Registered

World of Swag
Application No
3824486 		Application Date
04-05-2018 		Class
18
Proprietor
GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITED 		Used Since
--- 		Valid Upto
04-05-2028
Journal No
1913-0 		Journal Date
05-08-2019
Description
leather and imitations of leather, and goods made of these materials and not included in other classes; animal skins, hides; trunks and travelling bags; umbrellas and parasols;


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