Some PAST Judgements / Case Laws similar to V HOME PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-10-2020 00:07
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| 01-10-2020 |
M/s. Arun Kumar Kamal Kumar & Others Versus M/s. Selected Marble Home & Others |
Supreme Court of India |
| 01-10-2020 |
M. Meenachi Muppidathi Versus The Government of India, Representing by The Secretary, Ministry of Home Affairs, New Delhi & Another |
Before the Madurai Bench of Madras High Court |
| 01-10-2020 |
M. Meenachi Muppidathi Versus The Government of India, Representing by The Secretary, Ministry of Home Affairs, New Delhi & Another |
Before the Madurai Bench of Madras High Court |
| 30-09-2020 |
A.B. Venkateswara Rao Versus The State of Andhra Pradesh, Represented by its Secretary, Home Department, Secretariat & Others |
High Court of Andhra Pradesh |
| 29-09-2020 |
The Government of Tamil Nadu Represented by its Secretary, Home, Prohibition & Excise Department, Chennai & Another Versus S. Indramoorthy |
High Court of Judicature at Madras |
| 29-09-2020 |
C. Sivasankaran Versus Foreigner Regional Registration Officer (FRRO), Bureau of Immigration, Ministry of Home Affairs, Chennai & Others |
High Court of Judicature at Madras |
| 29-09-2020 |
The Government of Tamil Nadu Represented by its Secretary, Home, Prohibition & Excise Department, Chennai & Another Versus S. Indramoorthy |
High Court of Judicature at Madras |
| 23-09-2020 |
Mahabooba Jailani Versus The Home Secretary, Home Department (Prison), Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 18-09-2020 |
Sundaram Home Finance Limited Versus Rahul Jayvantrao Kaulavkar & Others |
High Court of Judicature at Bombay |
| 14-09-2020 |
Vijay Vilasrao Sutare Versus The State of Maharashtra, Through, Secretary, home department, State of Maharashtra, Mantralay Mumbai & Another |
In the High Court of Bombay at Aurangabad |
| 11-09-2020 |
Jeevitha Versus State of Tamil Nadu, Represented by the Secretary, Home,Prohibition & Excise Department, Chennai & Another |
High Court of Judicature at Madras |
| 10-09-2020 |
K. Ravishankar Versus State of Tamil Nadu, Represented by the Additional Chief Secretary to Government, Home, Prohibition & Excise Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 10-09-2020 |
K. Ravishankar Versus State of Tamil Nadu, Rep. by the Additional Chief Secretary to Government, Home, Prohibition & Excise Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 10-09-2020 |
Raina Begum Versus The Union of India Rep. By The Comm & Secy. to The Govt. of India, Home Deptt., New Delhi-01, India & Others |
High Court of Gauhati |
| 09-09-2020 |
Mittal Electronics Versus Sujata Home Appliances (P) Ltd. & Others |
High Court of Delhi |
| 07-09-2020 |
M/s. Smart Logistics, Unity Building Puthiyapalom, Kozhikode, Represented by Its Managing Partner, M. Gopinath Versus State of Kerala, Represented by Secretary to Home Department, Government Secretariat, Thiruvananthauram & Others |
High Court of Kerala |
| 07-09-2020 |
Badri Narayan Singh & Another Versus The Ministry of Home Affairs (MHA) Government of India, through the Home Secretary North Block, New Delhi & Others |
High Court of Judicature at Patna |
| 04-09-2020 |
K. Ebnezer Versus The State of Telangana, rep by its Principal Secretary to Government, Home Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
| 28-08-2020 |
Mahendra Yadav Versus State of Assam Represented By Home Secretary Government of Assam & Another |
High Court of Gauhati |
| 28-08-2020 |
Ram Vikram Singh (In Person) Versus State of U.P. Thru Prin.Secy. Home Lko & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 27-08-2020 |
Bhimsen Tyagi Versus The State of Telangana, Rep. by its Principal Secretary to Government (Poll), Home Department Secretariat, Hyderabad & Another |
High Court of for the State of Telangana |
| 24-08-2020 |
Sumathi Versus State of Tamil Nadu, Rep. by its Secretary to the Government, Home, Prohibition and Excise Department, Chennai & Others |
High Court of Judicature at Madras |
| 18-08-2020 |
The Registrar (Judicial), High Court of Judicature of Bombay, Bench at Aurangabad Versus The Union of India, The Secretary, Ministry of Home Affairs, Government of India, New Delhi & Others |
In the High Court of Bombay at Aurangabad |
| 18-08-2020 |
G. Naganna Versus The State of Andhra Pradesh rep. by its Principal Secretary, Home Department, A.P. Secretariat, Velagapudi, Guntur District & Others |
High Court of for the State of Telangana |
| 14-08-2020 |
Kasmikoya Biyyammabiyoda & Others Versus Union of India, Represented by Home Secretary, Secretariat, Government of India, New Delhi & Others |
High Court of Kerala |
| 14-08-2020 |
Salman @ Baba Versus The State of Maharashtra through its Secretary, Home Department, Mantralaya, Mumbai-32 & Others |
In the High Court of Bombay at Nagpur |
| 14-08-2020 |
R. Suresh Kumar Versus The Government of Tamil Nadu, Secretary to Home Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 13-08-2020 |
A. Pushpaganthi Versus The State rep by its the Home Secretary (Prison), Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 11-08-2020 |
Thripurala Suresh Versus The State of Telangana, rep., by its Principal Secretary to Government, Home Department & Others |
High Court of for the State of Telangana |
| 07-08-2020 |
Mohemmed @ Bava Versus State of Kerala, Represented by The Secretary to Home, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 07-08-2020 |
S. Thangam Versus The Home Secretary Home Department Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 07-08-2020 |
S. Thangam Versus The Home Secretary Home Department Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 06-08-2020 |
Vadde Padmamma Versus The State of Telangana, Rep. by its Principal Secretary to Government, Home Department, Secretariat BRKR Bhavan, Hyderabad & Others |
High Court of for the State of Telangana |
| 05-08-2020 |
L. Srinivasan Versus The Home Secretary (Prison), Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 04-08-2020 |
Union of India, Rep by its Secretary to the Government, Department of Home Affairs, New Delhi & Others Versus Siva Lakshmi |
High Court of Judicature at Madras |
| 03-08-2020 |
Baliram Versus The State of Maharashtra Through its Section Officer Home Department (Special) Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 30-07-2020 |
Chegireddy Venkata Reddy Versus The Government of Andhra Pradesh, rep. by its Principal Secretary, Department of Home, Secretariat Building, Velagapudi, Amaravai |
High Court of Andhra Pradesh |
| 30-07-2020 |
C.R. Mahesh Versus Union of India, Represented by The Secretary, Ministry of Home Affairs, Government of India, New Delhi & Others |
High Court of Kerala |
| 17-07-2020 |
M.G. Jose & Others Versus State of Kerala, Represented by Secretary, Government of Kerala, Department of Home Affairs, Government Secretariat, Thiruvananthapuram |
High Court of Kerala |
| 16-07-2020 |
Sasikala Versus The Additional Chief Secretary to Government, Home, Prohibition & Excise Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
| 16-07-2020 |
Sk. Imran Ali Versus The State of Telangana, rep. by its Prl. Secretary, Home Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
| 14-07-2020 |
K. Deepa Versus State of Kerala, Represented by Secretary to Government, Department of Home Affairs, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 13-07-2020 |
Radhakrishnan Versus The Home Secretary (Prison) Home Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 09-07-2020 |
R.N. Arul Jothi & Others Versus The Principal Secretary to Government Home (Cts.V) Department Secretariat Chennai & Others |
High Court of Judicature at Madras |
| 08-07-2020 |
T. Angayarkanni Versus The Home Secretary (Prison), Home Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 08-07-2020 |
Velankani Information Systems Limited, Represented by its Manging Director, Kiron D. Shah Versus Secretary, Ministry of Home Affairs Government of India, New Delhi & Others |
High Court of Karnataka |
| 03-07-2020 |
Makuko Chukwuka Muolokwo Versus The State of Karnataka, Represented by its Secretary Home Department, Bengaluru & Others |
High Court of Karnataka |
| 02-07-2020 |
Vettaiyan Versus The Additional Chief Secretary to Government, Home, Prohibition & Excise Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
| 02-07-2020 |
Esakkimuthu Versus The Additional Chief Secretary to Government, State of Tamil Nadu, Home, Prohibition and Excise Department, Chennai & Others. |
Before the Madurai Bench of Madras High Court |
| 01-07-2020 |
R. Thangam Versus The Principal Secretary to Government, Home Department (Police IV) & Others |
High Court of Judicature at Madras |
| 01-07-2020 |
Sulochani Versus State of Tamil Nadu Rep.by Additional Chief Secretary to Government Government of Tamil Nadu Home, Prohibition & Excise Department Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 01-07-2020 |
V. Vijayakumarasamy Versus The Government of Tamil Nadu represented by The Principal Secretary to Government Home (Transport II) Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
| 30-06-2020 |
Kamala Versus The State represented by its: The Secretary to Government (Home) Prohibition & Excise Department, Government of Tamil Nadu, Chennai & Another |
High Court of Judicature at Madras |
| 30-06-2020 |
Dhanalakshmi Versus The Additional Chief Secretary to the Government Home, Prohibition and Excise Department Secretariat, Chennai. |
Before the Madurai Bench of Madras High Court |
| 29-06-2020 |
R. Sampath Versus Union of India, Ministry of Home Affairs, rep. by its Secretary, New Delhi & Others |
High Court of for the State of Telangana |
| 29-06-2020 |
Malar Versus The Principal Secretary to Government (Home), Prohibition & Excise Department, Government of Tamilnadu, Chennai & Another |
High Court of Judicature at Madras |
| 25-06-2020 |
Sintu Kumar Versus State of Bihar Through Principal Secretary, Department of Home, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
| 25-06-2020 |
India Pentecostal Church of God, Represented by Its General President, Pastor (Dr.) T. Valson Abraham & Another Versus Government of India, Represented by Its Secretary, Ministry of Home Affairs, New Delhi & Others |
High Court of Kerala |
| 22-06-2020 |
Vemuri Swamy Naidu Versus The State of Andhra Pradesh, rep. by its Principal Secretary, Home Department, Secretariat, Velagapudi, Amaravathi, Guntur District & Others |
High Court of for the State of Telangana |
| 19-06-2020 |
State of Kerala, Represented by The Additional Chief Secretary To Government, Home & Vigilance Department, Government Secretariat, Thiruvananthapuram & Others Versus P. Pradeepkumar, Deputy Superintendent of Police, Crime Records Bureau, Office of the District Police Chief, Thrissur Rural, Residing at Cheruvaickal, Sreekaryaym, Thiruvananthapuram |
High Court of Kerala |
| 18-06-2020 |
Bhawan Singh Garbyal & Another Versus State of U.P. Through Addl. Chief Secy. Home & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 16-06-2020 |
Jitendra Mohan Singh Versus State of U.P. Thru. Prin. Secy. Home & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 12-06-2020 |
P.P. Ramachandra Kaimal Versus State of Kerala, Represented by Secretary To Government, Department of Home, Kerala Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 11-06-2020 |
J. Antony Jayakumar Versus The State of Tamil Nadu rep. by Additional Chief Secretary to Government, Department of Home (Prison IV), Chennai & Others |
High Court of Judicature at Madras |
| 04-06-2020 |
Surya Versus The State of Tamil Nadu Rep. by its Principal Secretary to Government, Home, Prohibition and Excise Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 04-06-2020 |
M. Sujatha Versus State represented by the Secretary to Government Department of Home & Another |
High Court of Judicature at Madras |
| 03-06-2020 |
P. Murugesan Versus State of Tamil Nadu rep. By its Secretary to Government, Home (Police) Department, Chennai & Others |
High Court of Judicature at Madras |
| 02-06-2020 |
Balraj Versus State of Tamil Nadu, rep. by the Secretary to Government, Home, Prohibition and Excise Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 02-06-2020 |
Nayee Soch Society (Regd.) Versus Ministry of Home Affairs & Others |
High Court of Delhi |
| 29-05-2020 |
Vijay Ganesh @ Vijay @ Kurangu Vijay Versus State of Tamil Nadu, Rep. by the Principal Secretary to Government, Home, Prohibition and Excise (IX) Department & Others |
Before the Madurai Bench of Madras High Court |
| 26-05-2020 |
L. Jayalakshmi Versus The Additional Chief Secretary to Government, Home, Prohibition and Excise Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
| 19-05-2020 |
Brij Kishore Dwivedi Versus Union of India, represented by and through the Secretary to the Government of India, New Delhi in the Ministry of Home Affairs, South Block, New Delhi & Others |
High Court of Tripura |
| 18-05-2020 |
RM. Swamy Versus Government of India, Rep. by its Secretary, Ministry of Home Affairs, New Delhi & Others |
High Court of Judicature at Madras |
| 15-05-2020 |
Parameshwaran Versus The Home Secretary (Prison),Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 14-05-2020 |
Ramakanta Das & Others Versus The State of Tripura Represented by the Secretary, Government of Tripura, Home Department, Agartala |
High Court of Tripura |
| 14-05-2020 |
Rakesh Versus State of Rajasthan, Through Secretary, Department Of Home, Secretariat, Rajasthan, Jaipur |
High Court of Rajasthan Jaipur Bench |
| 12-05-2020 |
Sheik Madhar Versus The State of Tamil Nadu, Rep.by its Principal Secretary to the Government, Home Prohibition & Exercise Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 11-05-2020 |
Allu Srinivasa Rao Versus State of Telangana represented by its Principal Secretary, Home Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
| 08-05-2020 |
Sandip Madhu Nair Versus State, thr Home Deptt & Others |
In the High Court of Bombay at Nagpur |
| 07-05-2020 |
Asa Uma Farooq Versus Union of India, through its its Secrtary, Ministry of Home Afairs, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
| 05-05-2020 |
R. Sreedhar Versus The Principal Secretary, Government of Tamil Nadu, Home Department, Chief Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 04-05-2020 |
A. Palanisamy @ Palaniappan Versus The Home Secretary (Prison IV) Home Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 29-04-2020 |
AM (Zimbabwe) Versus Secretary of State for the Home Department |
United Kingdom Supreme Court |
| 28-04-2020 |
HRT Builders, rep. by its Managing Partner Thondepu Ratna Srinivas Versus State of A.P. rep by its Principal Secretary, Home Department, Velagapudi & Another |
High Court of Andhra Pradesh |
| 21-04-2020 |
A. Mallikarjuna Versus Government of India Ministry of Home Affairs, Disaster Management Division, Represented by its Secretary & Others |
High Court of Karnataka |
| 21-04-2020 |
Deodutta Gangadhar Marathe Versus The State of Maharashtra through Secretary, Department of Home, Mantralaya & Others |
High Court of Judicature at Bombay |
| 17-04-2020 |
Santhosha Nanban Home for Boys, Rep by its Superintendent Dorothy Marry Versus Union of India, Rep by The Chief Secretary to Government, Government of Puducherry, Chief Secretariat, Puducherry & Others |
High Court of Judicature at Madras |
| 09-04-2020 |
T. Ganesh Kumar Versus Union of India Represented by Secretary Ministry of Home Affairs New Delhi & Others |
High Court of Judicature at Madras |
| 08-04-2020 |
M. Mohamed Saifulla (Advocate – Madras High Court) Versus The Principal Secretary to Government, Home (Prison- IV) Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 08-04-2020 |
V. Krishnamurthy Versus The State of Tamil Nadu, Represented by the Principal Secretary to Government, Home (Prison IV) Department, Chennai & Others |
High Court of Judicature at Madras |
| 07-04-2020 |
(The State) The National Investigation Agency, Ministry of Home Affairs, Government of India, Represented by the Superintendent of Police, Assam Versus Akhil Gogoi |
High Court of Gauhati |
| 06-04-2020 |
N. Prakash Versus State of Kerala, Represented by its Secretary to Government of Kerala, Department of Home, Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
| 25-03-2020 |
Elgizouli Versus Secretary of State for the Home Department |
United Kingdom Supreme Court |
| 20-03-2020 |
V. Radha Versus State of Tamil Nadu, Rep. by the Additional Chief Secretary to Government, Home, Prohibition and Excise Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 20-03-2020 |
Jangam Tilak Raj Versus State of Telangana, rep. by its Principal Secretary, Home Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
| 20-03-2020 |
Chelliah Versus The Principal Secretary, Government of Tamil Nadu, Home Department (Police), Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 20-03-2020 |
B. Bhaskar Versus State of Telangana, represented by the Prl.s Secretary (Home), Secretariat Buildings at Hyderabad & Others |
High Court of for the State of Telangana |
| 19-03-2020 |
Radhakishor Tongbram & Others VERSUS The State of Manipur represented by the Principal Secretary/Commissioner(Home), Government of Manipur, Manipur & Others |
High Court of Manipur |
| 18-03-2020 |
MS (Pakistan) Versus Secretary of State for the Home Department |
United Kingdom Supreme Court |
| 17-03-2020 |
Rajesh Gupta Versus Union of India Through its Secretary, Ministry of Home Affairs, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
