Some PAST Judgements / Case Laws similar to TORRENT PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-06-2022 03:26
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24-07-2020 |
Torrent Minerals Pvt. Ltd. & Another Versus Board of Trustees for the Port of Kolkata & Others |
High Court of Judicature at Calcutta |
06-05-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-04-2019 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-04-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
12-04-2019 |
The Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
11-03-2019 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
05-03-2019 |
Deepakkumar Vinubhai Thaker V/S Torrent Pharmaceuticals Ltd. and Others |
Supreme Court of India |
05-03-2019 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
05-03-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
18-02-2019 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-01-2019 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
15-01-2019 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
13-12-2018 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
12-09-2018 |
Wockhardt Limited Versus Torrent Pharmaceuticals Ltd. & Another |
Supreme Court of India |
12-09-2018 |
Wockhardt Limited Versus Torrent Pharmaceuticals Ltd. & Another |
Supreme Court of India |
11-09-2018 |
Wockhardt Limited V/S Torrent Pharmaceuticals Limited And Another |
Supreme Court of India |
29-06-2018 |
Torrent Pharmaceuticals Ltd V/S Comed Chemicals Pvt. Ltd |
High Court of Gujarat At Ahmedabad |
29-06-2018 |
Torrent Pharmaceuticals Ltd. Versus Comed Chemicals Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
01-05-2018 |
Wockhardt Limited V/S Torrent Pharmaceuticals Limited And Another |
Supreme Court of India |
01-02-2018 |
M/s. Ashok Parikh, General Manager Marketing, Torrent Pharmaceuticals Ltd. Versus The Presiding Officer |
High Court of Judicature at Patna |
30-11-2017 |
K. P. Residency Cooperative Housing Service Society Limited & Others Versus Torrent Power Limited & Another |
High Court of Gujarat At Ahmedabad |
17-11-2017 |
Torrent Pharmaceuticals Limited V/S Wockhardt Limited and Others |
High Court of Judicature at Bombay |
04-05-2017 |
Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
04-05-2017 |
Torrent Power Ltd. Versus Bismillahbibi |
High Court of Gujarat At Ahmedabad |
21-04-2017 |
Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd |
Supreme Court of India |
03-04-2017 |
Pr. Commissioner of Income Tax-4, Ahmedabad V/S Torrent Pharmaceuticals Ltd |
High Court of Gujarat At Ahmedabad |
15-03-2017 |
Torrent Pharmaceuticals Ltd. Versus Wockhardt Ltd. & Another |
High Court of Judicature at Bombay |
15-03-2017 |
Torrent Pharmaceuticals Ltd. Versus Wockhardt Ltd. & Another |
High Court of Judicature at Bombay |
13-02-2017 |
Commissioner of Income Tax, Ahmedabad Iv, (gujarat) V/S Torrent Pharmaceuticals Ltd Ahmedabad (gujarat) |
Supreme Court of India |
02-12-2016 |
Torrent Power S.E.C. Limited Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
13-10-2016 |
Dilipbhai Jaypalbhai Jaiswal Versus Torrent Power Limited |
High Court of Gujarat At Ahmedabad |
04-08-2016 |
Commissioner of Income Tax V/S Torrent Pharmaceuticals Ltd |
High Court of Gujarat At Ahmedabad |
28-07-2016 |
Torrent Power Limited Versus U.P. Electricity Regulatory Commission, Lucknow & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
27-07-2016 |
Commissioner of Income Tax Versus Torrent Pharmaceuticals Ltd. |
High Court of Gujarat At Ahmedabad |
08-07-2016 |
Commissioner of Income Tax V/S Torrent Pharmaceuticals Ltd |
High Court of Gujarat At Ahmedabad |
04-07-2016 |
Torrent Power Ltd. Versus Official Liquidator of the Ahmedabad Manufacturing & Calico Printing Mills Co. Ltd. & Others |
High Court of Gujarat At Ahmedabad |
21-06-2016 |
The Commissioner of Income Tax V/S Torrent Pharmaceuticals Ltd |
High Court of Gujarat At Ahmedabad |
03-09-2015 |
Torrent Power Ltd. Versus Subhash N. Shah |
National Consumer Disputes Redressal Commission NCDRC |
20-08-2015 |
M/s Torrent Power Limited, Ahmedabad Versus Central Electricity Regulatory Commission, New Delhi & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
06-05-2015 |
Torrent Power Limited, Ahmedabad Versus Gujarat Electricity Regulatory Commission |
Appellate Tribunal for Electricity Appellate Jurisdiction |
16-02-2015 |
Torrent Power Limited Versus Gujarat Electricity Regulatory Commission |
Appellate Tribunal for Electricity Appellate Jurisdiction |
22-12-2014 |
Torrent Pharmaceticals Ltd. Versus Assistant Commissioner of Income-tax |
High Court of Gujarat At Ahmedabad |
17-11-2014 |
Torrent Laboratories Ltd. Versus Deputy Commissioner of Income-tax (Assessment) |
High Court of Gujarat At Ahmedabad |
30-05-2014 |
Torrent Power Limited, Versus Gujarat Electricity Regulatory Commission |
Appellate Tribunal for Electricity Appellate Jurisdiction |
16-04-2014 |
Torrent Energy Limited Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
26-02-2014 |
Torrent Power Sec Ltd. Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
04-02-2014 |
Commissioner of Income Tax Versus Torrent Power Ltd. |
High Court of Gujarat At Ahmedabad |
04-12-2013 |
M/S. Torrent Power Ltd. Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
14-06-2013 |
Torrent Power Limited Versus Runu Gangaram Dakua |
High Court of Gujarat At Ahmedabad |
15-01-2013 |
Torrent Private Limited Versus Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
03-12-2012 |
Torrent Power Limited Versus Abhisar Developers & Others |
High Court of Gujarat At Ahmedabad |
03-12-2012 |
Torrent Power Limited Versus Abhisar Developers & Others |
High Court of Gujarat At Ahmedabad |
30-08-2012 |
Commissioner of Income Tax-IV Versus Torrent Pharmaceuticals Ltd. |
High Court of Gujarat At Ahmedabad |
30-08-2012 |
Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd |
High Court of Gujarat At Ahmedabad |
13-07-2012 |
Torrent Cables Ltd. Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
15-06-2012 |
Torrent Power Ltd. Versus V. Sureshchandra V. Parekh & Another |
Company Law Board Western Region Bench Mumbai |
23-03-2012 |
Torrent Energy Limited Versus Dakshin Gujarat Vij Company Ltd & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
11-07-2011 |
In the matter of: Torrent Power Limited, Ahemdabad Versus Gujrat Electricity Regulatory Commission, Ahemdabad |
Appellate Tribunal for Electricity Appellate Jurisdiction |
09-05-2011 |
Torrent Power Limited, Ahmedabad Versus Gujarat Electricity Distribution Company Ltd, Ahmedabad |
Appellate Tribunal for Electricity Appellate Jurisdiction |
14-02-2011 |
HALLUMA M FARUK FAZALWALA VERSUS TORRENT POWER LIMITED THROUGH MANAGING DIRECTOR |
High Court of Gujarat At Ahmedabad |
14-02-2011 |
Abdul Rashid Kapadia @ Baba Hiragal Versus Torrent Power Ltd |
High Court of Gujarat At Ahmedabad |
05-01-2011 |
Gujrat Electricity Regulatory Commission, Ahemdabad Versus Torrent Power Limited, Ahemdabad |
Appellate Tribunal for Electricity Appellate Jurisdiction |
19-04-2010 |
Torrent Power Ltd Versus State Of Gujarat |
High Court of Gujarat At Ahmedabad |
23-03-2010 |
Torrent Power Limited Versus Gujarat Electricity Regulatory Commission |
Appellate Tribunal for Electricity Appellate Jurisdiction |
11-01-2010 |
ACME Pharmaceuticals V/S Torrent Pharmaceuticals Ltd |
High Court of Gujarat At Ahmedabad |
11-01-2010 |
Acme Pharmaceuticals Versus Torrent Pharmaceuticals Ltd. |
High Court of Gujarat At Ahmedabad |
16-10-2009 |
Torrent Power Ltd., Versus Mr. Hafis Abdul Salam Bhaddis Ahmed |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
22-09-2009 |
Torrent Power Ltd. Old Agra Road, Anjur Phata, Bhiwandi, Dist. Thane Versus Shri Mohammed Shahnawaz Alam, Thane |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
21-08-2009 |
Torrent Power Ltd., Old Agra Road, Anjur Phata, Bhiwandi, Dist. Thane Versus Shyamprasad S. Bandivadekar, C.H. Society Ltd., Dist. Thane |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
08-07-2009 |
Torrent Power Ltd., Old Agra Road, Anjur Phata, Bhiwandi, dist- Thane Versus Bhiwandi, Dist- Thane, Distt- Thane |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
19-01-2009 |
M.P. Power Trading Company Limited Versus Torrent Power Limited Through its Chairman & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
16-12-2008 |
Torrent Pharmaceuticals Ltd. Versus Member, Industrial Court, Chandrapur. Tahsil & District Chandrapur & Another
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In the High Court of Bombay at Nagpur |
19-03-2008 |
Eli Lilly and Company & Torrent Pharmaceuticals Limited
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Intellectual Property Appellate Board |
10-10-2007 |
Torrent Power Ltd. Ahmedabad Versus Maharashtra Electricity Regulatory Commission, Mumbai & Another
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Appellate Tribunal for Electricity Appellate Jurisdiction |
11-09-2007 |
Torrent Power Limited Versus Kevalchand Dhanraj Bhandari |
High Court of Gujarat At Ahmedabad |
10-09-2007 |
Torrent Power Limited Versus Mansukh. D. Patel |
High Court of Gujarat At Ahmedabad |
18-06-2007 |
Dilipbhai Maneklal Vyas Versus Torrent Power A.E.C. Co |
High Court of Gujarat At Ahmedabad |
19-01-2007 |
Torrent Securities Pvt. Ltd. Versus National Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
16-11-2006 |
Torrent Drugs & Chemicals Private Limited. Versus The Registrar of Trade Marks & Another. |
Intellectual Property Appellate Board |
28-07-2006 |
Punjab Co Operative Housing Society Ltd Versus Torrent Power Aec Ltd |
High Court of Gujarat At Ahmedabad |
01-05-2006 |
Torrent Power A.E.G. LTD. Versus Shreeji (Rakhial) Commercial Co-Operative Housing Society LTD |
High Court of Gujarat At Ahmedabad |
13-04-2006 |
Torrent Power AEC Ltd. Versus Gayatri Intermediates Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
29-06-2005 |
Torrent Pharmaceuticals Ltd. Versus UCB |
Registry of Trade Marks Gujarat |
19-01-2005 |
Torrent Pharmaceuticals Limited, Ahmedabad Versus Reddys Laboratories Limited, Hyderabad & Another
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Intellectual Property Appellate Board |
11-07-2001 |
Torrent Laboratories Limited Versus Wellcome Foundation Limited |
High Court of Gujarat At Ahmedabad |
11-07-2001 |
Torrent Pharmaceuticals Ltd V/S The Wellcome Foundation Ltd |
High Court of Gujarat At Ahmedabad |
06-05-1998 |
Torrent Pharmaceuticals Ltd V/S Union of India and Others |
High Court of Gujarat At Ahmedabad |
06-05-1998 |
Torrent Laboratories Limited Versus Union of India |
High Court of Gujarat At Ahmedabad |
07-04-1998 |
Torrent Laboratories Limited Versus Union of India |
High Court of Gujarat At Ahmedabad |
07-04-1998 |
Torrent Pharmaceuticals Ltd V/S Union of India (UOI) and Others |
High Court of Gujarat At Ahmedabad |
11-06-1996 |
Cadila Pharmaceutical Ltd. Versus Torrent Pharmaceuticals Ltd. |
High Court of Gujarat At Ahmedabad |
02-03-1995 |
Shripal Jain Versus Torrent Pharmaceuticals Limited and Others
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Supreme Court of India |
06-05-1992 |
Ciba Geigy Limited Versus Torrent Laboratories Private Limited |
High Court of Gujarat At Ahmedabad |
20-10-1989 |
Torrent Laboratories Limited Versus Union Of India |
High Court of Gujarat At Ahmedabad |