Some PAST Judgements / Case Laws similar to V-FAMILY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 24-12-2020 20:05
|
21-11-2020 |
Lakshminarayanan & Others Versus Family Manager V. Suriyanarayanan |
High Court of Judicature at Madras |
16-11-2020 |
All Assam Graduate Nurses Association Rep. By Its General Secretary Smti. Junu Sarma & Another Versus The State of Assam Rep. By The Principal Secretary To The Govt. of Assam, Health And Family Welfare (A) Dispur, Ghy-6, Assam & Others |
High Court of Gauhati |
06-11-2020 |
B. Drishya Dilip Versus Union of India, Ministry of Health & Family Welfare, New Delhi, Represented by The Secretary to Government of India & Others |
High Court of Kerala |
03-11-2020 |
Dr. Minnu G. Dev & Others Versus State of Kerala, Represented by The Secretary, Department of Health & Family Welfare, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
28-10-2020 |
Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
09-10-2020 |
Dr. S. Anand Kumar Versus State of Karnataka, Represented by its Principal Secretary, Department of Health & Family Welfare, Bengaluru & Others |
High Court of Karnataka |
28-09-2020 |
S. Akhil & Another Versus The State of Kerala, Represented by Secretary, Ministry of Health & Family Welfare, Thycaud & Others |
High Court of Kerala |
25-09-2020 |
Dr. P. Vijila Versus The Secretary to Government Health & Family Welfare Department Secretariat, Chennai & Others |
High Court of Judicature at Madras |
24-09-2020 |
M. Premila Versus The State of Tamilnadu, Represented By its Secretary, Department of Health & Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
23-09-2020 |
Dr. P. Sudha, M.D. Versus The Principal Secretary, Department of Health & Family Welfare, Government of Tamil Nadu, Chennai & Another |
Before the Madurai Bench of Madras High Court |
16-09-2020 |
Vineet Ruia Versus The Principal Secretary, Ministry of Health & Family Welfare, Govt. of West Bengal & Others |
High Court of Judicature at Calcutta |
16-09-2020 |
K.V. Xavier & Others Versus State of Kerala, Represented by The Secretary, Department of Health & Family Welfare, Thiruvananthapuram & Others |
High Court of Kerala |
28-08-2020 |
Shifa Khairun Versus The Government of Tamil Nadu, Rep.by its Secretary to the Government, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
21-08-2020 |
P. Arumugasamy Versus The Secretary to Government/Health & Family Welfare Department, Chennai |
Before the Madurai Bench of Madras High Court |
21-08-2020 |
Dr. R. Meera Versus The Principal Secretary to Government, Health & Family Welfare Department, Government of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
07-08-2020 |
Kolambil Hamza Haji, Proprietor, Madeena Medicals, Kottakkal, Versus State of Kerala, Represented by The Secretary to The Health & Family Welfare Department, Thiruvananthapuram & Others |
High Court of Kerala |
03-08-2020 |
The State Represented by its Principal Secretary, Health and Family Welfare Department, Secretariat, Chennai & Another Versus Dr. Marvin Manoah Baylis, Associate Professor, Cardio-Thoracic Surgery, Tirunelveli & Another |
High Court of Judicature at Madras |
31-07-2020 |
Nova Scotia (Attorney General) Versus Judges of the Provincial Court and Family Court of Nova Scotia |
Supreme Court of Canada |
31-07-2020 |
Dr. C.S. Shri Lakshmi Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Government, Health and Family Welfare Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
30-07-2020 |
Dr. Ambadan Rao & Others Versus State of Rajasthan, Through its Additional Chief Secretary, Department of Medical, Health & Family Welfare, Government of Rajasthan, Secretariat, Jaipur & Others |
High Court of Rajasthan Jodhpur Bench |
29-07-2020 |
S. Sachin Narayan Versus The State of Tamil Nadu, Rep. by its Secretary, Health & Family Welfare Department, Chennai & Another |
High Court of Judicature at Madras |
28-07-2020 |
Dr. Vignesh Sankareswaran Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Government, Health and Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
28-07-2020 |
Dr. A. Dhanasekaran Versus The State of Tamil Nadu, Rep.by its Principal Secretary to Government, Health and Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
23-07-2020 |
Shinto Kuriakose Versus The State of Kerala, Represented by Its Secretary To Government, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
21-07-2020 |
Divya Gulati Versus State of A.P. rep. by its Principal Secretary Medical Health & Family Welfare Department, Velagapudi & Another |
High Court of Andhra Pradesh |
15-07-2020 |
Dr. S. Praveen Kumar & Others Versus Union of India, Rep by its Principal Secretary, Ministry of Health & Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
10-07-2020 |
Shailaja Madathil Valappil & Another Versus The State Level Authorization Committee for Transplantation of Human Organs, Health & Family Welfare Department, Represented by its Chairman, K.C. General Hospital, Bengaluru & Another |
High Court of Karnataka |
01-07-2020 |
The Secretary to the Public Health, Department of Public Health & Family Planning, Government of Tamil Nadu, Chennai & Others Versus N. Ponni |
Before the Madurai Bench of Madras High Court |
30-06-2020 |
Dr. P.S. Sandeep & Others Versus The Government of India, Rep. by its Secretary to Government, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
19-06-2020 |
M/s. Healthcare Reforms Doctors Association Versus The Special Chief Secretary to Government Health Medical & Family Welfare Department Secretariat Hyderabad & Another |
High Court of for the State of Telangana |
18-06-2020 |
M.L. Ravi, President, Desiya Makkal Sakthi Katchi, Chennai Versus The Secretary, Ministry of Health and Family Welfare, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
17-06-2020 |
Sreejith Varma Versus Poonjar Koyikkal Royal Family Trust, Represented by Its Secretary, Anil Kumar Varma, Ernakulam |
High Court of Kerala |
17-06-2020 |
Dr. K.M. Senthamizhselvan, State President, Ayush Medical Welfare Association, Thiruvannamalai Versus The Government of Tamil Nadu, Represented by its Principal Secretary, Department of Health & Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
12-06-2020 |
M.V. Ramani Versus The Union of India, Rep. by its Secretary, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
01-06-2020 |
D. Sundarapandiyan Versus The Principal Secretary, Health and Family Welfare Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
19-05-2020 |
The Director, Jubilee Mission Medical College & Research Institute, Trichur & Others Versus The State of Kerala, Rep. by The Secretary To Health & Family Welfare Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
05-05-2020 |
S.K. Rout Versus Ministry of Health And Family Welfare, Union of India & Another |
High Court of Delhi |
05-05-2020 |
B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
30-04-2020 |
Neethu Narendran & Another Versus State of Kerala, Represented by Secretary To Government, Department of Health & Family Welfare, Thiruvananthapuram & Others |
High Court of Kerala |
29-04-2020 |
Aayush Rastogi Versus Principal Judge Family Court Lucknow & Another |
High Court of Judicature at Allahabad |
28-04-2020 |
Praneetha Versus State of Karnataka, Department of Health & Family Welfare, Represented by its Principal Secretary & Others |
High Court of Karnataka |
24-04-2020 |
Dr. Mohd Fahad Khan & Others Versus Union of India, Ministry of Health & Family Welfare & Others |
High Court of Karnataka |
24-04-2020 |
Dr. Mandira Sarkar & Others Versus State of Karnataka Department of Health & Family Welfare, Rep. by its Secretary & Others |
High Court of Karnataka |
24-04-2020 |
Dr. G.P. Arulraj Versus The Government of India, Rep by its Secretary to Government, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
21-04-2020 |
Girish Bharadwaj Versus State of Karnataka, Represented by its Principal Secretary Department of Health & Family Welfare & Another |
High Court of Karnataka |
08-04-2020 |
India Awake for Transparency, Rep. by its Director, Rajender Kumar Versus The Secretary, Department of Health and Family Welfare, Government of Tamil Nadu, Chennai & Another |
High Court of Judicature at Madras |
23-03-2020 |
Secretary to Government, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram & Others Versus C. Vijayan & Another |
High Court of Kerala |
20-03-2020 |
Ajay & Others Versus The Union of India, Ministry of Health and Family Welfare & Others |
In the High Court of Bombay at Aurangabad |
16-03-2020 |
Dr. Balaji Versus Principal Secretary To Government, Health And Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
16-03-2020 |
S. Abhirami (Mentally Challenged), Represented by Seeja (Mother) Versus The Employees Provident Fund Commissioner, (Family Pension Division) Kaloor, Kochi |
High Court of Kerala |
12-03-2020 |
Manjeet Kaur & Others Versus Union of India, Represented by the Secretary to Government of India, Department of Health & Family Welfare, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
06-03-2020 |
Dr. S. Selvarajan Versus The Union of India, Rep. by The Secretary, Ministry of AYUSH, Earlier Department of AYUSH, Ministry of Health & Family Welfare, Govt. of India, New Delhi & Another |
High Court of Judicature at Madras |
06-03-2020 |
Dr. K. Kavitha Versus State of Andhra Pradesh rep. by its Principal Secretary, Medical Health & Family Welfare Depart, Velagapudi & Others |
High Court of Andhra Pradesh |
28-02-2020 |
M/s. Jackson Laboratories Private Limited, A Private Limited Company Registered under The provisions of the Companies Act, 1956, Represented by its Managing Director, Jugal Kishore, Amritsar V/S Secretary to Government, Health & Family Welfare (H2) Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
28-02-2020 |
K. Natrayan Versus The Government of Tamil Nadu, Represented by its Secretary, Department of Health & Family Welfare, Chennai & Others |
Before the Madurai Bench of Madras High Court |
28-02-2020 |
Dr. P. Balakrishnan Versus The Government of Tamil Nadu, Rep. by its Secretary, Department of Health & Family Welfare, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
28-02-2020 |
All India Drugs Control Officers Confederation, Rep. by its President, M. Dhilip Kumar Versus The Government of India, Rep. by its Secretary to Government, Ministry of Health & Family Welfare, New Delhi & Another |
High Court of Judicature at Madras |
28-02-2020 |
Dr. S. Padmarajan Versus The Secretary to Government, Health & Family Welfare Department, Chennai & Another |
High Court of Judicature at Madras |
25-02-2020 |
K. Sumathi Versus Union of India rep. by its Under Secretary to Government of India, Ministry of Health and Family Welfare, Department of Health Research, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
24-02-2020 |
A. Narayanan Versus State of Tamil Nadu, Rep. by the Secretary to Government, Department of Health and Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
20-02-2020 |
S. Jayakumar Versus The Secretary to Government, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
10-02-2020 |
P.M. Palanisamy Versus The Government of Tamil Nadu, Rep. by Secretary to Government, Public Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
10-02-2020 |
Somen Baidya Versus The State of Tripura, to be represented by the Secretary-cum-Commissioner to the Department of Health & Family Welfare, Government of Tripura & Others |
High Court of Tripura |
03-02-2020 |
K.G. Shiju, Junior Health Inspector Gr.II, Primary Health Centre, Velom, Kozhikode Versus The Secretary to Government, Health & Family Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
31-01-2020 |
Isha Kundu Versus CPIO & Under Secretary, Ministry of Health & Family Welfare Department of Health & Family Welfare |
Central Information Commission |
14-01-2020 |
Qualified Private Medical Practitioners Association, having its Registered Office, Kottayam, Represented by Its President, Dr. O. Baby Versus Union of India, Represented by Government of India, Ministry of Health & Family Welfare, New Delhi & Others |
High Court of Kerala |
14-01-2020 |
S. Abhirami (Mentally Challenged), Represented by Seeja (Mother) Versus The Employees Provident Fund Commissioner (Family Pension Division), Kaloor, Kochi |
High Court of Kerala |
10-01-2020 |
Dr. P. Sudharsen Versus The State of Tamil Nadu, Represented by its Secretary to Government, Health & Family Welfare Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
02-01-2020 |
Dr. V. Leelavathi Versus State of Karnataka Department of Health & Family Welfare (Medical Education) Rep. by its Additional Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
02-01-2020 |
R. Kathiravan Versus The Principal Secretary to Government of Tamil Nadu, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
29-11-2019 |
M. Madhan Versus Government of Tamilnadu, Represented by Secretary to Government, Health & Family Welfare Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
18-11-2019 |
Dipak Kumar Jagubhai Patel & Another Versus Union of India through – Secretary, Ministry of Health & Family Welfare (Department of Health & Family Welfare) Ministry of Health and Family Welfare, Government of India & Others |
High Court of Judicature at Bombay |
13-11-2019 |
Bijili School of Nursing, rep. by its Correspondent, B. Ravinder Reddy Versus The State of Telangana, rep. by its Principal Secretary, Health, Medical & Family Welfare (KI) Department, Secretariat & Others |
High Court of for the State of Telangana |
06-11-2019 |
M.V. Manibharathi, Thanjavur Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Health and Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
23-10-2019 |
C. Ponnusamy V/S Union of India, Rep. by the Director General Indian Council of Medical Research, Ministry of Health And Family Welfare, New Delhi And Others |
Before the Madurai Bench of Madras High Court |
22-10-2019 |
State of Kerala, Represented by The Secretary, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram, Kerala & Others Versus T.R. Sreedevi |
High Court of Kerala |
24-09-2019 |
G. Somnath & Others Versus The State of Tamil Nadu, rep by its Secretary, Ministry of Health and Family Welfare, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
19-09-2019 |
Yerra Trinadh & Others Versus State of Andhra Pradesh rep. by its Secretary, Medical Health and Family Welfare Department, Guntur Dist. & Others |
High Court of Andhra Pradesh |
13-09-2019 |
The State of Karnataka Rep. by its Principal Secretary, Health & Family Welfare Services Department, Bengaluru Others Versus N. Krishna Reddy, Bengaluru & Others |
High Court of Karnataka |
09-09-2019 |
L. Rani Versus The State of Telangana, Health, Medical & Family Welfare Department, Rep. by its Principal Secretary, Telangana Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
05-09-2019 |
Jagdish Chand Versus Union of India, Through Secretary, Ministry of Health & Family Welfare, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
30-08-2019 |
Dr. V. Ravindran, M.S. Versus The Principal Secretary Department of Health and Family Welfare Secretariat, Chennai & Others |
High Court of Judicature at Madras |
30-08-2019 |
Bushra Abdul Aleem & Others Versus Government of Karnataka, Department of Health & Family Welfare & Others |
High Court of Karnataka |
26-08-2019 |
A.C. Alamelu Versus The Government of Tamil Nadu, Rep. by its Secretary, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
22-08-2019 |
Arun K. Kumar & Others Versus Union of India, by Ministry of Health & Family Welfare, New Delhi & Others |
High Court of Karnataka |
16-08-2019 |
G. Thirumani Versus The Chief Executive Officer, Food Safety & Standard Authority of India, Ministry of Health & Family Welfare Department, New Delhi & Others |
High Court of Judicature at Madras |
07-08-2019 |
Syeda Sana Fatima & Others Versus The State of Telangana, Rep. by its Principal Secretary Health, Medical & Family Welfare Department & Others |
High Court of for the State of Telangana |
05-08-2019 |
R. Deekshita Versus The Directorate General of Health Services, Health and Family Welfare Department Near Udyog Bhawan Metro Station, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
24-07-2019 |
Aiswaya S. Dutt, Thiruvananthapuram Versus State of Kerala, Represented by Its Secretary to Government, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
23-07-2019 |
The State of Manipur, Represented by the Principal Secretary (Health & Family Welfare), Government of Manipur & Others Versus Yaiphaba Laiphrakpam & Others |
High Court of Manipur |
19-07-2019 |
Dr. D. Lilly Manoharan rep. by her Power Agent and husband T. Alexandar Devaraj Versus The State of Tamil Nadu, rep. by its Secretary to Government, Health and Family Welfare Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
05-07-2019 |
P. Kandasamy Versus Family Manager, A. Subramanian & Others |
Before the Madurai Bench of Madras High Court |
02-07-2019 |
Dr. M. Subramanian Versus The Secretary to Government Health & Family Welfare I-2 Department, Chennai & Others |
High Court of Judicature at Madras |
01-07-2019 |
Minor Miss. Monica Rajendran, Rep. by Father and Natural Guardian Rajendran Chingaravelu Versus State of Tamil Nadu, Rep. by its Secretary, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
18-06-2019 |
The Idol of Sri Ranganathaswamy Srirangam, represented by its Joint Commissioner/Executive Officer at Devasthanam Office Srirangam, Tiruchirapalli Versus Gopaldas Dwarakadoss Family Trust Estate, Srirangam, Tiruchirapalli & Others |
High Court of Judicature at Madras |
13-06-2019 |
Dr. K. Nagappan Versus Government of Tamil Nadu Rep. by The Secretary to Government, Health & Family Welfare (B2) Department, Chennai & Another |
High Court of Judicature at Madras |
06-06-2019 |
A.M. Thangamurugan & Another Versus Union of India, Rep. by its Secretary to Government of India, Ministry of Health and Family Welfare Department, New Delhi & Others |
High Court of Judicature at Madras |
30-05-2019 |
Sooraj Vinayakumar Versus Union of India, Represented by Secretary to Government, Ministry of Health & Family Welfare Department, New Delhi & Others |
High Court of Kerala |
28-05-2019 |
S. Marimuthu Versus The Government of Tamil Nadu, Represented by its Secretary, Department of Health and Family Welfare, Chennai & Others |
Before the Madurai Bench of Madras High Court |
09-05-2019 |
Dr. Parthajyoti Gogoi Versus Union of India, Through the Secretary to the Government of India, Ministry of Health & Family Welfare, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |