TUENSANG DISTRICT (ASSIMILATION OF LAWS ON STATE SUBJECT) ACT, 1969


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Assimilation of laws View Judgements
  4 Transitional Provisions View Judgements
  5 Power to remove difficulties View Judgements



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