Registered

ZEVEN
Application No
2892147 		Application Date
30-01-2015 		Class
16
Proprietor
ZEVEN SPORTS PRIVATE LIMITED, 		Used Since
--- 		Valid Upto
30-01-2025
Journal No
1859-0 		Journal Date
23-07-2018
Description
BAGS, ENVELOPES AND POUCHES OF PAPER AND PLASTIC INCLUDING FOR PACKAGING, DESK MATS, FOLDERS AND JACKETS INCLUDING FOR PAPERS, FOUNTAIN PENS, MAGAZINES, PERIODICALS, NEWSLETTERS, PAMPHLETS, PENCILS, PENS, PRINTED PHOTOGRAPHS AND STATIONERY INCLUDING SCHOOL SUPPLIES


Some PAST Judgements / Case Laws containing "ZEVEN"

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