Some PAST Judgements / Case Laws similar to V R INFORMATION TECHNOLOGY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-04-2021 21:11
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12-05-2020 |
Score Information Technology Ltd. Versus Central Organisation, Ex-Serviceman Contributory Health Scheme |
High Court of Delhi |
24-04-2020 |
Balu Goplalakrishnan & Others Versus State of Kerala, Represented by Principal Secretary, Department of Electronics & Information Technology, Thiruvananthapuram & Others |
High Court of Kerala |
04-03-2020 |
Anil Ramdas Pawar V/S Union of India, Through Secretary, Ministry of Communication and Information Technology, Department of Telecommunications & Others |
In the High Court of Bombay at Nagpur |
30-01-2020 |
Vishnu Varma Pilli Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
28-01-2020 |
Arup Kr. Chakraborty Versus Union of India to be represented by the Secretary, The Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
06-01-2020 |
Union of India, Represented by Its Secretary, Department of Posts, Ministry of Communication & Information Technology, New Delhi Versus Shibu M. Job, Now Working as Director (Postal Life Insurance), Kolkatha & Others |
High Court of Kerala |
13-11-2019 |
Biju Borah Versus Union of India, Represented by the Secretary, To the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
13-11-2019 |
Majaffar Hussain Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications & Information Technology, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
19-08-2019 |
Bharti Airtel Limited & Another Versus Maharashtra Information Technology Corporation Limited & Others |
High Court of Judicature at Bombay |
06-08-2019 |
Tapas Malakar Versus The Union of India Represented by the Secretary, Ministry of Communication & Information Technology, Government of India, Central Secretariat, New Delhi & Others |
High Court of Tripura |
22-05-2019 |
Bibhu Ranjan Bhattacharjee Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
06-05-2019 |
Anuradha Chakraborty Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
04-04-2019 |
Binud Sonowal Versus Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication, Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-04-2019 |
Lakhidhar Das Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-04-2019 |
Kerlinmon Kharshandi, SP (HQ), Itanagar Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communication & Information Technology, Department of Post of Revenue Central Board of Excise, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
22-03-2019 |
P. Muhammed Abdul Gafoor Versus The Secretary to The Government, Government of Kerala, Information Technology Department, Thiruvananthapuram & Others |
High Court of Kerala |
20-02-2019 |
Jogesh Das Versus Union of India, Represented by Secretary to the Govt. of India, Ministry of Telecommunication & Information Technology, Department of Telecommunication, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
17-01-2019 |
Bijit Boro Versus Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
10-01-2019 |
E.K. Shahabudeen Versus Union of India Represented by the Secretary to Government of India & Director General of Posts, Department of Posts, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
09-01-2019 |
Win Information Technology Versus Dcit, Circle-17(2), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
03-01-2019 |
Sanjay Sarkar Versus Union of India, Represented by the Secretary, Government of India, Ministry of Communication & Information Technology, Department of Telecommunication, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
22-11-2018 |
Debajit Patar Versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication & Information Technology, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
02-11-2018 |
Arup Kumar Chakraborty Versus Union of India to be Represented by The Secretary, The Ministry of Communication & information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
29-10-2018 |
M.K. Sadasivan Pillai, Assistant Superintendent of Post Offices (Retired), RMS, E.K. Division, Panangad Versus Union of India, Represented by the Secretary to Govt. of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
08-10-2018 |
Datawind Innovations Pvt. Ltd. rep. by its Managing Director Versus State of Telangana, rep. by its Secretary, Information Technology, Electronics & Communications Department & Others |
In the High Court of Judicature at Hyderabad |
05-10-2018 |
Ranjan Chandra Mandal Versus The Union of India, Represented by the Secretary, Department to the Post, Government of India, Ministry of Communication, Information of Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
28-09-2018 |
Sabjan Begum Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & Information Technology, Postal Department, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
14-09-2018 |
Hirendranath Nath Versus The Union of India, Rep. by the Secretary to the Department of Posts, Government of India, Ministry of Communication & Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
24-08-2018 |
Gaje Singh & Others Versus Union of India through its Secretary, Ministry of Communication, Department of Information & Technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
16-08-2018 |
Jaswinder Kaur Versus Union of India through Secretary, Ministry of Communications & Information Technology, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
07-08-2018 |
Bharat Sanchar Nigam Ltd. Corporate Office, New Delhi, Represented by Its Director General & Another Versus Union of India, Represented by The Secretary, Ministry of Communication & Information Technology, Department Of Telecommunications, New Delhi & Another |
High Court of Kerala |
06-08-2018 |
Ram Shri Devi Versus Union of India, through Secretary, Ministry of Communication & Information Technology, Govt. of India, New Delhi & Others |
Central Administrative Tribunal Lucknow Bench |
19-07-2018 |
Rana Sharma Versus The Union of India, Rep. by the Secretary, Department of Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
19-07-2018 |
Dhrubajyoti Deka Versus The Union of India, Rep. by the Secretary, Department of Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
09-05-2018 |
Rinku Rani Versus Union of India through its Secretary, Ministry of Communication & Information Technology, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
16-04-2018 |
Sugan Singh Versus Emerson Information Technology Solutions & Another |
High Court of Punjab and Haryana |
23-03-2018 |
Vikrant Sharma Versus Atal Bihari Vajpayee Institute of Information Technology & Management & Others |
High Court of Madhya Pradesh Bench at Gwailor |
16-02-2018 |
Mohd. Nasarullah Khan versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication and Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
16-02-2018 |
Mohd. Nasarullah Khan versus Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communication and Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
21-12-2017 |
M/S. United Telecoms Limited, Represented by Its Project Manager Versus Kerala State Information Technology Mission (Ksitm), Represented by Its Director & Others |
High Court of Kerala |
27-11-2017 |
Mohd. Nasarullah Khan Versus Union of India, Rep. by The Secretary to the Govt. of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
27-11-2017 |
Mohd. Nasarullah Khan Versus Union of India, Rep. by The Secretary to the Govt. of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
21-11-2017 |
Ravinder Kumar Versus Union of India through the Secretary, Department of Posts, Communication and Information Technology, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
07-11-2017 |
Mohd Nasarullah Khan Versus Union of India, rep. by the Secretary to the Government of India, Ministry of Communication and Information Technology & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
23-10-2017 |
Sonata Information Technology Ltd V/S Commissioner of Service Tax |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
19-09-2017 |
Anuradha Chakraborty Versus The Union of India represented by the Secretary to the Government of India Ministry of Communications & Information Technology Sanchar Bhawan, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
19-09-2017 |
Krishna Sonowal Versus Union of India, Represented by the Secretary to Govt. of India, Ministry of Communications & Information technology Electronics Niketon, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
13-09-2017 |
Manmil Das Versus Union of India, Represented by the Secretary to the Department of India, Ministry of Communication, Information & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
04-09-2017 |
B.V. Balasubramanian Versus Union of India, through Secretary to Government, Department of Information & Technology, Electronics, New Delhi & Others |
High Court of Judicature at Madras |
16-08-2017 |
Ministry of Communications & Information Technology & Others Versus M. Bhaskar Chetty & Another |
In the High Court of Judicature at Hyderabad |
31-05-2017 |
V.P. Rajmohan Versus Union of India, represented by Secretary to Government of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
16-05-2017 |
Bharati Hexacom Limited, represented by Sib Kumar Sarma, Deputy General Manager (Legal & Regulatory) Versus The Union of India, represented by the Secretary to the Ministry of Communications & Information Technology, Department of Telecommunications (Access Services Cell), New Delhi & Others |
High Court of Tripura |
28-04-2017 |
Md. Jaherul Islam Versus The Union of India, rep. by the Secretary to the Government of India, Ministry of Communication and Information Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
28-04-2017 |
Himani Devi, District Sirmaur, H.P (Group D) Versus Union of India, Ministry of Communication & Information Technology, 6-CGO Complex, Lodhi Road, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
24-03-2017 |
The Indian Institute of Information Technology, Deoghat Jhalwa Allahabad & Others Versus Dr. Anurika Vaish & Others |
Supreme Court of India |
27-02-2017 |
Cyber Pearl Information Technology Park Private Limited (former known as Ascendas IT SEZ (Chennai) Private Limited) Versus Income Tax Officer, Company Ward I(1), |
High Court of Judicature at Madras |
20-02-2017 |
Geeta Devi & Others Versus Union of India through Secretary, Ministry of Communication and Information Technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
03-02-2017 |
Manju Dehal, Postal Assistant (Group ?C?) District Ropar Versus Union of India through the Secretary, Government of India, Ministry of Communications & Information Technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
25-11-2016 |
Martin Burn Information Technology Pvt. Ltd. Versus Dipankar Banerjee & Another |
High Court of Judicature at Calcutta |
24-11-2016 |
K.K. Sasidharan Versus Union of India, represented by the Secretary, Ministry of Communications & Information Technology, New Delhi &Others |
Central Administrative Tribunal Ernakulam Bench |
16-11-2016 |
Ravinder Kumar Versus Union of India through Secretary, Govt. of India, Ministry of Communication & Information Technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
25-10-2016 |
R.K. Dawra, Deputy Director General (Network Technology), Chandigarh, Telephone Exchange Building, 1st Floor, Sector 70, Mohali Versus Union of India through its Secretary, Ministry of Communication & Information Technology, Government of India, Department of Telecommunication, Sanchar Bhawan, 20 Ashoka Road, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
20-10-2016 |
Jagsir Singh, Senior Postmaster (Group-B) (retired), r/o House NO. 24229, Street No. B-1, Guru-Ki-Nagri, Bathinda Versus Union of India through Secretary, Ministry of Communications and Information Technology, Department of Posts, Dak Bhawan, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
30-09-2016 |
Anju Tuli Versus Union of India, through Ministry of Communication & Information Technology (Department of Posts) Government of India, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
30-09-2016 |
Swinderjit Singh HRMS No.199407687 & Others Versus Union of India through Secretary to Government of India, Ministry of Communications & Information Technology, Department of Telecommunication, Sanchar Bhawan, Ashoka Road, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
08-09-2016 |
Sukhwinder Singh Versus Union of India through Secretary to Government of India, Ministry of Communication & Information Technology, Department of Telecommunication, Sanchar Bhawan, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
07-09-2016 |
Raj Karan Versus Union of India through Secretary, Ministry of Information & Technology, Department of Posts, Dak Bhawan, Sansad Marg, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
02-09-2016 |
Tejinder Singh Versus Union of India through Secretary, Ministry of Communication & Information Technology, Department of Posts, Dak Bhawan, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
29-08-2016 |
M/s. Stellar Information Technology Private Ltd Versus Rakesh Kumar & Others |
High Court of Delhi |
24-08-2016 |
Krishan Kumar Versus Union of India Through Secretary Ministry of the Communication, Department of Information and technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
19-08-2016 |
F. Andrews Dinakaran & Others Versus Union of India, Rep. by its Secretary, Ministry of Communication & Information Technology, New Delhi & Others |
High Court of Judicature at Madras |
07-06-2016 |
Shamsher Singh Versus Union of India through its Secretary, Ministry of Communication and Information Technology, Department of Telecommunication, Sanchar Bhawan, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
06-06-2016 |
Dhrubajyoti Deka Versus The Union of India represented by the Secretary Department of Information Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-05-2016 |
Balbir Singh Versus Union of India through the Secretary, Ministry of Communications & information Technology, Department of Posts, Dak Bhawan, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
12-05-2016 |
Sri Parag Dhadumia Versus Union of India represented by the Secretary to the Department of Posts Government of India Ministry of Communication Information and Technology New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-04-2016 |
S. Sharavanan Versus The Secretary, Vice Chairman of Governing Council, (For Centre for Development of Advanced Computing), Department of Electronics & Information Technology (DeitY) & others |
Central Administrative Tribunal Ernakulam Bench |
05-04-2016 |
S. Sharavanan Versus The Secretary, Vice Chairman of Governing Council, (For Centre for Development of Advanced Computing),Department of Electronics & Information Technology & Others |
Central Administrative Tribunal Ernakulam Bench |
29-03-2016 |
Union of India through the Secretary, Department of Communication, Ministry of Communication & Information Technology Versus G.R. Meghwal |
High Court of Rajasthan |
17-03-2016 |
Rajinder Kapila Versus Union of India, through Secretary to Government of India, Ministry of Communications & Information Technology, Department of Telecommunications, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
04-03-2016 |
Atos Information Technology HK Ltd. Versus Deputy Commissioner of Income-tax (International Taxation)- 1 (1) (2), Mumbai |
Income Tax Appellate Tribunal Mumbai |
21-01-2016 |
Manjit Kaur Versus Director DOEACC Society, National Institute of Electronics and Information Technology, Chandigarh & Another |
Central Administrative Tribunal Chandigarh Bench |
13-01-2016 |
Harpreet Singh & Others Versus Government of India, Ministry of Communication & Information Technology, Department of Posts through its Secretary, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
24-09-2015 |
Varinder Kumar Puri Versus Union of India through the Secretary, Ministry of Communications and Information Technology, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
28-08-2015 |
M/s. Helios and Matheson Information Technology Ltd., rep. by its Authorized Signatory D. Sathasivam Versus The State rep. by the Deputy Superintendent of Police, DOW-II, Anna Nagar, Chennai |
High Court of Judicature at Madras |
25-08-2015 |
In Re: Bharti Verma Versus Global Information Systems Technology Pvt. Ltd. |
Competition Commission of India |
14-08-2015 |
Makhan Singh Versus Union of India, Through the Secretary, Ministry of Information & Technology, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
10-08-2015 |
Government Mohindra Instt. of Information Technology & Another Versus All India Council for Technical Education & Others |
Supreme Court of India |
02-07-2015 |
African Information Technology Bridge 1 (Pty) Ltd. Versus The Member of the Executive Council for Infrastructure Development (formerly part of Public Transport, Roads & Works) |
Supreme Court of Appeal of South Africa |
02-06-2015 |
Paritosh Dutta Versus Chief Post Master General on behalf of Ministry of Communication & Information Technology & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-05-2015 |
Naresh Kumar Versus Union of India, Through its Secretary, M/o Communications and Information Technology, Department of Electronics and Information Technology (DEIT), New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
27-05-2015 |
Noida Software Technology Park Ltd. Versus Ministry of Information & Broadcasting |
Telecom Disputes Settlement Appellate Tribunal New Delhi |
22-05-2015 |
Ashok Kumar Versus Union of India through Secretary, Government of India, Ministry of Communication & Information Technology, New Delhi & Another |
Central Administrative Tribunal Chandigarh Bench |
27-04-2015 |
Anjan Kalita & Others Versus The Union of India, Rep. by the Secretary to the Department of Posts, Government of India, Ministry of Communication, Information & Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
22-04-2015 |
Mohd. Nasarullah Khan Versus The Union of India Represented by the Secretary to the Govt. of India Ministry of Communication & Information Technology Department of Telecommunications Sanchar Bhawan, & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
26-03-2015 |
R. Muthukumar Versus The Union of India, Represented by the Secretary, Ministry of Communication & Information Technology, Department of Electronics & Information Technology Electronics Niketan, New Delhi & Others |
Central Administrative Tribunal Madras Bench |
17-03-2015 |
Krishna Sonowal Versus The Union of India, represented by the Secretary, to the Ministry of Communications & Information Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
27-02-2015 |
Dharmeswar Payeng Versus Union of India, rep. by the Secretary to the Government of India, Ministry of Communication and Information Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-02-2015 |
Anil Kumar Bansal Versus The Union of India, rep. by the Ministry of Communication & Information Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
16-02-2015 |
Mahatma Education Society's Pillai's Institute of Information Technology, Engineering, Media Studies & Research Versus All India Council for Technical Education & Others |
Supreme Court of India |
13-02-2015 |
Rana Sharma Versus Union of India, rep. by the Secretary, Ministry of Communication & Information Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |