UNITY PROJECTS PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74210DL1996PTC076677 |
ROC RoC-Delhi |
Incorporation Date 27-02-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 076677 |
Registration Date 27-02-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 188,77,200 |
Contact Information |
E-Mail Address info@unitygroup.in |
Registered Address G-3, Aggarwal Corporate Tower Plot No. 23, District Centre, Rajendra Place New Delhi West Delhi DL 110008 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to UNITY PROJECTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:44
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19-12-2018 | Indian National Centre for Ocean Information Sciences Versus M/s. Unity Infra Projects Limited | High Court of Andhra Pradesh |
05-03-2014 | C. Premraj Versus M/s. Indu Eastern Province Projects Private Ltd., (SPV of Embassy Unity Consortium) & Another | Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
19-01-2010 | M/s. Unity Infra Projects Ltd. Versus Commercial Tax Officer & Another | High Court of Andhra Pradesh |
Directors |
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DIN | Name | Since |
00243954 | GOVIND AGGARWAL | 05-03-2015 |
00243913 | NARESH AGGARWAL | 29-03-2008 |
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