Registered

Zeven
Application No
2892157 		Application Date
30-01-2015 		Class
25
Proprietor
SX SPORTS PRIVATE LIMITED, 		Used Since
06-03-2014 		Valid Upto
30-01-2025
Journal No
1806-0 		Journal Date
17-07-2017
Description
CLOTHING, FOOTWEAR AND HEADGEAR


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