V KUMAR SERVICES PRIVATE LIMITED

Activity: Community, personal & Social Services in Delhi.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U93000DL2014PTC266229 		ROC
RoC-Delhi 		Incorporation Date
12-03-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
266229 		Registration Date
12-03-2014 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
25-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
ca.ambuj14@gmail.com
Registered Address
FLAT NO 3 GARAGE CUM SHOP OF PKT. D MAYUR VIHAR PHASE II DELHI East Delhi DL 110091 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to V KUMAR SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 02-07-2022 02:56
29-04-2022 M/s. Daimler Financial Services India Private Limited, Chennai, Represented by its Authorised Signatory Versus Sant Kumar Sharma & Another High Court of Judicature at Madras
23-02-2022 Senior Intelligence Officer Directorate General of Goods and Services Tax Intelligence Trichy Regional Unit, Trichy & Others Versus M/s. Shri Nandhi Dhall Mills India Private Limited, Rep by its Managing Director S.A. Kumar, Salem & Others High Court of Judicature at Madras
15-02-2022 M/s. Veteran Security Services, Rep. By Sri Dipak Kumar Chakrabarty, Assam Versus The Union of India Rep By The Finance Secretary To The Govt. of India, Ministry of Finance (Department of Revenue), New Delhi & Others High Court of Gauhati
03-02-2022 M/s. Tiger Force Security Services Versus Umender Kumar High Court of Delhi
06-12-2021 M/s. Srilak Shipping Services, Represented by its Proprietor S. Kumar Versus The Commissioner of Customs, Tuticorin Before the Madurai Bench of Madras High Court
13-10-2021 HDB Financial Services Ltd. Versus Parmod Kumar Sharma National Consumer Disputes Redressal Commission NCDRC
01-09-2021 Ex-Armymens Welfare & Security Services Pvt. Ltd., through its Manager-cum-Authorized Signatory, Akhouri Naresh Kumar, Patna Versus The Union of India through Secretary, New Delhi & Others High Court of Judicature at Patna
06-07-2021 M/s. Geojit Financial Service Limited (formerly known as Geojit BNP Paribas Financial Services Ltd), Rep by its Authorised Signatory Versus T. Ranjith Kumar High Court of Judicature at Madras
03-02-2021 T. Sunil Kumar Versus The State of Karnataka, Represented by its Principal Secretary to Government Department of Personal & Administrative Services, Bangalore & Another High Court of Karnataka
02-02-2021 EPMS Property Services, Represented by its Partner, E. Selva Kumar Versus The State Tax Officer, Group VI, Intelligent – II, Office of the Deputy Commissioner (ST) & Another High Court of Judicature at Madras
05-11-2020 T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others High Court of Kerala
24-07-2020 A. Praveen Kumar Versus The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore & Others High Court of Judicature at Madras
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
03-03-2020 In The Matter of:D & I Taxcon Services Private Limited Versus Vinod Kumar Kothari, Liquidator of Nicco Corporation Limited National Company Law Appellate Tribunal
14-02-2020 TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala High Court of for the State of Telangana
24-01-2020 M/s. DTT Financial Services (P) Ltd., Chennai, Represented by its Director, Usha Subramaniam Versus N. Uttam Kumar High Court of Judicature at Madras
22-10-2019 Jitender Kumar & Others Versus Directorate Of Health Services Govt of NCT of Delhi High Court of Delhi
13-09-2019 M/s. MRF Limited, Chennai, Rep. by its DGM – Marketing Development P. Charles Pravin Kumar Versus Vinod S. George, Proprietor, Hindustan Tyres & Services, Madipakkam High Court of Judicature at Madras
01-07-2019 Pramod Kumar Savita, Inspector of Central Goods & Services Tax & Central Excise Air Customs, Airport, Thiruvananthapuram & Others Versus Union of India, Represented by Secretary, Department of Revenue, New Delhi & Others High Court of Kerala
15-04-2019 Mahindra & Mahindra Financial Services Ltd. Versus Mukesh Kumar & Another National Consumer Disputes Redressal Commission NCDRC
12-04-2019 M. Susil Kumar Versus The Member Secretary, Tamil Nadu Forest Uniformed Services Recruitment Committee, Saidapet High Court of Judicature at Madras
14-03-2019 M.S. Suresh Versus R. Shyamma Kumar, J.D.A.Consultancy Services Pvt. Ltd., Rep. by its Managing Director, Egmore & Others High Court of Judicature at Madras
24-09-2018 India Media Services Pvt. Ltd. Versus Visveshwaran Suresh Kumar & Others High Court of Judicature at Calcutta
21-08-2018 P. Vinoth Kumar Versus The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Chennai & Another Before the Madurai Bench of Madras High Court
20-08-2018 Dr. Hemant Kumar Hala alias Sem & Another Versus Senodical Board of Health Services & Others High Court of Madhya Pradesh Bench at Indore
09-08-2018 P. Vinoth Kumar Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Chennai & Another Before the Madurai Bench of Madras High Court
17-04-2018 M/s. Jamshedpur Utilities & Services Company Ltd., Rep. By its authorized signatory Pramod Kumar Singh Rathore Versus The Assistant Commissioner of Commercial Taxes - Enforcement-4, Mysuru & Others High Court of Karnataka
21-02-2018 Mukesh Kumar Vishnoi Versus State of Rajasthan through its Secretary, Department of Medical & Health Services, Government of Rajasthan, Secretariat, Jaipur & Others High Court of Rajasthan Jodhpur Bench
20-02-2018 A. Ranjith Kumar Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board & Another Before the Madurai Bench of Madras High Court
09-02-2018 Avinash Kumar Singh Versus S. N. Shrivastava Presently Posted As Chief Engineer, Rural Engineering Services Office Of Development Raipur, District Raipur, Chhattisgarh & Another High Court of Chhattisgarh
09-01-2018 Worldwide Immigration Consultancy Services Ltd. & Another Versus Ratan Kumar Majumdar National Consumer Disputes Redressal Commission NCDRC
13-09-2017 HDB Financial Services Ltd., Having Head Registered Office Versus Pankaj Kumar & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
16-05-2017 Bharati Hexacom Limited, represented by Sib Kumar Sarma, Deputy General Manager (Legal & Regulatory) Versus The Union of India, represented by the Secretary to the Ministry of Communications & Information Technology, Department of Telecommunications (Access Services Cell), New Delhi & Others High Court of Tripura
09-05-2017 P. Senthil Kumar Versus The State of Tamil Nadu, Rep. by its Secretary, Highways & Rural Services Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
17-04-2017 Viswapriya Financial Services & Securities Limited, Represented by its Director, Chennai & Another Versus The Reserve Bank of India, Represented by Shri Raj Kumar, Chennai High Court of Judicature at Madras
08-02-2017 In Re: Rachakonda Satya Sravan Kumar Versus ACE Educational Services Private Limited & Others Competition Commission of India
11-11-2016 Delhi Subordinate Services Selection Board Versus Praveen Kumar Supreme Court of India
09-08-2016 Sairam Automobiles & Services Pvt. Ltd. Versus Vidya Kumar Sendur National Consumer Disputes Redressal Commission NCDRC
22-07-2016 Balinder Kumar Sood & Another Versus Era Commercial Services Private Limited & Another Haryana State Consumer Disputes Redressal Commission Panchkula
02-06-2016 M/s Worldwide Immigration Consultancy Services Ltd. Versus Joginder Kumar Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-06-2016 M/s. Worldwide Immigration Consultancy Services Ltd., through its Chief Managing Director & Others Versus Joginder Kumar Punjab State Consumer Disputes Redressal Commission Chandigarh
31-03-2016 M/s. Krebs Manufacturing & Services Ltd. & Another Versus Vijoy Kumar Prasad High Court of Judicature at Calcutta
29-03-2016 Arun Kumar Baghel Versus State of U.P. Thru Prin. Secy. Medical & Health Services & Others High Court of Judicature at Allahabad
24-02-2016 Ram Kumar Gijroya Versus Delhi Subordinate Services Selection Board & Another Supreme Court of India
15-01-2016 M/s Worldwide Immigration Consultancy Services Ltd. Versus Amit Kumar Verma & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
09-12-2015 Varun Capital Services Ltd. Versus Rajesh Kumar High Court of Delhi
26-06-2015 Dr. Arup Kumar Kar Versus M/s. Worldwide Immigration Consultancy Services Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
17-02-2015 Jamboo Kumar Jain & Another Versus Tata Capital Financial Services Limited & Others High Court of Judicature at Bombay
28-11-2014 Satish Kumar Versus Union Public Services Commission & Another High Court of Delhi
04-09-2014 Vinay Kumar Shailendra Versus Delhi High Court Legal Services Committee & Another Supreme Court of India
04-03-2014 Golden Trust Financial Services Versus Sanjay Kumar Behera & Others National Consumer Disputes Redressal Commission NCDRC
23-01-2014 Indiabulls Financial Services Ltd., Rep: by its Chairman & Managing Director & Another Versus V. Rama Mohana Kumar Babji Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-11-2013 Bhavya Health Services Private Limited, represented by its Managing Director, Dr. D. Pavan Kumar Versus Andhra Pradesh Power Generation Corporation Limited (APGENCO), represented by its Managing Director & Others High Court of Andhra Pradesh
30-09-2013 Rajesh Kumar Nagpal & Others Versus M/S Silver Grand Services & Others High Court of Delhi
21-08-2013 Dr. H.C. Sudeep Kumar & Others Versus State of Karnataka rep. by its Secretary Department of Health & Family Welfare Services & Others High Court of Karnataka
22-05-2013 M/s. Worldwide Immigration Consultancy Services Ltd. & Another Versus Ashwani Kumar Bhargav National Consumer Disputes Redressal Commission NCDRC
01-04-2013 Manoj Kumar Versus Dr. (Prof.) Jagdish Parshad, Director General of Health Services & Others Central Administrative Tribunal Madras Bench
08-03-2013 Kaushalendra Kumar Versus Delhi Subordinate Services Selection Board High Court of Delhi
07-03-2013 Delhi Subordinate Services Selection Board Versus Lokesh Kumar & Others High Court of Delhi
15-01-2013 Pradeep Kumar Shrivastava Versus Sairam Automobiles & Services Pvt. Ltd DURG (C.G.) & Another Chhatisgarh State Consumer Disputes Redressal Commission Raipur
07-01-2013 Manager, M/s Mahindra & Mahindra Financial Services Ltd. & Another Versus Sunil Kumar Jaiswal Chhatisgarh State Consumer Disputes Redressal Commission Raipur
02-11-2012 Mritunjay Kumar, Director M/s. Credent Capital Services Private Limited Delhi Versus Whole Time Member, Securities and Exchange Board of India, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-08-2012 Dr. M. Kaladevi W/o. N. Saravana Kumar Versus The Directorate of Medical & Rural Health Services rep. By the Director, Chennai & Others Before the Madurai Bench of Madras High Court
07-05-2012 Delhi Subordinate Services Selecltion Board Through Its Secretary Versus Anand Kumar Tyagi & Another High Court of Delhi
10-04-2012 Tushar Dhananjay Mandlekar Versus Abhay Kumar Singh C.E.O., SBI Cards & Payment Services Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
29-02-2012 Lokesh Kumar Versus Delhi Subordinate Services Selection Board, Through its Chairman, FC-18, Institutional Area, Karkardooma, Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
24-02-2012 Delhi Subordinate Services Selection Board & Another Versus Neeraj Kumar & Another High Court of Delhi
07-02-2012 Popular Vehicles and Services Ltd. & Another Versus R. Suresh Kumar Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-01-2012 Delhi Subordinate Services Selection Board & Another Versus Ram Kumar Gijroya & Others High Court of Delhi
24-11-2011 Sunil Kumar Versus Delhi Subordinate Services Selection Board Through its Chairman, Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
30-09-2011 M/s Worldwide Immigration Consultancy-Services Ltd. Versus Rajesh Kumar & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
17-03-2011 M/S.POPULAR VEHICLES AND SERVICES LIMITED REP.BY ITS REGIONAL SERVICE MANAGER MR. K.A.SENTHIL KUMAR VERSUS THE COMMISSIONER OF CENTRAL EXCISE (APPEALS) OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE (APPEALS) & ANOTHER High Court of Judicature at Madras
25-11-2010 Sathya Kumar & Others Versus The Director of Fire Services, Directorate of Fire Services & Rescue Department, Chennai & Others Before the Madurai Bench of Madras High Court
09-11-2010 Sunil Kumar Versus H.P. Subordinate Services Selection Board High Court of Himachal Pradesh
03-11-2010 A. Vinoth Kumar Versus The Tamil Nadu Uniformed Services Recruitment Board, Rep by its Chairman, Chennai & Others Before the Madurai Bench of Madras High Court
27-10-2010 1.U.K. Goel, Deputy General Manager (Hire Purchase) M/S Tata Engineering And Locomotive Company Limited, Bureau Of Hire Purchase Credit, Centre- 1 (27th Floor), Work Trade Centre, Cuffe Parade, Mumbai-400 005 2. K.N. Raghvan, General Manager, Chandra Brothers, Narayan Nagar, Post Officce Bhalua, Police Station Bodh Gaya, District-Gaya 3. S.S. Sharma, Assistant General Manager, Hire Purchase, M/S Chandra Brothers, At Present Enar Assistant General Manager, Steel , City Bokaro. 4. Binod Kumar Sinha, Assistant Sales Officer, Chandra Brothers, , Narayan Nagar, Post Officce Bhalua, Police Station Bodh Gaya, District-Gaya-8234231 5. Anup Kumar Sharma, Proprietor M/S Kumar Securities Services, Resident Of Mohalla Pitamaheshwar, Police Station- Civil Lines, District-Gaya Versus The State Of Bihar High Court of Bihar
25-10-2010 Delhi Subordinate Services Selection Board & Another Versus Sanjay Kumar & Others High Court of Delhi
25-08-2010 Rohit Kumar Versus Delhi Subordinate Services Selection Board High Court of Delhi
25-08-2010 Lucas Indian Services Ltd Versus Sanjay Kumar Agarwal High Court of Delhi
15-05-2010 Manappuram Financial Services, Reptd. by its Chairman, Thrissur & Another Versus M.S. Santhosh Kumar Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-02-2010 Sanjay Kumar & Another Versus Secretary, City Civil Court Legal Services Authority, Hyderabad & Others High Court of Andhra Pradesh
20-11-2009 M/s Tml Financial Services Ltd. Versus Vinod Kumar High Court of Kerala
06-11-2009 Ashok Kumar Sharma Versus Oberoi Flight Services Supreme Court of India
17-08-2009 G. Vijay Kumar Versus GE Countrywide Consumer Financial Services Limited, rep. by its Manager Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
29-06-2009 M/s. Anand Agross Limited by its Director A. Suri Babu, Andhra Pradesh & Others Versus M/s. TVS Finance & Services Limited Formerly Known as M/s. Harita Finance Limited by its authorised signatory Sai Kumar High Court of Judicature at Madras
19-08-2008 Ashok Kumar Pandey Appraiser (Direct Recruit) Civil Services Examination (1991) Custom House Versus Union of India Service through the Secretary Ministry of Finance North Block & Others High Court of Delhi
03-07-2008 Pramod Kumar Versus U.P. Secondary Education Services Commission & Others Supreme Court of India
07-03-2008 Pramod Kumar Versus U.P. Secondary Education Services Commission & Others Supreme Court of India
21-06-2007 SANJAY KUMAR, BAJRANGLAL VERSUS SECRETARY, CITY CIVIL COURT LEGAL SERVICES authority, HYDERABAD High Court of Andhra Pradesh
31-05-2007 Sanjay Kumar & Another Versus Secretary, City Civil Court Legal Services Authority, Hyderabad & Others High Court of Andhra Pradesh
17-04-2007 M/s. Monalisa Multiplast Ltd. Rep. By its Chairman & Others Versus M/s. TVS Finance and Services Limited, rep. By its Executive Legal, Mr. Sai Kumar High Court of Judicature at Madras
27-04-2006 Raj Kumar Chawla Versus M/s Lucas Indian Services High Court of Delhi
06-12-2005 AJEET KUMAR VERSUS RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LTD High Court of Delhi
07-10-2005 Rajesh Kumar Sharma Versus Director, Animal Husbandry and Veterinary Services, Orissa, Cuttack High Court of Orissa
07-10-2005 Rajesh Kumar Sharma Versus Director, Animal Husbandry and Veterinary Services, Orissa, Cuttack High Court of Orissa
27-09-2005 SUSHIL KUMAR DEO VERSUS BCL FINANCIAL SERVICES LTD. & ANOTHER National Consumer Disputes Redressal Commission NCDRC
19-04-2005 Pradip Kumar Mondal Versus SSK Broking Services Pvt. Ltd High Court of Judicature at Calcutta
03-11-2004 Tata Tele-Services Limited Versus Pankaj Kumar Singh & Others Delhi State Consumer Disputes Redressal Commission New Delhi
30-01-2002 Vinod Kumar Versus State Public Services Tribunal High Court of Judicature at Allahabad
14-12-2001 Rajesh Kumar Versus World Wide Immigration Consultancy Services Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh



Directors
DIN Name Since
06808503 VINOD KUMAR 12-03-2014
06808372 BABITA 12-03-2014

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification








DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.