Some PAST Judgements / Case Laws similar to V R WORLDWIDE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 13-06-2022 10:49
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03-09-2021 |
M/s. Delta Infralogistics (Worldwide) Ltd., Represented by is Managing Director, Mangalore Versus K.E. Mohan & Others |
High Court of Karnataka |
23-08-2021 |
Meher Distilleries Private Limited Versus SG Worldwide Inc. & Another |
High Court of Judicature at Bombay |
26-06-2020 |
Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-02-2020 |
The Chairman and Managing Director, Worldwide Immigration Consultancy Services & Another Versus Antara Majumdar & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-06-2019 |
M/s. Fairline Worldwide Express, Pondicherry Versus Commissioner of Central Excise, (Service Tax), Pondicherry |
High Court of Judicature at Madras |
11-10-2018 |
M/s. Neetha Impex Pvt. Ltd. Versus Dhl Worldwide Express Rep. By Its Company Secretary & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-09-2018 |
Ruchi Worldwide Ltd. Versus Government of India |
High Court of Gujarat At Ahmedabad |
18-07-2018 |
Gurchetan Singh Versus Worldwide Immigration Consultancy Services Limited & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
18-06-2018 |
Worldwide Diamond Manufacturers (P) Ltd V/S Commissioner of Central Excise, Service Tax and Customs, Visakhapatnam-II |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
17-05-2018 |
M/s. Worldwide Immigration Consultancy Services Ltd. Versus Kanchan Poddar & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-01-2018 |
Worldwide Immigration Consultancy Services Ltd. & Another Versus Ratan Kumar Majumdar |
National Consumer Disputes Redressal Commission NCDRC |
30-08-2017 |
Commissioner of Service Tax, Mumbai-II V/S UPS Worldwide Logistics India (P.) Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
23-08-2017 |
Amexpress Worldwide Logistics V/S Commr. of Cus. (Prev.), New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
10-08-2017 |
Mauli Worldwide Logistics V/S CC, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
05-07-2017 |
Worldwide Immigration Consultancy Services Ltd. & Others Versus Kulbir Singh Bajwa |
National Consumer Disputes Redressal Commission NCDRC |
18-05-2017 |
Worldwide Immigration Consultancy Services Ltd. Versus Sudha Babbar |
National Consumer Disputes Redressal Commission NCDRC |
20-07-2016 |
M/s. Nomula Brothers Versus M/s. Ruchi Worldwide Ltd. |
High Court of Judicature at Bombay |
23-06-2016 |
New Zealand Venue & Another Versus Worldwide Nz Llc |
Court of Appeal of New Zealand |
02-06-2016 |
M/s Worldwide Immigration Consultancy Services Ltd. Versus Joginder Kumar |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
02-06-2016 |
M/s. Worldwide Immigration Consultancy Services Ltd., through its Chief Managing Director & Others Versus Joginder Kumar |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
09-02-2016 |
Ratan Kumar Majumdar Versus The Chairman & Managing Director, Worldwide Immigration Consultancy Service & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-01-2016 |
M/s. Cineyug Worldwide through its Partner Ali Morani Versus The Union of India Ministry of Finance Law & Justice & Another |
High Court of Judicature at Bombay |
19-01-2016 |
M/s. Omsons Worldwide Versus The New India Assurance Company & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
15-01-2016 |
M/s Worldwide Immigration Consultancy Services Ltd. Versus Amit Kumar Verma & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
14-08-2015 |
M/s. JAS Forwarding Worldwide Pvt. Ltd., New Delhi., rep. By its Managing Director, Kapil Bagga & Others Versus P. Changaiah |
High Court of Judicature at Madras |
01-07-2015 |
Worldwide Immigration Consultancy Services Ltd. & Another Versus Ranjodh Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
26-06-2015 |
Dr. Arup Kumar Kar Versus M/s. Worldwide Immigration Consultancy Services Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
17-04-2015 |
Commissioner of Income-tax-9 Versus Sharda Worldwide Exports (P.) Ltd. |
High Court of Judicature at Bombay |
25-03-2015 |
Aditya Birla Minacs Worldwide Ltd. Versus Deputy Commissioner of Income-tax -8(1), Mumbai |
Income Tax Appellate Tribunal Mumbai |
03-07-2014 |
Kamaljit Kaur Versus Worldwide Immigration Consultancy Services Limited & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
21-05-2014 |
Commissioner of Income-tax-VI Versus Worldwide Township Projects Ltd |
High Court of Delhi |
21-05-2014 |
Sandz Solutions (Singapore) Pte Ltd & Others Versus Strategic Worldwide Assets Ltd & Others |
Supreme Court of Singapore |
08-05-2014 |
Worldwide Immigration Consultancy Services Ltd. (WWICS) & Another Versus Charanjit Singh |
National Consumer Disputes Redressal Commission NCDRC |
06-05-2014 |
ACI Worldwide Solutions Pvt. Ltd. Versus Competition Commission of India & Another |
Competition Appellate Tribunal |
29-04-2014 |
M/s. Worldwide Immigration Consultancy Services Ltd. & Others Versus Kamaljit Singh |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
07-03-2014 |
Germinda Pvt. Ltd. Versus Aditya Birla Minus Worldwide Ltd. |
High Court of Judicature at Calcutta |
31-01-2014 |
Worldwide Media P. Ltd, Mumbai Versus Dy. Commissioner of Income Tax Mumbai |
Income Tax Appellate Tribunal Mumbai |
29-11-2013 |
Staywell Hospitality Group Pty Ltd Versus Starwood Hotels & Resorts Worldwide, Inc & Another |
Supreme Court of Singapore |
22-11-2013 |
M/s. Zaz Fashion Versus M/s. Ut Worldwide (India) Pvt. Ltd |
High Court of Judicature at Allahabad |
25-10-2013 |
UPS Worldwide Forwarding Inc. Versus UPS Jetair Express Private Limited & Others |
High Court of Judicature at Bombay |
04-09-2013 |
M/s Financial Software and System Private Limited Versus M/s ACI Worldwide Solutions Private Limited & Others |
Competition Commission of India |
21-06-2013 |
Mysore Silk International Ltd Versus DTDC Worldwide Express Ltd & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
22-05-2013 |
M/s. Worldwide Immigration Consultancy Services Ltd. & Another Versus Ashwani Kumar Bhargav |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2013 |
Worldwide Immigration Consultancy Services Limited & Another Versus Paramjit Nigah |
National Consumer Disputes Redressal Commission NCDRC |
07-02-2013 |
Worldwide Immigration Consultancy Services Limited (WWICS Ltd.) & Another Versus Gurjinder Singh Jabbal |
National Consumer Disputes Redressal Commission NCDRC |
09-01-2013 |
M/s. Worldwide Immigration Consultancy Services Ltd. Versus M/s Reliance General Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-10-2012 |
Staywell Hospitality Group Pty Ltd Versus Starwood Hotels & Resorts Worldwide, Inc & Another |
Supreme Court of Singapore |
03-09-2012 |
M/s. Worldwide Immigration Consultancy Services Ltd. Versus Shri Ajay Pal Singh |
National Consumer Disputes Redressal Commission NCDRC |
27-04-2012 |
Oaks Management Consultancy Pvt. Ltd. Versus Worldwide Media Pvt. Ltd. |
High Court of Judicature at Bombay |
18-04-2012 |
Lubeman Additives (P) Ltd. & Others Versus Lubrioil Worldwide Inc. |
High Court of Delhi |
22-03-2012 |
Worldwide Logistics Survey & Inspection Group & Affiliates Versus Union of India & Others |
High Court of Delhi |
22-03-2012 |
UT Worldwide India Pvt. Ltd Versus Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
08-11-2011 |
Financial Software & Systems Pvt. Ltd., rep. by its Head-Finance, G. Sivakumar Versus ACI Worldwide Corp. & Others |
High Court of Judicature at Madras |
30-09-2011 |
M/s Worldwide Immigration Consultancy-Services Ltd. Versus Rajesh Kumar & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
22-09-2011 |
Avtar Singh Randhawa Versus Worldwide Immigration Consultancy Services Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
14-09-2011 |
Managing Director, Travelon Worldwide Pvt. Ltd. Versus Dr. Mary Ramasamy & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
28-07-2011 |
Media Worldwide Pvt. Ltd & Another Versus Prasar Bharti |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
25-05-2011 |
Worldwide Immigration Consultancy Services Limited Versus Devinder Chauhan |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2011 |
M/s. C.H. Robinson Worldwide Freight India (P) Ltd., Rep. by its Manager Corporation Accounts Nesal R.Lalan Versus M/s. Winbro Logistics (P) Ltd. Rep. By its Managing Director Sathyanarayanan |
High Court of Judicature at Madras |
22-12-2010 |
Robinson Worldwide Trade Ltd. & Others Versus Securities and Exchange Board of India |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
31-07-2009 |
Oriental Insurance Company Ltd Versus Ruchi Worldwide Ltd |
High Court of Madhya Pradesh |
23-10-2008 |
DHL Worldwide Express (India) Pvt. Ltd. (Now known as DHL Express (India) Pvt. Ltd.) Versus AFL-DHL Employees' Union & Another |
High Court of Judicature at Bombay |
16-04-2008 |
Jacobsen Venue Management New Zealand Limited & Others Versus Worldwide Nz Llc & Others |
Court of Appeal of New Zealand |
16-04-2008 |
Jacobsen Venue Management New Zealand Limited & Others Versus Worldwide Nz Llc & Others |
Court of Appeal of New Zealand |
13-11-2007 |
Sohan Singh & Sons (Huf) & Others Versus M/s. Worldwide immigration Consultancy |
High Court of Delhi |
20-03-2007 |
Worldwide Nz Llc & Another Versus Qpam Ltd & Another |
Court of Appeal of New Zealand |
26-02-2007 |
DHL Worldwide Express, Express Division of Air Freight Versus M/s.G.R.Pharma Exporters & Importers, Rep. By its Proprietress & Another
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National Consumer Disputes Redressal Commission NCDRC |
29-11-2006 |
Commissioner of Customs (General) & Another Versus Worldwide Cargo Movers & Others
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High Court of Judicature at Bombay |
13-11-2006 |
UT Worldwide India Pvt. Ltd. Versus State of Maharashtra & Another
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High Court of Judicature at Bombay |
10-11-2006 |
Worldwide Nz Llc & Another Versus Qpam Ltd & Another |
Court of Appeal of New Zealand |
20-07-2005 |
Worldwide Fund For Nature India Versus Union of India |
High Court of Delhi |
01-12-2004 |
Gagandeep Kaur Versus Worldwide Immigration Consultancy Services |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
01-10-2004 |
The Worldwide Diamond Manufacturers Pvt. Ltd. & Others Versus The Presiding Officer & Others
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High Court of Andhra Pradesh |
11-12-2003 |
M/s. DHL Worldwide Express Versus Airfreight Employees Union & Another
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High Court of Karnataka |
25-04-2003 |
Overseas Employment Service Versus Dhl Worldwide Express |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2002 |
Leather Worldwide Versus Air Canda |
National Consumer Disputes Redressal Commission NCDRC |
22-11-2001 |
K.R. Patel & Co. Versus Genesis Worldwide Shipping Co. & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-09-2001 |
Ruchi Worldwide Limited Versus Union of India
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High Court of Judicature at Madras |
21-07-2000 |
In The Matter of : Messrs Nods Worldwide Limited
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High Court of Judicature at Madras |
24-03-1999 |
Dhl Worldwide Express Versus Associated Buying Services |
High Court of Delhi |
29-07-1997 |
Worldwide Private Ltd. Versus Union Of India
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High Court of Judicature at Bombay |
09-05-1996 |
BHARATI KNITTING COMPANY VERSUS DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD.
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National Consumer Disputes Redressal Commission NCDRC |
09-05-1996 |
Bharathi Knitting Company Versus Dhl Worldwide Express (Courier Division of Airfreight Limited )
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Supreme Court of India |
17-01-1996 |
DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD. VERSUS BHARATHI KNITTING COMPANY
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National Consumer Disputes Redressal Commission NCDRC |
31-08-1989 |
WORLDWIDE AGENCIES PRIVATE LIMITED VERSUS MARGARET T. DESOR |
High Court of Delhi |
31-08-1989 |
WORLDWIDE AGENCIES PRIVATE LIMITED VERSUS MARGARET T. DESOR |
High Court of Delhi |
21-09-1988 |
Margaret T Desor Versus Worldwide Agencies Private Limited |
High Court of Delhi |
21-09-1988 |
Margaret T Desor Versus Worldwide Agencies Private Limited |
High Court of Delhi |