Some PAST Judgements / Case Laws similar to V R APPARELS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 21-12-2020 02:49
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19-02-2020 |
SSIPL Lifestyle Private Limited Versus Vama Apparels (India) Private Limited & Another |
High Court of Delhi |
06-11-2019 |
Mumbai Building Repairs and Reconstruction Board Versus Dhirubhai Damani (Nirwana Apparels Pvt. Ltd.) & Others |
High Court of Judicature at Bombay |
08-07-2019 |
M/s. Hi Bright Apparels (P) Ltd., Represented by its Managing Director, S. Benjamin Versus The Customs, Excise & Service Tax Appellate Tribunal, Chennai & Another |
High Court of Judicature at Madras |
08-04-2019 |
Principal Commissioner of Income Tax (Central)-4 Versus M/s. Ashok Apparels Pvt. Ltd. |
High Court of Judicature at Bombay |
04-02-2019 |
M/s. Camiceria Apparels India P. Ltd., Chennai Versus The Assistant Commissioner of Income tax, Company Circle I (3), Chennai |
High Court of Judicature at Madras |
26-11-2018 |
SRG Apparels Pvt., Ltd., Rep.by Rangasamy Authorized Signatory Thirupur Versus The Ombudsmen, Tamil Nadu Electricity Ombudsmen, Chennai & Others |
High Court of Judicature at Madras |
16-10-2018 |
Today Homes & Infrastructure Pvt. Ltd. Versus JDS Apparels Ltd. & Another |
High Court of Delhi |
19-09-2018 |
King Bell Apparels Versus Commissioner of Central Excise |
High Court of Judicature at Madras |
12-09-2018 |
M/s. Camiceria Apparels India Versus Acit, Chennai |
Income Tax Appellate Tribunal Chennai |
04-07-2018 |
Raghu @ A.R. Raghuraj Versus M/s. Meridian Apparels Limited, Rep. by Power of Attorney, M. Saravanan |
High Court of Judicature at Madras |
21-03-2018 |
Southland Apparels (Pvt.) Ltd., Colombo & Another Versus Hatton National Bank Plc., Colombo & Another |
High Court of Chhattisgarh |
12-03-2018 |
M/s. Texco Versus M/s. Bats Apparels Ltd & Another |
High Court of Delhi |
12-12-2017 |
M/s. Sak Apparels, Rep by its Partner, Deepak Ramchand Versus Madras Management Association, Rep. By its Power of Attorney Agent, R. Raghunathan & Others |
High Court of Judicature at Madras |
08-12-2017 |
Shri Balaji Apparels, Rep. by its Partner, M.A. Elangovan Versus The Customs, Excise & Service Tax, Appellate Tribunal, South Zonal Bench, Chennai & Others |
High Court of Judicature at Madras |
01-08-2017 |
M/s. Lakshmi Apparels, Represented by its Partner Sundarrajan & Another Versus L. Selvaraj |
High Court of Judicature at Madras |
10-04-2017 |
Orient Apparels Pvt. Limited V/S CCE, Delhi-II |
Customs Excise Service Tax Appellate Tribunal New Delhi |
05-04-2017 |
JVMD Apparels V/S Commissioner of C. Ex. & S.T., Faridabad |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
18-01-2017 |
Lakshmi Electrical Drives Limited, Rep. by its Senior Officer - Marketing, K. Jayakumar Versus The Orange Apparels, Rep. by its Partner Authorised Signatory Dinesh Kumar & Another |
High Court of Judicature at Madras |
20-12-2016 |
Gatha Apparels Pvt. Ltd. Versus Toplight Commercials Limited & Another |
High Court of Judicature at Calcutta |
13-07-2016 |
State of Tamil Nadu, rep. By its Secretary, Chennai & Another Versus M/s. Sri Renga Apparels (India) Pvt. Ltd. & Another |
High Court of Judicature at Madras |
22-03-2016 |
M/s. Deepak Apparels Pvt. Ltd. Rep. by its Managing Director K. Kotrabasappa & Others Versus City Union Bank Ltd. Having its registered Office & Others |
High Court of Karnataka |
27-11-2015 |
M/s. Hems Apparels Versus Oriental Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-10-2015 |
M/s. Peacock Apparels (P) Ltd. Madurai Versus The Income-Tax Officer, Madurai & Another |
Before the Madurai Bench of Madras High Court |
03-06-2015 |
Chic Apparels, A proprietorship firm, represented by Shalini Sen Versus M/s. Ganges Ford & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-04-2015 |
M/s. Meridian Apparels Ltd. Versus EPF Appellate Tribunal, New Delhi & Others |
High Court of Judicature at Madras |
16-04-2015 |
N.R. Harikumar Versus WW Apparels (India) Private Limited & Others |
High Court of Judicature at Madras |
10-04-2015 |
M/s. Subba Row Apparels, rep by its Partner & Others Versus 7 Degrees South Limited, rep by its Power of Attorney Holder K. Ravichandran |
High Court of Judicature at Madras |
24-02-2015 |
ICICI Bank Ltd. Represented by its Branch Manager Versus Trishla Apparels Pvt. Ltd., represented by its Director Mylapore |
High Court of Judicature at Madras |
18-11-2014 |
The Commissioner of Income Tax-II Versus JDS Apparels Private Limited |
High Court of Delhi |
27-10-2014 |
Punjab & Sind Bank Versus V & V Apparels Pvt. Ltd. & Others |
Debts Recovery Appellate Tribunal at Delhi |
09-09-2014 |
Ram Pal Chauhan Versus M/s. County Apparels & Others |
High Court of Delhi |
17-07-2014 |
Indian Bank Versus Toppact Apparels Pvt. Ltd. & Others |
Debts Recovery Appealate Tribunal at Delhi |
15-05-2014 |
M/s. Hems Apparels Versus The Oriental Insurance Co.Ltd. & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
18-03-2014 |
The Hongkong & Shanghai Banking Corporation Limited Versus Lisa Apparels Private Limited |
High Court of Karnataka |
28-02-2014 |
M/s. Hamosons Apparels Pvt. Ltd. Rep. By its Managing Director & Others Versus Indian Bank Rep. By its Authorized Officer & Others |
High Court of Judicature at Madras |
20-02-2014 |
M/s. Aasirwat Apparels, Proprietrix, Eswari Versus The Authorized Officer, Andhra Bank, Tirupur & Another |
High Court of Judicature at Madras |
06-06-2013 |
M/s. Euro Fabrics, Rep. By A. Vasudevan, Tiruppur Versus M/s. Startime Apparels, Tirupuur |
High Court of Judicature at Madras |
08-05-2013 |
Bibby Financial Services India Pvt. Ltd. Versus Ecotech Apparels Pvt. Ltd. |
High Court of Delhi |
30-04-2013 |
M/s. Trishla Apparels Pvt. Ltd., Rep. by its Director Versus National Insurance Co. Ltd., Rep. by its Divisional Manager |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
10-04-2013 |
Bhaskar Industries Ltd. Versus Bhiwani Denim & Apparels Ltd. |
High Court of Madhya Pradesh |
11-09-2012 |
Commissioner of Income-tax-I, Ludhiana Versus Octave Apparels |
High Court of Punjab and Haryana |
31-08-2012 |
M/s. Swagat Apparels Versus The New India Assurance Co. Ltd. Santacruz (West) Branch |
National Consumer Disputes Redressal Commission NCDRC |
31-05-2012 |
Gini & Jony Apparels Pvt. Ltd. Versus Commissioner of Central Excise, Mumbai-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
04-04-2012 |
M/S. Embassy Apparels Versus BHPC Marketing Inc & Others |
Intellectual Property Appellate Board |
15-03-2012 |
Eight Capital India (M) Limited, Rep. by its Director Ravi Chachra & Others Versus Well Knit Apparels Private Limited, Rep. by its Managing Director C.R. Badrinath & Others |
High Court of Judicature at Madras |
14-03-2012 |
Twinkle Apparels & Another Versus Jitendra Kumar Patel |
High Court of Judicature at Bombay |
25-04-2011 |
Shree Bhagwati Apparels India Limited & Others Versus Bibby Financial Services India Private Limited |
High Court of Punjab and Haryana |
23-02-2011 |
P.S. Apparels Versus The Assistant Commissioner Of Customs (Drawback) Chennai |
High Court of Judicature at Madras |
20-01-2011 |
M/S. Hamosons Apparels Pvt. Ltd Rep By Its Managing Director Abdul Razak Osman Versus The Joint Director Employees State Insurance Corporation & Another |
High Court of Judicature at Madras |
14-12-2010 |
N.R. Harikumar Versus Ww Apparels (India) P. Ltd. & Others |
Company Law Board Southern Region Bench Chennai |
27-08-2010 |
M/s. Fayshaw Apparels & Others Versus The Appellate Tribunal for Foreign Exchange & Another |
High Court of Judicature at Madras |
09-08-2010 |
M/s. Marvel Apparels & Another Versus CC, Tuticorin |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
09-07-2010 |
The Hongkong & Shanghai Banking Corporation Ltd Versus Lisa Apparels Pvt. Ltd & Others |
High Court of Karnataka |
06-07-2010 |
M/s. Signal Apparels Pvt. Ltd. & Another Versus Canara Bank P.N. Road Branch, Tirupur & Another |
High Court of Judicature at Madras |
28-06-2010 |
M/s. Misri Apparels Pvt. Ltd. Versus CC, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
20-04-2010 |
Hamosons Apparels Pvt. Ltd Versus Indian Bank & Another |
High Court of Judicature at Madras |
19-11-2009 |
Eight Capital India (M) Limited a Company incorporated under the laws Versus Well Knit Apparels Private Limited, rep by its Managing Director C.R. Badrinath & Others |
High Court of Judicature at Madras |
30-09-2009 |
M/s. Fashion Apparels, rep. by its Partner S. Balachander, Chennai & Others Versus Central Bank of India Mount Road Branch Chennai & Another |
High Court of Judicature at Madras |
22-07-2009 |
M/s. Prateek Apparels Pvt. Ltd. Rep. by its Director Versus S.S. Sundaresan
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High Court of Judicature at Madras |
04-06-2009 |
The New India Assurance Co. Ltd., Santacruz (West) branch, Mumbai Versus M/s. Swagat Apparels |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
01-04-2009 |
M/s.S.P. Apparels Versus Commissioner of Customs, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
16-02-2009 |
M/S. Shree Vijaya Fabrics Versus United Apparels India
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High Court of Delhi |
18-11-2008 |
Indian Bank & Others Versus M/s.Hamosons Apparels Private Ltd. & Others
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High Court of Judicature at Madras |
28-08-2008 |
Terra Manufacturing & Sales Versus Alagendiraa Apparels Pvt. Ltd. |
High Court of Delhi |
21-08-2008 |
M/s. Star Apparels Pvt. Ltd. Versus Parampreet Singh Bindra alias King Bindra & Others
|
High Court of Judicature at Bombay |
26-03-2008 |
M/s. Marvel Apparels & Others Versus Commissioner of Customs, Trichy
|
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
26-02-2008 |
SUAVE APPARELS P. LTD. VERSUS HARISH KAPOOR
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High Court of Delhi |
14-01-2008 |
HEM's Apparels Versus Rashtriya Banijya Bank & Others
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High Court of Judicature at Bombay |
14-01-2008 |
M/s. HEMs Apparels Versus Rashtriya Banijya Bank & Others
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High Court of Judicature at Bombay |
18-09-2007 |
Bhavya Apparels Private Limited & Another Versus Union of India & Another
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Supreme Court of India |
06-09-2007 |
M/s. Orkayam Apparels Versus The Deputy Commercial Tax Officer, Tirupur (Central-I), Tirupur
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High Court of Judicature at Madras |
06-12-2006 |
Absolut Apparels Versus Vanishree Enterprises & Others |
High Court of Delhi |
04-04-2006 |
SERENDIPITY APPARELS (PVT.) LTD. VERSUS KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
|
High Court of Karnataka |
26-04-2005 |
Snowhite Apparels Ltd. Versus M/s. K.S.A. Technopak (I) Ltd. |
High Court of Delhi |
02-03-2005 |
STENCIL Apparels Versus Global Freight System & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
01-03-2004 |
Rane Apparels Versus Export Credit Guarantee Corporation |
National Consumer Disputes Redressal Commission NCDRC |
07-01-2004 |
Assistant Engineer, Madras Telephones & Others Versus P.S. Apparels |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
27-08-2003 |
M/s. Chamba Fabrics by its Sole Proprietor Narendra Kumar Versus Misty Apparels Pvt. Ltd & Others
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High Court of Judicature at Madras |
22-08-2003 |
M/s. Ceenar Apparels Pvt. Ltd. VERSUS Central Bank of India
|
National Consumer Disputes Redressal Commission NCDRC |
11-02-2003 |
Inder Mohan Sansi Versus Classic Apparels Ltd. |
Company Law Board Principal Bench New Delhi |
27-08-2002 |
Malvika Apparels Versus Union of India |
High Court of Delhi |
03-05-2002 |
Sheraton Apparels & Others Versus Asstt. Commissioner of Income Tax
|
High Court of Judicature at Bombay |
30-04-2002 |
M/s. Mangayarkarasi Apparels Pvt. Ltd., Sona Towers, 71, Millers Road, Bangalore-52 and another Versus Sundaram Finance Ltd., 21, Pattullos Road, Chennai-2
|
High Court of Judicature at Madras |
26-04-2002 |
Plaza Garments Versus Textile Apparels |
High Court of Delhi |
01-10-2001 |
Bhiwani Denim And Apparels Ltd Versus Bhaskar Indu Ltd |
High Court of Madhya Pradesh |
27-08-2001 |
M/s. Bhaskar Industries Ltd. Versus M/s. Bhiwani Denim & Apparels Ltd
|
Supreme Court of India |
08-02-2001 |
Eastern Sales Corporation Versus Premium Apparels Private Limited |
High Court of Delhi |
18-12-2000 |
Mrs. Varsha S. Metha and Another Versus Day Mar Apparels Private Limited And Others
|
High Court of Judicature at Madras |
18-08-2000 |
Mafatlal Apparels Manufacturing Company Limited Versus Jashodben M.Patel |
High Court of Gujarat At Ahmedabad |
18-08-1999 |
M/s. Sydney Apparels, rep. by Mr. K.R. Velmurugan Versus M/s. Alagan & Co., rep. by its Managing Partner Mr. V.S. Gananathan |
High Court of Judicature at Madras |
30-11-1998 |
Kumar Apparels Accessories Company Private Limited Versus Prem Ranjan |
High Court of Delhi |
10-12-1997 |
Sunlife Apparels & Anr. Versus World Trade Exposition & Anr.
|
High Court of Judicature at Bombay |
27-08-1997 |
Lamdaa Apparels Versus Natvar Parikh Industries Ltd. & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
25-03-1997 |
Golden Needle Apparels Versus FORBES Gokak Ltd. |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
20-01-1997 |
A.K. Chopra Versus Apparels Export Promotion Council |
High Court of Delhi |
17-12-1996 |
Sanctaclause Apparels Versus Vikas Fabrics & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
04-07-1995 |
Pirless General Finance And Investment Co.Ltd.,Uttar Pradesh Financial Corporation Versus Majestic Apparels Private Limited |
High Court of Delhi |
28-11-1994 |
Kirtiben B. Amin Versus Mafatlal Apparels |
High Court of Gujarat At Ahmedabad |
04-04-1994 |
P.S. Apparels Versus Deputy Commercial Tax Officer, T. Nagar East Assessment Circle, Madras. (And Others Cases)
|
High Court of Judicature at Madras |
10-02-1993 |
M/s. Srushti Apparels Pvt. Ltd. Versus M/s. Blue Dart Express Pvt. Ltd. |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |