Some PAST Judgements / Case Laws similar to V D PATEL ENGINEERING CO PRIVATE LIMITED
Last Checked Past / Closed Litigation On 02-04-2021 06:16
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25-11-2020 |
National Insurance Co Ltd, Fort, Mumbai Versus M/s. Patel Engineering Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
22-05-2020 |
Patel Engineering Ltd. Versus North Eastern Electric Power Corporation Ltd. (Neepco) |
Supreme Court of India |
24-02-2017 |
The Municipal Corporation of Greater Bombay Versus M/s. Patel Engineering Co. Ltd. |
High Court of Judicature at Bombay |
15-02-2016 |
Purushothaman Jambukesan Versus Patel Engineering Limited & Others |
High Court of Judicature at Bombay |
08-01-2016 |
Patel Engineering Co. Ltd. Versus B.T. Patil & Sons Belgaum Construction) Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
21-08-2015 |
Acron Developers Private Limited Versus Patel Engineering Limited |
High Court of Judicature at Bombay |
11-06-2015 |
Board of Trustees of The Port of Kandla Versus Patel Engineering Works |
High Court of Gujarat At Ahmedabad |
28-04-2015 |
Patel Engineering Limited Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
20-03-2015 |
The Commissioner of Customs (Import), Chennai Versus M/s. Patel Engineering Ltd., Hyderabad |
High Court of Judicature at Madras |
29-05-2014 |
M/s. Patel Engineering Company Ltd., Represented by Prasenjit Majumdar Versus The State of Meghalaya, represented by the Commissioner & Secretary to the Government of Meghalaya & Others |
High Court of Meghalaya |
19-03-2014 |
Patel Engineering Ltd. Versus Union of India, Represented by the Commissioner and Secretary to the Government of India, Ministry of Power, New Delhi & Others |
High Court of Meghalaya |
09-01-2014 |
M/s. Patel Engineering Limited, Represented by its President, Hyderabad Versus The Commissioner of Central Excise, Customs & Service Tax, Hyderabad-II |
High Court of Andhra Pradesh |
13-11-2013 |
M/s. Patel Engineering Limited, Rep. by its President Versus The Commissioner of Central Excise, Customs & Service Tax, Hyderabad-II & Another |
High Court of Andhra Pradesh |
05-04-2013 |
Patel Engineering Co. Ltd. Versus S.B.P. & Co. |
High Court of Judicature at Bombay |
11-06-2012 |
M/s Patel Engineering Ltd Versus National Insurance Co. Ltd |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
11-05-2012 |
M/s. Patel Engineering Limited Versus Union of India & Another |
Supreme Court of India |
01-03-2012 |
Patel Engineering Ltd. & Others Versus Commissioner of Customs (Import), Mumbai & Others |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
15-02-2012 |
M/s.Patel Engineering Ltd., represented by its Manager, K.Diwakaran Nair Versus The State Consumer Disputes Redressal Commission, Hyderabad & Others |
High Court of Andhra Pradesh |
17-11-2011 |
Patel Engineering Limited Versus United Real Estate and Builders Private Limited |
High Court of Judicature at Bombay |
25-08-2011 |
Patel Engineering Ltd. Versus United Estate & Builders Pvt. Ltd. |
High Court of Judicature at Bombay |
02-08-2011 |
Patel Engineering Ltd. (M/S) Versus Union of India & Others |
High Court of Delhi |
21-10-2009 |
M/s. S.B.P. and Company & Another Versus M/s. Patel Engineering Ltd. & Another |
Supreme Court of India |
21-08-2009 |
Patel Engineering Ltd. Versus Northern Railway Admn. |
High Court of Delhi |
29-04-2009 |
Patel Engineering Company Ltd Versus Konkan Railway Corporation Ltd
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High Court of Judicature at Bombay |
05-03-2009 |
Patel Engineering Ltd. & Others Versus State of Arunachal Pradesh & Others |
High Court of Gauhati |
12-12-2008 |
Poonam Engineering Works Versus Bharatbhai Khushalbhai Patel Trading as Harikrishna Industries & Another
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Intellectual Property Appellate Board |
18-08-2008 |
Northern Railway Administration, Ministry of Railway, New Delhi Versus Patel Engineering Company Ltd.
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Supreme Court of India |
04-02-2008 |
Bipin V. Patel Versus Parry Engineering And Export Ltd |
High Court of Gujarat At Ahmedabad |
11-12-2007 |
ITD Cementation India Ltd. Versus Dharmesh M. Patel, Proprietor of M/s. Aastha Engineering Co. |
High Court of Gujarat At Ahmedabad |
26-10-2005 |
S.B.P. and Co. Versus Patel Engineering Ltd. |
High Court of Gujarat At Ahmedabad |
26-10-2005 |
M/s. S.B.P. & Co. Versus M/s. Patel Engineering Ltd. and Another
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Supreme Court of India |
28-02-2005 |
Patel Engineering Ltd. & Another Versus National Highways Authority of India & Others |
High Court of Delhi |
19-08-2004 |
Konkan Railway Corporation Ltd. Versus Patel Engineering Company Ltd.
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High Court of Judicature at Bombay |
27-04-2004 |
Patel Engineering Co Ltd Versus Official Liquidator, High Court, Bombay.
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High Court of Judicature at Bombay |
02-04-2004 |
Patel Engineering Ltd Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
10-03-2004 |
Saravana Engineering Traders Versus Patel Roadways Ltd. & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
17-02-2004 |
Patel Engineering Co. Ltd Versus Official Liquidator
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High Court of Judicature at Bombay |
03-02-2003 |
S.B.P. and Co. Versus Patel Engineering Limited & Another
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High Court of Judicature at Bombay |
04-10-2002 |
U.V. Patel College of Engineering Versus All India Council For Technical Education |
High Court of Gujarat At Ahmedabad |
08-08-2001 |
Meenakshi Patel & Others Versus Engineering Export Promotion Council & Others
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High Court of Judicature at Bombay |
24-04-2001 |
Patel Engineering Company Limited and Others Versus West Bengal State Electricity Board
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Supreme Court of India |
09-02-2001 |
Patel Engineering Works Versus Sri Santosh Kumar Rawool & 13 Ors.
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High Court of Judicature at Bombay |
15-01-2001 |
West Bengal State Electricity Board Versus Patel Engineering Co. Ltd.
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Supreme Court of India |
23-02-1999 |
Patel Engineering Works Versus Shridhar Babaji Chaukekar & Others
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High Court of Judicature at Bombay |
11-02-1998 |
M/s Best & Crompton Engineering Limited by its Power Agent/Power of Attorney/Subrogee M/s National Insurance Co.Ltd. and others Versus Patel Roadways Private Ltd., Bombay
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High Court of Judicature at Madras |
25-07-1995 |
Yashraj Govindbhai Patel and Others Versus Patel Engineering Company Limited and Others
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Supreme Court of India |
02-02-1994 |
Hiraben Mohanbhai Patel Versus Hindocha Engineering Company |
High Court of Gujarat At Ahmedabad |
01-10-1993 |
M. S. Patel Versus Workmen Represented By Asson. Of Engineering Workers
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High Court of Judicature at Bombay |
21-09-1993 |
Municipal Corporation of Greater Bombay Versus Patel Engineering Company Limited
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High Court of Judicature at Bombay |
05-02-1993 |
Patel Engineering Co. & Others Versus Patel Nanajibhai Khodabhai |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
04-07-1991 |
Kishore Y. Patel and Others Versus Patel Engineering Company Limited and Others
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High Court of Judicature at Bombay |
14-02-1983 |
Patel Engineering Company Limited Versus C.B. Rathi |
High Court of Gujarat At Ahmedabad |
18-02-1977 |
Patel Engineering Co., Ltd., Srisailam Project Versus Commissioner for Workmens Compensation, Hyderabad |
High Court of Andhra Pradesh |
02-08-1974 |
Patel Engineering Co. Ltd. Versus Indian Oil Corporation Ltd. |
High Court of Bihar |
28-03-1972 |
Patel Gordhan Kanjibhai Versus Atlas Engineering Company Works |
High Court of Gujarat At Ahmedabad |
10-03-1972 |
CHARGULLA SITARAMA RAO VERSUS PATEL ENGINEERING CO. LTD.
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High Court of Andhra Pradesh |