UNIVERSAL E P PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1982PTC013400 		ROC
RoC-Delhi 		Incorporation Date
31-03-1982
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
013400 		Registration Date
31-03-1982 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 30,00,000
Paid Up Capital
Rs. 27,00,000



Contact Information
E-Mail Address
usgoswami@outlook.com
Registered Address
J2/B1 EXTENSION MOHANCOOPERATIVE INDUSTRIAL ESTATE MATHURA ROAD NEW DELHI DL 110044 IN







Some PAST Judgements / Case Laws similar to UNIVERSAL E P PRIVATE LIMITED

Last Checked Past / Closed Litigation On 10-04-2021 16:25
22-12-2020 B. Maheshwarappa Versus Universal Sompo General Insurance Co. Ltd., Maharashtra & Another National Consumer Disputes Redressal Commission NCDRC
01-10-2020 Universal Cables Limited & Others Versus Arvind Kumar Newar & Others High Court of Judicature at Calcutta
01-10-2020 Universal Cables Limited & Others Versus Arvind Kumar Newar & Others High Court of Judicature at Calcutta
27-07-2020 Three C Universal Developers Private Limited & Others Versus Horizon Crest India Real Estate & Others High Court of Delhi
06-03-2020 Commissioner of Central Excise, Nagpur Versus M/s Universal Ferro & Allied Chemicals Ltd. & Another Supreme Court of India
26-02-2020 M/s. Universal Shoe Company, Rep. by its Partner V. Arshad Ahmed, Ambur & Others Versus M/s. Canara Bank, Represented by its Authorised Officer, Ambur Branch, Vellore High Court of Judicature at Madras
14-02-2020 Universal Air Products Private Limited, Represented by its Managing Director Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Another High Court of Karnataka
05-02-2020 Ravi Bansal Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
29-01-2020 Bengal Unitech Universal Infrastructure Pvt. Ltd., New Delhi Versus Dr. Anup Bhargava & Another National Consumer Disputes Redressal Commission NCDRC
21-01-2020 Branch Manager, Universal Sompo General Insurance Company Limited, Chhattisgarh & Others Versus Didwaniya Exim Private Limited & Others National Consumer Disputes Redressal Commission NCDRC
13-01-2020 M/s. Universal Cylinders Limited Versus Presiding Officer Labour Court (2) UP Kanpur & Others High Court of Judicature at Allahabad
07-01-2020 Panoramic Universal Versus Sanitech Engineers & Consultants Pvt. Ltd. & Others National Company Law Appellate Tribunal
12-12-2019 M/s. Universal Cables Ltd. Versus Commissioner of Income-Tax, Jabalpur Supreme Court of India
09-12-2019 M/s. Sujana Universal Industries Limited Versus State of Telangana High Court of for the State of Telangana
21-11-2019 Raj Vardhan & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
31-10-2019 A.R. Veeriah & Others Versus The Management of Corborandum Universal Limited, Chennai & Another High Court of Judicature at Madras
23-10-2019 Universal Sompo General Insurance Company Limited Versus J&K State Consumer Disputes Redressal Commission & Others High Court of Jammu and Kashmir
23-10-2019 M/s. Universal Projects Prop., Sourav Bhattacharyya Versus Prasanta Kumar Basak West Bengal State Consumer Disputes Redressal Commission Kolkata
17-10-2019 M/s Universal Insulator And Ceramics Ltd Versus Official Liquidator High Court High Court of Judicature at Allahabad
16-10-2019 Mirza Afsal Beg Versus I.B.D. Universal Pvt. Ltd. Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
09-10-2019 Jitender Pal Verma Versus M/s. DLF Universal Ltd. National Consumer Disputes Redressal Commission NCDRC
16-09-2019 M/s. Universal Consortium of Engineers (P) Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
11-09-2019 Tapas Gangopadhyay Versus Bengal Unitech Universal Infrastructure Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
03-09-2019 Vishal Singh & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
27-08-2019 Somnath Chatterjee Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
26-08-2019 The Management, Carborandum Universal Ltd., Industrial Ceramics Division, Hosur Versus The Presiding Officer, Labour Court, Salem & Another High Court of Judicature at Madras
23-08-2019 M/s. Universal Infrastructure & Another Versus Binay Pal Singh & Another National Consumer Disputes Redressal Commission NCDRC
07-08-2019 Kumarpal N. Shah and Others V/S Universal Mechanical Works Pvt. Ltd. and Others. High Court of Judicature at Bombay
08-07-2019 Sheikh Mehmood Versus M/s. Universal Medikit Private Ltd. In the High Court of Bombay at Nagpur
25-06-2019 Shaik babu Versus The Manager Universal Sompo General Insurance Company Limited, Mumbai & Another High Court of Karnataka
04-06-2019 The Management of Universal Trading Company, Chennai Versus C. Anbazhagan, Rep. by G. Nandakumar, Chennai & Another High Court of Judicature at Madras
29-05-2019 Riverview Jute Products Pvt. Ltd.(SSI Unit) Versus Universal Sompo General Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
18-04-2019 The Employees State Insurance Corporation Versus M/s. Universal Medikit Pvt. Ltd. In the High Court of Bombay at Nagpur
05-04-2019 Amit Poddar Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
05-04-2019 Bama Pada Dutta Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
18-02-2019 Universal Consortium of Engineers (P) Ltd. & Others Versus State of West Bengal & Others High Court of Judicature at Calcutta
14-02-2019 Universal Polysack India Pvt. Ltd. Versus Union of India & Others High Court of Rajasthan
13-02-2019 Vineet Kumar & Others Versus M/s. DLF Universal Limited & Others National Consumer Disputes Redressal Commission NCDRC
13-02-2019 Vineet Kumar & Another Versus Dlf Universal Limited & Others National Consumer Disputes Redressal Commission NCDRC
13-02-2019 Vineet Kumar & Another Versus Dlf Universal Limited & Others National Consumer Disputes Redressal Commission NCDRC
07-02-2019 Nirrbhey Lall & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
04-02-2019 M/s. Universal Logistics, Rep. by its Managing Partner, D. Arjun Raj Versus Dr. Reddy's Laboratories Limited & Others High Court of for the State of Telangana
04-02-2019 Universal Logistics V/S Dr. Reddy's Laboratories Ltd. and Others High Court of for the State of Telangana
14-01-2019 Wendt (India) Ltd Versus Carborundum Universal Ltd & Others National Company Law Appellate Tribunal
28-11-2018 Sanjib Saha & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
09-10-2018 Deepak Basu Roy & Another Versus M/s. Universal Projects & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-10-2018 M/s. Pearl Developers Pvt. Ltd. Versus M/s. Universal Land & Finance Co. High Court of Delhi
28-09-2018 Kaushik Guha Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
18-09-2018 Shubhojit Nag Versus Bengal Unitech Universal Infrastructure Private Limited & Another National Consumer Disputes Redressal Commission NCDRC
18-07-2018 Universal Traders V/S CCE, Chandigarh Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
16-07-2018 Dr. Anup Bhargava & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
10-07-2018 Universal Infrastructures Versus Mohan Lal Barpa National Consumer Disputes Redressal Commission NCDRC
13-06-2018 Panoramic Universal Ltd. Versus Securities & Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
17-05-2018 Prasanta Poddar Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
07-05-2018 Debashis Modak & Another Versus Director, Bengal Unitech Universal Infrastructure Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
07-05-2018 Shri Krishna Versus Universal Sompo General Insurance Co. National Consumer Disputes Redressal Commission NCDRC
19-04-2018 Universal Engineers & Traders V/S Commissioner of Central Excise, Ghaziabad Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
11-04-2018 Govindaraju & Others Versus M/s. Universal Sampo, General Insurance Co. Ltd., Represented by its Officer in Charge & Others High Court of Karnataka
02-04-2018 M/s. Universal Cables Ltd. Versus M/s. Laxmi Properties Ltd. High Court of Judicature at Bombay
23-03-2018 Aparesh Nandi & Another Versus Bengal (Unitech) Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
19-03-2018 DLF Universal Ltd. Versus Tarun Aggarwal National Consumer Disputes Redressal Commission NCDRC
23-02-2018 M/s. Universal Cylinders Limited Versus The Commercial Taxes Officer Supreme Court of India
20-02-2018 Universal Sompo General Insurance Co.Ltd. Versus M/s. Raja Rajeshwari Minerals Pvt.Ltd. Rep. by its Managing Director, CH. Sunitha, Hayathnagar, Rangareddy District Telangana State Consumer Disputes Redressal Commission Hyderabad
08-02-2018 Universal Electronics Rep. by tis Offic Incharge Mohd Iqbal Khan Versus Nusrat Jaleel Telangana State Consumer Disputes Redressal Commission Hyderabad
10-01-2018 The Secretary, Kerala State Coastal Management Authority Versus DLF Universal Limited (Formerly known as Adelie Builders and Developers Pvt. Ltd.) & Others Supreme Court of India
04-01-2018 Chandra Sekhar Singh Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
19-12-2017 Universal Polychem India Pvt. Ltd. and Others V/S CCE, Delhi - I Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi
06-12-2017 The State of Tamil Nadu, Rep. By the Joint Commissioner (CT), Chennai Versus Tvl. Carborandum Universal Ltd, Chennai High Court of Judicature at Madras
23-11-2017 Sanjoy Dey & Another Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
16-11-2017 Marami Mahanta Versus Universal Sampo General Insurance Co. Ltd High Court of Gauhati
16-10-2017 Commissioner of Customs (Import) V/S Universal Petro Chemicals Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
13-09-2017 Master Pavan Mundaware Through Guardian Jayashree Vijay Mundaware Versus The Principal/Head Mistress of Ashoka Universal School Chandsi/Wadala & Others High Court of Judicature at Bombay
06-09-2017 M/s. Sunmart Logistics Solutions Rep.by its Partner C. Sunilkumar, Tiruppur Versus M/s. Universal Overseas Rep.by its Managing Partner V. Surendran & Others High Court of Judicature at Madras
25-08-2017 M/s. Universal Dairy Products Pvt. Ltd., Versus Commissioner, Trade Tax, Lucknow & Another High Court Of Judicature At Allahabad Lucknow Bench
22-08-2017 Universal Biofuels Pvt. Ltd V/S CCE, C & ST, Visakhapatnam-I Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
29-06-2017 Universal Petrochemicals Ltd V/S Commr. of Cus. (Import), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-06-2017 Partha Protim Chatterjee Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
27-06-2017 Synergy Universal Private Limited, Kalyan Nagar, Bangalore Versus Commissioner for Transport in Karnataka, Shanthinagar, Bangalore & Others High Court of Karnataka
12-06-2017 Raheja Universal Pvt. Ltd V/S Commissioner of Service Tax, Mumbai-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-06-2017 Raheja Universal (P.) Ltd V/S Commissioner of Service Tax, Mumbai-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
24-03-2017 Universal Sompo General Insurance Company Limited Versus Roop Lal Dangi National Consumer Disputes Redressal Commission NCDRC
10-03-2017 Universal Medicap Ltd V/S Commissioner of Central Excise, Customs (Appeals) - Vadodara-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
03-03-2017 The Management, Carborandum Universal, Vellore District Versus The Presiding Officer, Labour Court, Vellore & Another High Court of Judicature at Madras
07-02-2017 M/s. Welspring Universal V/S CCE, Delhi - II Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
25-01-2017 Manoj Kumar Versus DLF Universal Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
11-01-2017 Universal Sompo General Insurance Company Ltd. Versus Neelam Maggo High Court of Punjab and Haryana
09-01-2017 Vikash Arora Versus M/s. Bengal Unitech Universal Infrastructure Private Limited National Consumer Disputes Redressal Commission NCDRC
21-12-2016 DLF Universal Limited, (Formerly Known As Adelie Builders & Developers Pvt Ltd), Represented by its authorised signatory Mr. Sayed Ebrahim Versus A.V. Antony, Kanayannur Taluk & Others High Court of Kerala
24-11-2016 Daljit Singh & Another Versus M/s. Universal Buildwell Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
23-11-2016 M/S Universal Cables Ltd. & Another Versus Presiding Officer, Industrial Tribunal & Another High Court of Judicature at Allahabad
22-11-2016 M/s. Hazaribagh Co-Operative Cold Storage, Through Subhash Kumar Versus Universal Sompo General Insurance Co. Ltd. Through its Chairman & Others National Consumer Disputes Redressal Commission NCDRC
19-10-2016 Amandeep Kaur Versus DLF Universal Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
18-10-2016 Sneh Kohli Versus The Universal English Trust, through the Managing Trustee & Others High Court of Judicature at Bombay
07-10-2016 Parikshit Parashar Versus M/s. Universal Buildwell Private Limited & Others National Consumer Disputes Redressal Commission NCDRC
30-09-2016 TDM Infrastructure Pvt. Ltd. Versus Team Universal Infractech Pvt. Ltd. & Others In the High Court of Judicature at Hyderabad
26-09-2016 Universal Sompo General Insurance Company Ltd., Versus K. Ramamurthy & Another High Court of Judicature at Madras
23-09-2016 The Commissioner of Income Tax, Cochin Versus Harrisons Universal Flowers Ltd., Willingdon Island, Cochin High Court of Kerala
01-09-2016 Jitender Pal Verma Versus DLF Universal Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
27-05-2016 Pradeep John David Versus DLF Universal Limited & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
19-05-2016 Sipra Thomes Versus Bengal Unitech Universal Infrastructure Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC



Directors
DIN Name Since
06875487 ASHA RANI GROVER 05-10-2004
06875485 ASHA GUPTA 26-08-2000

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