Registered

ZEVEN
Application No
2892165 		Application Date
30-01-2015 		Class
35
Proprietor
ZEVEN SPORTS PRIVATE LIMITED, 		Used Since
12-10-2013 		Valid Upto
30-01-2025
Journal No
1859-0 		Journal Date
23-07-2018
Description
WEB SITE TRAFFIC OPTIMIZATION, ADVERTISING AND PUBLICITY INCLUDING DIRECT MAIL ADVERTISING, TELEVISION ADVERTISING AND COMMERCIALS, OUTDOOR ADVERTISING AND BILL POSTING, SALES PROMOTIONS FOR OTHERS, PUBLIC RELATIONS, PRESENTATION OF GOODS ON COMMUNICATION MEDIA FOR RETAIL PURPOSES, MARKETING, DISTRIBUTION OF SAMPLES, COMMERCIAL ADMINISTRATION OF THE LICENSING OF THE GOODS AND SERVICES OF OTHERS, PROVIDING BUSINESS INFORMATION VIA A WEBSITE, BUSINESS RESEARCH, BUSINESS MANAGEMENT OF SPORTS PEOPLE AND PRODUCTION OF ADVERTISING FILMS


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