Some PAST Judgements / Case Laws similar to V B HOLDING PRIVATE LIMITED
Last Checked Past / Closed Litigation On 21-06-2022 09:39
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13-04-2022 |
The Commissioner of Income Tax Versus Alcon Resort Holding Limited Velho Building, Panaji-Goa |
In the High Court of Bombay at Goa |
20-01-2022 |
DHR Holding India Pvt., New Delhi Versus Addl. CIT, New Delhi |
Income Tax Appellate Tribunal Delhi |
01-09-2021 |
Jeewan Holding Private Limited & Another Versus Union Of India & Another |
High Court of Delhi |
25-08-2021 |
CSG Holding Company Ltd., Rep. By its Power Agent, Pradeep Yadav Versus Saint-Gobain Glass France, A Fresh Societe Anonyme (SA), Rep. By power Agent, T. Bhaskaran & Another |
High Court of Judicature at Madras |
29-07-2021 |
M/s. Lancor Holding Limited, Rep. by its Managing Director, R.V. Shekar, Chennai Versus The Union of India, Rep. by the Secretary to Government Ministry of Finance, Income Tax Department, New Delhi & Others |
High Court of Judicature at Madras |
16-07-2021 |
Seeni Naina Holding Private Limited, Rep. by its Power Agent, P. Chandran Versus The District Collector, Sivagangai & Others |
Before the Madurai Bench of Madras High Court |
01-03-2021 |
M/s. Rapipay Fintech Holding Private Limited & Another |
National Company Law Tribunal New Delhi |
04-02-2021 |
Lorik Bhagat Versus The Bihar State Power (Holding) Company Limited & Others |
High Court of Judicature at Patna |
17-09-2019 |
The Bihar State Power holding Company Ltd., Patna Versus M/s Hotel Satkar Pvt. Limited, Patna & Others |
High Court of Judicature at Patna |
07-08-2019 |
The Bihar State Electricity Employees Association a registered Trade Union & Others Versus The Bihar State Power Holding Company Ltd., Patna & Others |
High Court of Judicature at Patna |
10-04-2019 |
Pharmacosmos Holding A/S Versus La Renon Healthcare Private Limited & Another |
High Court of Delhi |
10-04-2019 |
Pharmacosmos Holding A/S Versus La Renon Healthcare Private Limited & Another |
High Court of Delhi |
12-03-2019 |
State Trading Corporation of India Ltd. Versus M/s. Global Steel Holding Limited & Others |
Supreme Court of India |
24-01-2019 |
Gulf Hibiscus Ltd Versus Rex International Holding Ltd & Another |
Supreme Court of Singapore |
09-01-2019 |
Indira Majumder Versus Usha Holding Enclave Private Limited & Others |
High Court of Judicature at Calcutta |
06-12-2018 |
State Trading Corporation of India Ltd. Versus M/s Global Steel Holding Limited & Others |
Supreme Court of India |
23-11-2018 |
M/s. Srivithesa Holding Pvt. Ltd., Chennai Versus The Dy. Commissioner of Income Tax Company Circle ? IV (Inv.), Chennai |
High Court of Judicature at Madras |
02-11-2018 |
Indiabulls Housing Finance Limited Versus RHC Holding Private Limited & Others |
High Court of Punjab and Haryana |
26-10-2018 |
RRPR Holding Private Limited Versus Securities & Exchange Board of India & Another |
High Court of Delhi |
05-10-2018 |
Bihar State Power (Holding) Co. Ltd. Versus Estate Sri Sri Ramchandraji & Another |
High Court of Judicature at Calcutta |
03-10-2018 |
Karishma Versus Pepsi Co. India Holding Pvt. Ltd. & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
21-08-2018 |
Usha Holding Enclave Pvt. Ltd. Versus Indira Majumder & Others |
High Court of Judicature at Calcutta |
27-07-2018 |
Acit, Chennai Versus M/s. Saravana Global Holding Ltd, Chennai |
Income Tax Appellate Tribunal Chennai |
16-07-2018 |
Ibrar Ahmed Versus Bihar State Power (Holding) Company Limited |
High Court of Judicature at Patna |
14-06-2018 |
Pepsico India Holding Pvt. Ltd V/S CCE & ST, Pondicherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
19-02-2018 |
M/s. Ujjwal Moldings Limited, Sabalpur, Patna City, Patna, through its Director, Vikas Kumar Kamalia Versus The Bihar State Power (Holding) Company Limited & Others |
High Court of Judicature at Patna |
23-01-2018 |
Rajesh Kumar Luthra, presently holding the post of Head Clerk/Divisional Accountant (CDC), Department of Hospital Engineering & Planning, PGIMER Versus Post Graduate Institute of Medical Education and Research, Chandigarh through its Director & Another |
Central Administrative Tribunal Chandigarh Bench |
08-01-2018 |
Scan Holding P Ltd. Versus Assistant Commissioner of Income Tax |
High Court of Delhi |
19-12-2017 |
Ram Bilas Prasad Versus President-Cum-Managing Director, Bihar State Power Holding Company Ltd. |
High Court of Judicature at Patna |
13-11-2017 |
Helamin Technology Holding SA Versus Haribansh Rai |
High Court of Delhi |
17-10-2017 |
In the matter of: M/s. Medici Holding Limited Vs. M/s. Photon Infotech Private Limited & Others |
National Company Law Tribunal Chennai |
27-04-2017 |
Stock Holding Corporation of India Ltd . Versus V.S. Pandey & Others |
National Consumer Disputes Redressal Commission NCDRC |
22-03-2017 |
Czyzewski ET AL. Versus Jevic Holding Corp. ET AL. |
Supreme Court of United States |
10-03-2017 |
M.C. Davar Holding Private Limited Versus Aurosagar Estates Private Limited & Others |
National Company Law Tribunal Mumbai |
20-02-2017 |
Devshree Bandhe Versus Chhattisgarh State Power Holding Company Limited (A Government of Chhattisgarh Undertaking, A successor company of CSEB), through its Chairman & Others |
High Court of Chhattisgarh |
30-11-2016 |
Pran Krishna Bhaumik & Another Versus Managing Director, River Bank Holding Pvt. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
21-07-2016 |
Bihar State Electricity Board @ Bihar State Power (Holding) Company Ltd through its Chairman Cum Managing Director, Patna & Others Versus M/s R S Fabricators, through its one of the Partner, Ram Bachan Prasad, District- Patna |
High Court of Judicature at Patna |
17-06-2016 |
Gaurav Batta Versus Pepsi Co.India Holding Pvt. Ltd. C/o Western Logistic & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
29-02-2016 |
Pramerica ASPF II Cyprus Holding Ltd. Versus Deputy Commissioner of Income-tax (Intl. Taxation) 3(3)(2) |
Income Tax Appellate Tribunal Mumbai |
29-02-2016 |
Shalimar Chemical Works Limited Versus Usha Holding & Enclave Private Limited & Another |
High Court of Judicature at Calcutta |
09-12-2015 |
Helamin Technology Holding Sa & Another Versus Haribansh Rai & Others |
High Court of Delhi |
09-12-2015 |
Helamin Technology Holding Sa & Another Versus Haribansh Rai & Others |
High Court of Delhi |
04-11-2015 |
Cavendish Square Holding BV & Another Versus Talal El Makdessi & Another |
United Kingdom Supreme Court |
31-08-2015 |
Air Liquide India Holding Pvt. Ltd. Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
12-05-2015 |
Commissioner of Income-tax, Kolkata-III Versus Merlin Holding (P.) Ltd. |
High Court of Judicature at Calcutta |
23-04-2015 |
M/s. Shri Nidi Holding, A Partnership Firm through its partner Karthik Sabanayagam Versus M/s. John Demonte Trust, represented by its Sole Trustee Archbishop of Madras ? Mylapore |
High Court of Judicature at Madras |
23-03-2015 |
M/s. Ambaal Holding & Another Versus Pyramid Finance Private Limited |
In the High Court of Bombay at Goa |
20-01-2015 |
Harkirat Singh Versus Rabobank International Holding B.V. Co-operative Centrale Raiffeisen-Boerenleenbank b.a. |
High Court of Judicature at Bombay |
16-01-2015 |
The Oriental Insurance Co. Limited & Another Versus Chhattisgarh Rajya Vidyut Holding Co. Maryadit |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
16-01-2015 |
Divisional Manager, The Oriental Insurance Company Limited Versus Chhattisgarh Rajya Vidyut Holding Co. Maryadit |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
06-01-2015 |
M/s. Pepsico India Holding Pvt. Ltd. Versus Krishna Kant Pandey |
Supreme Court of India |
17-11-2014 |
Stock Holding Corporation of India Ltd. Versus N.C. Tewari, Commissioner of Income-tax, Mumbai City- III |
High Court of Judicature at Bombay |
10-11-2014 |
Banyan Tree Holding (P) Limited Versus Jamshyad Sethna |
High Court of Delhi |
30-09-2014 |
Perfetti Van Melle Holding B.V. Versus Authority of Advance Ruling |
High Court of Delhi |
17-09-2014 |
S.T. Holding (P.) Ltd. Versus Assistant Commissioner of Wealth Tax- 8 (3), Mumbai |
Income Tax Appellate Tribunal Mumbai |
20-08-2014 |
I.P. Holding Asia Singapore P. Ltd. & Another Versus Securities & Exchange Board of India |
Supreme Court of India |
11-08-2014 |
Stock Holding Corporation of India Ltd. Versus Snehlata Agarwal |
National Consumer Disputes Redressal Commission NCDRC |
01-08-2014 |
In Matter of Lrsd Global Holding Private Limited |
High Court of Delhi |
18-07-2014 |
Subhkam Ventures (I) Pvt. Ltd V/S Addl. Commissioner of Income Tax And Dy. Commissioner of Income Tax V/S Subhkam Holding Pvt. Ltd. |
Income Tax Appellate Tribunal ITAT Mumbai |
16-05-2014 |
M/s. Durham Spintex & Holding Pvt. Ltd. Versus C.S.T. Service Tax Ahmedabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
06-05-2014 |
PSONS Ltd. Versus UPF Holding Pte Ltd. & Others |
Supreme Court of Singapore |
31-03-2014 |
PSONS Ltd. Versus UPF Holding Pte Ltd. & Others |
Supreme Court of Singapore |
19-03-2014 |
Additional Secretary, Chhattisgarh State Power Holding Company Ltd. Head Office Danganiya, Raipur (C.G.) Versus Bajaj Allianz General Insurance Company Ltd. through Branch Manager, Shivmohan Bhawan |
National Consumer Disputes Redressal Commission NCDRC |
14-03-2014 |
M/s. Flowil International Lighting (Holding) B.V. (Netherlands) & Another Versus M/S Digital Gadgets & Others |
High Court of Delhi |
20-01-2014 |
Essel Adi Smart Grid Solutions Ltd Versus Bihar State Power (Holding) Company Ltd and Others |
High Court of Judicature at Patna |
09-09-2013 |
The Bihar State Power ( Holding) Co. Ltd. & Others Versus M/s. Gkc-Sseljv, A Joint Venture Between Gkc Projects Ltd. With Sse Limited & Others |
High Court of Judicature at Patna |
20-08-2013 |
Ajay Kumar Versus Bihar State Power (Holding) Company Limited and Others |
High Court of Judicature at Patna |
08-08-2013 |
Pepsico India Holding Pvt.Ltd. Versus Nishiland Park Ltd. |
High Court of Judicature at Bombay |
11-07-2013 |
Dgt Holding B.V & Another Versus Ravi Scientic Industries & Another |
High Court of Delhi |
30-05-2013 |
Sara International Limited Versus Rizhao Steel Holding Group Company Limited |
High Court of Delhi |
24-05-2013 |
Smt. Vimal Raosaheb Chougule Post-Ashta Versus Stock Holding Corporation of India Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2013 |
Escorts Ltd. Versus Universal Tractor Holding LLC |
Supreme Court of India |
13-07-2012 |
Universal Tractor Holding LLC Versus Escorts Limited |
High Court of Delhi |
05-07-2012 |
Priya Holding (P) Ltd. Versus Commissioner Of Customs, Preventive |
High Court of Gujarat At Ahmedabad |
06-06-2012 |
Tianjin Dishili Investment Holding Group Limited Versus The Controller General Of Patents, Designs & Another |
Intellectual Property Appellate Board |
15-05-2012 |
Shalimar Chemical Works Ltd Versus Usha Holding & Enclave (P) Ltd. & Others |
High Court of Judicature at Calcutta |
20-04-2012 |
U. Arumugham, Station Master, Holding Supernumerary Post Versus UOI, rep., by The General manager & Others |
Central Administrative Tribunal Madras Bench |
17-04-2012 |
PepsiCo India Holding Pvt. Ltd. Versus Nishiland Park Limited |
High Court of Judicature at Bombay |
04-04-2012 |
The Oriental Insurance Company Limited Through its Chief Manager Versus Additional Secretary, Chhattisgarh State Power Holding Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
09-02-2012 |
Pepsico India Holding P. Ltd. Versus Commissioner of Central Excise, Mumbai II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
04-01-2012 |
Batchu Venkata Satyanarayana & Others Versus M/s.Stock Holding Corporation of India Ltd., Rep. by its CMD & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
24-10-2011 |
MMTC Limited Versus Legend Holding Pvt.Ltd. |
High Court of Delhi |
12-09-2011 |
PepsiCo India Holding Pvt. Ltd. Versus State of Maharashtra & Others |
Supreme Court of India |
18-08-2011 |
Prysmian (Dutch) Holding BV & Another Versus Nicco Corporation Limited & Others |
High Court of Judicature at Calcutta |
16-08-2011 |
M/S United Breweries (Holding) Ltd, Bangalore Versus Karnataka State Industrial Investment and Development Corporation Limited, Bangalore & Others |
High Court of Karnataka |
10-08-2011 |
Lok Holding and Construction Ltd. & Others Versus Municipal Corporation of Greater Mumbai & Others |
High Court of Judicature at Bombay |
21-04-2011 |
M/s. Vels Holding and Investment Pvt. Ltd., Represented by its Director, Dr. Ishari K. Ganesh Versus The Member-Secretary, Chennai Metropolitan Development Authority, Chennai |
High Court of Judicature at Madras |
30-03-2011 |
R.K. Arora Versus M/s Air Liquide India Holding Pvt. Ltd. & Others |
High Court of Delhi |
15-03-2011 |
Chhattisgarh State Power Holding Co. Ltd, Chhattisgarh & Another Versus Lanco Amarkantak Power Pvt. Ltd & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
04-02-2011 |
M/s. Rattha Holding Co. (P) Ltd., represented by its Director Harinder Singh & Others Versus The Deputy Commissioner of Income Tax, Chennai & Another |
High Court of Judicature at Madras |
07-12-2010 |
Elephant G. Rajendran Versus Mr.R.K.Chandramohan, Advocate also holding the Office of The Chairman & Others |
High Court of Judicature at Madras |
03-11-2010 |
Dallah Real Estate and Tourism Holding Company (Appellant) Versus The Ministry of Religious Affairs, Government of Pakistan (Respondent) |
United Kingdom Supreme Court |
15-09-2010 |
E C Investment Holding Pte Ltd Versus Ridout Residence Pte Ltd & Another (Orion Oil Limited and another, Interveners) |
Supreme Court of Singapore |
12-05-2010 |
Dantu Subbarayudu Versus Asst. Manager-in-charge M/s Stock Holding Corporation of India Limited, Hyderabad& Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
25-03-2010 |
R Miller & Others Versus Nafcoc Investment Holding Company Ltd & Others |
Supreme Court of Appeal of South Africa |
19-03-2010 |
National Starch and Chemical Investment Holding Corporation Versus The Assistant Registrar of Trade Marks |
Intellectual Property Appellate Board |
25-02-2010 |
KSPG Netherlands Holding B.V. Czaar Peterstaat 229 1018 PL Amsterdam Versus Commissioner concerned : Director of Income Tax (International Taxation), Mumbai |
Authority For Advance Rulings Income Tax New Delhi |
23-02-2010 |
M/s Amiantit International Holding Ltd., Versus Director of Income Tax (International Taxation), Mumbai |
Authority For Advance Rulings Income Tax New Delhi |
29-12-2009 |
Jiangsu Hantong Ship Heavy Industry Co Ltd & Another Versus Sevan Holding I Pte Ltd |
Supreme Court of Singapore |
02-12-2009 |
M/s. Sovereign Developers & Infrastructure Limited, Bangalore Versus Paramount Vijetha Holding, Bangalore |
High Court of Karnataka |