TRANSPLANTATION OF HUMAN ORGANS RULES, 1995


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Section
 Section Title
  INTRODUCTION
  RULE 1: SHORT TITLE AND COMMENCEMENT
  RULE 2: DEFINITIONS
  RULE 3: AUTHORITY FOR REMOVAL OF HUMAN ORGAN
  RULE 4: DUTIES OF THE MEDICAL PRACTITIONER
  RULE 5: PRESERVATION OF ORGANS
  RULE 6
  RULE 7 Registration of Hospital
  RULE 8: RENEWAL OF REGISTRATION
  RULE 9: CONDITIONS FOR GRANT OF CERTIFICATE OF REGISTRATION
  RULE 10: APPEAL



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