TSL AGRICOM PRIVATE LIMITEDActivity: Business Services in Haryana.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AABCH1687G |
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CIN U74110HR2001PTC034653 |
ROC RoC-Delhi |
Incorporation Date 28-03-2001 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 034653 |
Registration Date 28-03-2001 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 24-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 292,12,000 |
Paid Up Capital Rs. 8,48,000 |
Contact Information |
E-Mail Address anil.sharma@tslgroup.in |
Registered Address OLD ANAJ MANDI ROADHISSAR HARYANA HR 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TSL AGRICOM PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 04:49
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TSL AGRICOM PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for TSL AGRICOM PRIVATE LIMITED |
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HARYANA | 06AABCH1687G1ZN | |
PUNJAB | 03AABCH1687G1ZT |
Directors |
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DIN | Name | Since |
00197046 | MUKUL DEV TAYAL | 01-02-2018 |
03362998 | EESHAN TAYAL | 01-02-2018 |
00863534 | GIRISH TAYAL | 28-03-2001 |
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