w w w . L a w y e r S e r v i c e s . i n
V. Raveendran v/s Sree Gokulam Chits & Finance Company Pvt. Ltd. Kodambakkom, Chennai & Another
Company & Directors' Information:- L & T FINANCE LIMITED [Amalgamated] CIN = U65990MH1994PLC083147
Company & Directors' Information:- S P FINANCE PRIVATE LIMITED [Active] CIN = U65990MH1979PTC021790
Company & Directors' Information:- V L S FINANCE LIMITED [Active] CIN = L65910DL1986PLC023129
Company & Directors' Information:- L R N FINANCE LIMITED [Active] CIN = U65921TN1992PLC089288
Company & Directors' Information:- S M FINANCE LTD [Active] CIN = L65999TG1984PLC004526
Company & Directors' Information:- J R D FINANCE LTD [Active] CIN = L65999WB1993PLC058107
Company & Directors' Information:- B R D FINANCE LIMITED [Active] CIN = U65910KL1995PLC009430
Company & Directors' Information:- T C I FINANCE LIMITED [Active] CIN = U65920MH1973PLC017042
Company & Directors' Information:- K M L M CHITS INDIA LIMITED [Active] CIN = U65992KL2009PLC024944
Company & Directors' Information:- A. V. B. FINANCE PRIVATE LIMITED. [Active] CIN = U65993DL1992PTC049818
Company & Directors' Information:- S M L FINANCE LIMITED [Active] CIN = U65910KL1996PLC010648
Company & Directors' Information:- S B FINANCE PVT LTD [Strike Off] CIN = U65921TG1988PTC008268
Company & Directors' Information:- INDIA FINANCE LTD. [Active] CIN = L65110WB1984PLC050214
Company & Directors' Information:- J J FINANCE CORPORATION LTD [Active] CIN = L65921WB1982PLC035092
Company & Directors' Information:- G V S FINANCE PVT LTD [Strike Off] CIN = U65921TG1988PTC008269
Company & Directors' Information:- G T P FINANCE LIMITED [Active] CIN = U65921TZ1991PLC003149
Company & Directors' Information:- D N C CHITS PRIVATE LIMITED [Active] CIN = U65992TZ1997PTC007910
Company & Directors' Information:- S R K FINANCE PRIVATE LIMITED [Active] CIN = U65910UP1994PTC016038
Company & Directors' Information:- R N FINANCE LIMITED [Active] CIN = U74899DL1988PLC034289
Company & Directors' Information:- J R D FINANCE LTD [Active] CIN = U65999WB1993PLC058107
Company & Directors' Information:- C K G FINANCE PRIVATE LIMITED [Active] CIN = U65910KL1996PTC010147
Company & Directors' Information:- L N FINANCE LTD [Active] CIN = U65923WB1991PLC052876
Company & Directors' Information:- R K FINANCE LTD [Active] CIN = L65921WB1983PLC035896
Company & Directors' Information:- V P C L FINANCE LIMITED [Active] CIN = U65920TG1996PLC023172
Company & Directors' Information:- J S M FINANCE PVT LTD [Active] CIN = U74140MP1995PTC009542
Company & Directors' Information:- I & D FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1991PTC021369
Company & Directors' Information:- L N FINANCE PVT LTD [Active] CIN = U65929AS1992PTC003766
Company & Directors' Information:- N B A FINANCE LIMITED [Strike Off] CIN = U74899DL1993PLC052393
Company & Directors' Information:- T P D FINANCE LIMITED [Strike Off] CIN = U67120RJ1994PLC008051
Company & Directors' Information:- R G L FINANCE COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1983PTC015809
Company & Directors' Information:- S K B FINANCE LIMITED [Amalgamated] CIN = U65999WB1996PLC082317
Company & Directors' Information:- J V FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC067873
Company & Directors' Information:- L C J FINANCE PVT. LTD. [Active] CIN = U65921WB1995PTC068809
Company & Directors' Information:- T N T CHITS PRIVATE LIMITED [Strike Off] CIN = U65992KL2012PTC031876
Company & Directors' Information:- H L T FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921DL1996PTC078128
Company & Directors' Information:- R N C P FINANCE LTD. [Dissolved] CIN = U67120WB1995PLC072339
Company & Directors' Information:- T T FINANCE LIMITED [Amalgamated] CIN = U67120DL1986PLC023168
Company & Directors' Information:- M M V R FINANCE LIMITED [Active] CIN = U65921TZ1997PLC007705
Company & Directors' Information:- D B FINANCE PRIVATE LIMITED [Active] CIN = U65191TN1989PTC016705
Company & Directors' Information:- C H P FINANCE PVT LTD [Active] CIN = U65921PB1992PTC012788
Company & Directors' Information:- S L B P FINANCE PRIVATE LIMITED [Active] CIN = U74899DL1990PTC041694
Company & Directors' Information:- R S FINANCE PVT LTD [Active] CIN = U65191WB1988PTC044144
Company & Directors' Information:- I C FINANCE PRIVATE LIMITED [Active] CIN = U65921UP1989PTC011236
Company & Directors' Information:- V K FINANCE PVT LTD [Strike Off] CIN = U67120WB1991PTC052140
Company & Directors' Information:- C AND N FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921DL1998PTC094290
Company & Directors' Information:- C D R FINANCE LIMITED [Strike Off] CIN = U65910TG1995PLC022237
Company & Directors' Information:- J R FINANCE LIMITED [Active] CIN = U65921PB1996PLC017699
Company & Directors' Information:- I C S FINANCE LIMITED [Strike Off] CIN = U65921TZ1987PLC001991
Company & Directors' Information:- D D S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910DL1996PTC076165
Company & Directors' Information:- K V L FINANCE LIMITED [Strike Off] CIN = U65191TN1989PLC016715
Company & Directors' Information:- D A S FINANCE PVT LIMITED [Strike Off] CIN = U65921PB1993PTC012888
Company & Directors' Information:- U B FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1992PTC051300
Company & Directors' Information:- V L G FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910AP1997PTC027952
Company & Directors' Information:- E M S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921TZ1986PTC001789
Company & Directors' Information:- T D M FINANCE COMPANY PRIVATE LIMITED [Active] CIN = U65923KL1997PTC011601
Company & Directors' Information:- S. F. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018702
Company & Directors' Information:- D S L FINANCE PRIVATE LIMITED [Active] CIN = U65921TG1996PTC023898
Company & Directors' Information:- R D P FINANCE PRIVATE LIMITED [Active] CIN = U65929DL1997PTC089092
Company & Directors' Information:- S R K C FINANCE LIMITED [Amalgamated] CIN = U65999TZ1989PLC002445
Company & Directors' Information:- R K N FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1997PTC038377
Company & Directors' Information:- H A FINANCE PRIVATE LIMITED [Strike Off] CIN = U65993DL1987PTC027064
Company & Directors' Information:- L S P CHITS PRIVATE LIMITED [Strike Off] CIN = U65991TN1996PTC035107
Company & Directors' Information:- V V A FINANCE LTD [Active] CIN = U65993WB1984PLC037171
Company & Directors' Information:- S G P CHITS PRIVATE LIMITED [Strike Off] CIN = U65992KA2008PTC048035
Company & Directors' Information:- Y B FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921CH1996PTC017745
Company & Directors' Information:- D G L FINANCE LTD [Strike Off] CIN = U67120TG1993PLC015604
Company & Directors' Information:- S N K R CHITS PRIVATE LIMITED [Active] CIN = U65992TZ1994PTC004874
Company & Directors' Information:- M R J CHITS PRIVATE LIMITED [Active] CIN = U65992KA2005PTC037034
Company & Directors' Information:- A. K. S. D. CHITS PRIVATE LIMITED [Active] CIN = U67110DL2020PTC362512
Company & Directors' Information:- M S R FINANCE PVT LTD [Strike Off] CIN = U65191TN1989PTC016789
Company & Directors' Information:- S S P FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1987PTC014526
Company & Directors' Information:- S V P CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1990PTC040715
Company & Directors' Information:- V AND S CHITS PRIVATE LIMITED [Active] CIN = U93000DL2012PTC240753
Company & Directors' Information:- S S P K CHITS PRIVATE LIMITED [Strike Off] CIN = U85110KA1985PTC006657
Company & Directors' Information:- G . B . S. CHITS PRIVATE LTD., [Active] CIN = U74899DL1986PTC024725
Company & Directors' Information:- C R N FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC062802
Company & Directors' Information:- I FINANCE COMPANY LIMITED [Active] CIN = U67110DL2011PLC212268
Company & Directors' Information:- M E M CHITS (INDIA) PRIVATE LIMITED [Strike Off] CIN = U65992TZ2013PTC020015
Company & Directors' Information:- H AND Z FINANCE PRIVATE LIMITED [Active] CIN = U67190MH1995PTC093153
Company & Directors' Information:- Y AND K FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC019837
Company & Directors' Information:- I O C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR1988PTC030376
Company & Directors' Information:- C N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2004PTC035415
Company & Directors' Information:- S L P FINANCE PRIVATE LTD. [Strike Off] CIN = U65923DL1985PTC021970
Company & Directors' Information:- V M FINANCE LIMITED [Strike Off] CIN = U65910PB1996PLC018339
Company & Directors' Information:- D S K FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010317
Company & Directors' Information:- G B V FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65110UP1988PTC010219
Company & Directors' Information:- B H FINANCE PRIVATE LIMITED [Strike Off] CIN = U65922KA1995PTC018390
Company & Directors' Information:- M .R .S . FINANCE LIMITED [Strike Off] CIN = U65929DL1995PLC067184
Company & Directors' Information:- H D FINANCE LTD [Strike Off] CIN = U67120DL1986PLC023675
Company & Directors' Information:- P R K FINANCE P LTD [Strike Off] CIN = U65191TN1995PTC033478
Company & Directors' Information:- W J CHITS PVT. LTD. [Strike Off] CIN = U65992HR1986PTC024441
Company & Directors' Information:- K R CHITS PRIVATE LIMITED [Active] CIN = U65990TN2014PTC095212
Company & Directors' Information:- L R K B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN2010PTC077299
Company & Directors' Information:- S J S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN2010PTC077705
Company & Directors' Information:- C S V N CHITS PRIVATE LIMITED [Active] CIN = U65992TZ1997PTC007753
Company & Directors' Information:- S K J K CHITS PRIVATE LIMITED [Active] CIN = U65992KA2012PTC062877
Company & Directors' Information:- K S R CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992TZ1994PTC005134
Company & Directors' Information:- T AND C FINANCE LIMITED [Strike Off] CIN = U67120RJ1996PLC012576
Company & Directors' Information:- T P S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1998PTC029010
Company & Directors' Information:- W S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65192UP1996PTC020243
Company & Directors' Information:- A G S R CHITS COMPANY PRIVATE LIMITED [Strike Off] CIN = U65992KL2013PTC033333
Company & Directors' Information:- G N R CHITS AND FINANCE PVT LTD [Strike Off] CIN = U65992TG1987PTC007279
Company & Directors' Information:- K V C CHITS PRIVATE LIMITED [Active] CIN = U65992KA2008PTC045390
Company & Directors' Information:- S A C FINANCE COMPANY PVT LTD [Active] CIN = U65999WB1985PTC039002
Company & Directors' Information:- U AND I CHITS PRIVATE LIMITED. [Strike Off] CIN = U65992DL1997PTC090959
Company & Directors' Information:- O T C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN1975PTC006891
Company & Directors' Information:- S I CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1996PTC077066
Company & Directors' Information:- Y P R CHITS PRIVATE LTD. [Strike Off] CIN = U65992DL1985PTC022795
Company & Directors' Information:- J P G CHITS PRIVATE LTD [Strike Off] CIN = U74899DL1988PTC033178
Company & Directors' Information:- N D P CHITS PVT LTD [Strike Off] CIN = U65992HR1999PTC034252
Company & Directors' Information:- R. C. N. CHITS PRIVATE LIMITED [Strike Off] CIN = U74992HR2006PTC036417
Company & Directors' Information:- M N K CHITS PRIVATE LIMITED [Active] CIN = U65992KA2009PTC048854
Company & Directors' Information:- C C FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1997PTC037805
Company & Directors' Information:- V B S CHITS (INDIA) PRIVATE LIMITED [Active] CIN = U65992KA2000PTC028188
Company & Directors' Information:- S R B FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010045
Company & Directors' Information:- P V FINANCE PRIVATE LIMITED [Strike Off] CIN = U65993DL1987PTC027270
Company & Directors' Information:- R V S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65990KA1995PTC018436
Company & Directors' Information:- D S A CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1991PTC043484
Company & Directors' Information:- V C B CHITS (INDIA) PRIVATE LIMITED [Active] CIN = U65992KA1998PTC024470
Company & Directors' Information:- A R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1985PTC022099
Company & Directors' Information:- L C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1987PTC027375
Company & Directors' Information:- A.T. CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1991PTC044565
Company & Directors' Information:- P AND B FINANCE PVT LTD [Strike Off] CIN = U99999MH1986PTC038841
Company & Directors' Information:- B B P FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018183
Company & Directors' Information:- CHENNAI FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1995PTC030934
Company & Directors' Information:- L AND L CHITS PRIVATE LIMITED [Strike Off] CIN = U65992AP1998PTC029455
Company & Directors' Information:- A E FINANCE PRIVATE LIMITED [Active] CIN = U65999TZ1990PTC002905
Company & Directors' Information:- S N S CHITS PRIVATE LIMITED [Active] CIN = U65992KA1989PTC010583
Company & Directors' Information:- R R CHITS PVT LTD [Active] CIN = U74899DL1987PTC027439
Company & Directors' Information:- D K B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1992PTC003606
Company & Directors' Information:- G T B CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL2006PTC144575
Company & Directors' Information:- V K R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1994PTC004993
Company & Directors' Information:- C K R CHITS LIMITED [Strike Off] CIN = U65992TZ1962PLC000469
Company & Directors' Information:- L R FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65910UP1988PTC009758
Company & Directors' Information:- S B M FINANCE LIMITED [Strike Off] CIN = U65921PB1994PLC014374
Company & Directors' Information:- K V M CHITS PRIVATE LIMITED [Strike Off] CIN = U65922DL1997PTC086790
Company & Directors' Information:- J R S CHITS PRIVATE LIMITED [Strike Off] CIN = U65991TN1996PTC034325
Company & Directors' Information:- T A S FINANCE PVT LTD [Strike Off] CIN = U65191TN1990PTC018654
Company & Directors' Information:- T M B CHITS PRIVATE LIMITED [Active] CIN = U65992TZ2013PTC019311
Company & Directors' Information:- B N K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2000PTC105708
Company & Directors' Information:- S K CHITS AND FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1978PTC009455
Company & Directors' Information:- A F CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1988PTC032987
Company & Directors' Information:- H M CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1990PTC040292
Company & Directors' Information:- U K CHITS PRIVATE LIMITED [Active] CIN = U74899DL2000PTC105419
Company & Directors' Information:- S J M CHITS PRIVATE LIMITED [Active] CIN = U65992KA2010PTC053181
Company & Directors' Information:- P T B CHITS PRIVATE LIMITED [Active] CIN = U65992KL2012PTC032601
Company & Directors' Information:- R P J CHITS PVT LTD [Strike Off] CIN = U65992HR1996PTC032995
Company & Directors' Information:- B D O CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1984PTC018495
Company & Directors' Information:- H C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1997PTC090650
Company & Directors' Information:- S P S CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992TZ1996PTC007581
Company & Directors' Information:- P L A CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1997PTC008175
Company & Directors' Information:- K V K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1997PTC028176
Company & Directors' Information:- CHENNAI CHITS PRIVATE LIMITED [Strike Off] CIN = U65991TN1995PTC033092
Company & Directors' Information:- T P N CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992DL1993PTC053729
Company & Directors' Information:- J M J CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1997PTC085230
Company & Directors' Information:- N G CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2000PTC106558
Company & Directors' Information:- D AND O FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1993PTC054788
Company & Directors' Information:- V G CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2007PTC037141
Company & Directors' Information:- H R P FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921PB1995PTC015715
Company & Directors' Information:- P T R FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1989PTC016795
Company & Directors' Information:- S P R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992UP1989PTC011428
Company & Directors' Information:- A AND C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1989PTC035394
Company & Directors' Information:- V T CHITS PRIVATE LIMITED [Strike Off] CIN = U65992UP1986PTC007726
Company & Directors' Information:- V A CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1991PTC046056
Company & Directors' Information:- K R J CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1992PTC048719
Company & Directors' Information:- G G CHITS PRIVATE LIMITED [Strike Off] CIN = U65999DL1987PTC030003
Company & Directors' Information:- S N M P CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1986PTC025337
Company & Directors' Information:- G AND J CHITS PRIVATE LIMITED [Strike Off] CIN = U65992UP1989PTC011244
Company & Directors' Information:- S S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1993PTC004600
Company & Directors' Information:- G. B. R. CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1997PTC028638
Company & Directors' Information:- V S G CHITS PVT LTD [Strike Off] CIN = U99999UP1988PTC009675
Company & Directors' Information:- B & S FINANCE PVT LTD [Strike Off] CIN = U65191TN1988PTC015491
Company & Directors' Information:- H S B FINANCE PVT LTD [Strike Off] CIN = U67120RJ1996PTC012119
Company & Directors' Information:- V S C K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1995PTC005964
Company & Directors' Information:- K M T CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1996PTC007440
Company & Directors' Information:- A D M CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ2003PTC010680
Company & Directors' Information:- S A I J S R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ2014PTC020244
Company & Directors' Information:- CHENNAI FINANCE CO PRIVATE LIMITED [Under Process of Striking Off] CIN = U65991TN1981PTC009023
Company & Directors' Information:- S D R M CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2001PTC111732
Company & Directors' Information:- R B G CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2004PTC124018
Company & Directors' Information:- V V K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2004PTC126266
Company & Directors' Information:- N R B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2005PTC140025
Company & Directors' Information:- P S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2014PTC270883
Company & Directors' Information:- U A CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1995PTC074437
Company & Directors' Information:- B M D CHITS PVT LTD [Strike Off] CIN = U65992HR1997PTC033618
Company & Directors' Information:- M CHITS PVT LTD [Strike Off] CIN = U65992HR1998PTC034062
Company & Directors' Information:- G N B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2003PTC035029
Company & Directors' Information:- D V CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2005PTC035793
Company & Directors' Information:- G. P. V. CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2009PTC039503
Company & Directors' Information:- Y L CHITS PRIVATE LIMITED [Active] CIN = U65992KA2013PTC072365
Company & Directors' Information:- B AND B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992KL2012PTC030929
Company & Directors' Information:- M K R P CHITS PRIVATE LIMITED [Active] CIN = U65992TN2020PTC137018
Company & Directors' Information:- S P K CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992TN2000PTC046205
Company & Directors' Information:- M. J. S. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1971PTC003049
Company & Directors' Information:- A. P. CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992HR1987PTC029825
Company & Directors' Information:- C C R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN1999PTC042763
Company & Directors' Information:- U P CHITS (INDIA) PVT LTD [Strike Off] CIN = U65992UP1974PTC004033
Company & Directors' Information:- J M H CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1988PTC031375
Company & Directors' Information:- A R FINANCE PVT LTD [Strike Off] CIN = U65921PB1989PTC009778
Company & Directors' Information:- S M CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1983PTC016190
Company & Directors' Information:- A E CHITS PRIVATE LIMITED [Under Liquidation] CIN = U08019KA1980PTC003872
Company & Directors' Information:- K G FINANCE LIMITED [Strike Off] CIN = U65910TZ1982PLC001219
Company & Directors' Information:- T T D CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1989PTC038018
Company & Directors' Information:- O AND D CHITS PRIVATE LIMITED. [Strike Off] CIN = U65992DL1990PTC040414
Company & Directors' Information:- S N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR1987PTC027831
Company & Directors' Information:- S AND Z FINANCE PRIVATE LIMITED [Strike Off] CIN = U65923PN1997PTC106520
Company & Directors' Information:- N N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1986PTC024297
Company & Directors' Information:- U AND N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2000PTC103279
Company & Directors' Information:- H S N FINANCE PVT LTD [Strike Off] CIN = U67120PB1993PTC013900
Company & Directors' Information:- G N FINANCE PVT LTD [Strike Off] CIN = U65990MH1981PTC024294
Company & Directors' Information:- L T CHITS PVT. LTD. [Strike Off] CIN = U65992HR1991PTC031478
Company & Directors' Information:- J C M CHITS PVT LTD [Strike Off] CIN = U65992HR1992PTC031819
Company & Directors' Information:- C D CHITS PVT. LTD. [Strike Off] CIN = U65992HR1997PTC033758
Company & Directors' Information:- A V R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1995PTC022135
Company & Directors' Information:- C S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910GJ1987PTC009799
Company & Directors' Information:- A.T. CHITS PVT. LTD. [Strike Off] CIN = U99999DL2000PTC019836
Company & Directors' Information:- S P FINANCE PRIVATE LIMITED [Active] CIN = U65990MH1979PTC021790
Company & Directors' Information:- V L S FINANCE LIMITED [Active] CIN = L65910DL1986PLC023129
Company & Directors' Information:- L R N FINANCE LIMITED [Active] CIN = U65921TN1992PLC089288
Company & Directors' Information:- S M FINANCE LTD [Active] CIN = L65999TG1984PLC004526
Company & Directors' Information:- J R D FINANCE LTD [Active] CIN = L65999WB1993PLC058107
Company & Directors' Information:- B R D FINANCE LIMITED [Active] CIN = U65910KL1995PLC009430
Company & Directors' Information:- T C I FINANCE LIMITED [Active] CIN = U65920MH1973PLC017042
Company & Directors' Information:- K M L M CHITS INDIA LIMITED [Active] CIN = U65992KL2009PLC024944
Company & Directors' Information:- A. V. B. FINANCE PRIVATE LIMITED. [Active] CIN = U65993DL1992PTC049818
Company & Directors' Information:- S M L FINANCE LIMITED [Active] CIN = U65910KL1996PLC010648
Company & Directors' Information:- S B FINANCE PVT LTD [Strike Off] CIN = U65921TG1988PTC008268
Company & Directors' Information:- INDIA FINANCE LTD. [Active] CIN = L65110WB1984PLC050214
Company & Directors' Information:- J J FINANCE CORPORATION LTD [Active] CIN = L65921WB1982PLC035092
Company & Directors' Information:- G V S FINANCE PVT LTD [Strike Off] CIN = U65921TG1988PTC008269
Company & Directors' Information:- G T P FINANCE LIMITED [Active] CIN = U65921TZ1991PLC003149
Company & Directors' Information:- D N C CHITS PRIVATE LIMITED [Active] CIN = U65992TZ1997PTC007910
Company & Directors' Information:- S R K FINANCE PRIVATE LIMITED [Active] CIN = U65910UP1994PTC016038
Company & Directors' Information:- R N FINANCE LIMITED [Active] CIN = U74899DL1988PLC034289
Company & Directors' Information:- J R D FINANCE LTD [Active] CIN = U65999WB1993PLC058107
Company & Directors' Information:- C K G FINANCE PRIVATE LIMITED [Active] CIN = U65910KL1996PTC010147
Company & Directors' Information:- L N FINANCE LTD [Active] CIN = U65923WB1991PLC052876
Company & Directors' Information:- R K FINANCE LTD [Active] CIN = L65921WB1983PLC035896
Company & Directors' Information:- V P C L FINANCE LIMITED [Active] CIN = U65920TG1996PLC023172
Company & Directors' Information:- J S M FINANCE PVT LTD [Active] CIN = U74140MP1995PTC009542
Company & Directors' Information:- I & D FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1991PTC021369
Company & Directors' Information:- L N FINANCE PVT LTD [Active] CIN = U65929AS1992PTC003766
Company & Directors' Information:- N B A FINANCE LIMITED [Strike Off] CIN = U74899DL1993PLC052393
Company & Directors' Information:- T P D FINANCE LIMITED [Strike Off] CIN = U67120RJ1994PLC008051
Company & Directors' Information:- R G L FINANCE COMPANY PRIVATE LIMITED [Active] CIN = U74899DL1983PTC015809
Company & Directors' Information:- S K B FINANCE LIMITED [Amalgamated] CIN = U65999WB1996PLC082317
Company & Directors' Information:- J V FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC067873
Company & Directors' Information:- L C J FINANCE PVT. LTD. [Active] CIN = U65921WB1995PTC068809
Company & Directors' Information:- T N T CHITS PRIVATE LIMITED [Strike Off] CIN = U65992KL2012PTC031876
Company & Directors' Information:- H L T FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921DL1996PTC078128
Company & Directors' Information:- R N C P FINANCE LTD. [Dissolved] CIN = U67120WB1995PLC072339
Company & Directors' Information:- T T FINANCE LIMITED [Amalgamated] CIN = U67120DL1986PLC023168
Company & Directors' Information:- M M V R FINANCE LIMITED [Active] CIN = U65921TZ1997PLC007705
Company & Directors' Information:- D B FINANCE PRIVATE LIMITED [Active] CIN = U65191TN1989PTC016705
Company & Directors' Information:- C H P FINANCE PVT LTD [Active] CIN = U65921PB1992PTC012788
Company & Directors' Information:- S L B P FINANCE PRIVATE LIMITED [Active] CIN = U74899DL1990PTC041694
Company & Directors' Information:- R S FINANCE PVT LTD [Active] CIN = U65191WB1988PTC044144
Company & Directors' Information:- I C FINANCE PRIVATE LIMITED [Active] CIN = U65921UP1989PTC011236
Company & Directors' Information:- V K FINANCE PVT LTD [Strike Off] CIN = U67120WB1991PTC052140
Company & Directors' Information:- C AND N FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921DL1998PTC094290
Company & Directors' Information:- C D R FINANCE LIMITED [Strike Off] CIN = U65910TG1995PLC022237
Company & Directors' Information:- J R FINANCE LIMITED [Active] CIN = U65921PB1996PLC017699
Company & Directors' Information:- I C S FINANCE LIMITED [Strike Off] CIN = U65921TZ1987PLC001991
Company & Directors' Information:- D D S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910DL1996PTC076165
Company & Directors' Information:- K V L FINANCE LIMITED [Strike Off] CIN = U65191TN1989PLC016715
Company & Directors' Information:- D A S FINANCE PVT LIMITED [Strike Off] CIN = U65921PB1993PTC012888
Company & Directors' Information:- U B FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1992PTC051300
Company & Directors' Information:- V L G FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910AP1997PTC027952
Company & Directors' Information:- E M S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921TZ1986PTC001789
Company & Directors' Information:- T D M FINANCE COMPANY PRIVATE LIMITED [Active] CIN = U65923KL1997PTC011601
Company & Directors' Information:- S. F. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018702
Company & Directors' Information:- D S L FINANCE PRIVATE LIMITED [Active] CIN = U65921TG1996PTC023898
Company & Directors' Information:- R D P FINANCE PRIVATE LIMITED [Active] CIN = U65929DL1997PTC089092
Company & Directors' Information:- S R K C FINANCE LIMITED [Amalgamated] CIN = U65999TZ1989PLC002445
Company & Directors' Information:- R K N FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1997PTC038377
Company & Directors' Information:- H A FINANCE PRIVATE LIMITED [Strike Off] CIN = U65993DL1987PTC027064
Company & Directors' Information:- L S P CHITS PRIVATE LIMITED [Strike Off] CIN = U65991TN1996PTC035107
Company & Directors' Information:- V V A FINANCE LTD [Active] CIN = U65993WB1984PLC037171
Company & Directors' Information:- S G P CHITS PRIVATE LIMITED [Strike Off] CIN = U65992KA2008PTC048035
Company & Directors' Information:- Y B FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921CH1996PTC017745
Company & Directors' Information:- D G L FINANCE LTD [Strike Off] CIN = U67120TG1993PLC015604
Company & Directors' Information:- S N K R CHITS PRIVATE LIMITED [Active] CIN = U65992TZ1994PTC004874
Company & Directors' Information:- M R J CHITS PRIVATE LIMITED [Active] CIN = U65992KA2005PTC037034
Company & Directors' Information:- A. K. S. D. CHITS PRIVATE LIMITED [Active] CIN = U67110DL2020PTC362512
Company & Directors' Information:- M S R FINANCE PVT LTD [Strike Off] CIN = U65191TN1989PTC016789
Company & Directors' Information:- S S P FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1987PTC014526
Company & Directors' Information:- S V P CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1990PTC040715
Company & Directors' Information:- V AND S CHITS PRIVATE LIMITED [Active] CIN = U93000DL2012PTC240753
Company & Directors' Information:- S S P K CHITS PRIVATE LIMITED [Strike Off] CIN = U85110KA1985PTC006657
Company & Directors' Information:- G . B . S. CHITS PRIVATE LTD., [Active] CIN = U74899DL1986PTC024725
Company & Directors' Information:- C R N FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC062802
Company & Directors' Information:- I FINANCE COMPANY LIMITED [Active] CIN = U67110DL2011PLC212268
Company & Directors' Information:- M E M CHITS (INDIA) PRIVATE LIMITED [Strike Off] CIN = U65992TZ2013PTC020015
Company & Directors' Information:- H AND Z FINANCE PRIVATE LIMITED [Active] CIN = U67190MH1995PTC093153
Company & Directors' Information:- Y AND K FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC019837
Company & Directors' Information:- I O C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR1988PTC030376
Company & Directors' Information:- C N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2004PTC035415
Company & Directors' Information:- S L P FINANCE PRIVATE LTD. [Strike Off] CIN = U65923DL1985PTC021970
Company & Directors' Information:- V M FINANCE LIMITED [Strike Off] CIN = U65910PB1996PLC018339
Company & Directors' Information:- D S K FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010317
Company & Directors' Information:- G B V FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65110UP1988PTC010219
Company & Directors' Information:- B H FINANCE PRIVATE LIMITED [Strike Off] CIN = U65922KA1995PTC018390
Company & Directors' Information:- M .R .S . FINANCE LIMITED [Strike Off] CIN = U65929DL1995PLC067184
Company & Directors' Information:- H D FINANCE LTD [Strike Off] CIN = U67120DL1986PLC023675
Company & Directors' Information:- P R K FINANCE P LTD [Strike Off] CIN = U65191TN1995PTC033478
Company & Directors' Information:- W J CHITS PVT. LTD. [Strike Off] CIN = U65992HR1986PTC024441
Company & Directors' Information:- K R CHITS PRIVATE LIMITED [Active] CIN = U65990TN2014PTC095212
Company & Directors' Information:- L R K B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN2010PTC077299
Company & Directors' Information:- S J S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN2010PTC077705
Company & Directors' Information:- C S V N CHITS PRIVATE LIMITED [Active] CIN = U65992TZ1997PTC007753
Company & Directors' Information:- S K J K CHITS PRIVATE LIMITED [Active] CIN = U65992KA2012PTC062877
Company & Directors' Information:- K S R CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992TZ1994PTC005134
Company & Directors' Information:- T AND C FINANCE LIMITED [Strike Off] CIN = U67120RJ1996PLC012576
Company & Directors' Information:- T P S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1998PTC029010
Company & Directors' Information:- W S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65192UP1996PTC020243
Company & Directors' Information:- A G S R CHITS COMPANY PRIVATE LIMITED [Strike Off] CIN = U65992KL2013PTC033333
Company & Directors' Information:- G N R CHITS AND FINANCE PVT LTD [Strike Off] CIN = U65992TG1987PTC007279
Company & Directors' Information:- K V C CHITS PRIVATE LIMITED [Active] CIN = U65992KA2008PTC045390
Company & Directors' Information:- S A C FINANCE COMPANY PVT LTD [Active] CIN = U65999WB1985PTC039002
Company & Directors' Information:- U AND I CHITS PRIVATE LIMITED. [Strike Off] CIN = U65992DL1997PTC090959
Company & Directors' Information:- O T C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN1975PTC006891
Company & Directors' Information:- S I CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1996PTC077066
Company & Directors' Information:- Y P R CHITS PRIVATE LTD. [Strike Off] CIN = U65992DL1985PTC022795
Company & Directors' Information:- J P G CHITS PRIVATE LTD [Strike Off] CIN = U74899DL1988PTC033178
Company & Directors' Information:- N D P CHITS PVT LTD [Strike Off] CIN = U65992HR1999PTC034252
Company & Directors' Information:- R. C. N. CHITS PRIVATE LIMITED [Strike Off] CIN = U74992HR2006PTC036417
Company & Directors' Information:- M N K CHITS PRIVATE LIMITED [Active] CIN = U65992KA2009PTC048854
Company & Directors' Information:- C C FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1997PTC037805
Company & Directors' Information:- V B S CHITS (INDIA) PRIVATE LIMITED [Active] CIN = U65992KA2000PTC028188
Company & Directors' Information:- S R B FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010045
Company & Directors' Information:- P V FINANCE PRIVATE LIMITED [Strike Off] CIN = U65993DL1987PTC027270
Company & Directors' Information:- R V S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65990KA1995PTC018436
Company & Directors' Information:- D S A CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1991PTC043484
Company & Directors' Information:- V C B CHITS (INDIA) PRIVATE LIMITED [Active] CIN = U65992KA1998PTC024470
Company & Directors' Information:- A R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1985PTC022099
Company & Directors' Information:- L C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1987PTC027375
Company & Directors' Information:- A.T. CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1991PTC044565
Company & Directors' Information:- P AND B FINANCE PVT LTD [Strike Off] CIN = U99999MH1986PTC038841
Company & Directors' Information:- B B P FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018183
Company & Directors' Information:- CHENNAI FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1995PTC030934
Company & Directors' Information:- L AND L CHITS PRIVATE LIMITED [Strike Off] CIN = U65992AP1998PTC029455
Company & Directors' Information:- A E FINANCE PRIVATE LIMITED [Active] CIN = U65999TZ1990PTC002905
Company & Directors' Information:- S N S CHITS PRIVATE LIMITED [Active] CIN = U65992KA1989PTC010583
Company & Directors' Information:- R R CHITS PVT LTD [Active] CIN = U74899DL1987PTC027439
Company & Directors' Information:- D K B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1992PTC003606
Company & Directors' Information:- G T B CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL2006PTC144575
Company & Directors' Information:- V K R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1994PTC004993
Company & Directors' Information:- C K R CHITS LIMITED [Strike Off] CIN = U65992TZ1962PLC000469
Company & Directors' Information:- L R FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65910UP1988PTC009758
Company & Directors' Information:- S B M FINANCE LIMITED [Strike Off] CIN = U65921PB1994PLC014374
Company & Directors' Information:- K V M CHITS PRIVATE LIMITED [Strike Off] CIN = U65922DL1997PTC086790
Company & Directors' Information:- J R S CHITS PRIVATE LIMITED [Strike Off] CIN = U65991TN1996PTC034325
Company & Directors' Information:- T A S FINANCE PVT LTD [Strike Off] CIN = U65191TN1990PTC018654
Company & Directors' Information:- T M B CHITS PRIVATE LIMITED [Active] CIN = U65992TZ2013PTC019311
Company & Directors' Information:- B N K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2000PTC105708
Company & Directors' Information:- S K CHITS AND FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1978PTC009455
Company & Directors' Information:- A F CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1988PTC032987
Company & Directors' Information:- H M CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1990PTC040292
Company & Directors' Information:- U K CHITS PRIVATE LIMITED [Active] CIN = U74899DL2000PTC105419
Company & Directors' Information:- S J M CHITS PRIVATE LIMITED [Active] CIN = U65992KA2010PTC053181
Company & Directors' Information:- P T B CHITS PRIVATE LIMITED [Active] CIN = U65992KL2012PTC032601
Company & Directors' Information:- R P J CHITS PVT LTD [Strike Off] CIN = U65992HR1996PTC032995
Company & Directors' Information:- B D O CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1984PTC018495
Company & Directors' Information:- H C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1997PTC090650
Company & Directors' Information:- S P S CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992TZ1996PTC007581
Company & Directors' Information:- P L A CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1997PTC008175
Company & Directors' Information:- K V K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1997PTC028176
Company & Directors' Information:- CHENNAI CHITS PRIVATE LIMITED [Strike Off] CIN = U65991TN1995PTC033092
Company & Directors' Information:- T P N CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992DL1993PTC053729
Company & Directors' Information:- J M J CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1997PTC085230
Company & Directors' Information:- N G CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2000PTC106558
Company & Directors' Information:- D AND O FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1993PTC054788
Company & Directors' Information:- V G CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2007PTC037141
Company & Directors' Information:- H R P FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921PB1995PTC015715
Company & Directors' Information:- P T R FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1989PTC016795
Company & Directors' Information:- S P R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992UP1989PTC011428
Company & Directors' Information:- A AND C CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1989PTC035394
Company & Directors' Information:- V T CHITS PRIVATE LIMITED [Strike Off] CIN = U65992UP1986PTC007726
Company & Directors' Information:- V A CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1991PTC046056
Company & Directors' Information:- K R J CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1992PTC048719
Company & Directors' Information:- G G CHITS PRIVATE LIMITED [Strike Off] CIN = U65999DL1987PTC030003
Company & Directors' Information:- S N M P CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1986PTC025337
Company & Directors' Information:- G AND J CHITS PRIVATE LIMITED [Strike Off] CIN = U65992UP1989PTC011244
Company & Directors' Information:- S S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1993PTC004600
Company & Directors' Information:- G. B. R. CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1997PTC028638
Company & Directors' Information:- V S G CHITS PVT LTD [Strike Off] CIN = U99999UP1988PTC009675
Company & Directors' Information:- B & S FINANCE PVT LTD [Strike Off] CIN = U65191TN1988PTC015491
Company & Directors' Information:- H S B FINANCE PVT LTD [Strike Off] CIN = U67120RJ1996PTC012119
Company & Directors' Information:- V S C K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1995PTC005964
Company & Directors' Information:- K M T CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ1996PTC007440
Company & Directors' Information:- A D M CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ2003PTC010680
Company & Directors' Information:- S A I J S R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TZ2014PTC020244
Company & Directors' Information:- CHENNAI FINANCE CO PRIVATE LIMITED [Under Process of Striking Off] CIN = U65991TN1981PTC009023
Company & Directors' Information:- S D R M CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2001PTC111732
Company & Directors' Information:- R B G CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2004PTC124018
Company & Directors' Information:- V V K CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2004PTC126266
Company & Directors' Information:- N R B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2005PTC140025
Company & Directors' Information:- P S CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2014PTC270883
Company & Directors' Information:- U A CHITS PRIVATE LIMITED [Strike Off] CIN = U74899DL1995PTC074437
Company & Directors' Information:- B M D CHITS PVT LTD [Strike Off] CIN = U65992HR1997PTC033618
Company & Directors' Information:- M CHITS PVT LTD [Strike Off] CIN = U65992HR1998PTC034062
Company & Directors' Information:- G N B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2003PTC035029
Company & Directors' Information:- D V CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2005PTC035793
Company & Directors' Information:- G. P. V. CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR2009PTC039503
Company & Directors' Information:- Y L CHITS PRIVATE LIMITED [Active] CIN = U65992KA2013PTC072365
Company & Directors' Information:- B AND B CHITS PRIVATE LIMITED [Strike Off] CIN = U65992KL2012PTC030929
Company & Directors' Information:- M K R P CHITS PRIVATE LIMITED [Active] CIN = U65992TN2020PTC137018
Company & Directors' Information:- S P K CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992TN2000PTC046205
Company & Directors' Information:- M. J. S. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1971PTC003049
Company & Directors' Information:- A. P. CHITS PRIVATE LIMITED [Under Process of Striking Off] CIN = U65992HR1987PTC029825
Company & Directors' Information:- C C R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TN1999PTC042763
Company & Directors' Information:- U P CHITS (INDIA) PVT LTD [Strike Off] CIN = U65992UP1974PTC004033
Company & Directors' Information:- J M H CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1988PTC031375
Company & Directors' Information:- A R FINANCE PVT LTD [Strike Off] CIN = U65921PB1989PTC009778
Company & Directors' Information:- S M CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1983PTC016190
Company & Directors' Information:- A E CHITS PRIVATE LIMITED [Under Liquidation] CIN = U08019KA1980PTC003872
Company & Directors' Information:- K G FINANCE LIMITED [Strike Off] CIN = U65910TZ1982PLC001219
Company & Directors' Information:- T T D CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1989PTC038018
Company & Directors' Information:- O AND D CHITS PRIVATE LIMITED. [Strike Off] CIN = U65992DL1990PTC040414
Company & Directors' Information:- S N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992HR1987PTC027831
Company & Directors' Information:- S AND Z FINANCE PRIVATE LIMITED [Strike Off] CIN = U65923PN1997PTC106520
Company & Directors' Information:- N N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL1986PTC024297
Company & Directors' Information:- U AND N CHITS PRIVATE LIMITED [Strike Off] CIN = U65992DL2000PTC103279
Company & Directors' Information:- H S N FINANCE PVT LTD [Strike Off] CIN = U67120PB1993PTC013900
Company & Directors' Information:- G N FINANCE PVT LTD [Strike Off] CIN = U65990MH1981PTC024294
Company & Directors' Information:- L T CHITS PVT. LTD. [Strike Off] CIN = U65992HR1991PTC031478
Company & Directors' Information:- J C M CHITS PVT LTD [Strike Off] CIN = U65992HR1992PTC031819
Company & Directors' Information:- C D CHITS PVT. LTD. [Strike Off] CIN = U65992HR1997PTC033758
Company & Directors' Information:- A V R CHITS PRIVATE LIMITED [Strike Off] CIN = U65992TG1995PTC022135
Company & Directors' Information:- C S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910GJ1987PTC009799
Company & Directors' Information:- A.T. CHITS PVT. LTD. [Strike Off] CIN = U99999DL2000PTC019836
Crl.Rev.Pet. No. 229 of 2010
Decided On, 17 March 2020
At, High Court of Kerala
By, THE HONOURABLE MR. JUSTICE N. ANIL KUMAR
For the Petitioner: V.V. Asokan, P.P. Ramachandran, Advocates. For the Respondents: R2, Public Prosecutor, M.S. Breeze, Sr. Public Prosecutor, R1, Mahesh V. Ramakrishnan, Advocate.
Judgment Text
1. Revision Petitioner is the accused in S.T. No.361/2006 of the Judicial First Class Magistrate-III, Palakkad and the appellant in Crl.Appeal No.308/2008 on the file of the Court of Sessions, Palakkad Division.
2. By the judgment dated 28.04.2008, the learned Judicial First Class Magistrate-III, Palakkad found the revision petitioner/accused guilty for the offence punishable under (hereinafter referred to as 'the N.I.Act), convicted and sentenced him to undergo simple imprisonment for one month and to pay compensation of Rs.34,787/- (Rupees thirty four thousand seven hundred and eighty seven only) under Section 357(3) of the Code of Criminal Procedure (hereinafter referred to as 'the Cr.P.C).
3. Aggrieved by the judgment of the trial court, accused preferred Crl.Appeal No.308/2008 before the Court of Sessions, Palakkad Division. By the judgment dated 31.10.2009, learned First Additional Sessions Judge, Palakkad Division, confirmed the conviction, modifying the sentence imposed by the trial court. The appellate court sentenced the accused to pay a fine of Rs.35,000/- and in default of payment of fine, to undergo simple imprisonment for one month. It is also directed to pay a sum of Rs.34,787/-, out of the fine recovered, to the complainant as compensation under Section 357(1) of Cr.P.C. Feeling aggrieved, the revision petitioner is before this Court.
4. Case of the complainant in brief is that, the accused issued Ext.P1 cheque for an amount of Rs.34,787/- dated 10.11.2005, to the complainant for a legally enforceable debt. The cheque, on presentation, through the Lord Krishna Bank, Palakkad branch, dishonoured for the reason 'account closed' by virtue of Exts.P2 and P3 memos. The complainant issued Ext.P4 lawyer's notice, calling upon the accused to pay the amount covered under Ext.P1 within the statutory time. From Ext.P6 acknowledgment card, it is evident that the accused received Ext.P4 notice on 02.12.2005. However, even after receipt of the notice, he did not pay the amount covered under Ext.P1 cheque or did he send any reply to the notice issued. Hence the complaint.
5. Complainant is M/s. Sree Gokulam Chits and Finance Company Private Limited. PW1, the Manager of M/s. Sree Gokulam Chits and Finance was examined before the court on the strength of Ext.P7 resolution issued by the Company. According to him, an amount of Rs.34,787/- was due to the company by virtue of Ext.P1 cheque, which was not paid despite several requests and statutory notice issued as per Ext.P4. Ext.P1 cheque was dishonoured for the reason 'account closed'.
6. Learned counsel for the revision petitioner contended that the as the cheque was dishonoured for the reason 'account closed', the offence under Section 138 of the N.I. Act is not be attracted. Merely because Ext.P1 was dishonoured for the reason 'account closed', it could not be said that the offence under Section 138 of the N.I. Act is not attracted. Even if the account is closed by the accused, still, the offence under Section 138 is attracted. Both the trial court and the appellate court concurrently entered a finding that Ext.P1 cheque was issued for a legally enforceable debt and that the accused failed to repay the amount covered under Ext.P1 cheque within the statutory time. The trial court as well as the appellate court applied the presumption of consideration in terms of the provisions under Sections 118 and 139 of the N.I. Act. Under the circumstances, the onus, certainly shifts to the accused on proof of issuance of cheque to rebut the presumption that the cheque was issued not for discharge of any debt or liability.
7. When the complainant was cross examined, Ext.D1 passbook was shown to the complainant. PW1 admitted the entries therein as that of the complainant company. It is the case of the accused that the cheque was given as security and the same was filled up and presented behind the back of the accused. It is also contended that the amount covered Ext.D1 does not tally with the amount covered under Ext.P1 cheque.
8. In Bir Singh V. Mukesh Kumar [(2019) 4 SCC 197], the Apex Court held as follows:-
''Section 139 introduces an exception to the general rule as to the burden of proof and shifts the onus on the accused. The presumption under Section 139 of the Negotiable Instruments Act is a presumption of law, as distinguished from the presumption of facts. Presumptions are rules of evidence and do not conflict with the presumption of innocence, which requires the prosecution to prove the case against the accused beyond reasonable doubt. The obligation on the prosecution may be discharged with the help of presumptions of law and presumption of fact unless the accused adduces evidence showing the reasonable possibility of the non-existence of the presumed fact as held in Hiten P. Dalal [Hiten P. Dalal v. Bratindranath Banerjee, (2001) 6 SCC 16; 2001 SCC (Cri)960].''
9. Judged by the above standards, this is a case where the accused failed to adduce evidence before the trial court to rebut the presumption contemplated under section 139 of the N.I. Act. It is settled principle of law that even a blank cheque leaf voluntarily signed and handed over by the accused, which is towards some payment, would attract presumption under Section 139 of the N.I. Act, in the absence of any cogent evidence to show that the cheque was not issued in discharge of a debt. There is nothing on record to show that petitioner being a Company, engaged in chitty transaction, is extracting exorbitant interest from the accused as contended by the learned counsel for the accused.
10. So far as the question of signature contained in Ext.P1 cheque is concerned, there is no denial as such. Going by the entire evidence, it is difficult for this Court to enter a finding that the conclusion arrived at by the trial court as confirmed by the appellate court are perverse.
11. The dispute regarding the actual amount due to the complainant from the accused on account of discrepancy in Exts.D1 passbook and P1 cheque alleged is not a ground to rebut the presumption contemplated under Sections 118 and 139 of the N.I.Act. The accused failed to establish a probable defence so as to rebut such presumption contemplated under law. Once a cheque is issued, no doubt, it carries statutory presumption of consideration. The onus is on the accused to disprove the presumption. That presumption has not been rebutted. This being the fundamental law relating to prosecution under section 138 of the N.I.Act, this court is of the view that the both the trial court and the appellate court concurrently found that the accused executed Ext.P1 cheque for a legally enforceable debt and that the accused failed to discharge the amount cove
Please Login To View The Full Judgment!
red under Ext.P1 cheque , despite receipt of statutory notice and interference in revision is not warranted. 12. Having taken into consideration of the fact that the appellate court directed to deposit the fine amount of Rs.34,787/- to the complainant and in case of default to pay the fine amount to undergo simple imprisonment for one month and the fine amount if deposited shall be disbursed to the complainant under Section 357(1) Cr.P.C. Hence, no interference in the matter of sentence is required. However, considering the facts and circumstances of the case, it is just and proper to grant four months time to the revision petitioner to deposit the amount before the trial court from today. The revision petition stands dismissed.