UNION CONSTRUCTION COMPANY PRIVATE LIMITED

Activity: Construction in Maharashtra.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201PN2001PTC015926 		ROC
RoC-Pune 		Incorporation Date
05-03-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
015926 		Registration Date
05-03-2001 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 20,00,000
Paid Up Capital
Rs. 30



Contact Information
E-Mail Address
NA
Registered Address
307/204 MPJ CHAMBERSWAKDEWADI PUNE MH 411003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to UNION CONSTRUCTION COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 23-02-2021 18:59
27-10-2020 Union of India, through Chief Administrative Officer (construction) Central Railway, Mumbai CSMT Versus Maharashtra Steel Fabricators & Erectors High Court of Judicature at Bombay
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
05-02-2020 Dipak Chandra Dhar, Senior Trackman, Under Deputy Chief Engineer (Construction) N.F. Railway, Silchar Versus Union of India, Represented by the General Manager, N.F. Railway, Maligaon & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-11-2019 Union of India Versus Pradeep Vinod Construction Company Supreme Court of India
21-10-2019 A.S. Vijaya, Draughtsman, Gr.I, Civil Construction Wing (E), All India Radio, Bangalore Versus The Union of India, Represented by its Secretary, Ministry of Information & Broadcasting ‘A' Wing, New Delhi & Others Central Administrative Tribunal Bangalore Bench
15-10-2019 Union of India Versus M/S. Associated Construction Co. High Court of Delhi
09-09-2019 Manjeera Engineering & Construction Company Private Limited Versus Union of India High Court of for the State of Telangana
16-04-2019 Lunawat Construction Company, A Partnership Firm Represented By Its Partner Maniklal Peerchand Lunawat Versus Union Of India & Another Supreme Court of India
15-02-2019 Union of India Versus Rama Construction Co. High Court of Delhi
16-11-2018 National Building Construction Company Limited Versus Union of India & Others High Court of Delhi
28-09-2018 Ernad Construction Company Pvt Ltd, Rep by its Director Abdul Azeez Versus Assistant General Manager & Authorised Officer Union Bank of India, Ernakulam & Others Debts Recovery Tribunal Ernakulam
05-09-2018 M/s. Tbas Construction Supreme Infrastructure India Ltd. Indian Erecters Engineering Contractors Consortium, Represented by T.U. Ajimon Versus Union of India, Represented by Secretary, Ministry of Shipping, Transport Bhavan, New Delhi & Others High Court of Kerala
04-09-2018 Hindustan Steelworks Construction Limited Versus Union of India High Court of Delhi
12-07-2018 Union of India, Represented by The Deputy Chief Engineer/Construction, Southern Railway, Calicut Versus M/s. Shree Jagannath Constructions Limited, Hyderabad & Others High Court of Judicature at Madras
18-04-2018 M/s. Aneja Construction (I) Ltd. Through Authorised Representative Versus Union of India & Others High Court of Delhi
23-03-2018 Union of India Versus National Project Construction Corp. Ltd. High Court of Delhi
22-01-2018 Vikas Construction Company, Sardarpura, Jodhpur through Proprietor, Jagdish Khanna & Others Versus Union of India Through the Secretary, Ministry of Road, Transport & Highway, Government of India, New Delhi & Others High Court of Rajasthan Jodhpur Bench
19-12-2017 Cherian Varkey Construction Co(P) Ltd. Kochi Versus Union of India, Represented by The Secretary To Government, Ministry of Finance, New Delhi High Court of Kerala
05-12-2017 Sutlej Construction Limited V/S Union Territory of Chandigarh Supreme Court of India
02-11-2017 M/s. Hindustan Steel Works Construction Ltd., Rep. K.C. Maheshwarappa Project Engineer Versus Union of India, Bangalore & Others High Court of Karnataka
03-08-2017 Union of India Versus M/s. Pradeep Vinod Construction Co. Supreme Court of India
26-04-2017 M/s Ambica Construction Versus Union of India Supreme Court of India
12-04-2017 Union of India Versus H.M.R. Construction Pvt. Ltd. & Another High Court of Judicature at Calcutta
16-02-2017 M/s. Vikash Construction represented by its Manager Ajay Kumar Nawka Versus The Union of India represented by the Secretary, Ministry of Food Civil Supplies Department, New Delhi & Others High Court of Meghalaya
22-06-2016 Shree Ganesh Construction Co. Versus Union of India High Court of Gujarat At Ahmedabad
13-04-2016 Protect Construction Chemicals Pvt. Ltd. Versus Union of India High Court of Gujarat At Ahmedabad
16-03-2016 Union of India Versus M/s. Ambica Construction Supreme Court of India
17-02-2016 M/s. H.P. Construction Company Engineers & Contractors Versus Union of India & Others High Court of Punjab and Haryana
10-02-2016 Kamal Construction Company Versus Union of India & Others High Court of Judicature at Bombay
03-02-2016 Nice Construction Versus Union of India High Court of Gujarat At Ahmedabad
05-11-2015 Gambhir Construction Company Lko Versus Union of India High Court of Judicature at Allahabad
29-10-2015 Union of India & Another Versus Chenab Construction Joint Venture High Court of Delhi
17-06-2015 Construction, Forestry, Mining & Energy Union Versus Boral Resources (Vic) Pty Ltd. & Others High Court of Australia
07-04-2015 Union of India, Acting through Chief Electrical Engineer (Construction) Versus M/s.Bright Power Project (I) Pvt. Ltd. High Court of Judicature at Bombay
09-03-2015 Sana Construction Co. Versus Union of India High Court of Judicature at Allahabad
24-12-2014 Omaxe Infrastructure And Construction Ltd. Versus Director Contract (Union of India) High Court of Delhi
28-11-2014 MES No. 214326, Bishwajit Hazarika, Draughtsman, Office of the Chief Construction Engineer Versus The Union of India Represented by the Secretary to the Government of India Ministry of defence & Another Central Administrative Tribunal Guwahati Bench Guwahati
16-10-2014 Construction, Forestry, Mining & Energy Union Versus BHP Coal PTY Ltd. High Court of Australia
19-09-2014 National Project Construction and Corporation Limited Versus Union of India High Court of Judicature at Calcutta
02-09-2014 The Union Of India Owning South Western Railway & Others Versus M/s. Best Cast Construction Pvt. Ltd. High Court of Karnataka
02-07-2014 Union of India Versus M/s. J.D. Construction & Another High Court of Delhi
01-05-2014 Sadguru Construction Co. Versus Union of India High Court of Gujarat At Ahmedabad
17-04-2014 Sagar Construction Versus Union of India High Court of Gujarat At Ahmedabad
04-03-2014 Union of India Versus M/s. Gupta Construction Co & Another High Court of Delhi
10-01-2014 Hindusthan Construction & Commercial Corporation Versus Union of India High Court of Judicature at Calcutta
11-10-2013 Prema Balasubramanian Versus The Union of India, Rep.by the Chief Administrative Officer (Construction), Chennai & Others High Court of Judicature at Madras
23-07-2013 M/s. Rose Valley Real Estate & Construction Ltd. & Another Versus Union of India & Others High Court of Judicature at Calcutta
05-07-2013 Chouhan Construction Versus Union of India & Others High Court of Madhya Pradesh
25-04-2013 East India Construction Company Versus Union of India, through the Chief Engineer (Construction), Central Railway High Court of Judicature at Bombay
08-04-2013 H.R. Construction Versus Union of India & Others High Court of Chattisgarh
03-04-2013 Calcutta Port Trust Union Versus Haldia Shore Ship & Transport Handling Workers Co-operative Construction Society Ltd. & Another High Court of Judicature at Calcutta
28-02-2013 M/s. Kamladityya Construction Private Limited, represented by Sunil Kumar Pandey, represented by the Attorney holder of the Company Versus The Union of India represented by Secretary & Others High Court of Gauhati
23-01-2013 Vistar Construction (P) Ltd. & Another Versus Union of India & Others High Court of Delhi
09-10-2012 Union of India, Represented by the Executive Engineer, Mumbai Central Division-VI, Central Public Works Department Versus A.K. Construction Co. & Another High Court of Judicature at Bombay
10-05-2012 M/s Narne Construction P. Ltd. Versus Union of India & Others Supreme Court of India
01-03-2012 M/S. Cherian Varkey Construction Co.(P)Ltd. Versus Union f India & Others High Court of Kerala
27-02-2012 Union of India Versus Rizvi Construction Co. High Court of Judicature at Bombay
07-02-2012 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
28-11-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
12-10-2011 M/s. Ambika Construction Co. Versus Union of India & Another High Court of Judicature at Bombay
22-09-2011 Banco Construction Co. Versus Union of India High Court of Madhya Pradesh
03-08-2011 ZEAL Construction Versus UNION OF INDIA & Others High Court of Jammu and Kashmir
06-05-2011 M/s Sree Balaji Construction Versus Union of India through General Manager, South Eastern Railway, Kolkata High Court of Jharkhand
25-04-2011 Union of India & Others Versus M/s. Master Construction Co. Supreme Court of India
25-04-2011 Union of India and others Versus Master Construction Company Supreme Court of India
19-04-2011 Union Of India Versus Inland Construction Company High Court of Judicature at Calcutta
18-04-2011 Union of India & Others Versus Tantia Construction Pvt. Ltd. Supreme Court of India
18-03-2011 M/s. Rana Construction And Engineers Private Limited Versus Union of India & Others High Court of Gauhati
15-03-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
15-02-2011 J.P. Construction Private Limited & Another Versus Union of India & Others High Court of Judicature at Calcutta
14-02-2011 Chemical Construction Company Pvt. Ltd V/S Union Bank of India and Others. Debt Recovery Appellate Tribunal At Delhi
21-01-2011 Union of India, Represented by Principal Chief Engineer Versus M/s. Jay Construction High Court of Judicature at Bombay
05-10-2010 VIP Co-operative Labour Contract & Construction Society Limited & Another Versus Union of India & Others High Court of Judicature at Calcutta
22-09-2010 Union of India Versus M/s. Ambika Construction Supreme Court of India
10-09-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
04-05-2010 Union of India Versus Kamal Construction, Mehdauli High Court of Bihar
30-04-2010 The Union of India owning Southern Railway represented by Chief Engineer (Construction) Bangalore & Another M/s Best Cast Construction (Private) Ltd., & Others High Court of Judicature at Madras
27-04-2010 Sidharth Construction Trading Private Limited Versus Union of India High Court of Bihar
31-03-2010 Goan Real Estate & Construction Ltd. & Another Versus Union of India through Secretary, Ministry of Environment & Others Supreme Court of India
10-03-2010 Union of India & Others Versus M/s Neelam Engineering & Construction Company Supreme Court of India
05-03-2010 K.P. Chandran, Ferro Printer, Office of the Deputy Chief Engineer/ Construction/Southern Railway/Ernakulam Junction, Residing at "KELATH HOUSE", Trichur District Versus Union of India represented by the General Manager, Southern Railway, Head Quarters Office, Park Town P.O., Chennai & Others Central Administrative Tribunal Ernakulam Bench
05-03-2010 Union of India Versus M/s. Chenab Construction Joint Venture High Court of Delhi
05-02-2010 Union of India, Divisional Railway Manager (Works) Versus M/s.Suraj Construction Co. High Court of Judicature at Bombay
18-01-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
18-01-2010 Union of India Versus M/s. Goel Construction Co. & Another High Court of Delhi
07-12-2009 M/s. Madnani Construction Corporation (P) Ltd. Versus Union of India & Others Supreme Court of India
26-11-2009 Union of India Versus Jeevat Construction High Court of Judicature at Bombay
20-11-2009 Union of India & Another Versus Sagar Construction Company & Another High Court of Judicature at Bombay
10-11-2009 Union Of India Rep. By Its General Manager, (Works Construction) South Central Railway, Secunderabad Versus M.S.N. Murthy, Dy. Chief Accounts Officer (T), South Central Railway Secunderabad & Others High Court of Andhra Pradesh
09-11-2009 Vidhyawati Construction Co. Versus Union Of India High Court of Madhya Pradesh
05-10-2009 Union of India Acting through Deputy Chief Engineer (Construction) West Central Railway KHANDWA Versus B.C. Biyani In the High Court of Bombay at Aurangabad
29-09-2009 Gawar Construction Ltd. Versus Union of India & Others High Court of Judicature at Bombay
11-05-2009 M/s Globe Construction Co. Versus Union of India High Court of Delhi
01-04-2009 K.N.Rajappan (Retired Mechanical Fitter, Office of the Deputy Chief Engineer (Construction)/Southern Railway/ Madras Central) Versus Union of India represented by the General Manager Southern Railway Headquarters Office, Park Town P.O Chennai & Others Central Administrative Tribunal Ernakulam Bench
20-03-2009 P.T. Antony, Khalasi, O/o the Chief Engineer/Construction, Southern Railway, Ernakulam Versus Union of India represented by General Manager, Southern Railway, Head Quarters Office, Chennai & Others Central Administrative Tribunal Ernakulam Bench
22-08-2008 B.T. Patil & Sons, Belgaum (Construction) Private Limited, Belgaum Versus Union of India & Others High Court of Karnataka Circuit Bench At Dharwad
01-08-2008 Union Of India Versus S M Construction Co High Court of Assam
31-03-2008 Union of India Versus Ambika Construction High Court of Judicature at Calcutta
25-03-2008 Budhraja Mining and Construction Ltd., Bhubaneswar Versus Union of India High Court of Orissa
19-03-2008 Jimmy Construction Pvt. Ltd. Versus Union of India acting through the General Manager, South Eastern Railways, Kolkata & Others In the High Court of Bombay at Nagpur



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