V P S INTERNATIONAL PRIVATE LIMITED

Activity: Community, personal & Social Services in Uttar Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U93030UP2014PTC066242 		ROC
RoC-Kanpur 		Incorporation Date
23-09-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
066242 		Registration Date
23-09-2014 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
tauqueerrcs@gmail.com
Registered Address
128/41, VIRAT NAGAR KIDWAI NAGAR KANPUR Kanpur UP 208011 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to V P S INTERNATIONAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 08-06-2022 19:43
31-05-2022 Neena Singh Versus ITO, Ward-3(1)(2), International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
22-04-2022 Ballyfabs International Limited Versus The State of West Bengal & Others High Court of Judicature at Calcutta
21-04-2022 Renaissance Services BV Versus Dy. Commissioner of Income Tax-International Tax Circle-4(1)(1) & Another High Court of Judicature at Bombay
07-04-2022 Muhammed Hasheer Poolakkal Versus The United Arab Bank, UAE, Represented by Its Power of Attorney Holder, Prince Subramanian, Proprietor, Xtream International Management Consultancy, Ernakulam & Another High Court of Kerala
01-04-2022 M/s. Frost International Limited Versus M/s. Milan Developers And Builders (P) Limited & Another Supreme Court of India
28-03-2022 P.G. Mathew (Advocate) Versus The Airport Director, Airport Authority of India, Calicut International Airport, Karipur High Court of Kerala
28-03-2022 M/s. SARK Cosmetics Pvt. Limited., Rep. by its Director, K. Soundariya Versus M/s. UNIMAX International a partnership firm Rep. by its partner Paadyumma Reddy & Others High Court of Judicature at Madras
23-03-2022 Tata Teleservices Limited Versus Commissioner of Income Tax, International Taxation-3 & Another High Court of Delhi
15-03-2022 Gagan Omprakash Navani Versus Income Tax Officer International Tax Ward – 3(3)(1) High Court of Judicature at Bombay
09-03-2022 Techno International Polymers, Delhi & Another Versus M/s. Avani Textiles Ltd. Through Its Director, Punjab National Consumer Disputes Redressal Commission NCDRC
07-03-2022 Commissioner Of Income Tax (International Taxation)-2 Versus Gracemac Corporation High Court of Delhi
03-03-2022 International Air Transport Association (IATA), represented by its duly authorized Aviation Industry Analyst, Shri Vinay Gulshan Kakkar, Mumbai Versus Indrani Air Travels Pvt Ltd, Represented by its Director Shri Jai Prakash Sharma & Another High Court of Gauhati
28-02-2022 Larsen & Toubro Limited Versus Girish Dave, Director of Income-tax (International Taxation) & Others High Court of Judicature at Bombay
22-02-2022 Parle International Ltd Versus Commissioner of Central Excise Raigad Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-02-2022 Magotteaux International SA Rue A, Dumont, Belgium Versus The Dy. C.I.T, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
09-02-2022 DCIT, International Taxation, New Delhi Circle 1(1)(1), Vs. Alcatel Lucent International, Route De Villejust, Nokia Paris, France Income Tax Appellate Tribunal Delhi
09-02-2022 TDI International India (P) Ltd., rep. by Shri Praveen Bhan, COO, New Delhi Versus The Airport Director Airports Authority of India Chennai International Airport Chennai High Court of Judicature at Madras
03-02-2022 M/s Bentley Nevada Inc. Corporate Trust Centre, City of Wilmington, USA Versus The Dy. C.I.T, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
31-01-2022 M/s. Nagravision S.A., Gurugram Versus DCIT, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
24-01-2022 Sabre Asia Pacific Pvt. Ltd. 1 Paya Lebar Link, Singapore vs The Assistant Commissioner of Income-tax, International Tax Circle 4(2)(1), Mumbai Income Tax Appellate Tribunal Mumbai
21-01-2022 Lindsay International Private Limited & Others Versus Laxmi Niwas Mittal & Others High Court of Judicature at Calcutta
11-01-2022 M/s. Sedco Forex International Drilling INC v. Commissioner of Customs (Import), Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
06-01-2022 M/S. R.K.G. International Ltd., New Delhi & Another Versus Bajaj Allianz General Insurance Co. Ltd., Through its Regional Manager, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
05-01-2022 Expeditors International Washington Inc., Washington, USA Versus ACIT (International Taxation), Circle-1(2), New Delhi Income Tax Appellate Tribunal Delhi
15-12-2021 M/s. New International House of Travels, Bangalore & Another Versus M/s. Sree Gokulam Chits & Finance Company Pvt. Ltd., Rep. by K. Satheesh Kumar High Court of Judicature at Madras
10-12-2021 Country Vacations, International Holiday Club, Hyderabad, Rep. by its General Manager & Another Versus K. Chandrahasa Alva & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
09-12-2021 The British School Society Versus The British International School High Court of Delhi
09-12-2021 M/s. International Nut Alliance LLC, Represented by its Authorised Signatory S. Anilkumar Versus M/s. Johns Cashew Company, Represented by its Proprietor Binu John High Court of Kerala
29-11-2021 Osaka International Inc Through Its Proprietor R.B. Dubey Versus Heeramani Devi National Consumer Disputes Redressal Commission NCDRC
23-09-2021 M/s. Videocon Industries Ltd. (Formerly Known As Videocon International Ltd.) (Videocon Narmada Glass) Ahmednagar Versus Oriental Insurance Co. Ltd., Divisional Manager, Ahmednagar National Consumer Disputes Redressal Commission NCDRC
22-09-2021 Darshan Jitendra Jhaveri Versus Commissioner of Income Tax (International Taxation) & Others High Court of Judicature at Bombay
16-09-2021 Tapas Kumar Basak Versus Assistant Director of Income Tax, International Taxation-II & Others High Court of Judicature at Calcutta
08-09-2021 M/s. Pyramid Saimira Productions International Limited, Rep by its Director, N. Narayanan & Others Versus M/s. Raajkamal Films International, Represented by its Partner, S. Chandrahasan & Others High Court of Judicature at Madras
06-09-2021 M/s. Bhadra International (India) Pvt. Ltd, Rep.by its General Manager (Finance & Accounts) having its Branch Office at, Chennai Versus Airports Authority of India, Rep.by its Airport Director having office at Chennai International Airport, Chennai & Another High Court of Judicature at Madras
01-09-2021 Cairn India Ltd., (Formerly Known as Cairn Energy India Private Limited), Rep.by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax-I, (International Taxation) Chennai High Court of Judicature at Madras
31-08-2021 Dr. Sreedhar S Mayavan & Others Versus M/s. LifeCell International Private Limited, Represented by Authorised Signatory, D. Mahesh High Court of Judicature at Madras
27-08-2021 Narangs International Hotels Private Limited Versus Delhi International Airport Limited High Court of Delhi
25-08-2021 BLS International Services Limited Versus M/s. Digicall Global Private Limited High Court of Delhi
23-08-2021 M/s. Al Qahir International, Represented by its Managing Partner, Shihad Versus The Commissioner of Customs, Tuticorin & Another Before the Madurai Bench of Madras High Court
19-08-2021 A.M. Gopalan, Rep. by Power Agent V.C. Praveen Versus Eros International Media Limited, Mumbai High Court of Judicature at Madras
19-08-2021 Cairn India Ltd., (Formerly known as Cairn Energy India Private Limited) Represented by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax, (International Taxation) High Court of Judicature at Madras
18-08-2021 Times Travel (UK) Ltd. Versus Pakistan International Airline Corporation United Kingdom Supreme Court
12-08-2021 M/s. Jagdish International Pvt. Ltd. Versus Food Corporation of India & Another High Court of Madhya Pradesh
10-08-2021 SRK International CBSE School (Affiliated to CBSE) Rep. by its Correspondent Versus The Central Board of Secondary Education, Rep. by its Secretary & Others High Court of Judicature at Madras
10-08-2021 M/s. Cornerstone School of International Studies Pvt. Ltd. Rep. By its Managing Director, Christopher John Versus Union of India, Rep. by Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
05-08-2021 Ashish Patel Versus Edubridge International School Wadilal A Patel Marg, (through the Principal) & Others High Court of Judicature at Bombay
02-08-2021 Tata International Ltd. Versus Regional Provident Fund Commissioner High Court of Madhya Pradesh Bench at Indore
27-07-2021 P. Tanveer Ahmed & Another Versus The Authorised Officer, M/s. Bank of Baroda, International Business Branch, Chennai High Court of Judicature at Madras
13-07-2021 Frost International Limited & Others Versus Punjab National Bank High Court of Delhi
07-07-2021 M/s. International Maritime Academy, Rep. by its Managing Director, J. Senthil Kumar Versus The Korattur Panchayat Board, Rep. by its President, Poonamallee Panchayat Union High Court of Judicature at Madras
05-07-2021 M/S. Delhi International Airport Ltd. Versus Ashwani Goel High Court of Delhi
29-06-2021 International Institute of Professional Studies Versus Union Territory of J.K. & Another High Court of Jammu and Kashmir
24-06-2021 M/s. ARS Steels & Alloy International Pvt. Ltd., Rep. By its Deputy Director: N. Prabu Versus The State Tax Officer, Group – I, Inspection, Intelligence – I, Chennai High Court of Judicature at Madras
23-06-2021 M/s. K.I. International Limited, Represented by its Director Vinod Kothari Versus The Commissioner of Customs (Appeal-II), Chennai & Others High Court of Judicature at Madras
22-06-2021 Toshiba Technical Services International Corporation Versus Assistant Commissioner of Income Tax Circle 2 (International Taxation), Ahmedabad High Court of Gujarat At Ahmedabad
22-06-2021 First Choice International, Rep., by its Partner, R. Kesavaram Versus The Commissioner of Customs, Customs House, Chennai & Others High Court of Judicature at Madras
17-06-2021 M/s. Aabis International, Rep. by its Managing Partner Riyas N.I Versus The Commissioner of Customs Chennai Customs II Commissionerate Customs & Another High Court of Judicature at Madras
16-06-2021 Bhadra International (India) Pvt. Ltd., Rep. by its General Manager – HR A-9, Chennai Versus Union of India, Rep. by Secretary to Government, Ministry of Civil Aviation, New Delhi & Others High Court of Judicature at Madras
11-06-2021 Jayalakshmi Versus M/s. Transystem Logistics International (P) Ltd., Karnataka & Another High Court of Karnataka
28-04-2021 Watanmal Boolchand & Co., Ltd.,(a body corporate established under the laws of Hong Kong, Rep., by its Authorised Representative, M/s. C. Ramaswamy & B. Srinivasan, Chartered Accountants, N.S. Sriram Versus The Assistant Director of Income Tax, International Taxation-II, Nungambakkam & Others High Court of Judicature at Madras
23-04-2021 International Insurance Company of Hanover Ltd. Versus Burnett or Grant United Kingdom Supreme Court
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
15-04-2021 Ambalal Sarabhai Enterprises Limited Versus International Asset Reconstruction Company Private Limited & Another Debts Recovery Appellate Tribunal At Mumbai
07-04-2021 Victoria International Container Terminal Limited Versus Lunt High Court of Australia
25-03-2021 Vasavi Clubs International Rep by its International Secretary & Others Versus Gella Krishna Veni High Court of for the State of Telangana
25-03-2021 Vasavi Clubs International Rep by its International Secretary & Others Versus Gella Krishna Veni High Court of for the State of Telangana
22-03-2021 Samsung Electronics Co. Ltd., C/o Samsung India Electronics Pvt. Ltd., Haryana Versus ACIT, International Taxation - 3(1)(2), New Delhi Income Tax Appellate Tribunal Delhi
09-03-2021 The Commissioner of Income Tax, Chennai Versus M/s. Scope International Pvt. Ltd., Chennai High Court of Judicature at Madras
03-03-2021 Tarun International Ltd. Versus Vikram Bajaj (Rp For Anil Special Steel Industries Ltd) & Others National Company Law Appellate Tribunal
02-03-2021 M/s. DMJ Exports, Represented by its Partner M.Dhandapani, Tirupur District Versus M/s. UPK International, Proprietrix Mrs. K. Yumarani, Represented by its Power Holder M. Kalimuthu, Tirupur District & Others High Court of Judicature at Madras
01-03-2021 J & P Sand & Aggregates International Pvt. Ltd., Kizhakkambalam, Represented by Its Managing Director, Peter John Versus State of Kerala, Represented by Its Chief Secretary to Government, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
24-02-2021 S.N. Gowri rep by Power of Attorney S.R. Ravi Versus The Income Tax Officer, International Taxation – I, Chennai High Court of Judicature at Madras
19-02-2021 Rajeswari Iyer, Rep. by Power of Attorney, Sumithra Ravichandran Versus The Income Tax Officer, (International Taxation)-1 (2), Chennai High Court of Judicature at Madras
18-02-2021 The Special Tahsildar, Land Acquisition, International Airport, Pallimukku, Thiruvananthapuram Versus Chandramathy & Others High Court of Kerala
16-02-2021 International Car & Motors Limited Versus Shyam Sunder Sen & Others National Consumer Disputes Redressal Commission NCDRC
12-02-2021 The International Association For Protection of Intellectual Property (India Group) Versus Union of India Supreme Court of India
12-02-2021 The International Association For Protection of Intellectual Property (India Group) Versus Union of India Supreme Court of India
02-02-2021 Ayangaran Film International Media Pvt. Ltd. & Others Versus S. Venmathi & Others High Court of Judicature at Madras
02-02-2021 Manu Nair, Proprietor, Pearl International, Ernakulam Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Others High Court of Kerala
29-01-2021 Racksapce US, Inc., (W)Mumbai Versus Deputy Commissioner of Income Tax, International Taxation 4(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
27-01-2021 Dell India Private Limited (Now Dell International Services India Private Limited), Represented herein by its Tax Director, Amit Gupta, Bangalore Versus The Joint Commissioner of Income Tax, Bangalore & Another High Court of Karnataka
27-01-2021 Dell India Private Limited (Now Dell International Services India Private Limited), Represented herein by its Tax Director, Amit Gupta, Bangalore Versus The Joint Commissioner of Income Tax, Bangalore & Another High Court of Karnataka
25-01-2021 M/s. Palpap Ichinichi Software International Limited, Rep. by its Chairman cum CEO Senthilkumar, Chennai & Another Versus The Assistant Director High Court of Judicature at Madras
25-01-2021 M/s. Lifecell International Private Limited, Represented by S. Abhaya Kumar Srisrimal Versus Assistant Commissioner of Income Tax Corporate Circle – 4(1) (“AO”) & Another High Court of Judicature at Madras
25-01-2021 M/s. Best Mega International, Rep. by its Propreitor Rajes Khetterpal Versus The Commissioner of Customs (Gr.5), Chennai II Commissionerate, Chennai & Others High Court of Judicature at Madras
22-01-2021 The Manager, Life Valley International School, Kottayam & Others Versus The State of Kerala, Rep. by The Secretary to Government, General Education Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
21-01-2021 M/s. Reliance Asset Reconstruction Company Ltd. Versus M/s. Hotel Poonja International Pvt. Ltd. Supreme Court of India
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Represented by Project Director, Chennai Versus M/s. IRCON International Ltd. & Sumber Mitra Jaya (J.V.), New Delhi & Another High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
15-01-2021 Lite Bite Foods Private Limited, Represented by Its Authorized Representative Neerav Bhatnagar Versus Airports Authority of India Calicut International Airport, Kerala, Through Airport Director & Another High Court of Kerala
14-01-2021 JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others High Court of Kerala
13-01-2021 Shailendra Sharma Director of R & M International Pvt. Ltd. Versus Ercon Composites National Company Law Appellate Tribunal
08-01-2021 Faiza Hameed Versus The Income Tax Officer, International Taxation, Ward-1(2), Chennai Income Tax Appellate Tribunal Chennai
07-01-2021 Mes International School Versus State Bank of India High Court of Kerala
05-01-2021 Delhi International Airport Limited Versus Airport Authority of India & Another High Court of Delhi
05-01-2021 Kamruddin I. Mehsaniya Versus Sarah International High Court of Judicature at Bombay
23-12-2020 M/s. B.S. Medical International Versus Metro Railway, Kolkata & Others High Court of Judicature at Calcutta



Directors
DIN Name Since
06962639 MUNNI DEVI 23-09-2014
06962646 VIKRAM SINGH PRATAP 23-09-2014

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