w w w . L a w y e r S e r v i c e s . i n
Union of India & Others v/s National Confederation For Development of Disabled & Another
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Company & Directors' Information:- THE NATIONAL INDIA DEVELOPMENT CO LTD. [Strike Off] CIN = U99999MH1989PTC002426
Company & Directors' Information:- INDIA CORPORATION PRIVATE LIMITED [Active] CIN = U65990MH1941PTC003461
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Company & Directors' Information:- NATIONAL UNION LTD [Not available for efiling] CIN = U74999KL1951PLC000818
Company & Directors' Information:- THE NATIONAL INDIA DEVELOPMENT CO LTD. [Strike Off] CIN = U99999MH1989PTC002426
Company & Directors' Information:- INDIA CORPORATION PRIVATE LIMITED [Active] CIN = U65990MH1941PTC003461
Company & Directors' Information:- NATIONAL DEVELOPMENT CO. PRIVATE LIMITED [Dissolved] CIN = U45201OR1951PTC000239
Company & Directors' Information:- NATIONAL UNION CORPN PVT LTD [Strike Off] CIN = U51909WB1940PTC010240
Company & Directors' Information:- NATIONAL UNION LTD [Not available for efiling] CIN = U74999KL1951PLC000818
Special Leave Appeal (C)No. 13344 of 2014
Decided On, 12 September 2014
At, Supreme Court of India
By, THE HONOURABLE CHIEF JUSTICE MR. R.M. LODHA
By, THE HONOURABLE MR. JUSTICE KURIAN JOSEPH & THE HONOURABLE MR. JUSTICE ROHINTON FALI NARIMAN
For the Petitioners: Pinky Anand, A.S.G., Rajiv Nanda, Rahul Kaushik, Sushma Suri, Advocates. For the Respondents: R.S. Suri, Sr. Advocate, Pallavi Tayal Chadda, Arpit Bhargava, Chanchal Kumar Ganguli, Advocates.
Judgment Text
1. Heard the learned Additional Solicitor General for the petitioners. Delay in filing special leave petition is condoned. Special leave petition is
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dismissed.