U C C CARE PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1986PTC024474 		ROC
RoC-Delhi 		Incorporation Date
11-06-1986
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
024474 		Registration Date
11-06-1986 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1000,00,000
Paid Up Capital
Rs. 1000,00,000



Contact Information
E-Mail Address
info.uccbpl@gmail.com
Registered Address
E-30 GREATER KAILASH PART 1 NEW DELHI South Delhi DL 110048 IN



TradeMarks

Total 39 marks found.
THE GOLDEN ESTATE (DEVICE), Class 29, Registered
THE GOLDEN ESTATE (DEVICE), Class 44, Registered
THE GOLDEN ESTATE (DEVICE), Class 28, Registered
THE GOLDEN ESTATE (DEVICE), Class 36, Registered
THE GOLDEN ESTATE (DEVICE), Class 36, Registered
THE GOLDEN ESTATE (DEVICE), Class 16, Registered
THE GOLDEN ESTATE (DEVICE), Class 16, Registered
GOLDEN ESTATE, Class 37, Registered
THE GOLDEN ESTATE (DEVICE), Class 30, Registered
THE GOLDEN ESTATE (DEVICE), Class 10, Registered
THE GOLDEN ESTATE (DEVICE), Class 32, Registered
THE GOLDEN ESTATE (DEVICE), Class 37, Registered
THE GOLDEN ESTATE (DEVICE), Class 37, Registered
THE GOLDEN ESTATE (DEVICE), Class 43, Registered
THE GOLDEN ESTATE (DEVICE), Class 43, Registered
THE GOLDEN ESTATE (DEVICE), Class 9, Registered
THE GOLDEN ESTATE (DEVICE), Class 9, Registered
THE GOLDEN ESTATE (DEVICE), Class 27, Registered
THE GOLDEN ESTATE (DEVICE), Class 18, Registered
THE GOLDEN ESTATE (DEVICE), Class 39, Registered
GOLDEN ESTATE, Class 35, Registered
GOLDEN ESTATE, Class 36, Registered
THE GOLDEN ESTATE (DEVICE), Class 25, Registered
THE GOLDEN ESTATE (DEVICE), Class 42, Registered
THE GOLDEN ESTATE (DEVICE), Class 42, Registered
THE GOLDEN ESTATE (DEVICE), Class 35, Registered
THE GOLDEN ESTATE (DEVICE), Class 35, Registered
THE GOLDEN ESTATE (DEVICE), Class 3, Registered
THE GOLDEN ESTATE (DEVICE), Class 11, Registered
THE GOLDEN ESTATE (DEVICE), Class 20, Registered
THE GOLDEN ESTATE (DEVICE), Class 5, Registered
THE GOLDEN ESTATE (DEVICE), Class 38, Registered
THE GOLDEN ESTATE (DEVICE), Class 22, Registered
THE GOLDEN ESTATE (DEVICE), Class 31, Registered
GOLDEN ESTATE, Class 42, Registered
GOLDEN ESTATE, Class 43, Registered
THE GOLDEN ESTATE (DEVICE), Class 21, Registered
THE GOLDEN ESTATE (DEVICE), Class 41, Registered
THE GOLDEN ESTATE (DEVICE), Class 45, Registered




Some PAST Judgements / Case Laws similar to U C C CARE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-05-2022 09:55
01-02-2022 M/s. Zigitza Health Care Ltd. Versus Naresh Kumar Verma & Others High Court of Madhya Pradesh Bench at Gwailor
25-01-2022 Tainwala Personal Care Products Pvt. Ltd., Mumbai Versus Royal Subdaram Alliance Insurance Co. Ltd., Chennai National Consumer Disputes Redressal Commission NCDRC
23-11-2021 Ranukai Critical Care Center & Multispecialty Hospital, Through its Director, Nilesh Versus The State of Maharashtra Through Secretary, Public Health Department, Mantralaya & Another In the High Court of Bombay at Aurangabad
22-11-2021 Tenzing Samchok Bhutia Versus Health Care & Family Welfare Department, Government of Sikkim, Through the Secretary, Tashiling Secretariat, Sikkim & Others High Court of Sikkim
30-09-2021 Kundan Care Products Limited Through Its Director Versus Union Of India & Others High Court of Delhi
03-08-2021 Dr. P.K. Bansal, Bansal Dental Care Versus Sushma Buildtech Limited, through its MD Union Territory Consumer Disputes Redressal Commission UT Chandigarh
01-04-2021 Centaur Pharmaceuticals Pvt. Ltd., Mumbai, Represented by its Directors through Rakhi Kadam, Authorised Signatory & Others Versus La Renon Health Care Pvt. Limited., Ahmedabad, Represented by its Directors & Others High Court of Judicature at Madras
24-03-2021 Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others National Consumer Disputes Redressal Commission NCDRC
24-03-2021 Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others National Consumer Disputes Redressal Commission NCDRC
22-03-2021 Fisherman Care, Rep. by its President, Chennai Versus Union of India, Rep. by the Joint Secretary, New Delhi & Others High Court of Judicature at Madras
16-03-2021 Health Care Medical Devices Pvt. Ltd. Versus Mp. Public Health Services Corp Ltd. & Another High Court of Madhya Pradesh Bench at Indore
09-02-2021 The Nainital Bank Ltd, Ghaziabad Versus Melar Health Care Pvt. Ltd., Delhi & Others Debts Recovery Appellate Tribunal at Allahabad
05-01-2021 Caress Beauty Care Products Pvt. Ltd., Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
16-10-2020 C. Dakshinamurthy Versus M/S. Conybio Health Care (India) Pvt. Ltd., Chennai High Court of Judicature at Madras
27-07-2020 Cooner Institute of Health Care & Research Centre Pvt. Ltd. Versus Income Tax Officer Ward 6(3) High Court of Delhi
10-07-2020 Glaxo Smithkline Consumer Health Care Ltd. Versus P.O., Industrial Tribunal-cum-labour Court, Patiala & Others High Court of Punjab and Haryana
29-05-2020 Ziqitza Health Care Ltd. & Others Versus Rakesh Singh & Others High Court of Madhya Pradesh
29-05-2020 Ziqitza Health Care Ltd. & Others Versus Rakesh Singh & Others High Court of Madhya Pradesh
06-05-2020 Assistant Commissioner (Ct) Ltu, Kakinada & Others Versus M/s. Glaxo Smith Kline Consumer Health Care Limited Supreme Court of India
26-02-2020 Glaxo Smithkline Con. Health Care Ltd. Versus Jagjit Singh & Others Supreme Court of India
26-02-2020 Glaxo Smithkline Con. Health Care Ltd. Versus Jagjit Singh & Others Supreme Court of India
07-02-2020 Namaji Kamble V/S Sushrut Medical Care & Research Societies & Others National Consumer Disputes Redressal Commission NCDRC
14-01-2020 Anna Louise Correia Versus VLCC Health Care Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
03-01-2020 Crop Care Pesticides, Through Its Authorised Representative, Punjab & Another Versus Niranjan National Consumer Disputes Redressal Commission NCDRC
19-12-2019 M/s. Serene Kshetra Owner's Association, Rep. by its Secretary Shekhar Murthy, having office at Natthapettai, Kanchipuram Versus M/s. Serene Senior Care Private Ltd., Rep. by its Chief Executive Officer, Mohit Nirula, Vandaloor, Chennai & Another High Court of Judicature at Madras
09-12-2019 P. Ramesh Versus The General Manager, Indian Overseas Bank (Consumer Care), Chennai & Others High Court of Judicature at Madras
29-11-2019 M/s. Ziqitza Health Care Ltd. & Another Versus Sushil Kumar Dohre & Others High Court of Madhya Pradesh Bench at Gwailor
16-11-2019 M/s. Allengers Global Health Care Pvt. Ltd. Versus Rajesh Kapoor High Court of Punjab and Haryana
31-10-2019 Raj Kumar Brothers Versus Life Essentials Personal Care Private Ltd. High Court of Delhi
17-10-2019 Amrit Raj (Minor), Through His Natural Guardian Versus Dhawan Surgicary Care & Multi Specialty Hospital & Others National Consumer Disputes Redressal Commission NCDRC
13-09-2019 The Bihar State Housing Board & Others Versus Radha Ballabh Health Care & Research Institute (P) Ltd. Supreme Court of India
28-08-2019 Navajeevan Health Care Kerala Ayurvedic Clinic Rep. by its Proprietor, Sajimon LPeter Versus The State of Tamil Nadu, Rep. by the Secretary, Home Department & Others High Court of Judicature at Madras
08-08-2019 NRSKL Health Care Pvt. Ltd. Versus State Bank of India & Another Debts Recovery Appellate Tribunal at Kolkata
30-07-2019 Sarla Tantia and Others. VS Nadia Health Care Private Ltd. National Company Law Tribunal Kolkata
22-07-2019 Life Care Real Developers Limited & Others Versus Ld. Adjudicating Officer Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
04-07-2019 Max Healthcare Institute Ltd. Versus Sahrudya Health Care Pvt. Ltd. High Court of Delhi
12-06-2019 Kejriwals Stone Clinic & Kidney Care Centre Versus Mayna Byapari West Bengal State Consumer Disputes Redressal Commission Kolkata
03-05-2019 Disposafe Health & Life Care Ltd. & Others Versus Hindustan Syringes & Medical Devices Ltd. & Another High Court of Delhi
03-05-2019 Disposafe Health & Life Care Ltd. & Others Versus Hindustan Syringes & Medical Devices Ltd. & Another High Court of Delhi
08-04-2019 Care Hospitals, Ganga Care Hospitals Limited, through its Managing Director Dr. Varun Bhargava Versus Dr. Nilesh In the High Court of Bombay at Nagpur
26-03-2019 Draegerwerk AG & Co. KGAA Versus ION Bio Med-I-Care Pvt. Ltd. High Court of Delhi
08-03-2019 Laxmi Megan Speciality Health Care Private Limited Versus The State of Kerala High Court of Kerala
28-02-2019 V. Saravanan, Manager-HR, Cavin Care Private Limited, Trends Division Versus The Assistant Provident Funds Commissioner, Employees Provident Funds Organization High Court of Judicature at Madras
11-02-2019 Home Care Retail Marts Pvt. Ltd. Versus Haresh N. Sanghavi High Court of Judicature at Bombay
14-01-2019 Arvind Versus Care Hospital & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
10-01-2019 M/s. La Renon Health Care Pvt., Ltd, Gujarat Versus Union of India, Ministry of Commerce & Industry, New Delhi & Others High Court of Judicature at Madras
21-12-2018 Maja Personal Care Versus Commissioner of Central Excise, Chandigarh High Court of Himachal Pradesh
15-11-2018 Bharat Sanchar Nigam Ltd. Versus Aarogyasri Health Care Trust Rep. By Its Chief Executive Officer National Consumer Disputes Redressal Commission NCDRC
17-10-2018 M/s. Cotton Care Exports Pvt. Ltd Versus Addl Cit, Ludhiana Income Tax Appellate Tribunal Chandigarh
07-09-2018 Mankind Pharma Ltd V/S Ultrakind Health Care and Others High Court of Delhi
07-09-2018 Mankind Pharma Ltd. Versus Ultrakind Health Care & Another High Court of Delhi
07-09-2018 Mankind Pharma Ltd. Versus Ultrakind Health Care & Another High Court of Delhi
28-08-2018 M/s. Rapid Care Transcription Versus Income Tax Officer Corporate Ward Income Tax Appellate Tribunal Chennai
21-08-2018 Inject Care Parenterals Pvt. Versus The Dy Commissioner of Income Income Tax Appellate Tribunal Ahmedabad
26-07-2018 Suman Rai Versus State of Sikkim Through the Director General-cum-Secretary, Health Care, Human Service and Family Welfare Department, Government of Sikkim, Gangtok & Others High Court of Sikkim
10-07-2018 Endurance Health Care Ltd. Versus State of Rajasthan High Court of Rajasthan Jaipur Bench
28-06-2018 M/s. Medihealth Care Private Limited & Others Versus State of Maharashtra, Through its Secretary for Co-operation Marketing & Textile Department & Others High Court of Judicature at Bombay
26-06-2018 Cadila Health Care Pvt. Ltd. Versus Union Of India High Court of Gujarat At Ahmedabad
25-06-2018 Himalayan Edu-Care Institution, Rep. by its Co-ordinator Rupesh Kumar Singh, Salem Versus The Registrar, Periyar University, Salem & Others High Court of Judicature at Madras
08-06-2018 Anmol India Agro- Herbal Farming and Dairies Care Company Limited Neminath Paradise, Thane & Others Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
28-05-2018 Rajesh Kalra Versus Safeops. Surgical Care & Another High Court of Delhi
28-05-2018 Rajesh Kalra Versus Safeops. Surgical Care & Another High Court of Delhi
28-04-2018 M/s. Vasan Health Care Pvt. Ltd., Rep. by its Managing Director, Dr. A.M. Arun, Chennai Versus Assistant Commissioner of Income Tax, Chennai & Others High Court of Judicature at Madras
13-04-2018 The Commissioner of Customs, Central Excise & Service Tax, Hyderabad-III Commissionerate Versus M/s. Amrutanjan Health Care Ltd. In the High Court of Judicature at Hyderabad
12-04-2018 VIOR (International) Ltd. Versus Maxycon Health Care Private Limited High Court of Delhi
16-03-2018 Station Manager, Tolafatak Customer Care Centre, WBSEDCL & Another Versus Avijit Bera West Bengal State Consumer Disputes Redressal Commission Kolkata
16-03-2018 M/s. Nagarjuna Health Care Centre, A Partnership Firmk, rep.by its Managing Partner, Devender Versus M/s. Employees State Insurance Corporation, rep.by its Regional Director & Another In the High Court of Judicature at Hyderabad
12-03-2018 The United India Insurance Co. Ltd. Versus Maja Health Care Division High Court of Delhi
02-03-2018 Fisherman Care, Registered Association, Rep by its President, L.T.A. Peter Rayan, Chennai Versus Union of India, Rep. by the Secretary, Ministry of Law and Justice, New Delhi & Others High Court of Judicature at Madras
02-03-2018 Fisherman Care, Registered Association, Rep by its President, L.T.A. Peter Rayan, Chennai Versus Union of India, Rep. by the Secretary, Ministry of Law and Justice, New Delhi & Others High Court of Judicature at Madras
01-03-2018 M.D. India Health Care Services, (TPA) Private Limited, Chennai & Others Versus G. Latha & Others High Court of Judicature at Madras
15-02-2018 In the Matter Radhakrishnan Babunirmala Versus M/s. Precise Limbus Eye Care Private Limited & Another National Company Law Tribunal Chennai
29-01-2018 Commissioner of Income Tax Versus M/s. Aishwarya Health Care High Court of Judicature at Patna
19-01-2018 Vinod Sanghi @ V.K.Sanghi Versus Neo Retina Eye Care Institute Rep. by its Administrator Dr. Purushottam & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
02-01-2018 M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others High Court of Judicature at Madras
28-12-2017 M/s. Nrskl Health Care Private Versus State Bank of India & Another High Court of Judicature at Calcutta
14-12-2017 Elshaddai Nutri Care V/S Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-12-2017 M/s. Blessing Cargo Care Pvt. Ltd., Rep., by its Managing Director & Another Versus The Commissioner of Customs Chennai VIII Commissionerate High Court of Judicature at Madras
05-12-2017 Fisherman Care, Registered Association, Rep. by its President L.T.A. Peter Rayan Versus Union of India, Rep. by the Secretary, Ministry of Agriculture Food & Civil Supplies, New Delhi & Others High Court of Judicature at Madras
23-11-2017 Commissioner of Central Excise & Customs Versus M/s. Midas Care Pharma Pvt. Ltd. In the High Court of Bombay at Aurangabad
13-11-2017 V.B. Home Care Industries, Rep. by its Partner Dr. K. Ashok Kumar Versus Kisan Babu Industries & Another High Court of Andhra Pradesh
13-11-2017 V.B. Home Care Industries, Rep. by its Partner Dr. K. Ashok Kumar Versus Kisan Babu Industries & Another In the High Court of Judicature at Hyderabad
18-10-2017 Aayush NRI LEPL Health Care Pvt. Ltd. Versus Assistant Commissioner of Income-Tax Income Tax Appellate Tribunal Visakhapatnam
11-09-2017 S-10 Health Care Solutions Versus Income Tax Officer High Court of Judicature at Madras
05-09-2017 Asst. Engineer and Station Manager, Marishda, Customer Care Centre, WBSEDCL Marishda, Customer Care Versus Uttam Das alias Uttam Kumar Das West Bengal State Consumer Disputes Redressal Commission Kolkata
04-09-2017 Chandan Health Care Ltd. & Others Versus Saraswati Devi High Court of Uttarakhand
04-09-2017 G. Latha & Others Versus M.D. India Health Care Services (TPA) Pvt Ltd., Represented by its Senior Manager-Operations, Chennai & Others High Court of Judicature at Madras
23-08-2017 'Animal Care Trust' Represented by its Managing Trustee, S.D. Selvaram Raja, Rajapalayam, Virudhunagar District Versus The Regional Transport Officer, Srivilliputhur, Virudhunagar District & Another Before the Madurai Bench of Madras High Court
02-08-2017 R (on the application of Forge Care Homes Ltd & Others) Versus Cardiff & Vale University Health Board & Others United Kingdom Supreme Court
12-07-2017 M/s Vee Care Hospital, Rep.by its Managing Director Versus R. Mahalakshmi Tamil Nadu State Consumer Disputes Redressal Commission Chennai
14-06-2017 The Development Commissioner, MEPZ, Special Economic Zone & HEOUs Administrative Officer Building, & Others Versus M/s. Hospira Health Care India Pvt. Ltd. High Court of Judicature at Madras
01-06-2017 CCE, Delhi - II V/S Sunehari Oral Care Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-05-2017 Cure Way Drugs Versus Sahajanand Health Care High Court of Delhi
15-05-2017 M/s. Veritaz Health Care Ltd. Versus State of U.P. High Court of Judicature at Allahabad
18-04-2017 Firm Salud Care India Versus State of Rajasthan High Court of Rajasthan Jaipur Bench
10-04-2017 Commissioner of Service Tax, Chennai Versus M/s. E-Care India Private Limited & Another High Court of Judicature at Madras
28-02-2017 Sushil Kumar Versus Nokia Care Centre Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
08-02-2017 M/s. Rapid Care Transcription P. Ltd., rep by its Director V.L. Venkatasubramanian Versus The Commissioner of Income Tax (Appeals)-3, Chennai & Another High Court of Judicature at Madras
25-01-2017 State of Karnataka, by the Commissioner of Commercial Taxes Versus M/s. Yojana Engineering Care, Udupi High Court of Karnataka



Directors
DIN Name Since
BJKPP3692K ARPITA PARWAL 17-07-2017
00761094 AMIT VAIDYA 20-07-2009
00049518 MANISH KUMAR ARORA 04-03-1989

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