U V F INFRASTRUCTURE LIMITED

Activity: Construction in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45400WB2010PLC153786 		ROC
RoC-Kolkata 		Incorporation Date
04-10-2010
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
153786 		Registration Date
04-10-2010 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information
E-Mail Address
pratapde_ca@yahoo.co.in
Registered Address
155, LENIN SARANI NIGAM CENTRE, 4TH FLOOR, ROOM NO.408 KOLKATA Kolkata WB 700013 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to U V F INFRASTRUCTURE LIMITED

Last Checked Past / Closed Litigation On 29-04-2022 22:49
18-04-2022 Nandi Infrastructure Corridor Enterprise Limited No.1, Represented by its Authorised Signatory Srinath, Mangalore & Another Versus Government of Karnataka, Represented by Principal Secretary Commerce & Industries Department, Bangalore & Others High Court of Karnataka
01-04-2022 Backend Bangalore Private Limited A Company Incorporated Under The Companies Act, 1956, Bengaluru Versus Chief Engineer-Cum-Project Director, State Roads Project, Himachal Pradesh Road And Infrastructure Development Corporation Limited (HPRIDC), Himachal Pradesh High Court of Himachal Pradesh
25-03-2022 Damodar Valley Corporation Versus Reliance Infrastructure Ltd. High Court of Judicature at Calcutta
17-03-2022 Shahed Kama & Others Versus Pagarani Universal Infrastructure Private Limited & Others High Court of Judicature at Bombay
10-03-2022 Urban Infrastructure Real Estate Fund Versus Dharmesh S. Jain & Another Supreme Court of India
10-03-2022 Urban Infrastructure Real Estate Fund Versus Dharmesh S. Jain & Another Supreme Court of India
25-02-2022 Yogi Infrastructure Private Limited Versus RMC Redimix (India) High Court of Gujarat At Ahmedabad
16-02-2022 Ratnakar Rama Parab Versus The Managing Director, Goa State Infrastructure Development Corporation Limited In the High Court of Bombay at Goa
11-02-2022 Yogesh Mehra Partner of Vaayu Infrastructure LLP Versus Vaayu Infrastructure LLP & Others National Company Law Appellate Tribunal
11-02-2022 M/s. TDI Infrastructure Ltd., New Delhi Versus Durga Sharma National Consumer Disputes Redressal Commission NCDRC
09-02-2022 The Kerala Industrial Infrastructure Development Corporation (Kinfra), Thiruvananthapuram, Represented by Its Managing Director Versus N. Pramod Sibi & Another High Court of Kerala
04-02-2022 Edelweiss Asset Reconstruction Company Limited, Acting in its Capacity as Trustee of The EARC Trusts SC-338,343,366 & 389 Versus GTL Infrastructure Limited & Another High Court of Delhi
31-01-2022 UCC Infrastructure Pvt. Ltd., through its Director Monty R. Khushalani Versus Union of India represented by the Secretary, Department of Revenue, Ministry of Finance & Others High Court of Judicature at Bombay
25-01-2022 Raju Chowdhary Versus Athena Infrastructure Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
25-01-2022 Dharmesh S. Jain & Another Versus Urban Infrastructure Real Estate Fund Supreme Court of India
11-01-2022 NCC Infrastructure Holdings Limited (--NCCIHL--), Hyderabad, Rep. by G. Shyam Kumar & Another Versus TAQA India Power Ventures Private Limited (''TAQA'') (previously known as TAQA Jyoti Energy Ventures Private Limited, Cuddalore High Court of Judicature at Madras
05-01-2022 Pawa Infrastructure Pvt. Ltd., C/o Rohit Malik & Associates, New Delhi Versus Pr. CIT - 7, New Delhi Income Tax Appellate Tribunal Delhi
05-01-2022 First Rand Services Private Limited Versus Pantheon Infrastructure Limited High Court of Judicature at Bombay
03-01-2022 Dr. Mahesh Chandra Sharma & Another Versus M/s. Ansal Properties And Infrastructure Ltd., Through Its Director(S), New Delhi National Consumer Disputes Redressal Commission NCDRC
17-12-2021 Ngaitlang Dhar Versus Panna Pragati Infrastructure Private Limited & Others Supreme Court of India
10-12-2021 M/s. Mythri Infrastructure & Mining India Pvt. Ltd. & Another Versus State of Odisha & Others High Court of Orissa
07-12-2021 Manohar Infrastructure & Constructions Private Limited & Others Versus Sanjeev Kumar Sharma & Others Supreme Court of India
06-12-2021 Bhasin Infotech & Infrastructure Private Limited Versus Neema Agarwal & Others Supreme Court of India
03-12-2021 Vijay Shukla & Others Versus Career Launcher Infrastructure Pvt. Ltd. & Others High Court of Delhi
03-12-2021 M.P. Housing & Infrastructure Development Board & Another Versus K.P. Dwivedi Supreme Court of India
01-12-2021 EMI Infrastructure Private Limited, Represented by its Finance Controller, Chennai & Another Versus Shriram Transport Finance Company Ltd., Chennai & Another High Court of Judicature at Madras
30-11-2021 M/s. MVR Infrastructure Tollways Pvt. Ltd., Salem Versus The Assistant Engineer, Salem & Another High Court of Judicature at Madras
22-11-2021 Vipul Sehgal Versus M/s. Manohar Infrastructure & Constructions Pvt. Limited & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
18-11-2021 M/s. Saravana Selvarathinam, Dairy Division, Rep. by its Proprietor S. Saravana Arul Versus M/s. Nivjer Infrastructure, Rep. by its Chief Executive R. Vincent Raju & Another High Court of Judicature at Madras
10-11-2021 IN RE: Inaction of The Governments In Appointing President And Members/Staff Of Districts And State Consumer Disputes Redressal Commission And Inadequate Infrastructure Across India Supreme Court of India
01-11-2021 Manoj Kawatra & Another Versus Pioneer Urban Land & Infrastructure Ltd. National Consumer Disputes Redressal Commission NCDRC
13-10-2021 Godrej Properties Ltd. Versus Goldbricks Infrastructure Pvt. Ltd. High Court of Judicature at Bombay
08-10-2021 Pankaj Sinha Versus M/s. Ansal Phalak Infrastructure Pvt. Ltd. Through Its Authorized Representatives National Consumer Disputes Redressal Commission NCDRC
04-10-2021 Paulmech Infrastructure Private Limited Versus The State of Odisha & Others Supreme Court of India
01-10-2021 Sumita Abhishek Sundaram Versus Sankalpan Infrastructure Private Limited, Hiranandani High Court of Karnataka
21-09-2021 Karnataka Rural Infrastructure Development Limited & Another Versus T.P. Nataraja & Others Supreme Court of India
20-09-2021 Shrishri Infrastructure Pvt. Ltd. Through its Authorized person, Anil Prabhakar Deshpande Versus The State of Maharashtra, Through its Secretary, Public Works Department, Mantralaya & Others In the High Court of Bombay at Aurangabad
17-09-2021 Aditya Gupta Versus M/s. Shiv Sai Infrastructure Delhi State Consumer Disputes Redressal Commission New Delhi
06-09-2021 Regal Palm Garden Apartment Owners Association (RPGAOA), Represented by its Secretary, Velachery Versus M/s. Cee Dee Yes Housing & Infrastructure Private Limited, (formerly Cee Dee Yes Housing & Finance Ltd), Rep. by its Managing Director, Adayar & Others High Court of Judicature at Madras
02-09-2021 Haroon Ibrahim Pathan Versus M.A. Castle Infrastructure Co. Maharashtra State Consumer Disputes Redressal Commission Mumbai
02-09-2021 Vipul Bhargava Versus M/s. Ansal Phalak Infrastructure Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
01-09-2021 M/s. ENEXIO Power Cooling Solutions India Pvt. Ltd., No.443, Rep. by President & CEO T. Parasuram Versus Gita Power and Infrastructure Pvt. Ltd., Rep. by its Authorised Signatory, Kaushik Ganguly & Another High Court of Judicature at Madras
12-08-2021 Shree Bhagwan Aggarwal & Another Versus TDI Infrastructure Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
09-08-2021 Nicer Green Housing Infrastructure Developers Ltd. & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
05-08-2021 M.G. Fincap Pvt. Ltd. Through Director/AR Versus Green Bay Infrastructure Pvt. Ltd. Through Its Directors National Consumer Disputes Redressal Commission NCDRC
04-08-2021 M/s. TDI Infrastructure Ltd. Versus Kanika Agarwal Delhi State Consumer Disputes Redressal Commission New Delhi
04-08-2021 ATC Telecom Infrastructure Pvt. Ltd. Versus Group Grampanchayat, Tupgaon, At : Tupgaon, Post : Chowk, Tal : Khalapur, Dist : Raigad & Others High Court of Judicature at Bombay
30-07-2021 Delhi Tourism & Transportation Development Corporation (DTTDC) Versus M/s. Swadeshi Civil Infrastructure Pvt. Ltd. High Court of Delhi
28-07-2021 IG3 Infra Limited, (Formerly known as ETL Infrastructure Services Limited & also as Indian Green Grid Group Limited), Chennai Versus D. Indira & Another High Court of Judicature at Madras
26-07-2021 M/s. Supreme Bhiwandi Wada Manor Infrastructure Pvt. Ltd. Versus The State of Maharashtra & Another Supreme Court of India
26-07-2021 M/s Supreme Bhiwandi Wada Manor Infrastructure Pvt. Ltd V/S The State of Maharashtra & Another Supreme Court of India
23-07-2021 M/s. BSCPL Infrastructure Ltd. Versus Union of India & Another High Court of Delhi
22-07-2021 Dharminder Singh Sidhu & Another Versus Manohar Infrastructure & Constructions Private Limited & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
22-07-2021 Rahul Sankhyan son of Baldev Raj Sankhyan & Another Versus M/s. Manohar Infrastructure & Construction Pvt. Ltd., through its Managing Director Union Territory Consumer Disputes Redressal Commission UT Chandigarh
19-07-2021 Atlanta Infrastructure Limited (Rechristened As Atlanta Limited) Versus Delta Marine Company & Others Supreme Court of India
19-07-2021 Shalabh Nigam Versus Orris Infrastructure Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
14-07-2021 A2Z Infraservices Ltd. & Another Versus Quippo Infrastructure Ltd.(Now Known As Viom Infra Ventures Ltd.) Supreme Court of India
07-07-2021 S. Ramachari & Others Versus M/s. Trishala Infrastructure Pvt. Ltd. & Others High Court of for the State of Telangana
06-07-2021 Pramod Kumar & Another Versus Manohar Infrastructure & Construction Pvt. Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
02-07-2021 M/s. Chennai Network Infrastructure Ltd., Rep., by its Chief Financial officer, Chennai Versus Assistant Commissioner of Income-tax, Corporate Circle-1(2), Chennai & Others High Court of Judicature at Madras
01-07-2021 Usha Yadav Versus M/s. Manohar Infrastructure & Constructions Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
28-06-2021 ATC Telecom Infrastructure Private Limited & Others Versus Orion Security Solutions Private Limited & Others High Court of Delhi
22-06-2021 Manohar Infrastructure & Constructions Pvt. Ltd. Versus Usha Yadav National Consumer Disputes Redressal Commission NCDRC
18-06-2021 Yogesh Kundra, Suspended Director, Gati Infrastructure Pvt. Ltd., Hyderabad Versus Sew & Prasad Joint Venture, Hyderabad & Another National Company Law Appellate Tribunal
10-06-2021 M/s. ATC Telecom Infrastructure Private Limited, Rep.by its Authorized Signatory N. Senathipathi, Legal Manager, Chennai Versus The Superintendant of Police, District Police Office, Ramanathapuram & Others Before the Madurai Bench of Madras High Court
25-05-2021 GMR Energy Ltd. Versus India Infrastructure Fund & Others Supreme Court of India
11-05-2021 Krishan Dev Vasisht & Another Versus The Managing Director M/s. Ansal Properties & Infrastructure Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
07-05-2021 M/s Avinash Buildcon Infrastructure Private Limited & Others Versus State of Chhattisgarh through the Secretary & Others High Court of Chhattisgarh
07-05-2021 M/s Avinash Buildcon Infrastructure Private Limited & Others Versus State of Chhattisgarh through the Secretary & Others High Court of Chhattisgarh
07-05-2021 M/s Avinash Buildcon Infrastructure Private Limited & Others Versus State of Chhattisgarh through the Secretary & Others High Court of Chhattisgarh
07-05-2021 M/s Avinash Buildcon Infrastructure Private Limited & Others Versus State of Chhattisgarh through the Secretary & Others High Court of Chhattisgarh
04-05-2021 Alok Arora & Another Versus Tdi Infrastructure Ltd Delhi State Consumer Disputes Redressal Commission New Delhi
23-04-2021 M/S. SMS Infrastructure Limited Versus Gujarat State Road Development Corporation High Court of Gujarat At Ahmedabad
22-04-2021 Deepak Chhabra Versus Pearls Infrastructure Projects Limited & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
19-04-2021 Bimal Jain & Others Versus M/s. Manohar Infrastructure And Construction (P) Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
15-04-2021 The Project Director, Government of Rajasthan, Rajasthan Urban Infrastructure Development Project (RUIDP), Jaipur & Others Versus M/s. Electrosteel Casting Ltd., Through Authorized Representative Mr. Sudipto Lehari & Another High Court of Rajasthan Jaipur Bench
15-04-2021 The Project Director, Government of Rajasthan, Rajasthan Urban Infrastructure Development Project (RUIDP), Jaipur & Others Versus M/s. Electrosteel Casting Ltd., Through Authorized Representative Mr. Sudipto Lehari & Another High Court of Rajasthan Jaipur Bench
15-04-2021 The Project Director, Government of Rajasthan, Rajasthan Urban Infrastructure Development Project (RUIDP), Jaipur & Others Versus M/s. Electrosteel Casting Ltd., Through Authorized Representative Mr. Sudipto Lehari & Another High Court of Rajasthan Jaipur Bench
13-04-2021 M/s. Neeharika Infrastructure Private Limited Versus State Of Maharashtra & Others Supreme Court of India
13-04-2021 M/s. Neeharika Infrastructure Private Limited Versus State Of Maharashtra & Others Supreme Court of India
13-04-2021 M/s. Neeharika Infrastructure Private Limited Versus State Of Maharashtra & Others Supreme Court of India
13-04-2021 M/s. Neeharika Infrastructure Private Limited Versus State Of Maharashtra & Others Supreme Court of India
12-04-2021 Sew Infrastructure Limited Versus State of Chhattisgarh & Others High Court of Chhattisgarh
09-04-2021 Mep Infrastructure Developers Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
09-04-2021 Kapil Aggarwal Versus Ferrous Infrastructure Pvt. Ltd Delhi State Consumer Disputes Redressal Commission New Delhi
09-04-2021 Sneh Sood Versus M/s. Manohar Infrastructure and Construction (P) Ltd., through its Director Tarninder Singh & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
08-04-2021 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus M/s. Mapsa Tapes Pvt. Ltd. High Court of Delhi
08-04-2021 Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus M/s. Mapsa Tapes Pvt. Ltd. High Court of Delhi
06-04-2021 Insure Life Infrastructure (India) Ltd., Rajasthan & Another Versus The Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
31-03-2021 Pawan Bansal Versus M/s. Innovative Housing and Infrastructure (P) Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
26-03-2021 H.C. Prabhushankar Versus Managing Director Karnataka Rural Infrastructure Development Corporation Ltd., High Court of Karnataka
25-03-2021 M/s. Orris Infrastructure (P) Ltd., Through Its Cmd Sh. Vijay Gupta & Others Versus Naveen Garg & Another National Consumer Disputes Redressal Commission NCDRC
25-03-2021 Mahavir Prashad Jain Versus M/s. Pioneer Urban Land And Infrastructure Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
25-03-2021 M/s. LC Infra Projects Pvt. Ltd. Versus Bihar Urban Infrastructure Development Corporation Ltd. & Others High Court of Judicature at Patna
23-03-2021 M/s. National Highways Authority of India Versus M/s. AFCONS Infrastructure Ltd. High Court of Delhi
18-03-2021 Kuldeep Singh Mann Versus Aeropolis Infrastructure Pvt. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
17-03-2021 Prem Lata Versus M/s. Manohar Infrastructure & Constructions Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
15-03-2021 Daljit Singh Bains Versus M/s. TDI Infratech Limited (formerly known as Taneja Developers and Infrastructure Limited) & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
12-03-2021 Jitf Water Infrastructure Limited Versus Aquafil Polymers Company Private Limited High Court of Gujarat At Ahmedabad
10-03-2021 Nitin Hastir & Another Versus Ansal Properties and Infrastructure Limited & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh



Directors
DIN Name Since
03206158 NURUL ANAM MOLLA 04-10-2010
02480981 TAPAN DHARA 04-10-2010
03216415 SWATI MUKHERJEE 04-10-2010

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