V R V GARMENTS PRIVATE LIMITED

Activity: Trading in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51311DL2008PTC182256 		ROC
RoC-Delhi 		Incorporation Date
20-08-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
182256 		Registration Date
20-08-2008 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2010
Last Balance Sheet Date
31-03-2010



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
akg.client@gmail.com
Registered Address
J-1, LGF 6(Under the Stairs) Kailash Colony, NEW DELHI South Delhi DL 110048 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to V R V GARMENTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-06-2022 22:36
06-06-2022 M/s. Viswak Garments, Rep. by its Partner B.T. Murali, Tirupur Versus M/s. Woodstock Merchandising Private Ltd., Rep. by its Director Jibi Mahathu George, Mumbai & Others High Court of Judicature at Madras
20-10-2021 Leo Garments, Represented by Devarajan, Versus Indel Narrow Fabrics Private Limited, Represented by S. Balasubramanian, Director, & Another High Court of Judicature at Madras
01-10-2021 Tvl. Murugan Garments, Represented by its Proprietor, K. Ayyasamy Versus The Assistant Commissioner (ST), Kongunagar Circle, Tirupur High Court of Judicature at Madras
03-09-2021 Kitex Garments Limited, Represented By Its Hr Manager, R. Satheesh Kurup & Another Versus State of Kerala, Represented by Principal Secretary, Health & Family Welfare Department, Thiruvananthapuram & Others High Court of Kerala
05-08-2021 M/s. Rasathe Garments, Represented by its Partner, R.S. Pari Mannavan Versus The State Tax Officer-I, Virudhunagar Before the Madurai Bench of Madras High Court
07-01-2021 Tvl. Essa Garments Versus The Assistant Commissioner (CT), Tirupur High Court of Judicature at Madras
22-12-2020 P. Sathyavathy & Others Versus M/s. K.S. Garments, Represented by its Managing Partner, Karunanidhi Valarmathy, Tiruppur High Court of Judicature at Madras
06-10-2020 M/s. Romantic Garments, Represented by its Proprietor D. Venkatesan Versus P. Vellaichamy & Others High Court of Judicature at Madras
17-09-2020 Nithya, Director, M/s. Nitsun Garments Pvt. Ltd. Versus. M/s. MIQ Logistics India Pvt Ltd., Represented by its Authorized Agent, P.S. Sriram High Court of Judicature at Madras
13-01-2020 Union of India rep. By its Enforcement Officer Enforcement Directorate Chennai Versus M/s. Raiments & Garments International, Chennai & Others High Court of Judicature at Madras
03-01-2020 The General Manager, Aleppy Parcel Service, Alappuzha Versus Anil Kumar V., Managing Partner, Wetex Garments, Poovattuparamba, Kozhikode Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-11-2019 The Management Scotts Garments Limited, Trippur Versus The Presiding Officer, Labour Court, Coimbatore & Another High Court of Judicature at Madras
14-10-2019 M/s. PJS Knit Garments, Rep.by its Partner, P. Sugansaran & Another Versus The Authorised Officer, Bank of Baroda, Tirupur Main Branch, Tirupur High Court of Judicature at Madras
04-09-2019 State Bank of India Versus Dungar Garments High Court of Rajasthan
06-08-2019 M/s. Indo Skins Garments Private Limited, Represented by its Managing Director, N. Thiagarajan, Chennai Versus The Presiding Officer, Chennai & Others High Court of Judicature at Madras
06-08-2019 M/s. Indo Skins Garments Private Limited, Represented by its Managing Director, N. Thiagarajan, Chennai Versus The Presiding Officer, Chennai & Others High Court of Judicature at Madras
24-07-2019 The Officer In Charge, Sub-Regional Provident Fund Office & Another Versus M/s Godavari Garments Limited Supreme Court of India
05-04-2019 The District Collector, Kanchipuram Versus M/s. Gupta Garments, Rep. by its Authorized Signatory Anil Gupta & Others High Court of Judicature at Madras
04-04-2019 Ginni Garments and Others V/S Sethi Garments and Others. In the High Court of Punjab and Haryana at Chandigarh
04-04-2019 M/s. Ginni Garments & Another Versus M/s. Sethi Garments & Others High Court of Punjab and Haryana
13-03-2019 The Senior Divisional Mechanical Engineer, Southern Railway, Salem Division & Others Versus M/s. Premier Garments Processing, Rep. by its Proprietor Ibrahim Sha, Chennai High Court of Judicature at Madras
21-12-2018 Batra Garments Pvt. Ltd. Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
21-12-2018 Goodluck Garments Pvt. Ltd. Versus Commissioner of Central Excise & Cus., Surat-II High Court of Gujarat At Ahmedabad
24-09-2018 M/s. Premier Garments Processing, Rep. by its Proprietor, Ibrahim Sha, Chennai Versus The Divisional Railway Manager, Salem & Another High Court of Judicature at Madras
24-07-2018 Export Credit Guarantee Corporation of India Ltd., (Now ECGC Limited), Chennai & Another Versus Zoro Garments Private Ltd., Rep.by its Managing Director, N.F. Mogrella High Court of Judicature at Madras
13-07-2018 M/s. Rasathe Garments, Rep by its Partner, Virudhunagar Versus The Commercial Tax Officer-I, Virudhunagar High Court of Judicature at Madras
13-07-2018 Bord for Industrial & Financial Reconstruction (B.I.F.R.) Versus Coromandel Garments Ltd. & Others High Court of Judicature at Bombay
04-04-2018 M/s. Sri Rengas Avitta Garments, Represented by its Partner, R. Rajaram & Another Versus R. Indira High Court of Judicature at Madras
04-04-2018 Kandukuri Garments Versus Inspector of Legal Metrology High Court of Karnataka
02-01-2018 A. Velumurugan Versus M/s. Sree Shiva Sakthi Garments, Represented by its Partner Venkatachalam, Tiruppur High Court of Judicature at Madras
26-07-2017 Creative Garments Pvt. Ltd V/S C.C.E. & S.T. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
10-02-2017 The Management of Foundation Garments Pvt. Ltd. Represented by its Managing Director ?Divine Grace? Versus Government of Tamil Nadu Labour & Employment (A1) Department, Represented by its Principal Secretary High Court of Judicature at Madras
19-01-2017 R.K. Rajkumar Proprietor M/s. Koghima Garments Versus The Registrar Debts Recovery Tribunal - III Spencer Towers Chennai & Others High Court of Judicature at Madras
17-01-2017 Kitex Garments Ltd., represented by its Managing Director-Sabu M. Jacob Versus State of Kerala, represented by Principal Secretary To Government, Taxes (H) Department & Another High Court of Kerala
02-01-2017 Sonal Garments V/S Commr. of Cus., Seaport (Import), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
15-09-2016 M/s. Rasathe Garments Versus The Commercial Tax Officer-I (FAC) Before the Madurai Bench of Madras High Court
02-09-2016 Carol Garments & Another Versus The Joint Director General of Foreign Trade, Coimbatore & Others High Court of Judicature at Madras
21-06-2016 M/s. Oxygen the Digital Shop, Pulimoottil Arcade, Kottayam & Another Versus Namadevan.L., Anna Garments & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
12-02-2016 M/s. Anjal Garments Versus Oriental Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
24-08-2015 Provident Fund Commissioner Versus M/s. Bena Garments High Court of Judicature at Bombay
05-06-2015 M/s. Triven Garments Ltd., represented by its Managing Director & Others Versus State represented by the Sub-Inspector of Police & Others High Court of Judicature at Madras
27-02-2015 SCM Garments (P.) Ltd. Versus Deputy Commissioner of Income-tax, Central Circle-III, Coimbatore Income Tax Appellate Tribunal Chennai
18-12-2014 Nelly Garments Pvt. Ltd. Versus Union of India High Court of Gujarat At Ahmedabad
26-11-2014 Commissioner of Income-tax, Circle-II Versus Ankit Garments Manufacturing Co. High Court of Delhi
07-11-2014 KMC Textiles & Garments, rep.by its Proprietor, Shaj Mohammed Versus The Chief Manager & Authorized Officer, Indian Bank, Trichy Before the Madurai Bench of Madras High Court
24-10-2014 Board of Investment of Sri Lanka Versus Million Garments (PVT) Ltd. Supreme Court of Sri Lanka
28-08-2014 Sakthi Fashions, Manufacturers & Exporters of Fabrics and Garments, Represented by its Proprietrix Versus Export Credit Guarantee Corporation of India Ltd, Represented by its General Manager Tamil Nadu State Consumer Disputes Redressal Commission Chennai
11-06-2014 National Insurance Company Ltd. Versus M/s. Ess Ell Garments Punjab State Consumer Disputes Redressal Commission Chandigarh
01-05-2014 Sri Priyaluckshmi Garments Represented by Mrs. G. Mahalakshmi, Partner & Others Versus The Oriental Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
29-04-2014 Vijay Karlekar, Proprietor, M/s. New Keerthi Garments & Another Versus Karnataka State Financial Corporation & Another National Consumer Disputes Redressal Commission NCDRC
25-04-2014 In Re Jagadamba Garments Marketing Pvt. Ltd. & Another High Court of Judicature at Calcutta
26-02-2014 M/s. Lakshya Garments through its Proprietor Versus National Insurance Company Limited National Consumer Disputes Redressal Commission NCDRC
25-09-2013 The Regional Provident Fund Commissioner Versus M/s. Anjali Silks & Garments High Court of Karnataka
26-04-2013 M/s. Viking Garments, (A Partnership Firm) Versus United India Insurance Company Ltd. National Consumer Disputes Redressal Commission NCDRC
09-04-2013 A.J. Ramadoss Versus S. Padmavathy and N. Sankar(spouse) Om Siva Sakthi Garments National Consumer Disputes Redressal Commission NCDRC
14-11-2012 CC&CE, Guntur Versus M/s. Kandukuri Garments (P) Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
12-10-2012 M/s. C.S. Garments & Another Versus The Assistant Commissioner (CT), Tirupur High Court of Judicature at Madras
06-08-2012 Commissioner of Income Tax Versus First Garments Manufacturing Co. India (P) Ltd High Court of Judicature at Madras
06-06-2012 M/s. Amex Garments Pvt. Ltd. Ekkattuthangal, Guindy, Rep. by Director Versus The Employees Provident Fund Appellate Tribunal, New Delhi & Others High Court of Judicature at Madras
26-04-2012 M/s. Kitex Garments Ltd. Versus CC, Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
23-12-2011 M/S. Shyam Garments & Others Versus State Bank Of India High Court of Delhi
09-11-2011 United India Insurance Co. Ltd. Koregaon Branch Soham Bldg., Rahimatpur Road, Koregaon, Dist. Versus M/s. Prinita Garments Maharashtra State Consumer Disputes Redressal Commission Mumbai
03-11-2011 Levi Strauss & Company Versus Nizami Garments High Court of Delhi
25-07-2011 Commissioner of Customs Versus Kitex Garments High Court of Kerala
14-07-2011 New India Assurance Co. Ltd. Versus Somesh Readymade Garments National Consumer Disputes Redressal Commission NCDRC
12-04-2011 Anthony Garments Pvt., Ltd., Represented by A. Joseph Antony, Managing Director Versus The Commercial Tax Officer & Another High Court of Judicature at Madras
15-03-2011 M/s.Gayatri Garments Represented by its proprietor Shri.B.Selvakumar Versus Smt.S.Valambal, Assistant Commissioner of Customs (Refunds) High Court of Judicature at Madras
28-02-2011 M/s. V.K.T. Rajkumar Garments Versus The Colonel, Colonel Administration for Commendent, Chennai & Others High Court of Judicature at Madras
22-11-2010 M/s. T.K.T. Garments Versus The Manager Sri Balaji Transport Lines & Others High Court of Judicature at Madras
22-10-2010 Dandy Garments Erode Versus The Employees State Insurance Corpn & Another High Court of Judicature at Madras
21-09-2010 M/s. Shyam Garments & Others V/S State Bank of India Debt Recovery Appellate Tribunal At Delhi
18-08-2010 Tvl. V. Win Garments Rep. by its Proprietor Versus The Additional Deputy Commercial Tax Officer High Court of Judicature at Madras
10-08-2010 M/s. Stallion Garments Versus CC, Tuticorin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
30-07-2010 M/s. Muthuraman Exports (Presently known as M/s. Perfect Stitch Garments P Ltd) Versus The Customs & Central Excise & Others High Court of Judicature at Madras
07-07-2010 Vijay S/o Shamrao Bhale Versus Godavari Garments Ltd. & Another In the High Court of Bombay at Aurangabad
07-07-2010 Commr. of C.Ex. & Cus. Versus GDN Garments High Court of Gujarat At Ahmedabad
16-03-2010 Peoples Bank Versus Lokuge International Garments Ltd. Supreme Court of Sri Lanka
18-02-2010 The Management of M/s. Stallion Garments Versus The Presiding Officer Labour Court, Salem & Others High Court of Judicature at Madras
10-02-2010 M/s. Fine Fit Garments Versus CC, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
03-02-2010 Sunbeam Garments Pvt. Ltd. Versus Commissioner Of Customs High Court of Gujarat At Ahmedabad
04-01-2010 M/s Shri Ram Garments & Another & Accessories Versus CCE, Meerut Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-08-2009 M/s. Bhakti Garments Versus Subhash B. Vishwakarma In the High Court of Bombay at Goa
29-06-2009 Riya Garments Private Limited v/s Pratap Rajasthan Copper Foils and Laminations Limited and Others Debt Recovery Appellate Tribunal At Delhi
20-05-2009 Awadheswari Prasad Narain Singh Versus Priti Garments Patna High Court of Bihar
16-05-2009 Persian Leather Garments Versus Commissioner, Industries & Commerce & Others High Court of Jammu and Kashmir
17-04-2009 Chander Sain & Others Versus J.B. Garments High Court of Delhi
24-02-2009 Kitex Garments Ltd., Versus State Of Kerala High Court of Kerala
05-01-2009 Futuristics Garments Pvt. Ltd. Versus Securities and Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
18-12-2008 I.T.C. Limited Versus Deepak Garments High Court of Delhi
23-09-2008 Southern Export Corporation A. Rajagopalan Versus Vijayseema Garments And Hosiery Private Limited High Court of Delhi
26-06-2008 The Commissioner of Income Tax Versus M/s. Ashapura Garments Pvt. Ltd. High Court of Judicature at Bombay
24-08-2007 CCE Salem Versus V.Tex Garments Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
09-08-2007 P. Vijaya Raghunathan Versus M/s. Green Cotton Garments rep. by its Managing Directors & Others High Court of Judicature at Madras
27-03-2007 Garments India Exports and Another v/s Dhanalakshmi Bank Limited and Another Debt Recovery Appellate Tribunal At Chennai
15-02-2007 Regional Director, E.S.I. Corporation Versus J.S. Garments High Court of Judicature at Bombay
23-01-2007 Elegant Garments Versus Regional Provident Fund Commissioner High Court of Judicature at Madras
01-12-2006 (1) In Re : Rbr Knit Process Private Limited; (2) In Re :Rbr Clothings Private Limited; (3) In Re : Rbr Garments Private Limited High Court of Judicature at Madras
30-10-2006 Angel Garments Limited Versus DIT (International Taxation)Chennai Authority For Advance Rulings Income Tax New Delhi
26-10-2006 Kerala Textile and Garments Dealer Welfare Association and Another Versus The State of Kerale High Court of Kerala
16-03-2006 La Chemise Lacoste & Another Versus R.H. Garments & Others High Court of Delhi



Directors
DIN Name Since
01742398 RAVINDER KUMAR YADAV 20-08-2008
02212569 VIDYA DEVI YADAV 20-08-2008

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