Some PAST Judgements / Case Laws similar to U R ENERGY (INDIA) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-04-2021 01:17
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| 22-02-2021 |
GR Green Life Energy Pvt. Ltd. Versus Leitwind Shriram Manufacturing Pvt. Ltd. |
Supreme Court of India |
| 05-02-2021 |
OPG Energy Pvt. Ltd., Currently at “KNOWLEDGE TOWER”, Chennai Versus M/s. Precot Meridian Industries Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
| 22-01-2021 |
M/s. Vijay Energy Equipments Versus West Central Railway |
High Court of Madhya Pradesh |
| 20-01-2021 |
Environs Energy, PECH Services Ltd., Kolkata Versus T.J. John, Tharappel House, Malappuram |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 18-12-2020 |
Nayara Energy Limited Versus The State of Gujarat & Others |
Supreme Court of India |
| 15-12-2020 |
Action Ispat & Power Private Limited Versus Shyam Metalics And Energy Limited |
Supreme Court of India |
| 01-12-2020 |
Siddaraju Versus State of Karnataka, by its Principal Secretary to Govt. Department of Energy, Bengaluru & Others |
High Court of Karnataka |
| 02-11-2020 |
M/s. Sri Vigneswara Steels (P) Ltd., Rep. by the Managing Director, Salem Versus The State of Tamil Nadu, Rep. by the Secretary, Department of Energy, Chennai & Others |
High Court of Judicature at Madras |
| 28-10-2020 |
Muppandhal Green Energy Private Ltd., Rep. by its director Mr.K.Narayanan, Thoothukudi Versus The Superintending Engineer, Tirunelveli Electricity Distribution Circle, TANGEDCO, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
| 12-10-2020 |
Mahendra Singh & Others Versus Energy Efficiency Services Ltd. & Another |
High Court of Delhi |
| 16-09-2020 |
Leitwind Shriram Manufacturing Private Limited, Rep. by its General Manager, Gomathythamarai Selvi Versus GR Green Life Energy Pvt. Ltd., Pune |
High Court of Judicature at Madras |
| 09-09-2020 |
A. Maheswari Versus The Deputy Chief Executive (Administration), Nuclear Fuel Complex, Department of Atomic Energy, Hyderabad & Others |
Before the Madurai Bench of Madras High Court |
| 27-07-2020 |
M/s. Sitaram Energy & Logistics Ltd. Rep. By its Manager Pravin Maheswari Versus The Employees State Insurance Corporation Rep. By its Deputy Director (Rev) Regional Office, Puducherry & Another |
High Court of Judicature at Madras |
| 13-07-2020 |
University Of Petroleum & Energy Studies (UPES) Versus Anuj Kanwal |
National Consumer Disputes Redressal Commission NCDRC |
| 16-06-2020 |
M/s. Mech Engineers, Erectors Pvt. Ltd. Versus M/s. Simhapuri Energy Ltd. & Another |
High Court of for the State of Telangana |
| 11-06-2020 |
Prakash Industries Limited. Versus Bengal Energy Limited. & Another |
High Court of Judicature at Calcutta |
| 09-06-2020 |
Goodwill Non-Woven(P) Limited Versus Xcoal Energy & Resources LLC |
High Court of Delhi |
| 29-05-2020 |
Jasdan Energy Private Limited Versus Inox Wind Limited & Another |
High Court of Delhi |
| 20-05-2020 |
The Bank of New York Mellon, Through its attorney Navneet Singh Versus Indowind Energy Limited, Nungambakkam, Chennai |
High Court of Judicature at Madras |
| 15-05-2020 |
K. Maharajan Versus The Director, TATA Institute of Fundamental Research, An Autonomous Institution of the Department of Atomic Energy, Government of India, Mumbai & Others |
High Court of Judicature at Madras |
| 08-05-2020 |
M/s. Bhilwara Energy Ltd. & Another Versus The Chief Secretary (Power) Government of Arunachal Pradesh |
Supreme Court of India |
| 09-04-2020 |
Quad Africa Energy (PTY) Ltd Versus The Sugarless Company (PTY) Ltd & Another |
Supreme Court of Appeal of South Africa |
| 09-04-2020 |
P.C. Rao & Another Versus The State of Karnataka, Represented by its Under Secretary Energy Department & Others |
High Court of Karnataka |
| 16-03-2020 |
Hero Wind Energy Private Limited Versus Inox Renewables Limited & Another |
High Court of Delhi |
| 05-03-2020 |
Corporation Bank Versus S.J.N. Energy Infrastructure Pvt. Ltd. & Others |
National Company Law Appellate Tribunal |
| 21-02-2020 |
Batliboi Renewable Energy Solutions Pvt. Ltd., (Formerly known as Batliboi EnXco Pvt. Ltd.,) Represented by Rajiv, Senior Manager (Accounts) Versus M/s. Sri Vinayaga Enterprises, Represented by its Proprietor R. Ganesan |
High Court of Judicature at Madras |
| 20-02-2020 |
Siddalingappa & Others V/S The State of Karnataka Department of Energy, Rep. by its Principal Secretary & Others |
High Court of Karnataka |
| 19-02-2020 |
M/s. GAIL (India) Limited, R.K. Puram, New Delhi Versus M/s. Arkay Energy(Rameswaram)Limited, Rep. by its President (Commercial and Legal) R. Jarard Kishore & Others |
High Court of Judicature at Madras |
| 12-02-2020 |
Sipani Energy Ltd., Total Gas Auto Versus Commissioner, Bruhat Bangalore Mahanagara Palike |
High Court of Karnataka |
| 11-02-2020 |
M/s. Anusha Enterprises Rep.by its Managing Partner C.K.Nafrasimha Rao, Chennai Versus Government of India, Department of Atomic Energy General Services Organisation Kalpakkam & Another |
High Court of Judicature at Madras |
| 11-02-2020 |
Mauktika Energy Pvt. Limited & Others Versus Asia Pragati Capfin Private Limited |
High Court of Delhi |
| 30-01-2020 |
Transmission Corporation of Andhra Pradesh Ltd., rep. by its Chairman & Managing Director, Vijayawada, Krishna Dist & Others Versus State of Andhra Pradesh rep. by its Principal Secretary, Energy Department, Velagapudi, Guntur Dist & Others |
High Court of Andhra Pradesh |
| 23-01-2020 |
M/s. Vedanta Limited (Which is successor to Erstwhile Cairn India Limited) [Appeal of Cairn Energy India Pty. Ltd, New Delhi Versus The Joint Commissioner of Income Tax, Special Range-I, Chennai |
High Court of Judicature at Madras |
| 23-01-2020 |
Ved Prakash (Authorized Representative) M/s Karmic Energy Private Limited Versus P. Ponram, Managing Partner, M/s Unicon Engineers |
High Court of Judicature at Madras |
| 21-01-2020 |
E. Mohammed Misraan Versus RRB Energy Limited, Represented by The Head Operations, GA – 1/B-1 Extension, Mohan Cooperative Industrial Estate, Mathura Road, New Delhi |
High Court of Judicature at Madras |
| 20-01-2020 |
D. Thimmegowda Versus The State of Karnataka, Represented by its Principal Secretary, Energy Department, Bangalore & Others |
High Court of Karnataka |
| 04-01-2020 |
B.K. Uday Kumar Versus The State of Karnataka, by its Principal Secretary to Government, Department of Energy, Bengaluru & Others |
High Court of Karnataka |
| 20-12-2019 |
M/s. Yogiraj Powertech Pvt. Ltd. Versus State of Maharashtra, Through its Secretary, Industries, Energy & Labour Department & Others |
In the High Court of Bombay at Aurangabad |
| 18-12-2019 |
Refex Energy Ltd., Through its Managing Director, Madurai Versus Union of India, Through its Secretary (Legislative), Ministry of Law & Justice, New Delhi & Another |
Before the Madurai Bench of Madras High Court |
| 26-11-2019 |
M/s. Suzlon Energy Limited, Having its Corporate Office at Suzlon, Pune Versus Indowind Energy Limited, Chennai |
High Court of Judicature at Madras |
| 22-11-2019 |
BGR Energy Systems Limited, Represented by its Assistant Vice President Accounts, Chennai Versus The Additional Commissioner of GST & Central Excise, Office of the Principal Commissioner of CGST & Central Excise, Nungambakkam, Chennai & Another |
High Court of Judicature at Madras |
| 20-11-2019 |
Resilient Energy Severndale Ltd and Forest of Dean District Council Versus R (on the application of Wright) |
United Kingdom Supreme Court |
| 11-11-2019 |
D. Sommaiah Versus State of Telangana, rep., by it Principal Secretary, Energy Department, Hyderabad & Others |
High Court of for the State of Telangana |
| 23-10-2019 |
Renew Wind Energy (TN2) Private Limited, rep., by its authorized Signatory M. Madhu Mohan Rao Versus The State of Telangana, rep., by its Principal Secretary, Revenue Department, Secretariat & Others |
High Court of for the State of Telangana |
| 15-10-2019 |
Kuldeep & Others Versus Union of India through its Secretary Ministry of New & Renewable Energy Govt. of India, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
| 10-10-2019 |
Action Ispat & Power Pvt. Ltd. Versus Shyam Metalics & Energy Limited & Others |
High Court of Delhi |
| 09-10-2019 |
The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi |
High Court of Kerala |
| 09-10-2019 |
The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi |
High Court of Kerala |
| 01-10-2019 |
J. Ranga Raju Versus The State of Andhra Pradesh, Rep. by Principal Secretary, Dept. of Energy, Velagapudi, Amaravati, Guntur District & Others |
High Court of Andhra Pradesh |
| 25-09-2019 |
The Superintending Engineer, Tiruvannamalai Electricity Distribution Circle, Vengikkal, Tiruvannamalai Versus The Government of Tamil Nadu, Represented by its Secretary to Government, Energy Department, Chennai & Others |
High Court of Judicature at Madras |
| 24-09-2019 |
ReNew Power Limited having its corporate office at Commercial Block 1, Represented by its Authorized Representative Satwik E & Others Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Energy Infrastructure & Investment Department, A.P. Secretariat, Velagapudi, Amaravati, Andhra Pradesh & Others |
High Court of Andhra Pradesh |
| 23-09-2019 |
Jes & Ben Groupo Pvt. Ltd. & Others Versus Hell Energy Magyarorzag Kft. (Hell Energy Hungry Ltd.) & Another |
High Court of Delhi |
| 13-09-2019 |
M/s. Jothi Green Energy Private Limited Versus B.M. Yosuf & Others |
High Court of Judicature at Madras |
| 26-08-2019 |
Babitha Versus The Commandant Central Industrial Security Force (CISF) (Disciplinary Authority) Department of Atomic Energy (DAE) Ministry of Home Affairs, Kancheepuram & Others |
High Court of Judicature at Madras |
| 20-08-2019 |
M/s. Kut Energy Pvt. Ltd. & Others Versus The Authorized Officer, Punjab National Bank, Large Corporate Branch, Ludhiana & Others |
Supreme Court of India |
| 09-08-2019 |
Pratibha Shipping Company Limited (In Liquidation), Owner of MT Pratibha Cauvery, Through Official Liquidator of the Hon'ble Bombay High Court, Owners & Parties interested in the Vessel M.T. Pratibha Cauvery Presently berthed at the Port of Chennai & is represented herein by its Master Versus Praxis Energy Agents S.A., Rep. herein by its Power of Attorney Agent Ravindra Kumbhar & Others |
High Court of Judicature at Madras |
| 08-08-2019 |
Radhakrishnan Dharmarajan, RP, For M/s. Winwind Power Energy Private Limited Versus Committee of Creditors |
National Company Law Tribunal Chennai |
| 07-08-2019 |
Kamuthi Renewable Energy Ltd., Ahmedabad Versus Tamil Nadu Generation & Distribution Corporation Limited, Represented by its Chairman & Managing Director, Chennai & Others |
High Court of Judicature at Madras |
| 05-08-2019 |
Indowind Energy Limited, Incorporated under the provisions of the Companies Act, 1956, Chennai Versus Union of India, Rep. by The Secretary, Ministry of Corporate Affairs, New Delhi & Others |
High Court of Judicature at Madras |
| 26-07-2019 |
Vedanta Limited Versus Global Energy Pvt. Ltd. |
In the High Court of Bombay at Goa |
| 19-07-2019 |
V.S. Duraisamy & Another Versus The State of Tamil Nadu, Rep. by the Principal Energy Secretary, TNEB, Energy Department, Chennai & Others |
High Court of Judicature at Madras |
| 18-07-2019 |
Sushila Versus Gangakhed Sugar & Energy Ltd. |
In the High Court of Bombay at Aurangabad |
| 08-07-2019 |
Tamil Nadu Atomic Power Employees Union, Kancipuram & Another Versus Secretary, Department of Atomic Energy, Mumbai & Others |
High Court of Judicature at Madras |
| 02-07-2019 |
M/s. Transelectric Energy System, Rep. by its Director, Samir Kr. Dey Versus The New India Assurance Co. Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 21-06-2019 |
National Energy & Waste Management Multipurpose Co. Operative Society (Kerala) Ltd. (Newsco), Thrissur, Represented by C.L. Anto, Chief Promoter & Chairman Versus Registrar of Co-Operative Societies, Thiruvananthapuram & Others |
High Court of Kerala |
| 13-06-2019 |
Tamil Nadu Generation & Distribution Corporation Ltd., Represented by its Chairman, Chennai Versus Terra Energy Limited & Others |
High Court of Judicature at Madras |
| 07-06-2019 |
JSW Energy Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
| 27-05-2019 |
Sipani Energy Limited & Another Versus Commissioner, Bruhat Bangalore Mahanagara Palike, Bengaluru & Others |
High Court of Karnataka |
| 17-05-2019 |
Global Feeds Feedback Energy Distribution Company Private Ltd (Fedco) & Another Versus Commissioner-Cum-Secretary, Govt of Odisha, Energy Dept & Others |
High Court of Orissa |
| 08-05-2019 |
Paschim Hydro Energy Pvt. Ltd., Represented by its Director B.R. Vasantha Kumar & Others Versus The Karnataka Power Transmission Corporation Limited, Represented through its Managing Director & Another |
High Court of Karnataka |
| 24-04-2019 |
Ganesan & Another Versus The Manager Arabintho Agro Energy Pvt. Ltd., Sivagangai & Others |
Before the Madurai Bench of Madras High Court |
| 15-04-2019 |
Sunborne Energy Rajasthan Solar Pvt. Ltd. Versus NTPC Vidyut Vyapar Nigam Ltd. |
High Court of Delhi |
| 02-04-2019 |
Tvl.Senthil Textiles Mills (p) Ltd., Rep. by the Director, Salem Versus The Union of India, Rep. by the Secretary, Department of Energy, New Delhi & Others |
High Court of Judicature at Madras |
| 18-03-2019 |
T.AL. Tenappan Versus The Government of Tamil Nadu Rep by its Principal Secretary to Government Energy Department, Chennai |
High Court of Judicature at Madras |
| 14-03-2019 |
In the Matter of: M/s. Asian Wind Energy Private Limited Versus M/s. Santha Spinning Mills Private Limited |
National Company Law Tribunal Chennai |
| 11-03-2019 |
M/s. Turbo Energy Limited, Chennai Versus The Assistant Commissioner of Income Tax |
High Court of Judicature at Madras |
| 26-02-2019 |
Gujarat Energy Transmission Corporation Ltd. Versus K.K. Gandhi & Others |
High Court of Gujarat At Ahmedabad |
| 22-02-2019 |
M/s. Maheshwari Mining & Energy Pvt. Ltd. Versus Ministry of New & Renewable Energy & Another |
High Court of Delhi |
| 08-02-2019 |
Pr. Commissioner of Income Tax-1 Versus Gujarat Paghuthan Energy Corporation Pvt. Ltd. (Formerly Known As Gujarat Energy Corp. Pvt. Ltd.) |
Supreme Court of India |
| 05-02-2019 |
Khurana Constructions Versus IOT Infrastructure & Energy Services Ltd. & Another |
High Court of Judicature at Bombay |
| 09-01-2019 |
Gangakhed Sugar & Energy Limited Nagpur Through its Director Versus National Insurance Co. Ltd. Through its Chief Managing Director & Others |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
| 08-01-2019 |
Ved Prakash (Authorized Representative), M/s. Karmic Energy Private Limited Versus P. Ponram, Managing Partner, M/s. Unicon Engineers, Coimbatore |
High Court of Judicature at Madras |
| 21-12-2018 |
Pipavav Energy Pvt. Ltd. & Another Versus Madhavi Procon Pvt. Ltd. & Another |
High Court of Delhi |
| 21-12-2018 |
Ge Energy Parts Inc Versus Commissioner of Income Tax (International Taxation) |
High Court of Delhi |
| 12-12-2018 |
The Pr. Commissioner of Income Tax-5 Versus Jubilant Energy NELP-V-Pvt. Ltd. |
High Court of Delhi |
| 06-12-2018 |
K.A. Raja & Others Versus The Government of Tamil Nadu, Rep. By its Principal Secretary, Energy Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 20-11-2018 |
M/s Gmr Energy Trading Limited Versus Deputy Commissioner of Income Tax |
Income Tax Appellate Tribunal Bangalore |
| 15-11-2018 |
A.K. Saravanakumar Versus The Principal Secretary to Government, Energy Department, Chennai & Others |
High Court of Judicature at Madras |
| 17-10-2018 |
The Indian Coffee Workers' Co-op. Society Ltd. Versus The Secretary, Industries, Energy & Labour Department, Government of Maharashtra & Another |
High Court of Judicature at Bombay |
| 12-10-2018 |
M/s. Jay Madhok Energy Private Limited Versus Petroleum & Natural Gas Regulatory Board |
Appellate Tribunal for Electricity Appellate Jurisdiction |
| 12-10-2018 |
Pankaj Rao & Others Versus State of U.P. Thru' Deptt. of Energy Govt of U.P. & Others |
High Court of Judicature at Allahabad |
| 28-09-2018 |
M/s. Dewanchand Ramesaran Corporation P. Ltd. Versus M/s. Win Wind Power Energy Private Limited |
National Company Law Tribunal Chennai |
| 06-09-2018 |
Chiranjeevi Wind Energy Limited Versus Dcit Corporate Circle |
Income Tax Appellate Tribunal Chennai |
| 31-08-2018 |
Union of India rep. by its Secretary, Department of Atomic Energy, Mumbai & Others Versus Nenavath Suresh |
In the High Court of Judicature at Hyderabad |
| 10-08-2018 |
Pr. Commissioner of Income Tax Versus Monnet Ispat & Energy Ltd. |
Supreme Court of India |
| 23-07-2018 |
M/s. SEI Adhavan Power Private Limited, Menon Eternity, Represented by its authorised signatory S. Sateesh & Another Versus M/s. Jinneng Clean Energy Technology Limited, Represented by its Authorised Signatory Robert Pavrey & Others |
High Court of Judicature at Madras |
| 17-07-2018 |
The Commissioner of Income Tax Versus Steag Energy Services GMBH |
High Court of Delhi |
| 05-07-2018 |
M/s. BGR Energy Systems Limited, Andhra Pradesh, India, Chennai Versus P.S. Techcom Pvt. Ltd., (Division Vecaun Projects), Bangalore |
High Court of Judicature at Madras |
| 04-07-2018 |
Nityanand Gajanand Patil Versus The State of Maharashtra through Secretary to Industries, Energy & Labour Department & Others |
High Court of Judicature at Bombay |
| 04-07-2018 |
LDK Solar Hi-Tech (Suzuhou) Co. Ltd Versus Hindustan Cleanenergy Limited (Formerly Moser Bear Clean Energy Limited) |
High Court of Delhi |
