Nadu Electricity & Power Generation Corporation, Anna Salai, Chennai & Another Before the Madurai Bench of Madras High Court
12-06-2020 OPG Power Generation Private Limited, Tamilnadu & Others Versus Tamil Nadu Generation & Distribution Corporation Limited., Rep. by its Chairman, Chennai & Others High Court of Judicature at Madras
15-05-2020 M/s S.M.C Power Generation Ltd, Orissa Versus Dilip Bhai Patel High Court of Chhattisgarh
03-04-2020 Sai Wardha Power Generation Limited Versus The Tata Power Company Limited Distribution & Others Supreme Court of India
12-02-2020 M/s. Malwa Solar Power Generation Private Limited Director, New Delhi Versus Madhya Pradesh Electricity Regulatory Commission The Secretary, Madhya Pradesh & Others Appellate Tribunal for Electricity Appellate Jurisdiction
10-02-2020 Sushma Narayanappa, Versus Deepa Solar Power Generation Pvt. Ltd., Bangalore & Others National Company Law Tribunal Bengaluru
03-02-2020 SKS Power Generation (Chhattisgarh) Limited Through its Authorized Representative, V/S Rajasthan Electricity Regulatory Commission Through Secretary And Others Appellate Tribunal for Electricity Appellate Jurisdiction
21-01-2020 Haryana Power Purchase Centre Versus Magnum Power Generation Limited & Another Supreme Court of India
25-09-2019 Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II High Court of for the State of Telangana
07-08-2019 Schokhi Industrials Pvt. Ltd. Versus Maharashtra State Power Generation Co. Ltd. High Court of Judicature at Bombay
09-05-2019 Power Grid Corporation of India & Another Versus Tamil Nadu Generation and Distribution Co. Ltd. & Others Supreme Court of India
28-03-2019 In the Matter of: M/s. OPG Power Generation Private Limited Versus M/s. Balu Spinning Mills Private Limited National Company Law Tribunal Chennai
01-02-2019 M/s. Poysha Power Generation (P) Ltd., Represented by its Branch Manager Versus The Registrar, Debts Recovery Tribunal – Madurai & Others Before the Madurai Bench of Madras High Court
21-01-2019 Birendra Kumar Das Versus The Assam Power Generation Corporation Ltd & Others High Court of Gauhati
21-01-2019 Birendra Kumar Das Versus The Assam Power Generation Corporation Ltd & Others High Court of Gauhati
12-12-2018 Kamlakar Narayan Barmate & Others Versus Chief Engineer, Maharashtra State Electricity Board, (Now Maharashtra State Power Generation Company Ltd.) & Others In the High Court of Bombay at Nagpur
21-09-2018 M/s. Geo Miller Co. Pvt. Ltd. through S.S. Mahanot, Director Finance Versus Maharashtra State Power Generation Co. Ltd., through the Chief Engineer (C) High Court of Judicature at Bombay
20-09-2018 M/s. S.V.C. Projects Private Ltd., Represented by its Managing Director, Penmetsa Vishnu Kumar Raju, Represented by its, Power of Attorney Agent, I.V. Jaganadha Rao Versus The Superintending Engineer, The Tamil Nadu Generation & Distribution Corporation Ltd (TANGEDCO), Chennai & Others High Court of Judicature at Madras
16-04-2018 M.P. Power Generation Co. Ltd. & Another Versus Ansaldo Energia SPA & Another Supreme Court of India
16-04-2018 Ajay Kumar Sinha Gopal Singh Yamuna Prasad VP Singh Versus Indraprastha Power Generation Company Limited & Pragati Power Corporation Limited & Another High Court of Delhi
16-02-2018 Transmission Corporation of Andhra Pradesh Ltd. and Others V/S GMR Vemagiri Power Generation Ltd. and Others. Supreme Court of India
25-01-2018 Sai Wardha Power Generation Limited Versus Western Coalfields Limited & Another In the High Court of Bombay at Nagpur
07-09-2017 Chhattisgarh State Power Generation Co. Ltd. (Incorporated as per Electricity Act, 2003), Through Officer in Charge Rajeev Jha, Raipur Versus Chhattisgarh Rajya Anusuchit Jan Jati Ayog, Thro' Secretary & Another High Court of Chhattisgarh
08-03-2017 Spectrum Power Generation Ltd V/S C.C.E., Cus. & S.T., Hyderabad-I Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
21-12-2016 The Central Board of Excise & Customs Government of India, Ministry of Finance Dept. of Revenue, New Delhi & Another Versus M/s. Mettur Thermal Power Station (A Unit of Tamil Nadu Generation & Distribution Corporation Ltd. (TANGEDCO) rep. By its Chief Engineer, V. Jayapaul Mettur Dam, Salem Dist. High Court of Judicature at Madras
28-11-2016 R. Muthukumar Versus The Chairman, Tamil Nadu Power Generation & Distribution Corporation, TANGEDCO (TNEB) & Another Before the Madurai Bench of Madras High Court
28-11-2016 M/s. Spectrum Power Generation Limited, Rep. by its General Manager, Y. Venkata Rao Versus M. Kishna Rao In the High Court of Judicature at Hyderabad
30-05-2016 M/s OPG Power Generation Pvt. Ltd. Versus Tamil Nadu Electricity Board & Others Appellate Tribunal for Electricity Appellate Jurisdiction
20-04-2016 Nitin Versus Maharashtra State Power Generation Company Limited In the High Court of Bombay at Nagpur
15-02-2016 Haryana Power Generation Corporation Limited, Panchkula Versus M/s. Alstom Power & Another High Court of Punjab and Haryana
02-02-2016 Maharashtra State Power Generation Co. Ltd., (Formerly known as Maharashtra State Electricity Board), through its Executive Engineer (Civil) Versus Dr. Sheshrao Baliram Ingole & Another In the High Court of Bombay at Nagpur
02-02-2016 Haryana Power Generation Corporation Ltd. & Others Versus Inder Pal Singh & Another High Court of Punjab and Haryana
28-01-2016 Akshaya Kumar Patra & Others Versus Managing Director, Andhra Pradesh Power Generation Corporation Ltd. & Others High Court of Orissa
16-10-2015 Prayagraj Power Generation Company Limited & Others Versus State Government & Others High Court Of Judicature At Allahabad Lucknow Bench
11-06-2015 McNally Bharat Engineering Company Limited Versus Maharashtra State Power Generation Company Ltd. High Court of Judicature at Calcutta
30-03-2015 Odisha Power Generation Corporation Ltd. Versus State of Odisha & Another High Court of Orissa
23-03-2015 Gaddam Biksham Versus Telangana State Power Generation Corporation Ltd. & Another In the High Court of Judicature at Hyderabad
29-11-2014 M/s. OPG Power Generation Pvt Ltd. Versus Tamil Nadu Generation & Distribution Corporation Ltd. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
22-09-2014 M/s. IND-BARATH Power Generation Corporation Limited Versus The V.O. Chidambaranar Port Trust & Another Before the Madurai Bench of Madras High Court
17-09-2014 Deputy Commissioner of Income-tax, Circle 1 (1), Hyderabad Versus Andhra Pradesh Power Generation Corporation Ltd. Income Tax Appellate Tribunal Hyderabad
14-08-2014 Assam Power Generation Corporation Ltd. Guwahati Versus The State of Assam, Represented by the Secretary to the Govt. of Assam, Guwahati & Others High Court of Gauhati
14-08-2014 Knowledge Infrastructure Systems Private Limited & Another Versus Maharashtra Power Generation Company Ltd. & Another High Court of Judicature at Bombay
30-06-2014 PPN Power Generating Company Private Limited & Another Versus Tamil Nadu Generation & Distribution Corpn Ltd & Others Appellate Tribunal for Electricity Appellate Jurisdiction
23-05-2014 Indraprastha Power Generation Co. Ltd. & Others Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-04-2014 M/s. Spectrum Power Generation Limited Versus Andhra Pradesh Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
07-04-2014 Messrs B. Himmatlal Agrawal & Another Versus The Maharashtra State Power Generation Co. Ltd., though the Chief Engineer (O & M) & Others In the High Court of Bombay at Nagpur
04-04-2014 T.N. Generation & Distbn. Corpn. Ltd. Versus PPN Power Gen. Co. Pvt. Ltd. Supreme Court of India
03-04-2014 Tamil Nadu Generation & Distribution Corporation Ltd Versus M/s. Lanco Tanjore Power Company Limited & Another Appellate Tribunal for Electricity Appellate Jurisdiction
12-03-2014 M/s. M.F. Jain Engineers and Contractors Versus The Maharashtra State Power Generation Company Ltd. & Another In the High Court of Bombay at Nagpur
07-02-2014 SKS Power Generation (Chhattisgarh) Limited Versus State of Rajasthan & Others High Court of Rajasthan
12-12-2013 In The Matter of: Indraprastha Power Generation Company Limited New Delhi Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
09-12-2013 I.P. Power Generation Company Ltd. Versus Siddhartha Extension Resident Welfare Association & Others High Court of Delhi
01-11-2013 Bhavya Health Services Private Limited, represented by its Managing Director, Dr. D. Pavan Kumar Versus Andhra Pradesh Power Generation Corporation Limited (APGENCO), represented by its Managing Director & Others High Court of Andhra Pradesh
09-10-2013 Jayasen Patra & Others Versus Orissa Power Generation Corporation Ltd. & Others High Court of Orissa
09-10-2013 Sushil Kumar Barik Versus Orissa Power Generation Corporation Ltd. & Others High Court of Orissa
08-08-2013 Knowledge Infrastructure Systems Pvt. Ltd. & Another Versus Maharashtra Power Generation Company Ltd. & Another High Court of Judicature at Bombay
10-07-2013 Tamil Nadu Generation & Distribution Corporation Ltd., Chennai Versus M/s. LANCO Tanjore Power Company Ltd., & Another Appellate Tribunal for Electricity Appellate Jurisdiction
07-02-2013 Maharashtra State Power Generation Company Ltd. Through its Chief Engineer (Generation) Versus Anant s/o Narhari Sonar & Another In the High Court of Bombay at Aurangabad
30-01-2013 Maharashtra State Power Generation Company Limited Versus The Maharashtra Electricity Regulatory Commission, Through its Secretary & Others Appellate Tribunal for Electricity Appellate Jurisdiction
23-01-2013 Chhattisgarh State Power Distribution Co. Ltd. Represented by its Superintending Engineer Versus Chhattisgarh State Power Generation Co. Ltd. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
21-01-2013 Indraprastha Power Generation Company Ltd Versus Rama Kant Sharma & Others High Court of Delhi
18-01-2013 M/s. Maharashtra State Power Generation Company Limited Versus Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
08-01-2013 Misha Power Pvt. Ltd. Versus Tamil Nadu Generation and Distribution Corp. Ltd. & Others High Court of Judicature at Madras
07-01-2013 Haryana Power Generation Corporation Limited & Others Versus Harkesh Chand & Others Supreme Court of India
14-12-2012 Maharashtra State Power Generation Company Limited Versus Maharashtra Electricity Regulatory Commission Through its Secretary & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-10-2012 Maharashtra State Power Generation Co. Ltd., Versus Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-10-2012 Tamil Nadu Generation and Distribution Corporation Limited, Versus Power Grid Corporation of India Limited & Others Appellate Tribunal for Electricity Appellate Jurisdiction
04-07-2012 M/S. OPG Power Generation Pvt. Ltd. Versus Tamil Nadu Electricity Board & Others Appellate Tribunal for Electricity Appellate Jurisdiction
17-04-2012 The Chairman, Tamil Nadu electricity Board (Now Tamil Nadu Generation and Distribution Corporation Ltd.,) & Another Versus M/s Indian Wind Power Association & Others Appellate Tribunal for Electricity Appellate Jurisdiction
09-03-2012 Maharashtra State Power Generation Company Limited Prakashgad, A Govt. of Maharashtra Company Versus Western Coalfields Limited A Subsidiary of Coal India Ltd. In the High Court of Bombay at Nagpur
01-03-2012 Madhya Pradesh Power Generation Company Ltd. Versus Madhya Pradesh Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
07-12-2011 Chhattisgarh State Power Generation Company Limited Versus A P Nirman Ltd High Court of Chattisgarh
02-11-2011 Haryana Power Generation Corporation Limited & Another Versus Satluj Construction Limited High Court of Punjab and Haryana
26-07-2011 Maharashtra State Power Generation Co. Ltd. & Others Versus Gopalrao Dhande & Another In the High Court of Bombay at Nagpur
24-05-2011 Maharashtra State Power Generation Co. Ltd, Mumbai Versus Maharashtra Electricity Regulatory Commission, Mumbai & Others Appellate Tribunal for Electricity Appellate Jurisdiction
06-05-2011 Madhya Pradesh Power Generation Company Ltd Versus Madhya Pradesh Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
27-04-2011 Maharashtra State Power Generation Co. Ltd Mumbai Versus Maharashtra Electricity Regulatory Commission, Mumbai & Others Appellate Tribunal for Electricity Appellate Jurisdiction
27-04-2011 Maharashtra State Power Generation Co. Ltd Versus Maharashtra Electricity Regulatory Commission, Mumbai Appellate Tribunal for Electricity Appellate Jurisdiction
27-04-2011 Maharashtra State Power Generation Co. Ltd, Mumbai Versus Maharashtra Electricity Regulatory Commission, Mumbai & Others Appellate Tribunal for Electricity Appellate Jurisdiction
21-04-2011 Madhya Pradesh Power Generation Company, Jabalpur Versus Madhya Pradesh State Electricity Regulatory Commission, Bhopa & Others Appellate Tribunal for Electricity Appellate Jurisdiction
07-04-2011 Indraprastha Power Generation Company Limited, New Delhi Versus Delhi Electricity Regulatory Commission (DERC), New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
16-03-2011 In the matter of: Haryana Power Purchase Centre Versus Magnum Power Generation Ltd. Another Appellate Tribunal for Electricity Appellate Jurisdiction
17-01-2011 Zuari Cements Ltd. & Others Versus A.P. Power Generation Corporation Ltd. & Others Supreme Court of India
23-12-2010 Knowledge Infrastructure Systems Pvt. Ltd. & Another Versus Maharashtra Power Generation Company Limited & Others High Court of Judicature at Bombay
18-11-2010 P.K. Ramachandra Raju & Others Versus A.P. Power Generation Corporation Limited Rep. by its Chairman & Managing Director High Court of Andhra Pradesh
09-09-2010 BGR Energy Systems Limited Versus A.P.Power Generation Corporation Ltd. High Court of Andhra Pradesh
19-05-2010 M/s. Orissa Power Generation Corporation Ltd. Versus Conciliation Officer-CumAsst. Labour Commissioner, BBSR Another High Court of Orissa
26-04-2010 In the matter of: Haryana Power Generation Corporation Limited Versus Haryana Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
20-04-2010 M/s. Dhanalaxmi Roto Spinners Ltd Versus A.P. Power Generation Corporation Ltd & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
19-04-2010 In the matter of: Velagapudi Power Generation Limited Versus Southern Power Distribution Co. of A.P. & Others Appellate Tribunal for Electricity Appellate Jurisdiction



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