Registered

VISHWAS
Application No
1874050 		Application Date
16-10-2009 		Class
6
Proprietor
JSW STEEL LIMITED 		Used Since
01-02-2008 		Valid Upto
16-10-2029
Journal No
1668-0 		Journal Date
24-11-2014
Description
[CLASS:6] ITON AND STEEL INCLUDING IRON ORE PELLET, PIG IRON, ALL GRADES, BLOOMS WITH EMS AND BILLETS CONFIRMING TO BIS, EN, BS, DIN AIS/SAE, ASTM, JIS AND GOST, IN CARBON CONSTRUCTION STEEL, ALLOY CONSTRUCTION STEEL, CASEHARDENING STEEL, SPRING STEEL, BALL BEARING STEEL, TOLL STEEL, SHOCK RESISTANT STEEL, CREEP RESISTANT STEEL, HADFIELD MANAGANESE STEEL AND STEELS FOR ARMOUR PLATING, ROUNDS, TMT BARS, RIBBED TEISTED BARS, ANGLES, CHANNELS, BEAMS, JOISTS, WIRE RODS, FLATS, STEEL SLABS, PLATES, WIDE AND HEAVY PLATES, ELECTROLYTIC TIN PLATES, (ETP), PLATES AND CONTINUOUS CAST SLABS, MILD STEEL HOT ROLLED COILS AND SHEETS, COLD ROLLED CLOSE ANNEALED (CRCA) COILS AND SHEETS, COLLED ROLLED COILS, TMBP COILS, METALLIC, ORGNIC, INORGANIC COATED PLAIN STEEL COILS AND SHEETS, CORRUGATED AND PROFILE SHEETS, CRNO ELECTRICAL SHEETS, COAL FINES, COKE FINES, IRON ORE FINES, L.D. SKELP, STEEL MAKING SLAG, SLUDGE, IRON ORE SINTER, BUNNITE GRANULATED IRON MAKING SLAG, METTURLEGICAL COKE, IRON ORE, LIMESTONE, DOLAMITE, MANGANESE ORE, HIGH CARBON FERRO-MANGANESE, MEDIUM CARBON FERRO-MANGANESE, LOW CARBON FERRO-MANGANESE AND SILICO MANGANESE, COAL, FINES, BUNNITE, ERW PIPES AND SPIRALLY WELDED PIPES, ALIMINA AND ALIMINIUM,


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