Unorganised Workers Social Security Act, 2008


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Section
 Section Title
  INTRODUCTION
  title CHAPTER I: Preliminary View Judgements
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  title CHAPTER II: Social Security Benefits View Judgements
  3 Framing of scheme View Judgements
  4 Funding of Central Government Schemes View Judgements
  title CHAPTER III: National Social Security Board for unorganised workers View Judgements
  5 National Social Security Board View Judgements
  title CHAPTER IV: State Social Security Board for unorganised workers View Judgements
  6 State Social Security Board View Judgements
  7 Funding of State Government Schemes View Judgements
  8 Record keeping by District Administration View Judgements
  9 Workers facilitation centres View Judgements
  title CHAPTER V: Registration View Judgements
  10 Eligibility for registration and social security benefits View Judgements
  title CHAPTER VI: Miscellaneous View Judgements
  11 Power of Central Government to give directions View Judgements
  12 Vacancies, etc., not to invalidate proceedings View Judgements
  13 Power to make rules by Central Government View Judgements
  14 Power to make rules by State Government View Judgements
  15 Laying of rules View Judgements
  16 Saving of certain laws View Judgements
  17 Power to remove difficulties View Judgements
  SCHEDULE I
  SCHEDULE II



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