Withdrawn

YOUPAY
Application No
2787670 		Application Date
06-08-2014 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
10-03-2014 		Valid Upto
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Journal No
- 		Journal Date
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Description
Software and mobile applications, Computer software, namely, electronic financial platform that accommodates multiple types of payment and debt transactions in an integrated mobile phone, PDA, and web based environment, card reading equipment; electronic card readers and smart card readers


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