TRIBHUVAN HOUSING LIMITEDActivity: Construction in Maharashtra.Active |
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CIN L45201MH1994PLC228982 |
ROC RoC-Mumbai |
Incorporation Date 16-08-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 228982 |
Registration Date 16-08-1994 |
Listing Info |
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Bombay Stock Exchange (BSE) listing as TRIBHSG with code 531703 . |
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ISIN Number: INE884D01039
, Status: SUSPENDED
, Instrument: EQUITY
, Face Value: Rs. 1
Industry:- Realty. |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 550,00,000 |
Paid Up Capital Rs. 500,67,000 |
Contact Information |
E-Mail Address complianceofficerthl@gmail.com |
Registered Address 38/39, GANGA VIHAR, 1ST FLOOR, ROKADIA LANE, BORIVALI(W), MUMBAI Mumbai City MH 400092 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TRIBHUVAN HOUSING LIMITEDLast Checked Past / Closed Litigation On 27-02-2021 18:06
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TRIBHUVAN HOUSING LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02420923 | SATISH VADILAL RAVAL | 29-07-2017 |
02001784 | NARENDRA RAMANLAL SHAH | 11-04-2015 |
07782355 | VIMALA SANJAY PATEL | 19-06-2017 |
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