TRUSTEES CORPORATION (INDIA) LIMITED

Activity: Others in Maharashtra.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1920PTC000691 		ROC
RoC-Mumbai 		Incorporation Date
10-02-1920
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000691 		Registration Date
10-02-1920 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TRUSTEES CORPORATION (INDIA) LIMITED

Last Checked Past / Closed Litigation On 12-05-2022 15:48
18-03-2022 Chairman, Board of Trustees, Maniyoor Subramaniaswamy Temple, Kannur Versus Malabar Devaswom Board, Represented By Its Secretary, Kozhikode & Others High Court of Kerala
11-03-2022 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steelworks Construction Limited & Others High Court of Judicature at Calcutta
10-03-2022 Manish Khera & Another Versus Jayajit Trust, through its trustees Chetan Javeri & Rupesh Mehta High Court of Judicature at Bombay
13-01-2022 Gangaram Chhabildas Charity Trust Yeola, Tal. Yeola, Dist. Nasik through the Trustees & Others Versus The State of Maharashtra through Secretary, Ministry of Revenue and Forest, State of Maharashtra, Mantralaya & Others In the High Court of Bombay at Aurangabad
07-12-2021 Dokad Trustees Limited Versus Auckland Council & Another Court of Appeal of New Zealand
09-11-2021 P. Subramani Versus The Authorised Signatory, Board of Trustees, Body incorporate under Major Port Trusts Act, 1963, The Port of Chennai & Another High Court of Judicature at Madras
09-11-2021 Noel James Macnamara Versus William Malcom Patterson And Christopher Robert Darlow as Trustees of the Macnamara Family Trust & Another Court of Appeal of New Zealand
21-09-2021 R. Ramaswamy Charitable Trust, Represented by its Trustees, Usha Vasudevan & D.V. Muralidharan High Court of Judicature at Madras
03-09-2021 Board of Trustees for the Port of Kolkata & Another Versus Metal Box India Limited & Others High Court of Judicature at Calcutta
26-08-2021 Modern Built Investments Limited & Another Versus Tracey Ann O'brien & Mccaw Lewis Trustees (T A O'brien) Limited as Trustees of the T A O'brien Family Trust & Another Court of Appeal of New Zealand
28-07-2021 PSA Sical Terminals Pvt. Ltd. Versus The Board of Trustees of V.O. Chidambranar Port Trust Tuticorin & Others Supreme Court of India
13-07-2021 The Board of Trustees of Tuticorin Port Trust, Tuticorin Versus M/s. Tebma Shipyards Ltd., Okkiam Thoraipakkam, Chennai & Others High Court of Judicature at Madras
01-06-2021 The District Revenue Officer, Madurai & Another Versus Valaiveesi Theppakulam Trust, Rep.by its Trustees D. Balasubramaniam & Others Before the Madurai Bench of Madras High Court
01-06-2021 The District Revenue Officer, Madurai & Another Versus Valaiveesi Theppakulam Trust, Rep.by its Trustees D. Balasubramaniam & Others Before the Madurai Bench of Madras High Court
13-05-2021 The Society of Trustees of Indigenous Churches in India Versus The New Jerushalem House of Worship Society & Others Supreme Court of India
20-04-2021 T.D. Naveenkumar Versus The Chairman, Board of Trustees, Arulmighu Dhandayuthapani Swamy Thirukovil, Palani & Another Before the Madurai Bench of Madras High Court
18-01-2021 Arulmighu Sulaikal Mariamman Temple, Bisil Karuvalur Mariamman & Mahaliamman Temples Rep.by its Trustees S. Palanisamy & Others Versus Thangaraj @ Marannan & Others High Court of Judicature at Madras
08-01-2021 Arulmigu Subramaniaswamy Koil, Kurumbur-Represented By Its Hereditary Trustees Versus V. Karuppiah Before the Madurai Bench of Madras High Court
08-01-2021 Arulmigu Subramaniaswamy Koil, Kurumbur-Represented By Its Hereditary Trustees Versus V. Karuppiah Before the Madurai Bench of Madras High Court
05-01-2021 M/s. Padia Timber Company(P) Limited Versus The Board of Trustees of Visakhapatnam Port Trust Through Its Secretary Supreme Court of India
05-01-2021 M/s. Padia Timber Company(P) Limited Versus The Board of Trustees of Visakhapatnam Port Trust Through Its Secretary Supreme Court of India
24-12-2020 Board of Trustees for Port of Kolkata Versus ABG Kolkata Container Terminal Private Limited High Court of Judicature at Calcutta
04-12-2020 Civicon Engineering Contracting India Pvt. Ltd & Others Versus Central Board of Trustees & Others High Court of Delhi
24-11-2020 Athimamunivar Samudhaya Arakattalai, Nagercoil, Rep. by its Trustees & Others Versus The Tahsildar, Agastheeswaram & Another Before the Madurai Bench of Madras High Court
04-11-2020 Arulmighu Sri Ramalinga , Represented by its Trustees P.N. Krishnamoorthy & Others Versus High Court of Judicature at Madras
22-09-2020 Alima Bee & Others M/s. Razia Sultana Waqf Alal Aulad (P) Trust Rep. by its Trustees & Others High Court of Judicature at Madras
22-09-2020 Alima Bee & Others Versus M/s. Razia Sultana Waqf Alal Aulad (P) Trust Rep. by its Trustees & Others High Court of Judicature at Madras
17-09-2020 Trustees of H.C. Dhanda Trust Versus State of Madhya Pradesh & Others Supreme Court of India
17-09-2020 The Board of Trustees of the Port of Chennai, Chennai Versus M/s. X-Press Container Line (UK) Ltd., Mumbai & Others High Court of Judicature at Madras
17-09-2020 Trustees of H.C. Dhanda Trust Versus State of Madhya Pradesh & Others Supreme Court of India
16-09-2020 Aminul Islam Khan and Others V/S Board of Trustees for the Port of Kolkata and Others. High Court of Judicature at Allahabad
24-07-2020 Torrent Minerals Pvt. Ltd. & Another Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
17-07-2020 Central Board of Trustees, Employees Provident Fund Organization Versus Sastha Enterprises & Others High Court of Kerala
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
08-05-2020 Hindustan Steelworks Construction Limited Versus The Board of Trustees For The Port of Kolkata & Another Supreme Court of India
28-04-2020 M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi High Court of Kerala
28-04-2020 M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi High Court of Kerala
20-03-2020 Central Board of Trustees Versus Punj Security Services & Housekeeping Services P. Ltd. High Court of Punjab and Haryana
16-03-2020 The Board of Trustees of Chennai Port Trust, Rep. by its Chairman, Chennai Versus M/s. Afcons Infra Structure Limited, Mumbai & Others High Court of Judicature at Madras
11-03-2020 Conceicao D'Costa Versus The Board of Trustees for the Mormugao Port In the High Court of Bombay at Goa
05-03-2020 Arulmigu Velukkai Sri Azhagiya, Singaperumal Devasthanam, Rep. by its Trustees A. Venkatarayalu & Others Versus G.K. Kannan (Deceased) & Others High Court of Judicature at Madras
03-03-2020 Wellman Carbo Metalicks (India) Ltd. Versus Board of Trustees for the Port of Kolkta & Others High Court of Judicature at Calcutta
28-02-2020 Razia Sultana Waqf Alal Aulad Trust, (Private Trust), Rep. by its Trustees & Another Versus Amaludeen (Died) & Others High Court of Judicature at Madras
28-02-2020 Chennai Container Terminal Private Limited, Mumbai Versus The Board of Trustees for Chennai Port Trust, Chennai High Court of Judicature at Madras
25-02-2020 Balkis Natciar & Others V/S Arulmigu Adheeswarar Thirukoil represented by the Trustees appointed by the Government under the provisions of the Pondicherry Hindu Religious Institutions Act & Others High Court of Judicature at Madras
21-02-2020 Chandra & Others Versus Sri Kakumani Adikesavalu Chetty Charities, Rep. by its Managing Trustees, Madras & Others High Court of Judicature at Madras
21-02-2020 BWCI Pension Trustees Limited Versus Estra Enterprises Private Ltd. High Court of Judicature at Madras
13-01-2020 The Board of Trustees of the Port of Calcutta Versus M/s. Marino Dredg Co. (P) Ltd. High Court of Judicature at Calcutta
08-01-2020 St. Mary's Jacobite Syrian Orthodox Church, Thodupuzha Kara, Represented by Its Trustees, M.C. Shibu (2) Benny Elias & Others Versus Dr. Abraham Varghese & Others High Court of Kerala
08-11-2019 Society of Trustees Versus Indigenous Chruches In India Trust High Court of Andhra Pradesh
07-11-2019 Central Board of Trustees EPFO Through APFC Delhi (South) Versus Kendriya Bhandar High Court of Delhi
25-09-2019 M/s. Kundil Sponge Iron Limited & Another Versus Board of Trustees of the Mormugao Port Trust, through its Secretary & Another In the High Court of Bombay at Goa
06-09-2019 Arup Kumar Roy Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
04-09-2019 Piramal Investment Opportunities Fund, through its trustees Vistra ITCL India Limited Versus Assistant Commissioner of Income Tax-21(2) & Others High Court of Judicature at Bombay
22-08-2019 Deo Narayan Singh & Others Versus The Board of Trustees, Indian Museum & Others High Court of Judicature at Calcutta
06-08-2019 Namankit English School Trustees Association, Maharashtra, Through Subhash Dinesh Choudhari & Another Versus The State of Maharashtra, through its Secretary, Tribal Development Department & Another In the High Court of Bombay at Aurangabad
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
09-07-2019 Kunal Brahma Versus The Board of Trustees of IRMT & Others High Court of Himachal Pradesh
08-07-2019 Zamindar Dharmik & Shekshnik Nyas, Indore Through Its Trustees Versus Siddhanath High Court of Madhya Pradesh Bench at Indore
07-06-2019 Prabhu C. Chalwadi & Others Versus The Board of Trustees, Mormugao Port Trust & Others In the High Court of Bombay at Goa
14-05-2019 Mitali Ghose Versus The Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
30-04-2019 Chennai Bunkering Terminal Private Limited Versus Board of Trustees High Court of Judicature at Madras
09-04-2019 Cossipore Commercial Society & Others Versus Board of Trustees for Port of Kolkata & Others High Court of Judicature at Calcutta
29-03-2019 Tower Insurance Limited Versus Elizabeth Mary Kilduff & Veritas (2012) Limited as Trustees of the Emosh Family Trust Court of Appeal of New Zealand
13-03-2019 Sri Throwpathiamman Koil Nangavalli Rep. By its Hereditary Trustees V. Shanmugam & Another Versus The Executive Officer, Nangavalli Town Panchayat, Nangavalli Post and Mettur Taluk & Others High Court of Judicature at Madras
21-02-2019 Board of Trustees for the Port of Kolkata & Others Versus APL (India) Pvt. Ltd. & Others Supreme Court of India
15-02-2019 Essar Shipping Ltd. Versus The Board of Trustees for the Port of Calcutta Supreme Court of India
14-02-2019 Central Board of Trustees Versus M/s. Standing Conference of Public Enterprises (Scope) High Court of Delhi
29-01-2019 Central Board of Trustees, EPF Versus M/s. Nancy Krafts High Court of Delhi
24-01-2019 M/s. Dentsu Marcom Pvt. Ltd. Versus Central Board of Trustees, Through: Assistant P F Commissioner Delhi (South) High Court of Delhi
16-01-2019 The Maharashtra Executor & Trustees Co. Ltd. Versus Sharad Purohit High Court of Judicature at Bombay
17-12-2018 Williams Versus The Trustees of Swansea University Pension & Assurance Scheme & Another United Kingdom Supreme Court
16-11-2018 Vijay Pullarwar & Others Versus Shri Hanuman Deostan, a Public Trust through its Trustees Supreme Court of India
12-11-2018 Central Board of Trustees Versus M/s. Dentsu Marcom Pvt. Ltd. High Court of Delhi
01-11-2018 M/s. Calibre Educational Foundation, Represented by its Trustees Madhuvanthi Arun & Others Versus Karur Vysya Bank, Represented by its The Authorized Officer, Chennai & Another High Court of Judicature at Madras
26-10-2018 Central Board of Trustees, EPF Versus Gandak Area Development Agency High Court of Judicature at Patna
28-09-2018 I.M.C. Ltd V/S Board of Trustees of Deendayal Port Trust and Others. High Court of Gujarat At Ahmedabad
07-09-2018 Vedantha Desikar Devasthanam, Represented by its Trustees, S. Sathya Narayanan, Chennai Versus The Commissioner, Corporation of Chennai & Others High Court of Judicature at Madras
31-07-2018 Mukulbhai Rajendra Thakor, Trustees of Sad Vidya Mandal Versus Upendrabhai Anupam Joshi High Court of Gujarat At Ahmedabad
26-07-2018 Central Board of Trustees Versus M/s. Indore Composite Pvt. Ltd. Supreme Court of India
26-07-2018 V. Sundaram & Another Versus Arulmighu Sundaravaradaraja Perumal Devasthanam, Virugambakkam, Chennai, Rep. by it's Trustees (Fit Person), M. Subramanian, Chennai & Others High Court of Judicature at Madras
11-07-2018 S.V. Alagesan Versus Ahmed Aliyar Public Charitable & Educational Trust for Poort, Rep. by its Trustees & Others High Court of Judicature at Madras
06-07-2018 Sri Throwpathiamman Koil, Nangavalli, Rep. by its Heriditary Trustees: V. Shanmugha & Another Versus Executive Officer, Nangavalli, Town Panchayat, Mettur & Others High Court of Judicature at Madras
03-07-2018 Bhagwati Prasad Lohia Versus Board of Trustees For Port of Calcutta High Court of Judicature at Calcutta
28-06-2018 The Board of Trustees of Chennai Port Trust, Rep. by its Chairman & Another Versus The State Level Scrutiny Committee/Principal Secretary to Government, Adi Dravidar & Tribal Welfare Department & Another High Court of Judicature at Madras
19-06-2018 Central Board of Trustees, EPF Versus The Managing Director, Rajgad Sahakari Sakhar Karkhana High Court of Judicature at Bombay
04-06-2018 Arul Mighu angala Parameshwari Amman Koil, Rep. by its Trustees, A. Munusamy Nattar & Others Versus R. Sivanandham High Court of Judicature at Madras
04-06-2018 Arul Mighu angala Parameshwari Amman Koil, Rep. by its Trustees, A. Munusamy Nattar & Others Versus R. Sivanandham High Court of Judicature at Madras
01-06-2018 Jalaja.G. Prabhu, Lower Division Clerk, Dr. Padiar Memorial Homeopathic Medical College, Ernakulam Versus Board of Trustees, Dr. Padiar Memorial Homeopathic Medical College, Represented By The President & Others High Court of Kerala
15-05-2018 Dentsu Marcom Private Limited Versus Central Board of Trustees E P F Organization High Court of Delhi
25-04-2018 Sri Mouna Swamigal Madam Also known as Manickavasa Swamigal Trust, Rep. by its Trustees Thillai Nayagam & Another Versus N. Sambandham (deceased) & Others High Court of Judicature at Madras
11-04-2018 The Trustees of The NM Petit Charity Fund & Others Versus Heirs & Legal Representatives, if any, of late Jal Minocher Unwala High Court of Judicature at Bombay
10-04-2018 Central Board of Trustees Versus M/s. Annapurna Restaurant In the High Court of Bombay at Nagpur
05-04-2018 Bengal Bonded Warehouse Limited & Another Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
27-03-2018 S.K. Parmanandan & Others Versus Board of Trustees of the Port of Mumbai & Others High Court of Judicature at Bombay
27-03-2018 S.K. Parmanandan & Others Versus Board of Trustees of the Port of Mumbai & Others High Court of Judicature at Bombay
23-03-2018 Chairman Board of Trustees for the Port of Calcutta Versus Kinjal Bearing Co. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-03-2018 M. Sai & Another Versus Shree Dharmaraja Kovil Trust, Rep by its Trustees Ekambara Chettiyar & Others High Court of Judicature at Madras
07-03-2018 The Chairman, Board of Trustees Cochin Port Trust Versus M/s. Arebee Star Maritime Agencies Pvt. Ltd. & Others Supreme Court of India



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