Some PAST Judgements / Case Laws similar to V C CATERING PRIVATE LIMITED
Last Checked Past / Closed Litigation On 01-05-2022 22:33
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04-01-2022 |
M/s. Taj SATS Air Catering, Goa Unit Versus Mankayil Poulose Jose & Another |
In the High Court of Bombay at Goa |
06-09-2021 |
Shiv & Sons & Another Versus Indian Railway Catering And Tourism Corporation Ltd (IRCTC) |
High Court of Delhi |
25-06-2021 |
State of Kerala, Rep. by The Principal Secretary, Department of SC/ST Welfare & Development Department, Thiruvananthapuram & Another Versus Malabar Hotel Management & Catering Promotion Trust, Valley View Lakkidi, Wayanad |
High Court of Kerala |
18-02-2020 |
Shanti Bhatt & Others Versus Indian Railway Catering & Tourism Corporation Ltd., New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2020 |
Achal Bisht Versus Chandigarh Institute of Hotel Management & Catering Technology & Another |
High Court of Punjab and Haryana |
08-01-2020 |
Taj Sats Air Catering Ltd V/S C.C.G.ST., Mumbai East |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
12-12-2019 |
Moets Catering Services Through Its Sole Proprietor Mr. Sandeep Bindra Versus Dr. Ambedkar International Center & Others |
High Court of Delhi |
16-07-2019 |
Doon Caterer, Railway Catering Contractor Through Its Proprietor Naveen Tandon Versus Union of India & Others |
High Court of Punjab and Haryana |
03-05-2019 |
Kunhiraman Versus Sreekumar Sadanandan, Regional Manager, Indian Railway Catering & Tourism Corporation (IRCTC), Salih Arcade, Ernakulam |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
31-08-2018 |
CKK Catering Services, Mangalore Versus Asst. C.I.T, Mangalore |
Income Tax Appellate Tribunal Bangalore |
04-08-2016 |
M/s Bharat Catering Corp. LKO. Versus Indian Railway Catering |
High Court Of Judicature At Allahabad Lucknow Bench |
24-02-2016 |
M/s. Indian Railways Catering & Tourism Corporation Ltd. & Others Versus K.S. Sandeep Shetty & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-12-2015 |
C. Ramachandran, Industrial Catering Contractor Versus The Deputy Commercial Tax Officer, Manali Assessment Circle |
High Court of Judicature at Madras |
07-09-2015 |
National Insurance Co. Ltd. Versus M/s. Ben & Thammy Catering Services Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
24-08-2015 |
South Central Railway Catering Unit Versus The State of Andhra Pradesh, Rep by Commercial Tax Officer & Others |
In the High Court of Judicature at Hyderabad |
03-08-2015 |
B.M. Ajithkumar Versus The Indian Railway Catering & Tourism Corporation Limited, represented by its Managing Director & Another |
High Court of Kerala |
18-05-2015 |
M/s. R.K. Associates & Hoteliers Pvt. Ltd. Versus Indian Railways Catering & Tourism Corporation (IRCTC) & Others |
High Court of Delhi |
27-01-2015 |
Indian Railway Catering And Tourism Corporation Ltd (Irctc) Versus M/s. Srinathji Caterers |
High Court of Delhi |
13-10-2014 |
B.M. Ajithkumar Versus The Indian Railway Catering And Tourism Corporation Limited, represented by its Managing Director & Another |
High Court of Kerala |
19-09-2014 |
M/s. Vasantham Catering, represented by its Proprietor, M. Mohammed Akbar Versus The Senior Divisional Commercial Manager, Southern Railway, Trichy |
Before the Madurai Bench of Madras High Court |
15-09-2014 |
M/s. Ambuj Hotels & Real Estates (P) Ltd Versus The Executive Officer (Catering) & Others |
High Court of Judicature at Madras |
23-06-2014 |
M/s. Arenco Catering Service, Rep. by its Managing Partner Versus The Southern Railway Divisional Office, Commercial Branch, Palghat, Rep. By Junior Divisional (Commercial) Manager & Others |
High Court of Judicature at Madras |
18-06-2014 |
M/s. Ambuj Hotels & Real Estates (P) Ltd., rep. by its Director, Versus The Executive Director (Catering) Rail Bhavan & Others |
High Court of Judicature at Madras |
30-05-2014 |
Hotel Management Catering & Applied Nutrition Educational Society (Regd.) Versus Nagar Panchayat Daurala |
High Court of Judicature at Allahabad |
28-04-2014 |
Devi Prasad Versus Taj Sats Air Catering Ltd. |
High Court of Delhi |
12-03-2014 |
M/s. Goodwill Super Markets Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
26-02-2014 |
Malabar Hotel Management & Catering - Promotion Trust, Calicut Versus The District Labour Officer, Wayanad & Others |
High Court of Kerala |
12-02-2014 |
Rohit Kumar Gahalot Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
02-12-2013 |
Vivek Bhardwaj Versus Indian Railway Catering & Tourism Corporation & Others |
High Court of Judicature at Calcutta |
14-11-2013 |
Pacific Flight Catering Limited & Another Versus Lsg Sky Chefs New Zealand Limited |
Court of Appeal of New Zealand |
11-10-2013 |
Miss. Sneha d/o. Sandeeprao Patil Versus The National Council for Hotel Management and Catering Technology, Through its Director (A & F) & Others |
In the High Court of Bombay at Aurangabad |
13-09-2013 |
Vijay Kumar Das Versus Indian Railway Catering & Tourism Corporation Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2013 |
Himanshu Bhatt Versus Indian Railway Catering & Tourism Corporation Limited & Others |
High Court of Delhi |
22-08-2013 |
Pacific Flight Catering Limited & Another Versus Lsg Sky Chefs New Zealand Limited |
Court of Appeal of New Zealand |
30-07-2013 |
K.J John, Attendant, Institute of Hotel Management & Catering Technology & Others Versus Union of India, Represented by the Secretary to Goverment, Ministry of Tourism & Others |
Central Administrative Tribunal Ernakulam Bench |
29-05-2013 |
M/s. Zoom-Toshali Sands Consortium Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
27-02-2013 |
Neelam Shetty rep. By her father Suresh Shetty Versus The National Council for Hote Management & Catering Technology rep. By its Director Library Avenue New Delhi & Others |
High Court of Judicature at Madras |
05-07-2012 |
Cox & Kings Ltd. Versus Indian Rly. Catering & Tourism Corporation Ltd.& Another |
Supreme Court of India |
27-03-2012 |
The Institute of Hotel Management Catering Technology and Applied Nutrition Rep.by its Principal Versus The Presiding Officer & Another |
High Court of Judicature at Madras |
08-02-2012 |
Registrar General, High Court of Kerala, Ernakulam Versus N.B.K. Catering Service, Kozhikode & Another |
High Court of Kerala |
28-01-2012 |
Jacobs Bakers and Outdoor Catering, Velloor P.O., Pampady & Others Versus K.C. Abraham |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
06-01-2012 |
Indian Railways Catering & Tourism Corp. Ltd. Versus Cox & Kings India Ltd. & Another |
High Court of Delhi |
14-11-2011 |
Mohammed Saud, Sole Proprietor, M/s. Navigator Ship Supplies, Chennai Versus Garuda Catering Company Pvt. Ltd. Rep. By its Managing Director, Mumbai & Others |
High Court of Judicature at Madras |
27-09-2011 |
ABSA Bank Limited Versus The South African Commercial Catering |
Supreme Court of Appeal of South Africa |
14-09-2011 |
M/S GDP Hospitality Pvt. Ltd Versus M/s Herbs & Spice Catering P.Ltd & Another |
Intellectual Property Appellate Board |
25-07-2011 |
Nirmala Elizabeth Jacob Versus Institute of Hotel Management and Catering Technology, Represented by its Principal & Others |
Central Administrative Tribunal Ernakulam Bench |
19-04-2011 |
Smt.J. Chandrika & Another Versus The Regional Director Indian Railways Catering and Tourism Corporation Ltd.,(I.R.C.T.C.), Chennai & Others |
High Court of Judicature at Madras |
25-11-2010 |
A.K. Jhingron, Chief Commercial Manager (Catering), Central Railway Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
04-10-2010 |
M/s. Indian Railway Catering & Tourism Corporation Limited & Others Versus M/s. Doshion Veolia Water Solutions (P) Limited & Others |
Supreme Court of India |
13-09-2010 |
Jayasakthi Catering Services Versus Commissioner of Central Excise, Pondicherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
06-09-2010 |
Ambuja Hotels & Real Estates (P) Ltd Versus Indian Railway Catering & Tourism Corporaiton Ltd |
High Court of Delhi |
28-07-2010 |
The Principal, Oriental School of Hotel Management, A Unit of the Malabar Hotel Management and catering Promotion Trust, Wayanad Versus V. Jayaprakash |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
19-07-2010 |
Indian Railways Catering & Tourism Corporation Ltd. Versus Govt of Nct of Delhi & Others |
High Court of Delhi |
28-04-2010 |
M/S Otik Hotels & Resorts Pvt. Ltd. New Delhi & Another Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
08-04-2010 |
Otik Hotels & Resorts Pvt. Ltd. & Another Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
16-02-2010 |
M/s. Doshion Veolia Water Solutions Pvt. Ltd Versus India Railway Catering & Tourism Corpn. Ltd & Others |
High Court of Judicature at Madras |
15-12-2009 |
D. Subramaniam and Sons, Rep. By its Partner, D.S. Sekar, Chennai & Others Versus The Regional Director, Indian Railways Catering and Tourism Corporation Ltd.(I.R.C.T.C), Chennai & Others |
High Court of Judicature at Madras |
28-10-2009 |
M/s. Bharat Catering Corporation Versus Indian Railway Catering And Tourism Corporation Limited (Irctc) & Another |
High Court of Delhi |
12-08-2009 |
R.D. Sharma & Sons Versus Indian Railway Catering & Tourism Corporation Ltd. & Others |
High Court of Delhi |
02-07-2009 |
Hyderabad Catering Services A regd. Partnership firm rep. by its
partner Sri Subhashchander Versus The Managing Director, M/s Bakelite Hylam Ltd. |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
25-06-2009 |
Bharatiya Kamgar Sena, Prafulban Society Versus Chefair Employees Guild, having its Office at Chefair Flight Catering & Another
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High Court of Judicature at Bombay |
26-05-2009 |
M/s Bharat Catering Corporation Versus Indian Railway Catering & Tourism Corp Ltd.
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High Court of Delhi |
21-04-2009 |
M/s Poorvanchal Caterers a partnership firm, through Swami Vivekanand Singh its partner & Another Versus Indian Railway Catering and Tourism Corporation Ltd. (A Govt. of India Undertaking) through its Managing Director & Others
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High Court of Delhi |
16-04-2009 |
Ambuja Hotels & Real Estates P.Ltd. Versus Indian Railway Catering & Tourism Corporation Ltd.
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High Court of Delhi |
28-11-2008 |
The Principal, Annai Fathima Institue of Hotel Catering Administration, Madurai Versus L. Rajesh Kumar |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
29-09-2008 |
M/s. Deepak & Co. Versus Indian Railways Catering & Tourism Corporation Ltd. |
High Court of Delhi |
05-09-2008 |
M/s. R.K. Enterprises Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
22-04-2008 |
Union of India Rep. Assistant Commercial Manager Catering Head Quarters Officer Southern Railway, Chennai & Others Versus The Registrar Central Administrative Tribunal Chennai & Another
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High Court of Judicature at Madras |
26-03-2008 |
Indian Railway Catering & Tourism Corpn. Ltd. Versus Indian Railway Major & Minor Caterers Association & Others
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Supreme Court of India |
13-03-2008 |
M/s. P.R. Catering Co. & Another Versus Oil and Natural Gas Corporation Ltd. & Others
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Supreme Court of India |
04-02-2008 |
Baroon Prakash Versus National Council for Hotel Management and Catering Technology & Another
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High Court of Delhi |
22-11-2007 |
P.K. Shefi Versus The Indian Railway Catering and Tourism Corporation Limited., New Delhi & Another
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High Court of Judicature at Madras |
28-05-2007 |
R.C. Goel Versus Indian Railways Catering & Tourism Corporation & Others |
High Court of Delhi |
27-04-2007 |
Mobile Catering Van & Chef Cart Welf Versus Commissioner of Municipal Corporation of Delhi & Others |
High Court of Delhi |
05-12-2006 |
India Railway Catering And Tourism Corporation Ltd Versus Alak Kumar Ghose |
High Court of Assam |
30-10-2006 |
Sh. Vaibhav Singh Chauhan Versus Director (Studies), National Council For Hotel Management and Catering Technology & Others
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High Court of Delhi |
22-06-2006 |
The Association of Educational Institutes for Hotel Management & Catering Technology Versus The Government of Tamil Nadu represented by its Secretary & Another
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High Court of Judicature at Madras |
24-03-2006 |
M/s A.A. Catering Co. Others Versus Union of India Others
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High Court of Delhi |
07-02-2006 |
M/S Poorvanchal Caterers & Another Versus Indian Railway Catering And Tourism Corporation & Others
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High Court of Delhi |
22-12-2005 |
Poorvanchal Caterers & Another Versus Indian Railway Catering & Tourism Corporation Ltd. |
High Court of Delhi |
15-12-2005 |
Poorvanchal Caterers & Another Versus Indian Railway Catering & Tourism Corpn Ltd. & Others |
High Court of Delhi |
14-12-2005 |
K.M.A. Caterers Versus Indian Railway Catering & To |
High Court of Delhi |
07-01-2005 |
INSTITUTE OF HOTEL MANAGEMENT, CATERING TECHNOLOGY AND APPLIED NUTRITION (KARNATAKA) SOCIETY, BANGALORE VERSUS HEMALATHA V. REDDY
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High Court of Karnataka |
15-07-2004 |
Commissioner of Sales Tax Versus Departmental Catering (Northern Railways) |
High Court of Delhi |
22-06-2004 |
The Union of India (UOI) through the Chief Commercial Manager, (Catering) East Central Railway Versus The State of Bihar |
High Court of Bihar |
22-01-2004 |
M/s Catering Inn Versus The Addl. Deputy Commissioner
|
High Court of Karnataka |
27-03-2003 |
Industrial Catering Services (Pvt.) Ltd. Versus The Commercial Tax Officer & Others
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High Court of Judicature at Madras |
16-01-2001 |
P.R. Catering Versus State of Bihar and another |
High Court of Bihar |
25-10-2000 |
Institute of Hotel Management, Catering Technology & Nutrition Versus Workmen, Institute of Hotel Management Class Iv Employees Association |
High Court of Karnataka |
11-09-2000 |
Connoisseur Catering Services Private Limited Versus Sports Authority of India |
High Court of Delhi |
11-08-2000 |
Connoisseur Catering Services Private Limited Versus Sports Authority of India |
High Court of Delhi |
17-11-1999 |
DIRECTOR/CONTROLLER OF EXAMINATIONS, NATIONAL COUNCIL FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY, NEW DELHI VERSUS SAHIR DHAMNIJA
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High Court of Karnataka |
27-10-1998 |
Bharathiya Coffee Workers Catering Service (P) Ltd. Versus Indian Coffee Workers Co-operative Society Ltd.
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High Court of Kerala |
01-10-1997 |
Bharati Vidyapeeth's Institute of Hotel Management & Catering Technology Versus State of Maharashtra & Ors.
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High Court of Judicature at Bombay |
17-06-1996 |
M.K.Padmavathy Versus The Institute of Hotel Management, Catering Technology and Applied Nutrition represented by the Principal and Secretary, Madras
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High Court of Judicature at Madras |
30-01-1996 |
Oil And Natural Gas Corporation Ltd Versus M/S.P.R. Catering Co.Jorhat |
High Court of Assam |
01-09-1995 |
BHARAT HEAVY PLATES AND VESSELS LTD. , VISAKHAPATNAM REP. BY ITS MANAGING DIRECTOR VERSUS BALAJI CATERING SERVICES A PARTNERSHIP FIRM, REP. BY ITS MANAGING PARTNER T. SUBBARAMIREDDY. VISAKHAPATNAM
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High Court of Andhra Pradesh |
14-07-1994 |
Commissioner of Sales Tax Versus Northern Railway Catering Department, U.P
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Supreme Court of India |
27-08-1990 |
Catering Cleaners of Southern Railways Versus Chief Commercial Supdt., Southern Railway
|
Supreme Court of India |
08-09-1987 |
T. I. Madhavan, Gen. Secretary, All India Railway Catering Services Workers' Union Versus Union of India and Others
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Supreme Court of India |