Some PAST Judgements / Case Laws similar to V B RESORTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-03-2023 17:51
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23-01-2023 |
M/s. Fun World & Resorts India Pvt. Ltd., Rep. by its GPA, U. Sivanarayanan Versus The Principal Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
05-01-2023 |
M/s. Shekhar Resorts Limited (Unit Hotel Orient Taj) Versus Union of India & Others |
Supreme Court of India |
05-01-2023 |
The Revenue Divisional Officer, Kochi & Others Versus M/s. Poothotta Resorts Pvt. Ltd., Rep. by Its Director Shaji K. Mathew, Vyttila |
High Court of Kerala |
02-01-2023 |
Gold Coins Hotels & Resorts Limited now known as M/s Renown Hotels & Resorts Pvt. Ltd., Represented by its Director, Chetan P. Tayal, Bangalore Versus Mohammed Nissar & Others |
High Court of Karnataka |
19-12-2022 |
M/s. Fun World & Resorts India Pvt., Ltd., Rep. by its GPA U. Sivanarayanan, Bangalore Versus The Principal Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
21-10-2022 |
Anandi Water Park Resorts & Club Pvt. Ltd. Thru. Dir. Amit Versus State Of UP Thru. Addl. Chief Secy. Commercial & Entertainment |
High Court Of Judicature At Allahabad Lucknow Bench |
18-07-2022 |
Vijayashanthi Builders Limited, Rep. by its Managing Director, Chennai & Another Versus Amient Hotels Resorts and Estates Private Limited, Rep. by its Authorised Signatory, Chennai & Others |
High Court of Judicature at Madras |
14-07-2022 |
Kai Resorts Pvt. Ltd., Kottayam, Represented by Its Director, M.P. Jayaprakash, Alappuzha Versus District Collector, Kottayam & Others |
High Court of Kerala |
24-06-2022 |
M/S. V.G.P. Golden Beach Resorts Ltd., Chennai Versus The Secretary & Another |
High Court of Judicature at Madras |
26-05-2022 |
M/s. Kanya Resorts Private Limited, Chennai & Others Versus The Assistant Registrar of Companies, Chennai |
High Court of Judicature at Madras |
26-05-2022 |
M/s.Kanya Resorts Private Limited, Chennai & Others Versus The Assistant Registrar of Companies Tamilnadu, Chennai |
High Court of Judicature at Madras |
27-04-2022 |
Rajasthan Financial Corporation Jaipur & Others Versus M/s. Jain Bandhu Sneh Resorts Private Limited & Another |
Supreme Court of India |
11-03-2022 |
Kapico Kerala Resorts Pvt. Ltd., Cochin, Represented by Its Chairman, Roy M. Mathew Vesus The State of Kerala, Represented by The Secretary to Government, Local Self Government Department, Thiruvananthapuram & Another |
High Court of Kerala |
01-03-2022 |
S.P.A. Legends Resorts Private Ltd., Rep.by its Director, Farooq Ahamed Quazi Versus Jayamurthy |
High Court of Judicature at Madras |
26-10-2021 |
Balakrishna Raja, Authorised Signatory BKR Hotels & Resorts Pvt. Ltd. & Adhiparasakthi Promoters & Property Developers, Chennai Versus S. Peter |
High Court of Judicature at Madras |
05-10-2021 |
M/s. Regency Aqua-Electro Abd Motel Resorts Ltd. Versus United India Insurance Company Ltd., Through its Senior Divisional Manager, Punjab & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-08-2021 |
M/s. Zapp Hotels & Resorts Pvt. Ltd. & Another Versus M/s. Devi Aashirwad Resorts Pvt. Ltd. & Another |
High Court of Jammu and Kashmir |
05-08-2021 |
M/s. Vantage Resorts & Clubs Pvt. Ltd., Rep. by its Director, Senthil Nathan Versus M/s. Vinplex India Pvt. Ltd., Rep. by its Director, K.R. Rangarajan & Others |
High Court of Judicature at Madras |
23-07-2021 |
Sathya Narayana Shetty Versus Fern Valley Resorts Pvt. Ltd., Bangalore, Represented by its Director Paul Fernandez & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
23-02-2021 |
Le Waterina Resorts & Hotels Ltd., Kancepuram Dist Versus Securities & Exchange Board of India SEBI Bhawan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
10-02-2021 |
Le Waterina Resorts & Hotels Limited Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
26-11-2020 |
M/S. Royal Goan Beach Resorts Llp (Formerly Royal Goan Beach Resorts Pvt Ltd), Represented by its General Manager, Jaison Chacko Anithanam Versus State of Kerala, Represented by Its Secretary to Government, (Taxes Department), Thiruvananthapuram & Another |
High Court of Kerala |
05-11-2020 |
Heritage Conservators Through: Its Proprietor Mr. Gurpreet Singh Versus Espire Resorts Private Limited (Formerly Known As Cosmos Buildwell Private Limited) |
High Court of Delhi |
30-07-2020 |
Garikipati Bulli Nayana Versus M/s. M.S.R. Housing & Resorts Private Limited rep. by its Managing Director & Others |
High Court of for the State of Telangana |
02-06-2020 |
Diana Buildwell Private Limited & Others Versus M/s. Sterling Holiday Resorts (India) Ltd. & Others |
In the High Court of Bombay at Goa |
05-03-2020 |
Toursim Resorts Pvt. Ltd., Represented by Its Authorized Representative, Karthik Kishorte Versus Joint-1, Sub Registrar, Udhagamandalam |
High Court of Judicature at Madras |
26-02-2020 |
Harish Jain Versus Haveli Restaurant & Resorts Ltd. Through its Managing Director, Jalandhar (Punjab) & Others |
National Company Law Appellate Tribunal |
11-02-2020 |
Club India Resorts & Metro Hotels Private Limited, Rep. by its Director, Bodhee Satvikanath Raju Versus The Superintendent of Police, Dindigul & Others |
Before the Madurai Bench of Madras High Court |
01-02-2020 |
RS Resorts V/S PNB and Others. |
Debts Recovery Tribunal Chandigarh |
30-01-2020 |
Mahindra Holidays & Resorts India Limited Versus George Kutty Lukose & Another |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
27-01-2020 |
Desire Agro Resorts Development Pvt. Ltd. & Another Versus Pradip Kumar Halder |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-01-2020 |
M/s. Fun World & Resorts (India) Pvt. Ltd., Bangalore, Represented By Its Managing Director, Vinod Kumar Sabharwal Versus K.K. Nimil, Proprietor, M/s. Niel Entertainment, Palarivattom, Ernakulam |
High Court of Kerala |
10-01-2020 |
Kapico Kerala Resorts Pvt. Ltd. Versus State of Kerala & Others |
Supreme Court of India |
03-01-2020 |
State Bank of India and Others. V/S Daaj Hotel And Resorts Pvt. Limited and Others. |
Debts Recovery Tribunal Hyderabad |
19-12-2019 |
Sri Ramani Resorts & Hotels Pvt. Ltd., rep by its Managing Director Sri Ramani Residency, Alwarpet Versus State Bank of India, (Earlier State Bank of Travancore) rep by its Authorized Officer and Assistant General Manager, Stressed Assets Management Branch, Egmore |
High Court of Judicature at Madras |
19-12-2019 |
Sanvo Resorts Pvt. Ltd. Versus Aniket Anil Kadam & Others |
High Court of Judicature at Bombay |
18-12-2019 |
Alchemist Asset Reconstruction Company Limited Versus Sima Hotels & Resorts Limited |
National Company Law Appellate Tribunal |
17-12-2019 |
Manoramya Resorts & Hotels Pvt. Ltd. Versus Tinaben Behram Mehta |
High Court of Gujarat At Ahmedabad |
25-11-2019 |
Mahindra Holidays & Resorts India Limited Represented by its General Manager Accounts A. Sridhar Versus The State of Tamil Nadu Rep. by its Revenue Secretary, Chennai & Another |
High Court of Judicature at Madras |
04-11-2019 |
Mahindra Holidays & Resorts India Ltd., Rep., by its Vice President – Human Resources, Chennai & Another Versus Appellate Authority under Tamilnadu Shops and Establishments Act-1947, Special Deputy Commissioner of Labour, Teynampet, Chennai & Another |
High Court of Judicature at Madras |
04-11-2019 |
Mahindra Holidays & Resorts India Ltd., Rep., by its Vice President – Human Resources, Chennai & Another Versus Appellate Authority under Tamilnadu Shops and Establishments Act-1947, Special Deputy Commissioner of Labour, Teynampet, Chennai & Another |
High Court of Judicature at Madras |
13-09-2019 |
Amit Kumar Dutta Versus The Taj Hotels Resorts & Palaces, The Indian Hotels Co. Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-08-2019 |
Mithra Resorts & Club Private Limited, Rep. by its Secretary, V. Vinoth Kumar Versus The State of Tamil Nadu,Rep. by its Secretary to Government, Home Department, Chennai & Others |
High Court of Judicature at Madras |
25-06-2019 |
Secretary to Government Department of Revenue, Secretariat, Thiruvananthapuram & Others Versus Mist Valley Resorts Pvt. Ltd., Registered Office, Ernakulam, Represented by N. Ramesh, Executive Director |
High Court of Kerala |
24-06-2019 |
M/s. Mayar Health Resorts Ltd. Versus The Assistant Provident Fund Commissioner & Recovery Officer & Another |
High Court of Delhi |
24-06-2019 |
Advani Hotels & Resorts India Ltd. & Another Versus The State of Goa, through its Chief Secretary, Secretariat & Another |
In the High Court of Bombay at Goa |
21-05-2019 |
Mahindra Holidays & Resorts India Limited, Chinnakanal Village, Idukki, Represented by Its Divisional Manager, S. Ramesh Versus The State of Kerala, Represented by The Chief Secretary, Government of Kerala, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
02-05-2019 |
Col. (Retd) S.P. Putchala Versus Mahindra Holidays & Resorts India Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-05-2019 |
Mahindra Holidays & Resorts India Ltd. Versus S.P. Putchala & Another |
National Consumer Disputes Redressal Commission NCDRC |
12-04-2019 |
M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali |
High Court of Judicature at Madras |
12-04-2019 |
M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali |
High Court of Judicature at Madras |
08-04-2019 |
M/s.Mahindra Holidays & Resorts India Ltd. & Another Versus Dr.Louie Fischer, M.O.S.C.Medical College Hospital, Kolencherry & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
26-02-2019 |
Sarla Tantia Versus Ramaanil Hotels & Resorts Pvt. Ltd. |
National Company Law Appellate Tribunal |
22-02-2019 |
Manila Resorts Pvt. Ltd Versus Bahl Paper Mills Ltd & Others |
National Company Law Appellate Tribunal |
07-02-2019 |
V.K.L. Resorts India Pvt.Ltd., Represented by Its Director, Shaji Mathew, Cochin Versus The Director, Department of Fire & Rescue Services, Kerala Fire & Rescue Services, Trivandrum & Others |
High Court of Kerala |
07-01-2019 |
Vedic Resorts & Hotels Pvt. Ltd. Versus National Insurance Company Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
13-12-2018 |
The Managing Director, Woodville Palace Resorts (P) Ltd. Versus Rajinder Sharma |
High Court of Himachal Pradesh |
03-12-2018 |
The Moon River Resorts (Pvt.) Ltd, Ernakulam & Others Versus The Authorised Officer Chief Manager Federal Bank Ltd, Ernakulam & Others |
Debts Recovery Tribunal Ernakulam |
20-11-2018 |
Regania Hotels & Resorts P. Ltd. Versus Delhi Tourism & Transportation Development Corporation |
High Court of Delhi |
14-11-2018 |
Diamond Resorts (Europe) Ltd. & Others Versus Regency Villas Title Ltd. & Others |
United Kingdom Supreme Court |
04-10-2018 |
Fun World And Resorts India Private Limited Versus Vanita Vishram Trust, Surat |
High Court of Gujarat At Ahmedabad |
02-08-2018 |
C.J. Mathew Versus Greendot Hotels & Resorts (India) P. Ltd. |
National Company Law Tribunal Chennai |
31-07-2018 |
Lalchand Resorts Private Versus Dcit, Corporate Circle-1(1), Bhubaneswar |
Income Tax Appellate Tribunal Cuttack |
23-07-2018 |
Sarla Tantia Versus Ramaanil Hotels And Resorts P. Ltd. |
National Company Law Tribunal Kolkata |
20-06-2018 |
M/s. Deccan Park Resorts Versus Commissioner of GST & Central Excise, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
11-05-2018 |
Eros Resorts & Hotels Ltd. Versus Explorer Associates Pvt. Ltd. & Another |
High Court of Delhi |
24-04-2018 |
The Commissioner of Prohibition and Excise & Another Versus Golden Sun Hotel Beach Resorts, Rep. by its Director, R.L. Jain, Kanchipuram |
High Court of Judicature at Madras |
20-04-2018 |
Frhi Hotels & Resorts S.A R.L. Versus Dr. Mukram Ulla Khan |
High Court of Delhi |
20-03-2018 |
Ascot Hotels & Resorts Pvt. Ltd & Another Versus Connaught Plaza Restaurants Pvt. Ltd. |
High Court of Delhi |
08-03-2018 |
M/s. Jain Bandhu Sneh Resorts Pvt. Ltd. through the Managing Director, Sunil Kumar Jain Versus Rajasthan Financial Corporation, Jaipur through the Chairman & Managing Director, Jaipur & Others |
High Court of Rajasthan Jodhpur Bench |
05-03-2018 |
Zuri Hotels And Resorts (P) Ltd. Versus Additional Thahsildar |
High Court of Kerala |
31-01-2018 |
Union of India Represented by Secretary to Government (Revenue) Government of Puducherry, Puducherry & Another Versus The Managing Director, M/s. Ravikumar Resorts & Hotels (P) Ltd., Puducherry |
High Court of Judicature at Madras |
11-01-2018 |
Ramkrishna Janardan Bhat @ Ramkrishna Janardan Pinge Versus M/s. Gold Resorts & Hotels Pvt. Ltd., (Now Changed to Experion Hospitality Pvt. Ltd.) & Others |
In the High Court of Bombay at Goa |
10-01-2018 |
M/s. Mangalam Homes & Resorts Pvt.Ltd. & Others Versus Joy Kaliyavumkal & Others |
Supreme Court of India |
10-01-2018 |
Neelakshi Chopra Versus Sterling Holiday Resorts (India) Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-01-2018 |
The Managing Director, Ram Ratan Choudhury Panchawati Holiday Resorts Ltd. & Another Versus Goutam Biswas |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-11-2017 |
Shiv Villas Resorts Pvt. Ltd Versus United India Insurance Co. Ltd & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-11-2017 |
Ktunaxa Nation Council & Kathryn Teneese, on their own behalf & on behalf of all citizens of the Ktunaxa Nation Versus Minister of Forests, Lands & Natural Resource Operations & Glacier Resorts Ltd & Others |
Supreme Court of Canada |
20-09-2017 |
Aubrey D'Souza, Versus Adarsh Hospitalities & Resorts Private Ltd. |
In the High Court of Bombay at Goa |
05-09-2017 |
Commissioner of C. Ex., Chandigarh V/S Taj GVK Hotels & Resorts |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
10-08-2017 |
State of West Bengal Versus M/s. Desire Agro Resorts Development Private Limited |
High Court of Judicature at Calcutta |
26-07-2017 |
Fomento Resorts and Hotels Limited Versus Novex Communication Private Limited |
In the High Court of Bombay at Goa |
12-06-2017 |
M/s. Samira Beach Castle Resort (Private) Limited represented by its Managing Director, Shibu Thomas Versus Sivakmar Director, Mausumi Resorts Karala Private Limited & Others |
High Court of Kerala |
12-06-2017 |
M/s. Samira Beach Castle Resort (Private) Limited represented by its Managing Director, Shibu Thomas Versus Sivakmar Director, Mausumi Resorts Karala Private Limited & Others |
High Court of Kerala |
09-06-2017 |
In Re: M/s. Aryarup Tourism Club Resorts Private Limited (In Liquidation) |
High Court of Judicature at Bombay |
04-05-2017 |
K.V. Rathish, Athira, Thalap & Another Versus M/s. Sai Homes & Resorts & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
29-03-2017 |
M/s. Mahindra Holidays & Resorts India Ltd. represented by its Authorized Officer Versus The Intelligence Officer & Others |
High Court of Kerala |
09-03-2017 |
Goel Adesh Kumar Versus Resorts World at Sentosa Pte Ltd. |
Supreme Court of Singapore |
24-02-2017 |
Multiple Resorts Pvt. Ltd. Versus Mars Bullion Trade Pvt. Ltd. |
High Court of Judicature at Calcutta |
20-01-2017 |
M/s. Trans India Resorts having its Reg. Office at No.37/10, T. Nagar, Chennai, Rep. By its Director Mr. Marimuthu & Another Versus The State Rep. By The Additional Superintendent of Police, SPE/CBI/ACB/Chennai |
High Court of Judicature at Madras |
13-01-2017 |
Montreaux Resorts (P) Ltd Versus Ascot Hotels & Resorts (P) Ltd & Others Respondent |
National Company Law Tribunal New Delhi |
13-01-2017 |
Montreaux Resorts P. Ltd Versus Ascot Hotels And Resorts P. Ltd |
National Company Law Tribunal New Delhi |
21-12-2016 |
Robin D'Souza, Goa Versus Mahindra Holidays & Resorts India Ltd., Chennai & Another |
Goa State Consumer Disputes Redressal Commission Panaji |
21-12-2016 |
Sailesh Bhatia & Another Versus Grassfield Farms & Resorts Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
19-12-2016 |
In the Matter of: Kullu Valley Leisure Resorts Private Limited & Another |
High Court of Delhi |
15-12-2016 |
The Regional Director ESI Corporation, Thrissur Versus M/s. Jaymat Hotel Resorts Ltd. |
High Court of Kerala |
15-12-2016 |
The Regional Director ESI Corporation, Thrissur Versus M/s. Jaymat Hotel Resorts Ltd. |
High Court of Kerala |
01-12-2016 |
M/s. Shanon Restaurant & Resorts Pvt. Ltd. Versus Emaar MGF Land Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
23-11-2016 |
Bibhas Chandra Guha Versus Desire Agro Resorts Development Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-10-2016 |
M/s Unitech Residential Resorts Ltd. Versus Atul Gupta & Another |
Supreme Court of India |