UNITED CORPORATION LIMITED

Activity: Others in Tamil Nadu.
Liquidated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999TN1942PLC003159 		ROC
RoC-Chennai 		Incorporation Date
28-03-1942
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
003159 		Registration Date
28-03-1942 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
TIRUVIDAIMARUDUR Chennai TN 000000 IN



TradeMarks

Total 0 marks found.


Some PAST Judgements / Case Laws similar to UNITED CORPORATION LIMITED
30-06-2020 M/s. United India Insurance Company Limited Versus Md. Khayyumkhan & Others High Court of for the State of Telangana
30-06-2020 Bilsy Joseph, now residing at 3743, Falkner Drive, United States of America, Represented by her Power of Attorney holder (Mother), Rosamma Joseph, Kottayam Versus Registrar of Births & Deaths, Changanassery Muncipality, Kottayam & Others High Court of Kerala
25-06-2020 United India Insurance Co. Ltd. Versus Amar Singh Raghuwanshi National Consumer Disputes Redressal Commission NCDRC
23-06-2020 M/s. Jain Textiles, Ashok Jain Versus United India Insurance Company Ltd. National Consumer Disputes Redressal Commission NCDRC
12-06-2020 M.H. Uma Maheshwari & Others Versus United India Insurance Co. Ltd. & Another Supreme Court of India
04-06-2020 M/s. United India Insurance Company Limited, Chennai Versus N. Prathap & Another High Court of Judicature at Madras
03-06-2020 PUEBLO HOLDINGS LIMITED, Rep. by its authorised signatory Siddhesh Sham Kshirsagar Versus EMIRATES TRADING AGENCY LLC, A company incorporated under the appropriate laws of the United Arab Emirates having its registered office and/or business address at ETA Star House, United Arab Emirates & Others High Court of Judicature at Madras
30-04-2020 United Nurses Association, Through Its State President Shoby Joseph, Thrissur Versus Union Of India, Represented By The Secretary, New Delhi & Another High Court of Kerala
15-04-2020 United Nurses Association Through Its President Versus Union of India & Others Supreme Court of India
18-03-2020 United India Insurance Company Limited Versus Mora Devi High Court of Rajasthan Jodhpur Bench
12-03-2020 United India Insurance Co. Ltd., Tiruppur Versus Kaveriammal & Others High Court of Judicature at Madras
11-03-2020 Agrocel Industries Pvt. Ltd. Versus United India Insurance Company Ltd. High Court of Judicature at Bombay
11-03-2020 S. Mahadevan Versus The General Manager, (Appellate Authority) Personnel Department, United India Insurance Company Ltd., Chennai High Court of Judicature at Madras
11-03-2020 M/s. United India Insurance Co. Ltd., Div. Office- I, Secunderabad Versus Syed Mohd. Rayees & Another High Court of for the State of Telangana
05-03-2020 United India Insurance Co. Ltd., Chennai Versus B. Sudha & Others High Court of Judicature at Madras
04-03-2020 Nirmala Kothari Versus United India Insurance Co. Ltd. Supreme Court of India
03-03-2020 United Bank of India, West Bengal Versus Ranjan Basu & Others National Consumer Disputes Redressal Commission NCDRC
03-03-2020 United India Insurance Company Limited Versus Yechuri Nirmala & Others High Court of for the State of Telangana
02-03-2020 Geetha & Others Versus United India Insurance Company Limited, Neyveli High Court of Judicature at Madras
20-02-2020 United India Insurance Co. Ltd. Motor TP Claims Hub, Represented by its Manager Versus T. Thimmanna & Others High Court of Karnataka
20-02-2020 S. Senguttuvel & Others Versus The Branch Manager, United India Insurance Co., Ltd., Salem & Others High Court of Judicature at Madras
18-02-2020 Divisional Manager, United India Insurance Co. Ltd., Vellore V/S Rani & Another High Court of Judicature at Madras
14-02-2020 M/s. Baspa Organics Limited V/S United India Insurance Company Limited Supreme Court of India
12-02-2020 The United Goans Foundation, through its Secretary Avinash Tavares Versus The State of Goa through its Chief Secretary, Secretariat & Others In the High Court of Bombay at Goa
10-02-2020 United Bank of India V/S Ashok Kumar Kalra and Others. Debts Recovery Tribunal Delhi
10-02-2020 United India Insurance Co. Ltd. & Another Versus C. Meenakshi & Others High Court of Judicature at Madras
06-02-2020 M/s. United India Insurance Co. Ltd., Basheerbagh, Hyderabad Versus Syed Rehmath Ali & Others High Court of for the State of Telangana
06-02-2020 Rakesh Chandra Savita Versus United India Insurance Company Limited, Through Divisional Manager & Another Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
06-02-2020 Canara Bank Versus M/s. United India Insurance Co. Ltd. & Others Supreme Court of India
05-02-2020 United India Insurance Company Ltd. Versus Md Nur Mohamed High Court of Gauhati
03-02-2020 Rajesh Narula Versus United India Insurance Co. Ltd. Through Branch Manager Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
31-01-2020 B. Alphonse Legori Versus CPIO /Manager United India Insurance Company Ltd. Central Information Commission
31-01-2020 Shyam Manohar Harit Versus CPIO United India Insurance Company Ltd. Central Information Commission
30-01-2020 The Divisional Manager, United India Insurance Co. Ltd., Hosur & Another Versus Vediyappan & Others High Court of Judicature at Madras
28-01-2020 United India Insurance Co. Ltd. Rep. by its Deputy General Manager Versus D. Sunderarajan High Court of Judicature at Madras
27-01-2020 United Mine Workers Union Through Shri Puti Gaonkar General Secretary Versus Union of India, Through Secretary, (Ministry of Labour and Employment) & Another In the High Court of Bombay at Goa
25-01-2020 United India Insurance Company Limited Versus Bhilai Engineering Corporation Ltd. Chhatisgarh State Consumer Disputes Redressal Commission Raipur
23-01-2020 United India Insurance Co. Ltd., Gujarat Versus Mukesh Parikh Another National Consumer Disputes Redressal Commission NCDRC
23-01-2020 Prashant Versus United India Insurance Co. Ltd. Through Its Assistant Manager Authorised Signatory, Maharashtra National Consumer Disputes Redressal Commission NCDRC
23-01-2020 Prashant Versus United India Insurance Co. Ltd., Maharashtra National Consumer Disputes Redressal Commission NCDRC
23-01-2020 United India Insurance Co. Ltd., Gujarat Versus Mukesh Parikh & Another National Consumer Disputes Redressal Commission NCDRC
23-01-2020 Mukesh Parikh & Another Versus United India Insurance Co. Ltd., Tamil Nadu National Consumer Disputes Redressal Commission NCDRC
22-01-2020 M/s United India Insurance Company Limited, Tadepallygudem Versus V. Narahari Sharma & Another High Court of for the State of Telangana
21-01-2020 M/s. BCPL Railway Infrastructure Ltd. Versus The Manager, United India Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
20-01-2020 Shri Gas Service Versus United India Insurance Co. & Others National Consumer Disputes Redressal Commission NCDRC
18-01-2020 Amrita Sarkar (Ghosh) & Another Versus United Bank of India & Another Tripura State Consumer Disputes Redressal Commission Agartala
17-01-2020 Sangrur Sales Corporation Versus United India Insurance Company Limited & Another Supreme Court of India
10-01-2020 United India Insurance Co. Ltd., New Delhi Versus Urmila Agarwal & Others National Consumer Disputes Redressal Commission NCDRC
09-01-2020 United India Insurance Co. Ltd. Versus Shindutai Wasudeorao Thakare & Others In the High Court of Bombay at Nagpur
08-01-2020 United India Insurance Co. Ltd. Versus Reshma & Others High Court of Delhi
08-01-2020 Sunita Bhalla Versus United Inida Insurance Co Ltd. National Consumer Disputes Redressal Commission NCDRC
07-01-2020 United India Insurance Co Ltd. Versus Sandeep Kumar Bubna Maharashtra State Consumer Disputes Redressal Commission Mumbai
07-01-2020 United India Insurance Co. Ltd. Versus Gopal Agencies National Consumer Disputes Redressal Commission NCDRC
07-01-2020 United India Insurance Co Ltd. Versus Sandeep Kumar Bubna National Consumer Disputes Redressal Commission NCDRC
07-01-2020 United Indian Insurance Company Limited, Through its Branch Manager Versus Ujwala Salgonkar & Others In the High Court of Bombay at Goa
07-01-2020 Ramkhiladi & Another Versus The United India Insurance Company & Another Supreme Court of India
07-01-2020 The Branch Manager, United India Insurance Company Limited, Ramanathapuram Versus T. Saravanan & Another Before the Madurai Bench of Madras High Court
03-01-2020 Ajit Singh Versus United India Insurance Company Limited, Haryana & Others National Consumer Disputes Redressal Commission NCDRC
03-01-2020 Nalini Bala Cold Storage Private Limited and Others. V/S United Bank of India and Others. Debts Recovery Tribunal Kolkata
20-12-2019 Global United Shipping India Private Limited, (formerly known as Jalhansa Enterprises Pvt. Ltd.), Represented by its Director, Prem Kumar Menon, Chennai Versus Traffic Manager, Chennai Port Trust, Chennai High Court of Judicature at Madras
18-12-2019 United India Insurance Company Ltd. Versus Raj Kumari & Others High Court of Punjab and Haryana
18-12-2019 M/s. United India Insurance Co. Ltd. V/S M/s. Tarapore & Co., Represented by Partner N. Radhakrishnan High Court of Judicature at Madras
17-12-2019 United India Insurance Company Limited & Others Versus Kunti Binod Pande & Others High Court of Judicature at Bombay
12-12-2019 Dincy Devassy Versus United India Insurance Co. & Others High Court of Delhi
06-12-2019 United India Insurance Co. Ltd., Tiruppur V/S Arundhati Ghoshal & Others High Court of Judicature at Madras
06-12-2019 United India Insurance Co. Ltd. & Another Versus M.M. Hamza Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-11-2019 M/s. United India Insurance Co. Limited, rep. by its Branch Manager Versus Bagili Mallesham & Another High Court of for the State of Telangana
27-11-2019 The United India Insurance Co. Ltd. Versus Rameshrao Bapuraoji Gulhane & Others In the High Court of Bombay at Nagpur
26-11-2019 United India Insurance Company Ltd. Versus Ravindra & Others In the High Court of Bombay at Aurangabad
19-11-2019 United India Insurance Company Limited, Chennai Versus D. Mariyammal & Others High Court of Judicature at Madras
14-11-2019 Taj Mahal Hotel Versus United India Insurance Company Ltd. & Others Supreme Court of India
13-11-2019 Dev Patti Versus United India Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
07-11-2019 United India Insurance Company Limited Versus Narayani High Court of Rajasthan Jaipur Bench
04-11-2019 United India Insurance Company Limited, Chennai Versus A. Selvi & Others High Court of Judicature at Madras
30-10-2019 The United India Insurance Co. Ltd. Sankagiri Versus Kaliannan & Another High Court of Judicature at Madras
28-10-2019 M/s. United India Insurance Company Ltd. Versus Mohd. Naseeruddin Patel & Others High Court of for the State of Telangana
23-10-2019 Branch Manager, United India Insc. Co. Ltd. Versus Velpula Lakshmavva & Others High Court of for the State of Telangana
17-10-2019 United India Insurance Company Limited Versus Sardar Harmith Kaur & Another High Court of for the State of Telangana
16-10-2019 United India Insurance Co.Ltd., Through its Deputy Manager, United India Insurance Co Ltd. Versus Satish Kumar Gupta National Consumer Disputes Redressal Commission NCDRC
16-10-2019 United Spirits Ltd. (Erstwhile McDowell & Co. Ltd.) Versus State of Goa, through the Chief Secretary with office at Secretariat & Others In the High Court of Bombay at Goa
15-10-2019 United India Insurance Co. Ltd. Versus M/s. Shreedhar Malik Foods Ltd. High Court of Delhi
15-10-2019 Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai High Court of Judicature at Madras
10-10-2019 United India Insurance Company Limited Versus Sonu Jindal Punjab State Consumer Disputes Redressal Commission Chandigarh
07-10-2019 Cyber Space Versus United India Insurance Co. Ltd. Rajasthan State Consumer Disputes Redressal Commission Jaipur
04-10-2019 The Manager, United India Insurance Co. Ltd., East Sikkim Versus Kakali Sarkar Guha & Others High Court of Sikkim
03-10-2019 The Tamil Nadu State Marketing Corporation Limited, Rep. by its Managing Director, Egmore, Chennai Versus The Senior Divisional Manager, United India Insurance Co. Ltd., Coimbatore High Court of Judicature at Madras
01-10-2019 The Branch Manager, United India Insurance Company Limited Versus Malarvizhi & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
26-09-2019 United India Insurance Co. Ltd. Versus Sattewwa High Court of Karnataka
24-09-2019 United India Insurance Co. Ltd. Versus Hussain Haider National Consumer Disputes Redressal Commission NCDRC
23-09-2019 United India Insurance Co. Ltd. Versus Bhupinder Nagpal & Others National Consumer Disputes Redressal Commission NCDRC
23-09-2019 United India Insurance Co. Ltd. Versus Saminuddin & Others High Court of Delhi
17-09-2019 United India Insurance Co. Ltd, Greams Road, Chennai Versus S. Parameshwari & Others High Court of Judicature at Madras
13-09-2019 United India Insurance Co.Ltd., Salem Versus Vasantha & Others High Court of Judicature at Madras
13-09-2019 United India Insurance Co. Ltd. Versus Khem Karan & Others High Court of Delhi
05-09-2019 The United India Insurance Co. Ltd., Branch Office, Coimbatore Versus Kutty @ Palaniammal & Others High Court of Judicature at Madras
04-09-2019 The Senior Manager, United Bank of India Versus Saidul Islam & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
04-09-2019 United India Insurance Co. Ltd. & Another Versus Kesarlal Jat & Another National Consumer Disputes Redressal Commission NCDRC
03-09-2019 Mohammad Arif Pawar Versus United India Insurance Company Limited Chhatisgarh State Consumer Disputes Redressal Commission Raipur
30-08-2019 Front Line Marketing Kachipukur(South) Versus United India Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
28-08-2019 Tanmay Datta Versus United Bank of India & Others High Court of Judicature at Calcutta



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