UNIVERSAL CERAMICS LTDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Telangana.Under Liquidation |
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CIN U24110TG1984PLC004444 |
ROC RoC-Hyderabad |
Incorporation Date 31-01-1984 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 004444 |
Registration Date 31-01-1984 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 205,00,000 |
Contact Information |
E-Mail Address NA |
Registered Address E-5,SCINTIFIC COLONY,,HABSIGUDDA HYDERABAD TG 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to UNIVERSAL CERAMICS LTDLast Checked Past / Closed Litigation On 21-04-2021 07:20
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17-10-2019 | M/s Universal Insulator And Ceramics Ltd Versus Official Liquidator High Court | High Court of Judicature at Allahabad |
26-08-2019 | The Management, Carborandum Universal Ltd., Industrial Ceramics Division, Hosur Versus The Presiding Officer, Labour Court, Salem & Another | High Court of Judicature at Madras |
05-12-2008 | M/s. Universal Insulators & Ceramics Ltd. Versus U. P. Power Corporation Ltd. & Another | Supreme Court of India |
Directors |
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DIN | Name | Since |
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