TTK HEALTHCARE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Tamil Nadu.Active |
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GST Number(s) 13 Available. Click Here. |
PAN No AABCT3312J |
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CIN L24231TN1958PLC003647 |
ROC RoC-Chennai |
Incorporation Date 21-05-1958 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 003647 |
Registration Date 21-05-1958 |
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Listing Info |
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National Stock Exchange (NSE) listing as TTKHLTCARE since 02-12-2015. |
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ISIN Number: INE910C01018
, Instrument: EQ
, Face Value: Rs. 10
, Paid-Up Value: Rs. 10
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Bombay Stock Exchange (BSE) listing as TTKHEALTH with code 507747 . |
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ISIN Number: INE910C01018
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 10
Industry:- Pharmaceuticals. |
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Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 09-08-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 2000,00,000 |
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Paid Up Capital Rs. 1413,03,330 |
Contact Information |
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E-Mail Address skr@ttkhealthcare.com |
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Registered Address No.6, CATHEDRAL ROAD, CHENNAI TN 600086 IN |
Some PAST Judgements / Case Laws similar to TTK HEALTHCARE LIMITEDLast Checked Past / Closed Litigation On 11-06-2022 20:12
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| 12-10-2020 | TTK Healthcare Tpa Private Limited Versus Deputy Commissioner of IncOme Tax (Tds), Bangalore | High Court of Karnataka |
| 12-10-2020 | TTK Healthcare TPA Private Limited Versus Deputy Commissioner of Income Tax (TDS), Bangalore | High Court of Karnataka |
| 22-05-2018 | Santanu Roy Versus TTK Healthcare TPA Pvt. Ltd. & Others | West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 23-08-2017 | TTK Healthcare Ltd V/S Commissioner of Central Excise, Chennai IV | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 13-06-2017 | TTK Healthcare Limited Versus S.R. Bio Future Labs | High Court of Judicature at Madras |
| 13-06-2017 | TTK Healthcare Limited Versus S.R. Bio Future Labs | High Court of Judicature at Madras |
| 01-06-2016 | Commissioner of Income Tax, Chennai Versus M/s. TTK Healthcare Ltd., Chennai | High Court of Judicature at Madras |
| 10-10-2011 | M/s. TTK Healthcare Ltd. Versus The Commissioner of Central Excise Bangalore | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
| 16-05-2011 | S.G. Radhakrishnan Versus T.T.K. Healthcare Services Pvt. Ltd., Rep. through its Branch Manager & Another | Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
| 19-05-2009 | TTK Healthcare Ltd. & Another Versus Commissioner of Customs (Airport) Chennai & Another | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 01-04-2009 | CCE, Chennai Versus M/s. TTK Healthcare Ltd. | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 01-04-2009 | CCE, Chennai Versus M/s. TTK Healthcare Ltd. | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
| 07-09-2007 | Ttk Healthcare Limited, C. K. Amarnath Versus Chairman-Cum-Presiding Officer, Anantapur | High Court of Andhra Pradesh |
GST Number(s) for TTK HEALTHCARE LIMITED |
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| KARNATAKA | 29AABCT3312J1ZE | |
| DELHI | 07AABCT3312J1ZK | |
| KERALA | 32AABCT3312J1ZR | |
| JHARKHAND | 20AABCT3312J1ZW | |
| MADHYA PRADESH | 23AABCT3312J1ZQ | |
| MAHARASHTRA | 27AABCT3312J1ZI | |
| RAJASTHAN | 08AABCT3312J1ZI | |
| ODISHA | 21AABCT3312J1ZU | |
| BIHAR | 10AABCT3312J1ZX | |
| JAMMU AND KASHMIR | 01AABCT3312J1ZW | |
| CHATTISGARH | 22AABCT3312J1ZS | |
| PUNJAB | 03AABCT3312J1ZS | |
| ASSAM | 18AABCT3312J1ZH | |
Directors |
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| DIN | Name | Since |
| 00043205 | KRISHNAMURTHY SHANKARAN | 09-10-2000 |
| 00043455 | RAGHUNATHAN THIRUVALLUR THATTAI | 31-12-1998 |
| AADPR5270J | RAGHUNATHAN THIRUVALLUR THATTAI | 22-08-2014 |
| 00059160 | VANDANA WALVEKAR RAMCHANDRA | 22-08-2014 |
| AADPK4019Q | KALYANARAMAN SUBRAMANIAM | 09-12-1993 |
| 00191522 | JAGANNATHAN THIRUVALLUR THATTAI | 30-11-1984 |
| 01628318 | RAMESH RAJAN NATARAJAN | 03-02-2016 |
| 00009876 | RAJIV TULSHAN | 30-11-1984 |
| 00119541 | KALYANARAMAN SUBRAMANIAM | 22-08-2014 |
| 00550121 | VIJAYARAGHAVACHARI RANGANATHAN | 01-06-2019 |
| AAFPD4104K | BHAGAVATULA VENKATAKANAKA DURGAPRASAD | 22-08-2014 |
| 00073937 | GIRISH RAO | 22-08-2014 |
| 02849971 | SUNDARAM BALASUBRAMANIAN | 27-03-2015 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.