Some PAST Judgements / Case Laws similar to U. P. NATIONAL INDUSTRIAL CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 22-03-2021 01:06
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14-10-2019 |
The Senior Manager-HRD, Air India Ltd., (Now Known as National Aviation Company of India Limited), Chennai Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another |
High Court of Judicature at Madras |
17-09-2019 |
The General Manager, Pankaja Mills, (A Unit of National Textile Corporation Ltd), Coimbatore Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Another |
High Court of Judicature at Madras |
27-06-2019 |
Management of National Aviation Company of India Limited, Chennai Versus The Central Government Industrial Tribunal-cum-Labour Court, Rep. by its Presiding Officer, Chennai & Another |
High Court of Judicature at Madras |
05-11-2015 |
M/s. National Projects Construction Versus P.O., Industrial Tribunal & Others |
High Court of Delhi |
10-03-2015 |
Shamnad Basheer, Ministry of HRD Chair Professor in Intellectual Property Rights West Bengal National University of Juridical Sciences Versus Union of India, represented by its Secretary, Department of Industrial Policy & Promotion, Ministry of Industry & Commerce, Government of India & Others |
High Court of Judicature at Madras |
01-10-2014 |
National Project Construction Corporation Ltd. Versus State of Maharashtra, Department of Industrial & Labour, Mantralaya (Extn.) & Another |
In the High Court of Bombay at Nagpur |
04-07-2014 |
Punjab National Bank Versus Punjab State Industrial Development Corpn. Ltd. & Others |
Debts Recovery Appellate Tribunal at Delhi |
29-01-2014 |
National Research Development Corporation Versus M/s. Industrial Carbon & Others |
High Court of Delhi |
05-12-2012 |
National Insurance Co. Ltd. Versus Ajay Industrial Corporation, Precision Pipes And Profiles |
National Consumer Disputes Redressal Commission NCDRC |
24-09-2012 |
Indian Airline Limited rep. by its General Manager (P) Versus The Presiding Officer National Industrial Tribunal & Others |
High Court of Judicature at Madras |
03-08-2012 |
Mrs. Karishma Maira Joenilla Dias, r/o H. No. 369, San Francis Vaddo, St. Estevam, Ilhas, Goa. V/S (1) M/s. Naguesh Mahalaxmi Gas Service through its proprietor, Marcela, Ponda Goa. (2) Hindustan Petroleum Corporation Ltd., through its Manager, having its office at Goa LPG Regional Office/LPG Bottling Plant, P.B. No. 150, Kundaim Industrial Estate, Kundaim, Ponda Goa. (3) National Insurance Company Ltd., 2nd Floor, Magiidada Mansion, Above Dena Bank, Ponda, Goa. |
Goa State Consumer Disputes Redressal Commission Panjim |
02-08-2012 |
Federation Of Associations Of Small Industries Of India (Fasii) Southern Region Rep. By Its National President T.V. Hariharan, Chennai Versus Tamil Nadu Small Industires Development, Corporation (Tansidco) Rep. By Its Chairman & Managing Director, Industrial Estate, Chennai & Another |
High Court of Judicature at Madras |
27-04-2012 |
Friends Industrial Training Centre, rep., by its Correspondent Versus The Director General of Employment and Training, /National Council of Vocational Training, Ministry of Labour & Another |
High Court of Judicature at Madras |
22-12-2011 |
Senior Divisional Manager, National Insurance Co. Ltd. Versus Presiding Officer, Industrial Trib. Cum Labour Court |
High Court of Judicature at Allahabad |
10-04-2008 |
National Research Development Corpn. Versus Industrial Carbon
|
High Court of Delhi |
13-02-2008 |
R.R. Industrial Products & Another Versus National Insurance Company Ltd. |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
03-08-2007 |
National Aluminium Company Ltd. Versus Doaba Industrial and Trading Co. (P) Ltd. |
High Court of Orissa |
25-01-2007 |
C.P. Madan Versus National Small Scale Industrial Corporation Ltd. & Another |
High Court of Delhi |
14-11-2006 |
National Textile Corporation (WBABO) Ltd. Versus Learned Judge, 8th Industrial Tribunal |
High Court of Judicature at Calcutta |
19-08-2006 |
M/s. Punjab National Bank Industrial Finance Branch & Another Versus Anwar Sherieff
|
High Court of Karnataka |
20-07-2006 |
Punjab State Industrial Development Corporation Limited Versus Punjab National Fertilizers And Chemicals Limited |
High Court of Punjab and Haryana |
24-06-2005 |
National Textile Corporation (Wbab And O) Limited Unit Arati Cotton Mills Versus Learned Second Industrial Tribunal |
High Court of Judicature at Calcutta |
20-05-2005 |
M/s National Small Industrial Corporation Ltd. Versus Takdir Singh
|
High Court of Delhi |
21-08-2002 |
National Remote Sensing Agency Versus The Additional Industrial Tribunal-cum-Additional Labour Court & others
|
High Court of Andhra Pradesh |
08-08-2002 |
National Industrial Corporation Limited Versus Commissioner of Income Tax-V, Delhi |
High Court of Delhi |
01-08-2002 |
Bharat Bijli Limited Versus National Industrial Development Corporation Limited |
High Court of Delhi |
15-03-2002 |
H.S. Sur Versus National Federation of Industrial Cooperatives Limited |
High Court of Delhi |
26-02-2002 |
National Industrial Corp.Ltd. Versus State of Jammu & Kashmir & Others |
High Court of Jammu and Kashmir |
09-10-2001 |
S.M. Mehta And Company Versus National Industrial Development Corporation Limited |
High Court of Delhi |
31-01-2001 |
Management of Punjab National Bank, Ludhiana Versus Presiding Officer, Central Government Industrial Tribunal, Chandigarh
|
High Court of Punjab and Haryana |
07-11-2000 |
National Small Industries Corporation Limited Versus Industrial Textile Products Private Limited |
High Court of Delhi |
30-10-2000 |
National Research Development Corporation Versus Industrial Carbon and Others
|
Supreme Court of India |
08-09-2000 |
Punjab National Bank Versus Lakshmi Industrial and Trading Co. (P.) Ltd. |
High Court of Judicature at Allahabad |
01-05-2000 |
National Small Industries Corporation Limited Versus Thermosetting Industrial Products |
High Court of Delhi |
30-11-1999 |
Farid Hossain Versus National Industrial Tribunal |
High Court of Judicature at Calcutta |
10-08-1998 |
GENERAL MANAGER, NATIONAL BANK FOR AGRICULTURAL AND RURAL VERSUS PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-I, HYD
|
High Court of Andhra Pradesh |
02-12-1997 |
Remani Chandran Versus National Institute for Industrial Engineering (NITIE) & Others
|
High Court of Judicature at Bombay |
13-11-1997 |
National Research Development Corporation of India
Versus Synthite Industrial Chemicals Private Limited |
High Court of Delhi |
18-09-1997 |
NATIONAL INDUSTRIAL TRAINING INSTITUTE VERSUS U. R. SIDDESWARAPPA
|
High Court of Andhra Pradesh |
25-07-1997 |
Nandlal Kanoria Versus National Industrial Development Corporation Limited |
High Court of Madhya Pradesh |
20-03-1997 |
NATIONAL TEXTILES CORPORATION (A. P. K. K. AND M.) LTD VS. CHAIRMAN, INDUSTRIAL TRIBUNAL
|
High Court of Andhra Pradesh |
01-11-1995 |
Prem Seth Versus National Industrial Development Corporation Limited |
High Court of Delhi |
18-08-1995 |
J. PATEL AND COMPANY VERSUS NATIONAL FEDERATION OF INDUSTRIAL CO-OPERATIVES LIMITED |
High Court of Judicature at Calcutta |
26-05-1995 |
National Industrial Corporation Limited Versus State of U P |
High Court of Judicature at Allahabad |
21-03-1995 |
Punjab National Bank Versus Central Government Industrial Tribunal-Cum-Labour Court |
High Court of Judicature at Allahabad |
07-07-1994 |
Tarlok Chand versus National Industrial Development Corporation Limited |
High Court of Delhi |
17-05-1994 |
Prem Seth Versus National Industrial Development Corporation Limited |
High Court of Delhi |
09-09-1993 |
Executive Engineer National Highways Versus Industrial Tribunal |
High Court of Orissa |
10-02-1993 |
ICI India Limited Versus Presiding Officer, National Industrial Tribunal and Others
|
High Court of Judicature at Bombay |
27-01-1993 |
National Industrial Development Corporation Ltd Versus Sehgal Papers Limited |
High Court of Punjab and Haryana |
12-09-1991 |
Industrial Products, Karnal Versus Punjab National Bank & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-12-1989 |
Nanupal Singh and Others Versus Managing Director-Cum-Chairman National Industrial Development Corporation Limited
|
Supreme Court of India |
22-08-1988 |
Commissioner Of Income-Tax Versus National Industrial Corporation |
High Court of Punjab and Haryana |
16-04-1982 |
Commissioner of Income Tax Versus National Industrial Corporation |
High Court of Delhi |
04-02-1982 |
National Small Industries Corporation Limited Versus Industrial Metal Works (P) Limited |
High Court of Judicature at Calcutta |
10-10-1978 |
PUNJAB NATIONAL BANK LIMITED VERSUS PANCHSHEELA INDUSTRIAL COOPERATIVE SOCIETYLIMITED
|
High Court of Delhi |
12-07-1978 |
National Tobacco Co Versus Fifth Industrial Tribunal |
High Court of Judicature at Calcutta |
19-05-1976 |
The National Industrial Development Corporation Ltd V/S State of U.P. and Others. |
High Court of Judicature at Allahabad |
13-05-1975 |
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION VS. K. R. JHUMB
|
High Court of Delhi |
14-11-1973 |
National Tobacco Co Versus Fifth Industrial Tribunal |
High Court of Judicature at Calcutta |
28-11-1967 |
Lakshmi Sugar Mills Co Private Ltd Versus National Industrial Corporation Ltd |
High Court of Punjab and Haryana |
10-02-1967 |
NATIONAL UNION OF COMMERCIAL EMPLOYEES VERSUS INDUSTRIAL TRIBUNAL
|
High Court of Judicature at Bombay |
07-10-1966 |
National Insulated Cable Co of India Ltd Versus D S Industrial Corpn |
High Court of Judicature at Calcutta |
02-08-1965 |
Lakshmiji Sugar Mills Co Private Ltd Versus National Industrial Corporation Ltd |
High Court of Punjab and Haryana |
02-07-1963 |
National Iron and Steel Co. Ltd. Versus Third Industrial Tribunal, West Bengal |
High Court of Judicature at Calcutta |
04-01-1963 |
National Industrial Corporation Ltd Versus Registrar Of Companies |
High Court of Punjab and Haryana |
13-02-1962 |
National, Union of Commercial Employees and Another Versus M. R. Meher, Industrial Tribunal, Bombay and Others
|
Supreme Court of India |
11-09-1961 |
The National Tobacco Company of India Ltd. Versus Simla Banking and Industrial Company (In Liquidation) |
High Court of Punjab and Haryana |
29-08-1961 |
First National Bank Ltd. Versus Industrial Oil Co. |
High Court of Punjab and Haryana |
28-08-1961 |
All India Bank Employees and apos; Association Versus National Industrial Tribunal and Others (And Connected Petitions)
|
Supreme Court of India |
19-11-1959 |
National Tobacco Co. of India Ltd. Versus Fourth Industrial Tribunal |
High Court of Judicature at Calcutta |
31-07-1958 |
NATIONAL INDUSTRIAL WORKS, BOMBAY VERSUS JAMNADAS BHANJI
|
High Court of Judicature at Bombay |
20-12-1956 |
Punjab National Bank Limited Versus Sri Ram Kanwar, Industrial Tribunal, Delhi
|
Supreme Court of India |
26-11-1953 |
Central National Bank Limited Versus United Industrial Bank Limited
|
Supreme Court of India |