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Union Of India And Another V/S Mankind Pharma Ltd
I.A.No......./2017 Transfer PetitionsCivil No.1176/2017
Decided On, 28 July 2017
At, Supreme Court of India
By, THE HONORABLE JUSTICE: ROHINTON FALI NARIMAN AND THE HONORABLE JUSTICE: SANJAY KISHAN KAUL
For Petitioner: , Mr. Gopal Jain, Senior (Mentioned by), Mr. Siddharth Bawa, , Mr. Shyamal Anand, , Mr.Ashwani Kumar
Judgment Text
List the application on 4th August, 2017, if the same is found in order.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER
Digitally signed by USHA RANI BHARDWAJ Date: 2017.07.29 11:56:0
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