V. R. TRAINING INSTITUTE PRIVATE LIMITED

Activity: Business Services in Maharashtra.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AADCV6991K1ZL 		PAN No
AADCV6991K
CIN
U74900PN2011PTC139855 		ROC
RoC-Pune 		Incorporation Date
14-06-2011
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
139855 		Registration Date
14-06-2011 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 15,00,000
Paid Up Capital
Rs. 3,00,000



Contact Information
E-Mail Address
fanindra15@yahoo.co.in
Registered Address
C/O V R ELECTRONICS RNG TOWER, GANDHI CHOWK BARAMATI MH 413102 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to V. R. TRAINING INSTITUTE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 17-06-2022 17:11
07-04-2022 P. Manjula, M.A., M.Ed., M.Phil., B.T. Assistant (History), Concordia Teacher Training Institute IELC, Vellore & Another Versus The Hon'ble Justice D. Hariparanthaman (Retd.,), Administrator IELC, Teynampet & Others High Court of Judicature at Madras
27-08-2021 Perunthalaivar Kamarajar Institute of Maritime Science and Engineering, Rep. by its Chief Executive Officer, Tamilarasu Sambandam & Others Versus The Director General of Shipping, Training Branch, The Directorate General of Shipping, Mumbai & Others High Court of Judicature at Madras
23-08-2021 Tamil Nadu Government Industrial Training Institute, Rep. by its Secretary, A. Sundararajan Versus The Commissioner of Employment & Training Department, Chennai & Others High Court of Judicature at Madras
23-04-2021 A. John Eraiarasu Versus The Management G.V.K.Emergency Management, and Research Institute, Health Visitors Training Institute, Triplicane & Another High Court of Judicature at Madras
04-03-2021 D.V.D. Teacher Training Institute, Rep. by its Secretary, Kanyakumari Versus The Regional Director, National Council for Teacher Education, Delhi & Another Before the Madurai Bench of Madras High Court
19-02-2021 Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another Central Administrative Tribunal Ernakulam Bench
27-08-2020 Central Soil & Water Conservation Research & Training Institute & Another Versus Jagira & Others High Court of Punjab and Haryana
22-05-2020 Santosh Kumar Malviya Versus Industrial Training Institute & Others High Court of Madhya Pradesh
04-05-2020 Motilal Nehru Farmers Training Institute Phulpur Alld Versus Presiding Officer Labour Court & Others High Court of Judicature at Allahabad
04-05-2020 Motilal Nehru Farmers Training Institute Phulpur Alld Versus Presiding Officer Labour Court & Others High Court of Judicature at Allahabad
27-11-2019 The Director, National Institute of Technical Teachers Training & Research Chennai Society, (Formerly Technical Teachers Training Institute), Chennai Versus M. Rajakumar High Court of Judicature at Madras
01-07-2019 Baljeet Singh Versus The PIO, Industrial Training Institute, Jahangir Puri & Another High Court of Delhi
04-04-2019 Frankfinn Institute of Air Hostess Training & Another Versus Aashima Jarial National Consumer Disputes Redressal Commission NCDRC
29-11-2018 J. Jayasamraj, Director, National Power Training Institute Kahilipara Versus The Secretary, Ministry of Power, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
23-08-2018 Frankfinn Institute of Air Hostess Training, Registered Office 721, Suneja Tower-II & Another & Another Versus Aashima Jarial Union Territory Consumer Disputes Redressal Commission UT Chandigarh
12-03-2018 M/s. Unity Security Force & Training Institute Versus The Assistant Provident Fund Commissioner, Employees Provident Fund Organization & Another In the High Court of Bombay at Nagpur
05-02-2018 J. Tamilarasi, Junior Assistant, TELC Teacher Training Institute for Women, Madurai & Others Versus The State of Tamil Nadu, Rep. By its Secretary, Department of School Education, Chennai & Others Before the Madurai Bench of Madras High Court
22-12-2017 St.Mary's Industrial Training Institute, Rep. by its Correspondent, Chirsturaj Versus The District Collector, Thanjavur & Others Before the Madurai Bench of Madras High Court
10-10-2017 Inflight Air Hostess Training Institute V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
15-03-2017 The Commissioner of Income-tax (Exemptions) Versus Water and Land Management Training and Research Institute In the High Court of Judicature at Hyderabad
17-01-2017 Commissioner of Income Tax-II, Kolhapur Versus Institute Management Committee of Industrial Training Institute, Kolhapur High Court of Judicature at Bombay
13-01-2017 P. Neelamegam Versus M/s. Sanjos Non Formal Industrial Training Institute, Rep. by its Father Pius Pal, President, Shimoga & Another High Court of Karnataka
04-11-2016 India Aviation Training Institute Private Limited & Others Versus Nil High Court of Karnataka
26-09-2016 V. Malathi Assistant Govt. Industrial Training Institute, Paramakudi & Another Versus M. Jayaprakash Rao & Others High Court of Judicature at Madras
12-08-2016 Pandiya Nadu Co-operative Training Institute, Madurai Versus Balakrishnan & Another Before the Madurai Bench of Madras High Court
05-07-2016 Vinubhai Rameshbhai Harijan Versus Industrial Training Institute & Another High Court of Gujarat At Ahmedabad
03-08-2015 P.G. Jayapathi, Proprietor Saravana General Hospital Matheri Teacher Training Institute & Charity Educational Trust Versus The Inspector General of Police Chennai & Others High Court of Judicature at Madras
01-07-2015 Balbir Singh Subedar Versus M/s. Frenkfin Institute Of Air Hostess Training & Another National Consumer Disputes Redressal Commission NCDRC
28-04-2015 The Principal, Industrial Training Institute & Another Versus Anant Nivrutti Bhure In the High Court of Bombay at Nagpur
26-09-2014 Vice Chairman Versus Manorama Institute of Industrial Training & Engineering & Others High Court of Orissa
07-07-2014 Commissioner of Income-tax, Chandigarh Versus National Institute of Technical Teacher Training of Research High Court of Punjab and Haryana
23-06-2014 Ratna Industrial Training Institute, Rep. by its Principal Versus Kinthali Krushnarao Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
17-06-2014 A. Vijayalakshmi Versus The Principal, Government Industrial Training Institute, Virudhunagar Before the Madurai Bench of Madras High Court
10-04-2014 D. Packirisamy Vocational Instructor Government Industrial Training Institute for Men, Karaikal Versus Union Territory of Puducherry Represented by its Secretary to Government, Puducherry & Another Central Administrative Tribunal Madras Bench
31-01-2014 Dr. T. Gnanasambanthan Versus The Board of Governors rep. by its Chairman National Institute of Technical Teachers Training and Research (Government of India, Ministry of Human Resource Development) & Others High Court of Judicature at Madras
16-05-2013 Samiran Goswami Versus The National Institute of Technical Teachers Training & Research, Kolkata & Others High Court of Judicature at Calcutta
31-01-2013 Guralambir Singh Dhillon Versus Ennoble Institute of Technical Training through its Partner/Proprietor/Principal Officer & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
10-08-2012 Central Training Institute Civil Defence & Home Guards & Another Versus National Boards Employees Union & Another High Court of Gauhati
27-07-2012 St. Joseph Teacher Training Institute Run by Mother Teresa Socio - Economic and Educational Trust Rep. By its Correspondent Mrs. Indira Antony Mary & Others Versus Union Territory of Pondicherry Represented by Secretary to Government Education Department Chief Secretariat & Others High Court of Judicature at Madras
06-07-2012 V.J. Xavier, Bosun, Central Institute of Fisheries Nautical & Engineering Training Unit Versus Union of India represented by Secretary, Government of India & Others Central Administrative Tribunal Ernakulam Bench
28-06-2012 C.S. Veeramani Versus The Director National Institute of Technical Teacher Training and Research & Others High Court of Judicature at Madras
20-06-2012 Uttar Dinajpur Primary Teachers Training Institute & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
15-06-2012 Arulmigu Vinayakar Teacher Training Institute, represented by its Correspondent D. Ilamaran Versus The Director of Teacher Education, Research and Training, Government of Tamil Nadu, D.P.I. Campus & Others High Court of Judicature at Madras
25-05-2012 M. Rugmini Versus Director, Kerala Institute for Research, Training and Development Studies of Scheduled Castes and Tribes & Others High Court of Kerala
30-04-2012 Mrigen Kalita Versus North East Regional Institute of Parliamentary Studies Training And Research & Others High Court of Gauhati
27-04-2012 Sri Venkateshwara Teacher Training Institute, Thiruvallur District, Rep. by its Correspondent Thiru K. Sathyanarayana Raju Versus The National Council for Teacher Education rep. By its Regional Director Southern Regional Council, Bangalore & Another High Court of Judicature at Madras
12-04-2012 Tantrik Shikshan Karmachari Sanghatna Versus The State of Maharashtra, Vocational Education & Training Institute, through its Secretary & Others In the High Court of Bombay at Nagpur
30-01-2012 Balaji Seamen Training Institute Rep. by its Chairperson Versus The Director General of Shipping & Others High Court of Judicature at Madras
14-11-2011 Smt. Chitra Krishnan, Asst. Director(Language), Hindi Teaching Scheme (Southern Region) Versus Union of India rep by the Director, Central Hindi Training Institute, Dept of Official Language & Another Central Administrative Tribunal Madras Bench
03-10-2011 The Principal, Government Industrial Training Institute, Hosur & Others Versus E. Jhon Michael Raj Tamil Nadu State Consumer Disputes Redressal Commission Chennai
25-08-2011 N. John Chellappan Versus Director National Institute of Fisheries Post Harvest Technology and Training, Kochi & Others Central Administrative Tribunal Ernakulam Bench
01-08-2011 M. Ganesan Versus The Principal Chenglepet Govt. Industrial Training Institute Chenglepet & Others Before the Madurai Bench of Madras High Court
07-07-2011 D.K.R. Teacher Training Institute, Represented by its Correspondent C. Suresh Versus The Director of Teacher Education, Research and Training, Chennai Before the Madurai Bench of Madras High Court
07-07-2011 Theivika Thirumagan Pasumpon Thever Teacher Training Institute, Represented by its Correspondent S. Palaniappan Versus The Director of Teacher Education, Research and Training, Chennai Before the Madurai Bench of Madras High Court
17-03-2011 Maria Prajsh Teacher Training Institute run by Parimala Memorial Educational and Charitable Trust Versus The Director of Teacher Education Research & Training & Others High Court of Judicature at Madras
27-01-2011 Dr. Ambedkar All Government Industrial Training Institute Staff Welfare Association by its Secretary & Others Versus The State of Tamilnadu rep by its Secretary, Chennai & Others High Court of Judicature at Madras
17-09-2010 St. Antony's Teacher Training Institute & Others Versus The Government Of Tamil nadu, Chennai & Others High Court of Judicature at Madras
14-09-2010 R. Mani & Others Versus The Director of Irrigation Management Training Institute Trichirappalli & Others Before the Madurai Bench of Madras High Court
31-08-2010 Infant Jesus Teacher Training Institute, rep. by its Chairman A.P. Yesudoss Versus M. Manikandan & Others High Court of Judicature at Madras
20-07-2010 The Director of Employment & Training, Guindy, Chennai Versus I.C.W.S. Industrial Training Institute, Thirunavalur, rep. By its Director, Ulundurpet Villupuram District & Another High Court of Judicature at Madras
16-04-2010 Kalaivani Teacher Training Institute, Versus The Director of Teacher Education, Research and Training, Chennai & Another High Court of Judicature at Madras
05-04-2010 ANKITA VERSUS PRINCIPAL DISTT. EDU. & TRAINING INSTITUTE High Court of Judicature at Allahabad
23-02-2010 The State of Tamilnadu, Rep. by its Secretary, Chennai & Others Versus The Principal, St. John's Teacher Training Institute, Naazarath & Another High Court of Judicature at Madras
17-02-2010 Venkateswara Teacher Training Institute run by Venkateswara Training Institute of Vetri Coaching Centre Versus Union Territory of Pondicherry rep. by Secretary to Government Education Department, Chief Secretariat & Others High Court of Judicature at Madras
29-01-2010 The Secretary School Eduction (U1) Department, Chennai & Others Versus M/s. Ramakrishnan Chandra Teacher Training Institute, Rep. by its Correspondent & Another Before the Madurai Bench of Madras High Court
21-12-2009 Concord Teacher Training Institute & Others Versus The Director of Teacher Education Research & Training D.P.I. Campus & Others High Court of Judicature at Madras
23-11-2009 Anil Kumar V.K. Processing Worker Grade III, National Institute of Fisheries Post Harvest Technology and Training, Kochi Versus Union of India rep. by its Secretary, Ministry of Agriculture, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
19-11-2009 P.V. Babu, S/o. P.K. Vasu, Assistant Operator, National Institute of Fisheries Post Harvest Technology & Training (NIFPHTT), Kochi Versus Union of India, represented by The Secretary to the Government of India, Ministry of Agriculture, (Department of Animal Husbandry, Dairying and Fisheries), New Delhi & Others Central Administrative Tribunal Ernakulam Bench
18-11-2009 Haji S. M.S.Shaik Jalaludeen Teacher Training Institute, Thanjavur Versus The Secretary to Government, School Education Department, Chennai & Another Before the Madurai Bench of Madras High Court
13-11-2009 S Gopalakrishnan Versus The Director, National Institute of Fisheries Post Harvest, Technology & Training (NIFPHATT), Foreshore Road, Cochi & Others Central Administrative Tribunal Ernakulam Bench
10-11-2009 Christina Teacher Training Institute For Women, rep. by its Correspondent, M. Kumararaja, Collector Bangalow Backside, Vetrilaikaran Pallam, Dharmapuri District & Others Versus The Director of Teacher Education Research and Training Government of Tamil Nadu D.P.I. Campus, Chennai & Others High Court of Judicature at Madras
22-10-2009 R. Vincent & Another Versus Mr. Manikfan The Director Central Institute of Fisheries Nautical & Engineering Training Ministry of Agriculture (Department of Animal Husbandary & Dairying) & Another High Court of Judicature at Madras
01-10-2009 St.Mary's Institute of Teacher Training Good Shepherd Compound, Annamaduvu Versus The Director of Teacher Education Research and Training, Chennai & Others High Court of Judicature at Madras
29-09-2009 Sree Narayana Educational Guidance Society (Educational Charity of Sree Narayana Teacher Training Institute), rep. by the Secretary Union Territory of Pondicherry Versus National Council for Teacher Education (NCTE) Hans Bhavan, Wing II rep. by its Member Secretary,New Delhi & Another High Court of Judicature at Madras
15-09-2009 M/s. Ramakrishna Chandra Teacher Training Institute, Rep. by its Correspondent, V. Ramakrishnan, Cumbum, Theni District Versus The Regional Director, National Council for Teacher Education, Southern Regional Committee & Others Before the Madurai Bench of Madras High Court
14-09-2009 M. Senthil Kumar Versus The Principal, District Institute of Education & Training, Aduthurai, Thanjavur District & Others High Court of Judicature at Madras
18-08-2009 Devika. PP Versus The Director, National Institute of Fisheries Post Harvest Technology and Training, Cochin & Another Central Administrative Tribunal Ernakulam Bench
06-08-2009 Beena Sulochanan Versus The Director, Regional Institute of Fisheries Post Harvest Technology and Training, Cochin & Others Central Administrative Tribunal Ernakulam Bench
03-08-2009 Mohamed Sathak Teacher Training Institute Run by Mohamed Sathak Trust Rep.by its Chairman Versus The Director of Teacher Education & Another High Court of Judicature at Madras
28-07-2009 Bharathy Teacher Training Institute, Rep. by its Correspondent P. Murugan Versus The Director of Teacher Education Research and Training & Another High Court of Judicature at Madras
24-07-2009 St. Joseph Teacher Training Institute Rep.by its Correspondent Versus The Director of Teacher Education & Another High Court of Judicature at Madras
20-07-2009 Kennedy Teacher Training Institute Rep. by its correspondent Versus The Director of Teacher Education & Another High Court of Judicature at Madras
15-07-2009 Akathiyar Teachers Training Institute, Arulmigu Ayyanar Educational Trust, Rep. by its Chairman, C. Vijayasundaram Versus The Director of Teacher Education, Research and Training, College Road & Others High Court of Judicature at Madras
07-07-2009 Manickam Teacher Training Institute, rep. by M.A. Murugappa Versus The Regional Director & Others High Court of Judicature at Madras
01-07-2009 R.R. Teacher Training Institute, Kamachiammal Educational and Charitable Trust, Rep. By its Correspondent T.M. Balakrishnan Versus The Member Secretary National Council for Teacher Educational Hans Bhavan, Wing II, New Delhi & Another High Court of Judicature at Madras
24-06-2009 Arignar Anna Teacher Training Institute, Anna Educational Society Rep. By its Secretary, A.K. Rajalakshmi Versus The Director of Government Examinations, College Road, Chennai & Others High Court of Judicature at Madras
23-06-2009 Sri Ramachandra Teacher Training Institute Run by Ramachandra Educational Trust, Rep. By its Correspondent, R. Venkatachalam Versus The State of Tamil Nadu Rep. By its Secretary, School Education Department & Others High Court of Judicature at Madras
15-06-2009 Indian Institute of Teacher Training represented by its Correspondent V. Hema Prasad Versus The Director of Teacher Education Research and Training, D.P.I. Campus & Others High Court of Judicature at Madras
11-06-2009 Manickam Teacher Training Institute Run by Chitra Educational Trust Versus The Government of Tamil Nadu represented by its Secretary School Education Department & Another High Court of Judicature at Madras
11-06-2009 Loyola Teacher Training Institute Rep. by its correspondent Versus The Director of Teacher Education, Research & Training & Another High Court of Judicature at Madras
08-06-2009 Aruna Mazhai Teacher Training Institute Versus The Secretary to Government, School Education Department, Secretariat & Others High Court of Judicature at Madras
28-05-2009 Frankfinn Institute Of Air Hostess Training Versus Ashwini G. National Consumer Disputes Redressal Commission NCDRC
30-04-2009 The Principal VOC Industrial Training Institute rep. by its Correspondent & Another Versus S. Murugan & Others High Court of Judicature at Madras
23-03-2009 The Director of Teacher Education, Research and Training & Others Versus Joseph Chellamuthu Teacher Training Institute, rep. by its Correspondent High Court of Judicature at Madras
09-03-2009 P.J.Antony Mate Grade - II Central Institute of Fisheries Nautical & Engineering Training, Kochi Versus Union of India represented by the Secretary to the Government of India Ministry of Agriculture Department of Animal Husbandry Dairying and Fisheries New Delhi & Others Central Administrative Tribunal Ernakulam Bench
09-02-2009 M.I.H. Shaik Versus The Director, Advanced Training Institute & Others Central Administrative Tribunal Hyderabad Bench
03-12-2008 Arumugam Teacher Training Institute Arumugam Education and Social Trust Versus The Government of Tamil Nadu represented by its Secretary, School Education Department & Another High Court of Judicature at Madras
28-10-2008 KR Teacher Training Institute for Women, rep. by its Correspondent & Another Versus The State of Tamil Nadu, Rep. by its Secretary, School Education Department, Fort St. George & Others High Court of Judicature at Madras
28-10-2008 KR Teacher Training Institute for Women Versus The State of Tamil Nadu, rep.by its Secretary & Others High Court of Judicature at Madras
06-10-2008 Ramdayal s/o Sukhram Gudewar Versus The Principal, Industrial Training Institute In the High Court of Bombay at Nagpur



GST Number(s) for V. R. TRAINING INSTITUTE PRIVATE LIMITED
MAHARASHTRA 27AADCV6991K1ZL  



Directors
DIN Name Since
07395909 VARSHA DILEEP SHINDE 10-02-2016
07395651 DILIP RAMCHANDRA SHINDE 10-02-2016
07395891 SWATI BRIJESH KHATRI 10-02-2016
07395874 HIRALAL BAIJNATH KHATRI 10-02-2016

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