Registered Venus (LABEL) |
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Application No 2744842 |
Application Date 27-05-2014 |
Class 3 |
Proprietor RSPL LTD. |
Used Since 01-03-2014 |
Valid Upto 27-05-2024 |
Journal No 1872-0 |
Journal Date 22-10-2018 |
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Description DETERGENT CAKE, DETERGENT POWDER, TOILET SOAP, WASHING SOAP, WASHING POWDER, TOILET PREPARATIONS, BLEACHING PREPARATIONS AND OTHER SUBSTANCES FOR LAUNDRY USE; CLEANING; POLISHING; SCOURING AND ABRASIVE PREPARATIONS; SOAPS; PERFUMERY, ESSENTIAL OILS, COSMETICS, HAIR LOTIONS, DENTIFRICES |
Some PAST Judgements / Case Laws containing "Venus (LABEL)" |
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