U R HOUSING DEVELOPMENT PRIVATE LIMITED

Activity: Construction in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45209PB2012PTC036764 		ROC
RoC-Chandigarh 		Incorporation Date
19-10-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
036764 		Registration Date
19-10-2012 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
urhousing2012@gmail.com
Registered Address
H.NO. 702/10, FIELD GANJ LUDHIANA PB 141008 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to U R HOUSING DEVELOPMENT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 04-04-2021 09:33
24-03-2021 R. Selvam Versus The Secretary to Government, Housing & Urban Development, Chennai & Others Before the Madurai Bench of Madras High Court
02-02-2021 Welfare Association 'Y' block Anna Nagar, Rep. by its President K. Selvamani Versus State of Tamilnadu rep. by Secretary, Housing and Urban Development Dept., Chennai & Others High Court of Judicature at Madras
06-01-2021 K. Parameswaran & Others Versus The Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
30-11-2020 V. Shanthi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
26-11-2020 D.B. Thapa Versus Urban Development and Housing Department Through Secretary Government of Sikkim Gangtok, Sikkim High Court of Sikkim
20-11-2020 Victoria Joseph Versus The Principal Secretary, Housing and Urban Development Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
05-11-2020 V. Shanthi & Others Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Secretariat, Chennai & Others High Court of Judicature at Madras
28-10-2020 M.P. Ravi Chandra Varma Versus The State of Tamil Nadu, Represented by its Secretary to Government, Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
17-10-2020 D.B. Thapa Versus Urban Development & Housing Department High Court of Judicature at Patna
08-10-2020 Raja Mahesh Kumar M.E. (Civil-Structural) Versus The Secretary to Govt., Housing & Urban Development Dept., Chennai & Others High Court of Judicature at Madras
04-08-2020 Santosh Kumar Garg (Deceased) Versus U.P. Housing & Development Board, U.P. & Another National Consumer Disputes Redressal Commission NCDRC
13-07-2020 Rakesh Wadhwan, Shareholder (Housing Development & Infrastructure Ltd.) Versus Bank of India, Bandra, & Another National Company Law Appellate Tribunal
02-06-2020 C. Sasiyendran Versus The State of Tamil Nadu, rep., by its Secretary to Government, Housing & Urban Development Department, Chennai & Others Before the Madurai Bench of Madras High Court
01-06-2020 Padmavani Educational & Charitable Trust, Rep.by its Joint Managing Trustee, Salem Versus The Government of Tamil Nadu, Rep.its Secretary, Housing & Urban Development Department, Chennai & Another High Court of Judicature at Madras
01-06-2020 K. Shanthi Versus The Government of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
05-05-2020 Prabhu & Others Versus The State of Karnataka, by its Secretary Department of Housing & Urban Development, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
27-04-2020 Aishwarya Atul Pusalkar Versus Maharashtra Housing & Area Development Authority & Others Supreme Court of India
17-03-2020 M/s. Rite Choice Foundations and Engineering Pvt. Ltd., Rep., by its Managing Director, C.K. Sridhar Versus The State of Tamil Nadu, Rep., by its Secretary to Government, Housing and Urban Development Department, Secretariat, Chennai & Another High Court of Judicature at Madras
11-03-2020 S.S. Sundaresan Versus State of Tamil Nadu, Rep by its Secretary to Government, Housing and Urban Development Department, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2020 V.S. Senthil Kumar Versus The State of Tamil Nadu, Rep.by its Secretary, Housing and Urban Development, Chennai & Another High Court of Judicature at Madras
06-03-2020 Bengal Shelter Housing Development Ltd. Versus Champa Adak & Another National Consumer Disputes Redressal Commission NCDRC
04-03-2020 Madhya Pradesh Housing & Infrastructure Development Board & Another Versus Vijay Bodana & Others Supreme Court of India
27-02-2020 Mann Housing Development & Others V/S Paarijat Co-operative Housing Society Ltd. High Court of Judicature at Bombay
25-02-2020 R. Thenmozhi Versus The Secretary to Government of Tamil Nadu, Housing & Urban Development, Secretariat, Chennai & Others High Court of Judicature at Madras
19-02-2020 Housing Development Finance Corporation Ltd., R/by the Deputy Manager (Legal), Ernakulam Branch Versus R. Ranjith Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-02-2020 Rajendra K. Bhutta Versus Maharashtra Housing and Area Development Authority & Another Supreme Court of India
11-02-2020 Bengal Shelter Housing Development Ltd., Kolkata Versus Smita Singh & Another National Consumer Disputes Redressal Commission NCDRC
10-02-2020 Housing Development Finance Corporation Limited Versus Pushpendra Singh Shekhawat & Others National Consumer Disputes Redressal Commission NCDRC
10-02-2020 C. Jacob Versus The Secretary Department Of Housing & Urban Development, Bangalore & Another High Court of Karnataka
06-02-2020 Housing & Urban Development Corporation Ltd. Through its Authorized Signatory V/S Additional Commissioner of Income Tax Range 12 New Delhi High Court of Delhi
31-01-2020 K. Chelladurai Versus The Secretary to Government, Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
29-01-2020 A.P. Shareefa Versus State of Tamil Nadu, Rep. by its Secretary to Government, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
28-01-2020 The Nilamangai Nagar Welfare Association, (Rego.No.81/80) Rep. By its Secretary K.Sankararama Sarma, Chennai Versus State of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development (UDSRI) Dept., Chennai & Others High Court of Judicature at Madras
17-01-2020 Dr. Indira Pal & Another Versus Samar Nag, Managing Director, Bengal Shelter Housing Development Limited West Bengal State Consumer Disputes Redressal Commission Kolkata
16-01-2020 Pratima Choudhury & Another Versus Bengal Shelter Housing Development Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-01-2020 C.N. Rajaram Versus Tamil Nadu Adi Dravidar Housing & Development Corporation Limited, Rep. by its Managing Director & Another High Court of Judicature at Madras
09-01-2020 T.D. Sadasivam Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Housing & Urban Development, Chennai & Others High Court of Judicature at Madras
06-01-2020 The Karnataka Urban Housing Co-operative Society Ltd., Rep. by its Secretary, Nazimulla Shariff Versus State of Karnataka by its Secretary, Department of Urban & Housing Development & Others High Court of Karnataka Circuit Bench At Dharwad
06-01-2020 S. Meerabai Versus The State of Tamil Nadu, Represented by Secretary to Government, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
03-01-2020 M/s. Confluence Petroleum India Ltd., Represented by its Sales Manager N. Murugan Versus The Secretary to Government of Tamilnadu, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
02-01-2020 H.P. Housing & Urban Development Authority Versus Som Dutt Vasudeva Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
20-12-2019 Vinod Sehgal Versus Delhi Development Authority, Through Its Assistant Director, Self Financing Scheme (Housing) Delhi State Consumer Disputes Redressal Commission New Delhi
13-12-2019 Ranasingh Versus The Secretary, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
02-12-2019 R. Ganesan & Others Versus State of Tamil Nadu, Rep. by its Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
19-11-2019 Champa Adak & Another Versus Bengal Shelter Housing Development Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
07-11-2019 R. Mani Versus State of Tamil Nadu, Rep.by its Secretary to Government Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
05-11-2019 Tata Housing Development Company Limited Versus Aalok Jagga & Others Supreme Court of India
18-10-2019 B. Maragatha Mani Versus The State of Tamil Nadu, Represented by the Principal Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
11-10-2019 Rustomjee Realty Private Limited Versus Maharashtra Housing & Area Development Authority & Others High Court of Judicature at Bombay
04-10-2019 Hemant Mohan Agarwal Versus Housing Development Finance Corporation Ltd. & Another High Court of Judicature at Bombay
18-09-2019 P.R. Sekar Versus The Government of Tamil Nadu, Rep. by its Secretary Department of Housing & Urban Development Secretariat, Chennai & Others High Court of Judicature at Madras
16-09-2019 S. Anbarasi Versus The State of Tamil Nadu, rep. by its Secretary, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
05-09-2019 A. Chandrashekar Versus The State of Karnataka by its Secretary to Department of Housing & Urban Development, Dr. Ambedkar Veedhi, Bangalore & Others High Court of Karnataka
02-09-2019 Suraj Kumar Poddar & Another Versus M/s. Bengal Peerless Housing Development Co. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
28-08-2019 K.M. Srirangan & Another Versus The Government of Tamil Nadu, Rep. by Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
28-08-2019 M. Chitra Versus The Principal Secretary, Housing & Urban Development Department Government of Tamil Nadu, Chennai & Another High Court of Judicature at Madras
28-08-2019 E. Mohana Kumar Versus The Government of Tamil Nadu, Rep. by its Secretary, Housing and Urban Development Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
22-08-2019 G. Elumalai & Others V/S State of Tamil Nadu, Represented by its Secretary to Government, Housing & Urban Development (HB5-2) Department, Chennai & Another High Court of Judicature at Madras
19-08-2019 Kodaikanal Hotel and Resort Owners Association, Rep. by its Secretary, S.Abdul Gani Raja Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Housing and Urban Development, Chennai & Others Before the Madurai Bench of Madras High Court
31-07-2019 Narendra Kumar Mittal & Others Versus M/s. Nupur Housing Development Pvt. Ltd. & Another Supreme Court of India
17-07-2019 A. Kalaparipoorna Versus The State of Tamil Nadu, Rep.by the Secretary to Government, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
09-07-2019 Nitya Nand Prasad Gupta Versus The State of Bihar through the Pinki Pal, Secretary, Department of Housing & Urban Development & Others High Court of Judicature at Patna
08-07-2019 S. Balachandran Versus The Secretary to Government of Tamil Nadu, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
08-07-2019 Kaushik Dhar Versus The Managing Director, Bengal Shelter Housing Development Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
05-07-2019 Godson Housing Development Co. & Another Versus Sukhdeo Ganbaji Poratkar National Consumer Disputes Redressal Commission NCDRC
03-07-2019 Harsh Malhotra & Another Versus Housing Development & Infrastructure Limited National Consumer Disputes Redressal Commission NCDRC
24-06-2019 S. Annasamy Versus The State of Tamilnadu, Rep. by its Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
19-06-2019 Bhavya Height Co-operative Housing Society Ltd. Versus Mumbai Metropolitan Region Development Authority & Others High Court of Judicature at Bombay
28-05-2019 M/s. Billroth Hospitals Pvt. Ltd., Represented by its Managing Director, Dr. Rajesh Jeganathan Versus The Secretary, Housing and Urban Development Department, Government of Tamil Nadu, Secretariat & Others High Court of Judicature at Madras
28-05-2019 A.N. Logesh Versus State of Tamilnadu, Rep. by the Principal Secretary to Government, Housing & Urban Development Department, Fort St.George, Chennai & Another High Court of Judicature at Madras
23-05-2019 B. Mamitha Versus The Additional Secretary (Technical), Housing & Urban Development Department, Secretariat, Chennai & Others High Court of Judicature at Madras
01-05-2019 UP Housing & Development Board Versus Ramesh Chandra Agarwal Supreme Court of India
27-04-2019 S. Lakshmi & Another Versus The Principal Secretary to Government, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
27-04-2019 Evangelical Church of India Administrative Office, represented by its General Secretary, Rev.J.Sundara Raj Versus The Principal Secretary to Government, Housing & Urban Development Department, Secretariat, Chennai & Others High Court of Judicature at Madras
23-04-2019 S. Srinivasan & Others Versus The State of Tamilnadu Rep. by its Secretary, Department of Housing and Urban Development, Tamil Nadu & Others High Court of Judicature at Madras
09-04-2019 Bengal Shelter Housing Development Ltd. Versus Progati Kundu West Bengal State Consumer Disputes Redressal Commission Kolkata
05-04-2019 Principal Commissioner of Income Tax Kolkata Versus M/s. West Bengal Housing Infrastructure Development Corporation Limited Supreme Court of India
02-04-2019 N. Jegadeeswari & Others Versus The State of Tamil Nadu, Rep. by the Secretary, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
29-03-2019 Government of Tamil Nadu, Represented by the Secretary to Government, Housing & Urban Development Department Versus A.B. Somu & Others High Court of Judicature at Madras
22-03-2019 T.S.G. Rangaswamy & Others Versus The Government of Tamil Nadu, rep. By its Secretary to Government, Department of Housing and Urban Development, Secretariat, Chennai & Another High Court of Judicature at Madras
13-03-2019 M.T. Akitha Versus The Secretary to Government, Housing & Urban development (UD-4) Department, Chennai & Others Before the Madurai Bench of Madras High Court
01-03-2019 T. Sornapandian & Others Versus The Principal Secretary to Government, Housing & Urban Development (HB(2) HB5(2)) Department, Chennai & Others High Court of Judicature at Madras
14-02-2019 N. Srinivasan Versus The Secretary to Government, Housing & Development Department & Others High Court of Judicature at Madras
08-02-2019 Shashi Adlakha Versus Housing Development Finance Corporation Ltd. High Court of Delhi
06-02-2019 C. Prabhakaran & Another Versus Dharmendra Pratap Yadav, IAS, Secretary, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
01-02-2019 K.N. Sathiyabama Versus The Secretary to Government, Housing & Urban Development Department, Chennai & Others Before the Madurai Bench of Madras High Court
21-01-2019 M.T. Akitha Versus The Secretary to Government, Housing and Urban Development (UD-4) Department, Chennai & Others Before the Madurai Bench of Madras High Court
16-01-2019 Anthony Reddy & Others Versus State of Karnataka, by its Secretary to Department of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
09-01-2019 Haripriya Murali Versus State of Tamil Nadu, Represented by its Secretary, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
07-01-2019 Raghu R. Unnithan, Alappuzha Versus Housing Development Finance Corporation Ltd, rep. by its Manager, Kochi & Others Debts Recovery Tribunal Ernakulam
07-01-2019 Raghu R. Unnithan, Alappuzha Versus Housing Development Finance Corporation Ltd, rep. by its Manager, Kochi & Others Debts Recovery Tribunal Ernakulam
27-12-2018 J. Arivalagan Versus The Government of Tamil Nadu Rep by its Secretary Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
11-12-2018 Ramesh Chandra Agarwal Versus UP Housing & Development Board National Consumer Disputes Redressal Commission NCDRC
10-12-2018 Tamil Nadu Catholic Educational Association rep. by its Secretary-cum-Treasurer, Diocesan Pastoral Centre, Santhome Versus The Principal Secretary, Housing & Urban Development (UDA(3)) Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
04-12-2018 Bharathi Nagar Kudi Irupore Nala Sangam, Rep by its Secretary A. Gopal, Chennai Versus The State of Tamil Nadu, Rep by its Secretary to Government Housing & Rural Development, Chennai & Others High Court of Judicature at Madras
30-11-2018 G. Dinesh Versus The State of Karnataka by its Secretary to Housing & Urban Development Department, Bangalore & Others High Court of Karnataka
30-11-2018 S. Sasikumar, Prop S.K.L.S, Chennai Versus Government of Tamil Nadu, Rep by Secretary, Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
09-11-2018 V. Kanniappan & Others Versus The Secretary Government of Tamil Nadu Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
09-11-2018 V. Kanniappan & Others Versus The Secretary, Government of Tamil Nadu Housing & Urban Development Department, Chennai & Others High Court of Judicature at Madras
01-11-2018 Tarun Kanti Podder Versus The Bengal Shelter Housing Development Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata



Directors
DIN Name Since
08219398 RAMESH MEHRA 22-08-2018
07310725 AYUSH MEHRA 20-11-2015

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