TS CARGO PRIVATE LIMITED

Activity: Transport, storage and Communications in Haryana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
06AAFCT5090H1Z8 		PAN No
AAFCT5090H
CIN
U63000HR2015PTC056965 		ROC
RoC-Delhi 		Incorporation Date
13-10-2015
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
056965 		Registration Date
13-10-2015 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 11,00,000



Contact Information
E-Mail Address
accounts2@tslgroup.in
Registered Address
KATH MANDI ROAD HISSAR COTTON MILL HISSAR Hissar HR 125001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TS CARGO PRIVATE LIMITED

Last Checked Past / Closed Litigation On 11-03-2023 00:19
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for TS CARGO PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for TS CARGO PRIVATE LIMITED
HARYANA 06AAFCT5090H1Z8  



Directors
DIN Name Since
01627532 SUMITA TAYAL 13-10-2015
00197046 MUKUL DEV TAYAL 13-10-2015
03362998 EESHAN TAYAL 05-12-2017

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