TRIPURA EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOSES) ACT, 1988


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Authority for removal of eyes of deceased persons View Judgements
  4 Removal of eyes not to be authorised in certain cases View Judgements
  5 Authority for removal of eyes in case of unclaimed bodies in hospital or prison View Judgements
  6 Authority for removal of eyes from bodies sent for postmortem examination for pathological purpose. View Judgements
  7 Preservation of eyes removed from dead bodies View Judgements
  8 Savings View Judgements
  9 Protection of action taken in good faith View Judgements
  10 Power to makes rules View Judgements



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