U B AIR PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U28920MH1969PTC014216 		ROC
RoC-Mumbai 		Incorporation Date
17-02-1969
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
014216 		Registration Date
17-02-1969 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2012
Last Balance Sheet Date
31-03-2012



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 8,43,719



Contact Information
E-Mail Address
nrpadmanabhan@gmail.com
Registered Address
72, MITTAL CHAMBERS, 7TH FLOOR NARIMAN POINT MUMBAI MUMBAI Mumbai City MH 400021 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to U B AIR PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-04-2021 02:38
18-03-2021 Lieutenant Colonel Ganesan S. (Retd.), Chennai Versus The Commissioner of Customs, Chennai VII Commissionerate Air Cargo, Chennai High Court of Judicature at Madras
08-12-2020 M/s. ITC Limited, Represented by its Area Manager/General Manager, Chennai Versus The Principal Commissioner of Customs Air Cargo (Air Cargo), Chennai & Others High Court of Judicature at Madras
07-12-2020 Uma Shankar Versus M/s. Hi-Tech Air Power(P) Ltd., Represented by its Sales Manager, D. Mahendra Kumar High Court of Judicature at Madras
06-11-2020 Musa Abdul Wimumuni Kenneth Versus Sunil D. Dalvi, Air Customs Officer, Air Intelligence Unit, Sahar Internation Airport, Mumbai & Another High Court of Judicature at Bombay
18-09-2020 The Assistant Commissioner of Customs, Prosecution Unit(Air), Chennai Versus Chang Sic High Court of Judicature at Madras
08-09-2020 S. Jagannatha Rao Versus Air India Limited, Rep. by its Chairman and Managing Director, New Delhi & Others High Court of Judicature at Madras
17-06-2020 S. Selvam Versus The Senior Manager – HRD Air India Limited, (Now known as National Aviation Company of India Limited), Chennai & Others High Court of Judicature at Madras
04-05-2020 Air India Ltd. Through, Its General Manager (O) Versus Vijay Dhawan Delhi State Consumer Disputes Redressal Commission New Delhi
23-03-2020 Air Traffic Controllers Guild (India) Versus Union of India & Others High Court of Delhi
14-02-2020 Universal Air Products Private Limited, Represented by its Managing Director Versus Bangalore Electricity Supply Company Limited, Represented by its Managing Director & Another High Court of Karnataka
08-01-2020 Taj Sats Air Catering Ltd V/S C.C.G.ST., Mumbai East Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
07-01-2020 Air Force Naval Housing Board Versus Air CMDE B K Gandhi (Retd) National Consumer Disputes Redressal Commission NCDRC
20-12-2019 Indo Arab Air Services Versus ICICI Home Finance Co. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
21-11-2019 Strides Air Systems (P) Ltd., Rep. by its Director D. Anil Prabhu, Thiruvallur Versus The Authorised Officer, The State Bank of India, Stressed Assets Recovery Branch, Chennai & Others High Court of Judicature at Madras
20-11-2019 M/s. Earth & Air Films Private Limited Versus M.T. Vasudevan Nair High Court of Kerala
14-10-2019 The Senior Manager-HRD, Air India Ltd., (Now Known as National Aviation Company of India Limited), Chennai Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another High Court of Judicature at Madras
11-10-2019 Muhammed Shafeeque Kunnoor Versus Joint Commissioner of Customs, Air Customs High Court of Kerala
10-10-2019 Rathi Ispat Ltd. Versus Inox Air Product Ltd. High Court of Delhi
10-10-2019 Fernando Aluisio Das Angustias (Dr.) & Others Versus Delta Air Lines & Others Goa State Consumer Disputes Redressal Commission Panaji
03-10-2019 AIR Commodore Naveen Jain Versus Union of India Supreme Court of India
13-09-2019 APM Air Cargo Terminal Services & Another Versus Celebi Delhi Cargo Terminal Management India Private Limited & Another High Court of Delhi
09-09-2019 S. Jagannatha Rao Versus Air India Limited, Rep. by its Chairman and Managing Director, New Delhi & Others High Court of Judicature at Madras
04-09-2019 PSA Silks Pvt. Ltd. Versus Air India Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
28-08-2019 M/s. Daikin Air Conditioning India Pvt. Ltd. Versus Vivek Gupta & Another National Consumer Disputes Redressal Commission NCDRC
22-08-2019 AIR India Express Limited & Others Versus Capt. Gurdarshan Kaur Sandhu Supreme Court of India
19-08-2019 Air India (NACIL) Versus Ashok Kumar Singla & Another National Consumer Disputes Redressal Commission NCDRC
08-08-2019 Air India Ltd. Versus Narendra Jangid Rajasthan State Consumer Disputes Redressal Commission Jaipur
01-07-2019 Pramod Kumar Savita, Inspector of Central Goods & Services Tax & Central Excise Air Customs, Airport, Thiruvananthapuram & Others Versus Union of India, Represented by Secretary, Department of Revenue, New Delhi & Others High Court of Kerala
22-05-2019 Amita Jain & Others Versus Air Chartered Services Pvt. Ltd. & Others High Court of Delhi
16-05-2019 The Chief Administrative Officer, Air Force Administrative College, Coimbatore Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another High Court of Judicature at Madras
26-04-2019 Albin Micheal Versus AIR Asia India Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
05-04-2019 Air India Ltd. & Others Versus Gokul Chandra Chakrabarti & Another National Consumer Disputes Redressal Commission NCDRC
04-04-2019 Commissioner of Customs (Air), Air Cargo Complex, Meenambakam Versus M/s. Wipro Ltd., Bangalore & Another High Court of Judicature at Madras
04-04-2019 Frankfinn Institute of Air Hostess Training & Another Versus Aashima Jarial National Consumer Disputes Redressal Commission NCDRC
01-04-2019 Air India Ltd. Versus Banibrata Poddar National Consumer Disputes Redressal Commission NCDRC
07-03-2019 Uni Air Cargo Pvt. Ltd. Versus Sharons Link Logistics & Others High Court of Delhi
28-02-2019 Air Marshal Harish Masand Versus M/s. Outlook Publishing (India) Pvt. Ltd. & Others High Court of Delhi
25-02-2019 Jeetendra Krishna Varma & Another Versus AIR INDIA LTD. & Others High Court of Judicature at Bombay
01-02-2019 M/s. Manidhari Air Products Versus Maharashtra State Electricity Distribution Company Ltd. & Another In the High Court of Bombay at Nagpur
25-01-2019 The Intelligence Officer Air Intelligence Unit Customs House Rajaji Salai, Chennai Versus B. Balatheepan High Court of Judicature at Madras
10-12-2018 Triveni Kodkany & Others Versus Air India Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
10-12-2018 Triveni Kodkany & Others Versus Air India Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
12-11-2018 Kunal Air Charter Private Ltd, Rep by its Director Ajay Agarwal, Guindy, Chennai Versus Madras Flying Club Ltd, Rep by its Hon Secy Jacob Selvaraj, Chennai & Others High Court of Judicature at Madras
02-11-2018 M/s. Balaji Air Parcel Services Versus Manoj & Others National Consumer Disputes Redressal Commission NCDRC
25-10-2018 G. Karnan Versus The Commissioner of Customs (Airport & Air cargo), Chennai & Another High Court of Judicature at Madras
26-09-2018 Kelsi Katte Mahammed Shakir Versus Superintendent of Customs, Air Intelligence Unit High Court of Karnataka
26-09-2018 Kelsi Katte Mahammed Shakir Versus Superintendent of Customs, Air Intelligence Unit High Court of Karnataka
07-09-2018 Commissioner of Customs (AIR), Custom House, Chennai Versus Abdul Azeez & Another High Court of Judicature at Madras
23-08-2018 Frankfinn Institute of Air Hostess Training, Registered Office 721, Suneja Tower-II & Another & Another Versus Aashima Jarial Union Territory Consumer Disputes Redressal Commission UT Chandigarh
20-07-2018 M/s. Air Canada Appellant Versus C.S.T.-Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
12-07-2018 Sahara One Media & Entertainment Ltd V/S Commissioner of Customs (II), (Air Special Cargo), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-07-2018 DHL Express (India) Pvt. Ltd. and Others V/S Commissioner of Customs (II), (Air Special Cargo), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
19-06-2018 Air Asia (India) Pvt. Ltd. Versus Shikha Pandey & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
08-06-2018 Anees Fathima Bande Nawaz Versus Commissioner of Customs, AIR-CC Airport, Chennai-I Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-06-2018 Air Master Freight Service V/S Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-06-2018 Ryan Sea Air Agent Versus Commissioner of Customs (Gen), Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-06-2018 Ryan Sea Air Agent V/S Commissioner of Customs (Gen), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
30-05-2018 Ruchika Singh Chhabra Versus M/s. Air France India & Another High Court of Delhi
16-04-2018 Air India Versus Ameeta Pradeep Gupta Maharashtra State Consumer Disputes Redressal Commission Mumbai
28-03-2018 Ex Sgt Alaparthi Panaiah, Instrument Fitter, Indian Air Force (9 BRD) Andhra Pradesh Versus Union of India Rep. by Secretary, Govt of India, Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
22-03-2018 Air France Through Country Manager /Customer Service Manager Versus O.P. Srivastava National Consumer Disputes Redressal Commission NCDRC
22-02-2018 Captain Gurdarshan Kaur Sandhu Versus Air India Express Ltd., New Delhi, Represented by Its Chairman & Managing Director & Others High Court of Kerala
08-02-2018 Air France V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
01-02-2018 Archa Kumar Banerjee & Another Versus Kingfisher Elevator & Air Condition Industries & Another National Consumer Disputes Redressal Commission NCDRC
30-01-2018 Thirumurthy S/o. Avanashi Gounder Formerly Superintendent Air Cargo Complex(ACC) Coimbatore Versus Inspector of Police, Central Bureau of Investigation, Special Police Establishment, Anti Corruption Branch, Haddows Road, Chennai High Court of Judicature at Madras
30-01-2018 Thirumurthy S/o.Avanashi Gounder Formerly Superintendent Air Cargo Complex(ACC) Coimbatore Versus Inspector of Police, Central Bureau of Investigation, Special Police Establishment, Anti Corruption Branch, Chennai High Court of Judicature at Madras
19-01-2018 Delta Air Lines Inc. Versus Gábor Lukács & Others Supreme Court of Canada
17-01-2018 Dharam Pal Versus Chairman Cum Managing Director Air India High Court of Delhi
12-01-2018 Air France Versus Dimple Bhambra Malhotra National Consumer Disputes Redressal Commission NCDRC
22-12-2017 Air Liquide India Holdings Pvt. Ltd V/S C.C.E. & Cus., Bharuch Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
18-12-2017 Commissioner of Service Tax V/S Finn Air Plc Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
15-12-2017 Air Carrying Corporation India Pvt. Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
14-12-2017 Daikin Air-Conditioning India Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
11-12-2017 Gulf Air Employees Association through the General Secretary & Another Versus Gulf Air Company through Manager India Maker Chamber-6 High Court of Judicature at Bombay
20-11-2017 M/s. Air India, Rajiv Gandhi International Airport, Shamshabad, Hyderabad, rep. by Its Station Manager Versus B. Rajasekhar Telangana State Consumer Disputes Redressal Commission Hyderabad
15-11-2017 T.S. Kolhatkar Versus Air India Santacruz (East) & Others High Court of Judicature at Bombay
15-11-2017 T.S. Kolhatkar Versus Air India Corporation Air India Building Nariman Point High Court of Judicature at Bombay
15-11-2017 ICOMM Tele Limited V/S Commissioner of Customs (Airport & Air Cargo), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-11-2017 Neeraj Versus Air India Ltd. Through the Chairman & MD High Court of Delhi
01-11-2017 Tecno Doors Private Ltd V/S Commissioner of Customs (Air), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-10-2017 Garlapati Krishna Reddy Versus Airport Manager, AIR India Ltd, Shamshabad, Hyderabad & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
19-10-2017 No. J 282401-R, JWO INDIAN AIR FORCE, K. Gopalakrishnan Nair, Alleppey Versus Union of India Represented by the Secretary To The Ministry of Defence, Department of Ex-Servicemen Welfare, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
11-10-2017 Hunt & Palmer Air Charter India P. Ltd. (In Vol. Liqn.) Versus X High Court of Delhi
10-10-2017 Inflight Air Hostess Training Institute V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-10-2017 G. Prabhakaran Versus The Assistant Commissioner of Customs Air Admin, Chennai High Court of Judicature at Madras
29-09-2017 Sr. Lourdu Mary N, Principal, Indian Red Cross Society Maharashtra State Branch BEL-AIR College of Nursing (Affiliated to Maharashtra University of Health Science) & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
28-09-2017 No.23610 T, Wing Commander Joy Jacob, IAF, Trivandrum Versus The Union of India, Through The Secretary, Ministry of Defence (Air Force), South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
26-09-2017 Leadking Sea Air Forwarders Pvt. Ltd. and Others V/S Commissioner of Customs and Service Tax Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
12-09-2017 K-Link Healthcare (India) Pvt. Ltd. and Others V/S Commissioner of Customs (AIR), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
12-09-2017 Alpha Future Airport Retail Private Ltd V/S C.C.E., New Delhi (Air Cargo Export) Customs Excise Service Tax Appellate Tribunal New Delhi
07-09-2017 SIS Live V/S C.C.E., New Delhi (Air Cargo Export) Customs Excise Service Tax Appellate Tribunal New Delhi
06-09-2017 R.S. Babu Rao Versus The Executive Director (Southern Region), Air India Limited, Meenambakkam, Chennai & Another High Court of Judicature at Madras
21-08-2017 Korean Air V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-08-2017 Air India Limited V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
17-08-2017 Inox Air Products Pvt. Ltd V/S CCE & ST, Visakhapatnam Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
07-08-2017 GD Midea Air Conditioning Equipment Co Ltd. Versus Tornado Consumer Goods Ltd. & Another Supreme Court of Singapore
02-08-2017 Onur Air Taşimacilik AŞ Versus Goldtrail Travel Limited (in liquidation) United Kingdom Supreme Court
31-07-2017 Air Master Equipments India P. Ltd., Represented by its Director, W. Kabeer Ahamed Versus Ramesh Nana Mahtre, Thane & Others High Court of Judicature at Madras
28-07-2017 A. Kamalakannan & Others Versus The Management of Air India Ltd Air India Lines House & Others High Court of Judicature at Madras
24-07-2017 Karam Singh Versus Air India Limited, Backbay Reclamation, Mumbai High Court of Judicature at Bombay



Directors
DIN Name Since
07177765 CHARLES KIRAN 06-11-2015
03025707 UDAYKUMAR BHASKAR MHATRE 17-01-2005

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