UNION COMPANY PRIVATE LIMITED

Activity: Others in Karnataka.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999KA1942PTC000292 		ROC
RoC-Bangalore 		Incorporation Date
29-10-1942
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000292 		Registration Date
29-10-1942 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
43/2, NARASIMHARAJU ROADBANGALORE CITY BANGALORE CITY KA 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to UNION COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-11-2021 22:40
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19-11-2021 Dr. J. Manjunatha Versus Union of India, Represented by its Secretary Department of Personnel & Training, New Delhi & Others High Court of Karnataka
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17-11-2021 Chaitya Shah Versus The Union of India & Others High Court of Judicature at Bombay
17-11-2021 Sao Jose De Areal Villagers Union Sao Jose De Areal Village Salcete, Goa. Represented by Salvador Fernandes (president of petitioner) & Others Versus The State of Goa, by Chief Secretary The Secretariat, Porvorim, Bardez, Goa & Others In the High Court of Bombay at Goa
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28-09-2021 Santosh Oraon Versus Union of India, through the National Investigation Agency High Court of Jharkhand
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27-09-2021 Sree Sankara National Institute of Educatinal Trust, Rep. by Its Chairman Dr. K. Monikantan Nair, Thiruvananthapuram versus Union Bank of India, Statue Branch Rep. by Its Branch Manager, Thiruvananthapuram & Others High Court of Kerala
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24-09-2021 Tamilnadu General Workers Union, Rep by. Deputy General Secretary K. Karal Marx Versus The Government of India, Rep. by its Secretary to Government, Ministry of Road Transport and Highways, New Delhi & Others High Court of Judicature at Madras
24-09-2021 Union of India Represented by the Secy., Ministry Of Defence, New Delhi & Others Versus C. Chandra Kumar High Court of Gauhati
24-09-2021 M. Aboobacker Versus Union of India, Rep. by Secretary, Ministry of Road Transport & High Ways, New Delhi & Others High Court of Kerala
23-09-2021 Jamseena & Another Versus Union of India, Represented by The Secretary, Ministry of Finance, Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others High Court of Kerala
22-09-2021 Wangkhem Sunanda Singh & Others Versus Union of India, Represented by Secretary, Ministry of Skill Development, New Delhi & Others High Court of Manipur
22-09-2021 M/s. Gupta & Sons, Rep. by its Partner, Chirag Bansal, Partner Versus Union of India, Owning Southern Railway, Rep. by its Regional Manager & Another High Court of Judicature at Madras
22-09-2021 Union of India through Narcotics Control Bureau, Lucknow Versus Md. Nawaz Khan Supreme Court of India
22-09-2021 G. Sundarrajan Versus Union of India, Rep. by the Secretary, Ministry of Environment, Forests and Climate Change, New Delhi & Others High Court of Judicature at Madras
22-09-2021 S.S.K. Iron and Steels Pvt. Ltd, Rep. by its Director S. Santhanakrishnan Versus Union of India Owning Southern Railway Rep. by its Regional Manager & Another High Court of Judicature at Madras
21-09-2021 Union of India & Others Versus Dalbir Singh Supreme Court of India
20-09-2021 Ahinsha Chemicals Ltd, Represented By Sri Pawan Jain, Assam Versus The Union of India Represented By The Secretary To The Govt. of India. Ministry of Finance Department of Revenue, New Delhi & Others High Court of Gauhati
20-09-2021 Arati Pattanaik & Others Versus Union of India, through Secretary & Others High Court of Jharkhand
20-09-2021 Vishal Gajendra Surwase & Others Versus Union of India & Others High Court of Judicature at Bombay
17-09-2021 Ex Flight Lieutenant Sanjiv Dewan Versus Union of India & Others High Court of Delhi



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