Union Territories (Laws) Act, 1950


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Power to extend enactments to certain Union territories View Judgements
  3 Extension of laws to Tripura, Vindhya Pradesh, and Manipur View Judgements
  4 Repeals and savings View Judgements
  5 1[THE SCHEDULE] View Judgements



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