Unlisted Companies (Issue of Sweat Equity Shares) Rules, 2003


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Applicability View Judgements
  4 Special resolution View Judgements
  5 Register of shares View Judgements
  6 Restriction on issue of sweat equity shares View Judgements
  7 Disclosure in the Directors' Report View Judgements
  8 Pricing of Sweat Equity Shares View Judgements
  9 Issue of Sweat Equity Shares for consideration other than cash View Judgements
  10 Lock-in of sweat equity shares View Judgements
  11 Certificate from auditors View Judgements
  12 Accounting policies View Judgements
  SCHEDULE I



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