V P B SYSTEM INDIA PRIVATE LIMITED

Activity: Trading in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51397DL2012PTC241113 		ROC
RoC-Delhi 		Incorporation Date
27-08-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
241113 		Registration Date
27-08-2012 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2016
Last Balance Sheet Date
31-03-2016



Financials
Authorized Capital
Rs. 20,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
kksachdeva201@gmail.com
Registered Address
C-481, SECOND FLOOR, DEFENCE COLONY NEW DELHI DL 110024 IN



TradeMarks

Total 0 marks found.




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26-06-2015 M/s Link Utsav Auto System Pvt. Ltd. Versus State of MP High Court of Madhya Pradesh
24-06-2015 Shirish Pandharinath Joshi & Others Versus The General Manager, Bosch Chassis System India Ltd. & Others In the High Court of Bombay at Aurangabad
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16-02-2015 M/s. System for International Agencies Versus M/s. Rahul Coach Builders Pvt. Ltd. Supreme Court of India
18-12-2014 P.K.Sinha, Chairman & Managing Director, Picks Medical System Ltd. Versus Satchidananda Institute of Medical Science Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-12-2014 System Builders And Developers Private Limited & Another High Court of Delhi
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04-09-2013 M/s Financial Software and System Private Limited Versus M/s ACI Worldwide Solutions Private Limited & Others Competition Commission of India
03-09-2013 Employees Union of Precision Tooling System Ltd & Another Versus The State of Karnataka Represented By Its Principal Secretary Vidhana Soudha & Others High Court of Karnataka Circuit Bench At Dharwad
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25-03-2013 M/s. Jain Irrigation System Ltd., Through its Authorized Signatory & Others Versus Ranjit Singh Jamwal Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
20-03-2013 Dr. D. Rama Krishna Versus The Managing Director Allengers Medical System Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
13-03-2013 Shree Ganesh Colling System Pvt.Ltd through its Managing Director shri. Anil Natvalral Joshi Versus Nationalaviation Company Of India Ltd & Others Maharashtra State Consumer Disputes Redressal Commission Mumbai
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10-02-2012 Global Agri System Pvt. Ltd. Versus Bimla Sachdev High Court of Delhi
10-02-2012 V.K.P. Sunkavalli Versus The Assistant Engineer Chennai Electricity System High Court of Judicature at Madras
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14-10-2011 Jaddu Bhagat Versus Wipro G. E. Medical System Ltd. National Consumer Disputes Redressal Commission NCDRC
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27-09-2011 Khilari Medical System Thozhilalar Sangam rep. By its General Secretary K. Jayavel Versus The management Khilari Medical System & Others High Court of Judicature at Madras
16-09-2011 Delhi Cantt. Board Versus Quarts Control Communication & System High Court of Delhi
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18-07-2011 JBM Auto System Private Ltd. Versus Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-07-2011 The Commissioner Of Income Tax-IV New Delh Versus Gas Securities System (India) Pvt. Ltd. High Court of Delhi
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12-04-2011 M/s. UCAL Fuel System Ltd. Versus CCE, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
06-04-2011 M/s. Hydro Aluminium Extrusion Building System Versus CC, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
28-01-2011 United Fiber System Limited Versus China National Machinery & Equipment Import & Export Corporation. Supreme Court of Singapore
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Directors
DIN Name Since
05257829 RAKESH BHALLA 27-08-2012
05257832 KOMAL BHALLA 04-10-2012

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